Finance Commission (Miscellaneous Provisions) Act, 1951
वित्त आयोग (प्रकीर्ण उपबंध) अधिनियम, 1951
An Act to determine the qualifications requisite for appointment as members of the Finance Commission and the manner in which they shall be selected, and to prescribe their powers.
- Act number
- Act 33 of 1951
- Year
- 1951
- Enacted on
- 16-05-1951
- In force from
- 16-05-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
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Official source: India Code