Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991

विदेशी मुद्रा प्रेषण और विदेशी मुद्रा बंधपत्रों में विनिधान (उन्‍मुक्‍ति और छूट) अधिनियम, 1991

An Act to provide for certain immunities to persons receiving remittances in foregin exchange and to persons owning the Foreign Exchange Bonds and for certain exemptions from direct taxes in relation to such remittances and bonds and for matters connected therewith or incidental thereto.

Act number
Act 41 of 1991
Year
1991
Enacted on
18-09-1991
In force from
18-09-1991
Jurisdiction
Central Act (India)
Subjects
Taxation

Read the full text of Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991 section by section on LawLens.

Official source: India Code