Agunmati Kanwar vs Ramratan Kanwar

1
(SA No. 471 of 2016)

CGHC010144982016 2026:CGHC:46243
NAFR

HIGH COURT OF CHHATTISGARH AT BILASPUR
SA No. 471 of 2016
1 - Agunmati Kanwar W/o Late Shyamlal Kanwar, Aged About
61 Years R/o- Latuwa, Presently R/o- At Village- Achankpur,
Police Station And Tahasil- Balodabazar, District- Balodabazar-
Bhatapara, Chhattisgarh
2 - Dasharath Kanwar, D/o Late Shyamlal Kanwar, Aged About
41 Years R/o- Latuwa, Presently R/o- At Village- Achankpur,
Police Station And Tahasil- Balodabazar, District- Balodabazar-
Bhatapara, Chhattisgarh
3 - Yashoda Kanwar, S/o Late Shyamlal Kanwar, Aged About 35
Years R/o- Latuwa, Presently R/o- At Village- Achankpur, Police
Station And Tahasil- Balodabazar, District- Balodabazar-
Bhatapara, Chhattisgarh,.....Plaintiffs
--- Appellant(s)
versus
1 - Ramratan Kanwar S/o Shukhadev Kanwar, Aged About 40
Years R/o- Latuwa,police Station And Tahasil- Balodabazar,
District- Balodabazar-Bhatapara, Chhattisgarh., Chhattisgarh
2 - Shukhadev Kanwar, S/o Parasram Kanwar, Aged About 65
Years R/o- Latuwa,police Station And Tahasil- Balodabazar,
District- Balodabazar-Bhatapara, Chhattisgarh
3 - Kaliram Kanwar, Died Through Lrs-, Chhattisgarh
3.1 - Parvati, W/o Kaliram Kanwar, Aged About 47 Years R/o-
Latuwa,police Station And Tahasil- Balodabazar, District-
Balodabazar-Bhatapara, Chhattisgarh.

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(SA No. 471 of 2016)
3.2 - Santosh, S/o Kaliram Kanwar, Aged About 29 Years R/o-
Latuwa,police Station And Tahasil- Balodabazar, District-
Balodabazar-Bhatapara, Chhattisgarh.
3.3 - Santoshi, D/o Kaliram Kanwar, Aged About 26 Years R/o-
Latuwa,police Station And Tahasil- Balodabazar, District-
Balodabazar-Bhatapara, Chhattisgarh.
3.4 - Geeta, D/o Kaliram Kanwar, Aged About 18 Years R/o-
Latuwa,police Station And Tahasil- Balodabazar, District-
Balodabazar-Bhatapara, Chhattisgarh.
4 - Maniram Kanwar, S/o Hetram Kanwar, Aged About 22 Years
R/o- Latuwa,police Station And Tahasil- Balodabazar, District-
Balodabazar-Bhatapara, Chhattisgarh
5 - Dhaniram Kanwar, S/o Hetram Kanwar, Aged About 19
Years R/o- Village- Latuwa,police Station And Tahasil-
Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh
6 - Shamundabai Kanwar, W/o Hetram Kanwar, Aged About 55
Years R/o- Village- Latuwa,police Station And Tahasil-
Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh
7 - Parasmati Kanwar, W/o Bedram Kanwar, Aged About 50
Years R/o- Village- Latuwa,police Station And Tahasil-
Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh
8 - The Minor Dhaneshawari Kanwar, D/o Bedram Kanwar,
Aged About 15 Years Their Mohter Parasmati Kanwar, R/o-
Village- Latuwa,police Station And Tahasil- Balodabazar,
District- Balodabazar-Bhatapara, Chhattisgarh
9 - The Minor Ishawar Kanwar, S/o Bedram Kanwar, Aged
About 12 Years Their Mother Parasmati Kanwar, R/o- Village-
Latuwa,police Station And Tahasil- Balodabazar, District-
Balodabazar-Bhatapara, Chhattisgarh
10 - Asant Kanwar, S/o Mahasing Kanwar, Aged About 55 Years
R/o- Village- Latuwa,police Station And Tahasil- Balodabazar,
District- Balodabazar-Bhatapara, Chhattisgarh
11 - Jsant Kanwar, S/o Mahasing Kanwar, Aged About 50 Years
R/o- Village- Latuwa,police Station And Tahasil- Balodabazar,
District- Balodabazar-Bhatapara, Chhattisgarh

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(SA No. 471 of 2016)
12 - Lachan Kanwar, S/o Mahasing Kanwar, Aged About 45
Years R/o- Village- Latuwa,police Station And Tahasil-
Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh
13 - Shrawan Kanwar, S/o Mahasing Kanwar, Aged About 40
Years R/o- Village- Latuwa,police Station And Tahasil-
Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh
14 - Patang Kanwar, S/o Puransing Kanwar, Aged About 75
Years Deleted Due To Death. R/o- Village- Latuwa,police Station
And Tahasil- Balodabazar, District- Balodabazar-Bhatapara,
Chhattisgarh
15 - Bhagchand Kanwar, S/o Mahasing Kanwar, Aged About 60
Years R/o- Village- Latuwa,police Station And Tahasil-
Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh
16 - Hariram Kanwar, S/o Mahasing Kanwar, Aged About 50
Years R/o- Village- Latuwa,police Station And Tahasil-
Balodabazar, District- Balodabazar-Bhatapara, Chhattisgarh
17 - State Of Chhattisgarh, Defendant No. 17 Through District
Collector Balodabazar, District- Balodabazar- Bhatapara,
Chhattisgarh
18 - Radha Bai Kanwar, D/o Bhawsingh Kanwar, Aged About
70 Years R/o- Village- Charooti, Police Station And Balodabazar,
District- Balodabazar, Bhatapara, Chhattisgarh,.......Defendants
--- Respondent(s)
(Cause-title taken from the Case Information System)
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For Appellant :- Mr. Vijay K. Deshmukh, Advocate
For Respondent
No.17/State :- Ms. Binu Sharma, Panel Lawyer
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SB - Hon'ble Smt. Justice Sushma Sawant
Judgment On Board
02.11.2026
1. This second appeal has been preferred against the
impugned judgment and decree dated 21.07.2016 passed

4
(SA No. 471 of 2016)
by learned District Judge, Balodabazar, District –
Balodabazar in Civil Appeal No.38A/2015.
2. Learned counsel appearing for the appellant submits that
the parties have settled the dispute amicably out of the
Court and, therefore, no cause of action survives for
consideration.
3. In view of the above submission, the instant appeal is
dismissed having rendered infructuous.
Sd/-
(Sushma Sawant)
Judge
@d!t!