SHRI BOMMANAIK ANNASAHEB PATIL vs MR MAHANANDA CHINNAPPA MALABADI
- Court
- Karnataka High Court
- 1 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
IN THE HIGH COURT OF KARNATAKA AT DHARWAD
TH
DATED THIS THE 16 DAY OF OCTOBER, 2026
BEFORE
THE HON'BLE MR. JUSTICE M.G.S. KAMAL
WRIT PETITION NO. 106625 OF 2026 (GM-CON)
C/W
WRIT PETITION NO. 107506 OF 2026 (GM-CON),
WRIT PETITION NO. 107187 OF 2026 (GM-CON)
WRIT PETITION NO. 107188 OF 2026 (GM-CON)
WRIT PETITION NO. 107498 OF 2026 (GM-CON)
WRIT PETITION NO. 107500 OF 2026 (GM-CON)
WRIT PETITION NO. 107502 OF 2026 (GM-CON)
WRIT PETITION NO. 107507 OF 2026 (GM-CON)
WRIT PETITION NO. 108759 OF 2026 (GM-CON)
WRIT PETITION NO. 108762 OF 2026 (GM-CON)
IN WP NO. 106625/2026
BETWEEN:
SRI. VEERUPAXAPPA SHIVALINGAPPA SADHUNAVAR,
AGE: 75 YEARS, OCC: PRESIDENT,
KITTUR RANI CHANNAMMA URBAN CREDIT
SOUHARDA SAHAKARI LTD., BAILHONGAL,
R/O: BUS STAND ROAD,
NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
…PETITIONER
(BY SRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1. ANAND SHANKARASA DANI,
AGE: 53 YEARS, OCC: RETIRED,
R/O: HOSPET GALLI, NEAR MP’S SCHOOL,
GUDUR S C, TQ: ILKAL,
DIST: BAGALKOT – 587 202.
2. SHOBHA ANADASA DANI,
AGE: 49 YEARS, OCC: HOUSEWIFE,
R/O: HOSPET GALLI, NEAR MP’S SCHOOL,
GUDUR S C, TQ: ILKAL,
DIST: BAGALKOT – 587 202.
Digitally
signed by
SAROJA
HANGARAKI
Location:
HIGH
COURT OF
KARNATAKA
DHARWAD
BENCH
SAROJA
HANGARAKI
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HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
3. SACHIN @ SACHEEN ANADASA DANI,
AGE: 28 YEARS, OCC: BUSINESS,
R/O: HOSPET GALLI, NEAR MP’S SCHOOL,
GUDUR S C, TQ: ILKAL,
DIST: BAGALKOT – 587 202.
4. SAHANA ANADASA DANI,
AGE: 24 YEARS, OCC: NIL,
R/O: HOSPET GALLI, NEAR MP’S SCHOOL,
GUDUR S C, TQ: ILKAL,
DIST: BAGALKOT – 587 202.
5. ASHWINI ANADASA DANI
AGE: 25 YEARS, OCC: NIL,
R/O: HOSPET GALLI, NEAR MP’S SCHOOL,
GUDUR S C, TQ: ILKAL,
DIST: BAGALKOT – 587 202.
6. SNEHALATA @ SHENHALATHA SHANKARASA DANI,
AGE: 67 YEARS, OCC: NIL,
R/O: HOSPET GALLI, NEAR MP’S SCHOOL,
GUDUR S C, TQ: ILKAL,
DIST: BAGALKOT – 587 202.
7. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
REP. BY VICE PRESIDENT,
SHRI. ARVIND LAXMANRAO KALAKUTKAR,
A/P: BUS STAND ROAD,
NEAR APMC BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
8. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
REP. BY VICE PRESIDENT,
SHRI DHEERAJ CHANDRASHEKHAR SADHUNAVAR,
A/P: BUS STAND ROAD,
NEAR APMC BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
9. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
REP. BY VICE PRESIDENT,
SHRI. BOMMANAIK ANNASAHEB PATIL,
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HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
A/P BUS STAND ROAD,
NEAR APMC BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
…RESPONDENTS
(BY SRI. ROHIT N. LATUR, ADVOCATE FOR R1 TO R6;
NOTICE TO R7 TO R9 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT IN
THE NATURE OF CERTIORARI QUASHING THE ORDER DATED
21/07/2026 PASSED BY THE PRL. DISTRICT CONSUMER DISPUTES
REDRESSAL COMMISSION, BELAGAVI, IN E.A. NO. 122/2026 VIDE
ANNEXURE-F. TO CONSEQUENTLY QUASH THE ENTIRE
PROCEEDINGS IN E.A. NO. 122/2026 ON THE FILE OF PRL. DISTRICT
CONSUMER DISPUTES REDRESSAL COMMISSION, BELAGAVI VIDE
ANNEXURE-F AS THE SAME ARE BARRED UNDER KPID ACT, 2004
AND ETC.
