Apprentices Act, 1961

शिक्षु अधिनियम, 1961

An Act to provide for the regulation and control of training of apprentices and for matters connected therewith.

Act number

Act 52 of 1961

Year

1961

Enacted on

12-12-1961

In force from

01-03-1962

Jurisdiction

Central Act (India)

Subjects

Labour And Employment

Read the full text of Apprentices Act, 1961 section by section on LawLens.

Official source: India Code