Supreme Court Judges (Salaries and Conditions of Service) Act, 1958
उच्चतम न्यायालय न्यायाधीश (वेतन और सेवा शर्त) अधिनियम, 1958
An Act to regulate salaries and certain conditions of service of the Judges of the Supreme Court.
- Act number
- Act 41 of 1958
- Year
- 1958
- Enacted on
- 17-10-1958
- In force from
- 17-10-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
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Official source: India Code