IN WP NO. 107506/2026
BETWEEN:
SRI. VEERUPAXAPPA SHIVALINGAPPA SADHUNAVAR,
AGE: 75 YEARS, OCC: CHAIRMAN,
KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
R/O: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
…PETITIONER
(BY SRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1. SADASHIV S/O. SANGANABASAPPA MALUR,
AGE: 38 YEARS, OCC: GOVERNMENT EMPLOYEE,
R/O: H.NO.4746, WARD NO.05,
ANAND NAGAR, TQ: BADAMI,
DIST: BAGALKOT – 587 201.
2. KITTUR RANI CHANNAMMA
URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
R/BY CHIEF EXECUTIVE OFFICER,
SRI. I. M. NANANNAVAR,
AGE: MAJOR, OCC: EMPLOYED,
- 4 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
HEAD OFFICE MRITYUNJAY NAGAR,
1ST CROSS, BELGAUM ROAD,
BAILHONGAL, DIST: BELAGAVI – 591 102.
3. THE GENERAL MANAGER,
KITTUR RANI CHANNAMMA
URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
HEAD OFFICE MRITYUNJAY NAGAR,
ST
1 CROSS, BELGAUM ROAD,
BAILHONGAL, DIST: BELAGAVI – 591 102.
4. BRANCH MANAGER,
KITTUR RANI CHANNAMMA
URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
BRANCH OFFICE: RON, TQ: RON,
DIST: GADAG – 582 209.
…RESPONDENTS
(BY SRI. ROHIT N. LATUR, ADVOCATE FOR R1;
NOTICE TO R2 TO R4 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT IN
THE NATURE OF CERTIORARI QUASHING THE ORDER DATED
16-06-2026, 23-07-2026 PASSED BY THE ADDL. DISTRICT
CONSUMER DISPUTES REDRESSAL COMMISSION, BELAGAVI, IN
E.A.NO.410/2025 VIDE ANNEXURE-D. TO CONSEQUENTLY QUASH
THE ENTIRE PROCEEDINGS IN E.A. NO. 410/2025 ON THE FILE OF
ADDL. DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
BELAGAVI VIDE ANNEXURE-D AS THE SAME ARE BARRED UNDER
KPID ACT, 2004 AND ETC.
IN WP NO. 107187/2026
BETWEEN:
SRI. VEERUPAXAPPA @ VIRUPAXI
SHIVALINGAPPA SADHUNAVAR,
AGE: 75 YEARS, OCC:PRESIDENT,
KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/O: BUST STAND ROAD,
NEAR APMC, BAILHONGAL, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
- 5 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
...PETITIONER
(BY SRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1. VISHWANATH SHIVALINGAYYA @
SHIVALING HIREMATH,
AGE: 78 YEARS, OCC: NIL,
R/O: NO.2011/11, NEAR MAHAKALI
HIGH SCHOOL, EXAMBA, TQ: CHIKKODI,
DIST: BELAGAVI – 591 244.
2. KASTURI W/O. VISHWANATH HIREMATH,
AGE: 68 YEARS, OCC: HOUSE WIFE
R/O: NO.2011/11, NEAR MAHAKALI
HIGH SCHOOL, EXAMBA, TQ: CHIKKODI,
DIST: BELAGAVI – 591 244.
