Epidemic Diseases Act, 1897
महामारी अधिनियम,1897
An Act to provide for the better prevention of the spread of Dangerous Epidemic Diseases.
- Act number
- Act 3 of 1897
- Year
- 1897
- Enacted on
- 04-02-1897
- In force from
- 04-02-1897
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine
Read the full text of Epidemic Diseases Act, 1897 section by section on LawLens.
Official source: India Code