Partition Act, 1893
विभाजन अधिनियम, 1893
An Act to amend the Law relating to Partition.
- Act number
- Act 4 of 1893
- Year
- 1893
- Enacted on
- 09-03-1893
- In force from
- 09-03-1893
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property, Civil Law And Procedure
Read the full text of Partition Act, 1893 section by section on LawLens.
Official source: India Code