General Clauses Act, 1897
साधारण खण्ड अधिनियम, 1897
An Act to consolidate and extend the General Clauses Act, 1868 and 1887.
- Act number
- Act 10 of 1897
- Year
- 1897
- Enacted on
- 11-03-1897
- In force from
- 11-03-1897
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of General Clauses Act, 1897 section by section on LawLens.
Official source: India Code