Probation of Offenders Act, 1958
अपराधी परिवीक्षा अधिनियम, 1958
An Act to provide for the release of offenders on probation or after due admonition and for matters connected therewith.
- Act number
- Act 20 of 1958
- Year
- 1958
- Enacted on
- 16-05-1958
- In force from
- 16-05-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
Read the full text of Probation of Offenders Act, 1958 section by section on LawLens.
Official source: India Code