Preference Shares (Regulation of Dividends) Act, 1960
अधिमानी शेयर (लाभांशों का विनियमन) अधिनियम, 1960
An Act to regulate dividends on preference shares of certain companies.
- Act number
- Act 63 of 1960
- Year
- 1960
- Enacted on
- 28-12-1960
- In force from
- 28-12-1960
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
Read the full text of Preference Shares (Regulation of Dividends) Act, 1960 section by section on LawLens.
Official source: India Code