3. KITTUR RANI CHANNAMMA URBAN CREDIT
SOUHARDA SAHAKARI LTD., BAILHONGAL,
REP. BY VICE PRESIDENT,
SHRI. ARVIND LAXMANRAO KALAKUTKAR,
A/P: BUS STAND ROAD, NEAR APMC,
BAILHONGAL, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
4. KITTUR RANI CHANNAMMA URBAN
CREDIT SOUHARDA SAHAKARI LTD.,
BAILHONGAL, REP. BY DIRECTOR,
SRI. DHEERAJ CHANDRASHEKHAR SADHUNAVAR,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...RESPONDENTS
(BY SRI. ROHIT N. LATUR, ADVOCATE FOR R1 & R2;
NOTICE TO R3 & R4 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE ORDER
DATED-22/07/2026 PASSED BY THE DISTRICT CONSUMER
DISPUTES REDRESSAL COMMISSION, BELAGAVI, IN E.A.
NO.72/2026 VIDE ANNEXURE-E. TO CONSEQUENTLY QUASH THE
ENTIRE PROCEEDINGS IN E.A. NO. 72/2026 ON THE FILE OF
DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
BELAGAVI VIDE ANNEXURE-E AS THE SAME ARE BARRED UNDER
- 6 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
KPID ACT, 2004 AND ETC.
IN WP NO. 107188/2026
BETWEEN:
SRI VEERUPAXAPPA @ VIRUPAXI
SHIVALINGAPPA SADHUNAVAR,
AGE: 75 YRS, OCC: PRESIDENT,
KITTUR RANI CHANNAMMA URBAN CREDIT
SOUHARDA SAHAKARI LTD., BAILHONGAL,
R/O: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...PETITIONER
(BY SRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1. ANIL KADAPPA HUKKERI,
AGE: 45 YRS, OCC: ARMY RETIRED,
R/O: HOUSE NO.437A, HANUMAN GALLI,
EXAMBI, TQ: CHIKKODI,
DIST: BELAGAVI – 591 244.
2. VANDANA ANIL HUKKERI,
AGE: 40 YRS, OCC: HOUSEWIFE,
R/O: HOUSE NO.437A, HANUMAN GALLI,
EXAMBI, TQ: CHIKKODI,
DIST: BELAGAVI – 591 244.
3. KITTUR RANI CHANNAMMA URBAN CREDIT
SOUHARDA SAHAKARI LTD.,
BAILHONGAL, R/BY VICE PRESIDENT,
SHRI. ARVIND LAXMANRAO KALAKUTKAR,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
4. KITTUR RANI CHANNAMMA URBAN CREDIT
SOUHARDA SAHAKARI LTD.,
BAILHONGAL, R/BY DIRECTOR,
SHRI. DHEERAJ CHANDRASHEKHAR SADHUNAVAR,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...RESPONDENTS
(BY SRI. ROHIT N. LATUR, ADVOCATE FOR R1 & R2;
- 7 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
NOTICE TO R3 & R4 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE ORDER
DATED-22/07/2026 PASSED BY THE DISTRICT CONSUMER
DISPUTES REDRESSAL COMMISSION, BELAGAVI, IN E.A.
NO.72/2026 VIDE ANNEXURE-E. TO CONSEQUENTLY QUASH THE
ENTIRE PROCEEDINGS IN E.A. NO. 72/2026 ON THE FILE OF
DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
BELAGAVI VIDE ANNEXURE-E AS THE SAME ARE BARRED UNDER
KPID ACT, 2004 AND ETC.
IN WP NO. 107498/2026
BETWEEN:
SRI. VEERUPAXAPPA SHIVALINGAPPA SADHUNAVAR,
AGE: 76 YEARS, OCC: PRESIDENT,
KITTUR RANI CHANNAMMA URBAN
CREDIT SOUHARDA SAHAKARI LTD., BAILHONGAL,
R/O: BUS STAND ROAD, NEAR APMC,
BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102 .
...PETITIONER
(BY SRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1.
2.
SMT. KAVITA D/O. ANANT PALKAR @
KAVITA W/O. VISHAL ADI,
AGE: 37 YEARS, OCC: HOUSE WIFE,
R/O: C/O. VISHAL ADI, PLOT NO.720,
NEAR RELIANCE TOWER, RAMTIRTH NAGAR,
KANABARGI ROAD, BELAGAVI – 590 016.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS VICE-
CHAIRMAN, SRI. ARAVIND LAXMANRAO KALAKUTKAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
- 8 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
3.
4.
5.
6.
