Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997

डॉक कर्मकार (नियोजन का विनियमन) (महापत्तनोंको लागू न होना) अधिनियम, 1997

An Act to provide for inapplicability of the Dock Workers (Regulation of Employment) Act, 1948 to dock workers of major port trusts and for matters connected therewith or incidental thereto.

Act number

Act 31 of 1997

Year

1997

Enacted on

18-08-1997

In force from

05-01-1998

Jurisdiction

Central Act (India)

Subjects

Labour And Employment

Read the full text of Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997 section by section on LawLens.

Official source: India Code