Judges (Protection) Act, 1985
न्यायाधीश (संरक्षण) अधिनियम,1985
An Act for securing additional protection for Judges and others acting Judicially and for matters connected therewith.
- Act number
- Act 59 of 1985
- Year
- 1985
- Enacted on
- 06-09-1985
- In force from
- 06-09-1985
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Judges (Protection) Act, 1985 section by section on LawLens.
Official source: India Code