7.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS C.E.O.,-
SRI. IRANNA M. NANANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. MALLANAYAK GOUDAPPA PATIL),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. BALAPPA NINGAPPA CHOUDANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. BOMMANAYAK ANNASAHEB PATIL),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. BABU GANGADHAR HARAKUDE),
AGE: 65 YEARS, OCC: BUSINESS,
- 9 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
8.
9.
10.
11.
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. SHIVARUDRAPPA SHIVALINGAPPA VATAVAT),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. SHANKARGOUDA BABANGOUDA PATIL),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. DHEERAJ CHANDRASHEKHAR SADHUNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. RAMAPPA IRAPPA JAKKANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
- 10 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
12.
13.
14.
15.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. MALLIKARJUN VEERABHADRAYYA SALIMATH),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. MALLIKARJUN SHANKAREPPA HOSAMANI),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR
SRI. RAJU MALLAPPA RAMANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SMT. KAVITA BASAVARAJ BELAGAVI),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
...RESPONDENTS
(BY SRI. SRINAND A. PACHCHAPURE, ADV. FOR R1;
NOTICE TO R2 TO R15 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
- 11 -
HC-KAR
NC: 2026:KHC-D:17290
WP No. 106625 of 2026
AND CONNECTED MATTERS
CNR: KAHC020142262026
WRIT IN THE NATURE OF CERTIORARI QUASHING THE ORDER
DATED 30/07/2026 PASSED BY THE DISTRICT CONSUMER
DISPUTES REDRESSAL COMMISSION, BELAGAVI, IN E. A NO.
3/2026 VIDE ANNEXURE-E. TO CONSEQUENTLY QUASH THE
ENTIRE PROCEEDINGS IN E.A. NO. 17/2026 ON THE FILE OF
DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
BELAGAVI VIDE ANNEXURE-E AS THE SAME ARE BARRED UNDER
KPID ACT, 2004 AND ETC.
IN WP NO. 107500/2026
BETWEEN:
SRI. VEERUPAXAPPA @ VEERUPAXI
SHIVALINGAPPA SADHUNAVAR,
AGE: 76 YEARS, OCC:PRESIDENT,
KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
R/O: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...PETITIONER
(BY SRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1. ANNAVVA @ ANNAPURNA BAGEWADI,
AGE: 64 YEARS, OCC: ARMY RETIRED,
R/O: R/BY GPA HOLDER SHRUTI
MALLIKARJUN BAGEWADI,
AGE: 32 YEARS, OCC: COOLIE,
R/O: ICHALADAVR ONI, NESARGI,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 101.
2. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY DIRECTOR,
SHRI. ARVIND LAXMANRAO KALAKUTKAR,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
3. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY DIRECTOR,
SHRI. DHEERAJ CHANDRASHEKHAR SADHUNAVAR,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...RESPONDENTS
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(BY SRI. ROHIT N. LATUR, ADVOCATE FOR R1;
NOTICE TO R2 & R3 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE ORDER
DATED 22/07/2026 PASSED BY THE DISTRICT CONSUMER
DISPUTES REDRESSAL COMMISSION, BELAGAVI, IN E. A NO.
74/2026 VIDE ANNEXURE-E TO CONSEQUENTLY QUASH THE
ENTIRE PROCEEDINGS IN E.A. NO. 74/2026 ON THE FILE OF
DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
BELAGAVI VIDE ANNEXURE-E AS THE SAME ARE BARRED UNDER
KPID ACT, 2004 AND ETC.
