Bharatiya Nyaya Sanhita, 2023
भारतीय न्याय संहिता,2023
An Act to consolidate and amend the provisions relating to offences and for matters connected therewith or incidental thereto.
- Act number
- Act 45 of 2023
- Year
- 2023
- Enacted on
- 25-12-2023
- In force from
- 01-07-2024
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law
Read the full text of Bharatiya Nyaya Sanhita, 2023 section by section on LawLens.
Official source: India Code