Asiatic Society Act, 1984
एशियाटिक सोसाइटी अधिनियम, 1984
An Act to declare the institution known as the Asiatic Society having at present its registered office in Calcutta to be an institution of national importance and to provide for certain matters connected therewith.
- Act number
- Act 5 of 1984
- Year
- 1984
- Enacted on
- 23-03-1984
- In force from
- 25-06-1984
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Asiatic Society Act, 1984 section by section on LawLens.
Official source: India Code