IN WP NO. 107502/2026
BETWEEN:
SRI. VEERUPAXAPPA SHIVALINGAPPA SADHUNAVAR,
AGE: 76 YEARS, OCC: PRESIDENT,
KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL,
R/O: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...PETITIONER
(BYSRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1. SAVITA RAYANAGOUDA PATIL,
AGE: 26 YEARS, OCC: STUDENT,
R/O: H.NO. 697/A, PRABHU NAGAR,
ND
2 CROSS, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
2. SHILPA RAYANAGOUDA PATIL,
AFTER MARRIAGE SHILPA SANJEEV HAVERI,
AGE: 33 YEARS, OCC: HOUSEWIFE,
R/O: H.NO. 697/A, PRABHU NAGAR,
ND
2 CROSS, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
3. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY VICE PRESIDENT,
SHRI. MALLANAIK GOUDAPPA PATIL,
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A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
4. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY VICE PRESIDENT,
SHRI. ARVIND LAXMANRAO KALAKUTKAR,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
5. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY DIRECTOR,
SHRI. DHEERAJ CHANDRAHSEKHAR SADHUNAVAR,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
6. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY DIRECTOR,
SHRI. BABU GANGADHAR HARKUNI,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
7. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY DIRECTOR,
SHRI. BOMMANAIK ANNASAHEB PATIL,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
8. KITTUR RANI CHANNAMMA URBAN CREDIT SOUHARDA
SAHAKARI LTD., BAILHONGAL, R/BY DIRECTOR,
SHRI. SHIVAPUTRAPPA SHIVALINGAPPA TATAVATI,
A/P: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...RESPONDENTS
(BY SRI. ROHIT L. LATUR, ADVOCATE FOR R1 & R2;
NOTICE TO R3 TO R8 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE ORDER
DATED 10/08/2026 PASSED BY THE DISTRICT CONSUMER
DISPUTES REDRESSAL COMMISSION, BELAGAVI, IN E.A.NO.
3/2026 VIDE ANNEXURE-E. TO CONSEQUENTLY QUASH THE
ENTIRE PROCEEDINGS IN E.A. NO. 3/2026 ON THE FILE OF
DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
BELAGAVI VIDE ANNEXURE-E AS THE SAME ARE BARRED UNDER
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KPID ACT, 2004 AND ETC.
IN WP NO. 107507/2026
BETWEEN:
SRI. VIRUPAXAPPA SHIVALINGAPPA SADHUNAVAR,
AGE: 75 YEARS, OCC: PRESIDENT,
KITTUR RANI CHANNAMMA URBAND CREDIT
SOUHARDA SAHAKARI LTD., BAILHONGAL,
R/O: BUS STAND ROAD, NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL, DIST: BELAGAVI – 591 102.
...PETITIONER
(BY SRI. KIRAN JAVALI, SENIOR COUNSEL FOR
SRI. K.L. PATIL, ADVOCATE)
AND:
1.
2.
3.
4.
ANANT S/O. KASHINATH PALKAR,
AGE: 65 YEARS, OCC: RETIRED,
R/O: CTS NO.1446, KAKATIVES,
KANGRALI GALLI, BELAGAVI – 590 016.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS VICE-
CHAIRMAN, SRI. ARAVIND LAXMANRAO KALAKUTKAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS C.E.O.,-
SRI. IRANNA M. NANANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
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5.
6.
7.
8.
SRI. BALAPPA NINGAPPA CHOUDANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. BOMMANAYAK ANNASAHEB PATIL),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. BABU GANGADHAR HARAKUDE),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. SHIVARUDRAPPA SHIVALINGAPPA VATAVAT),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. SHANKARGOUDA BABANGOUDA PATIL),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
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9.
10.
11.
12.
13.
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. DHEERAJ CHANDRASHEKHAR SADHUNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S. LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. RAMAPPA IRAPPA JAKKANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. MALLIKARJUN VEERABHADRAYYA SALIMATH),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SRI. MALLIKARJUN SHANKAREPPA HOSAMANI),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
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14.
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR
SRI. RAJU MALLAPPA RAMANNAVAR),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
KITTUR RANI CHANNAMMA URBAN CREDIT SOU.
SAHAKARI LTD., BAILHONGAL,
DIST: BELAGAVI (REPRESENTED BY ITS DIRECTOR,
SMT. KAVITA BASAVARAJ BELAGAVI),
AGE: 65 YEARS, OCC: BUSINESS,
R/O: C/O: KITTUR RANI CHANNAMMA URBAN
CREDIT S.S LTD., HEAD OFFICE H.NO.421/12,
MRITYUNJAY NAGAR, BELAGAVI ROAD,
BAILHONGAL, DIST: BELAGAVI – 590 101.
...RESPONDENTS
(BY SRI. SRINAND A. PACHCHPURE, ADVOCATE FOR R1;
NOTICE R2 TO R14 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE ORDER
DATED 30-07-2026 PASSED BY THE DISTRICT CONSUMER
DISPUTES REDRESSAL COMMISSION, BELAGAVI, IN E. A. NO.
18/2026 VIDE ANNEXURE-E. TO CONSEQUENTLY QUASH THE
ENTIRE PROCEEDINGS IN E. A. NO. 18/2026 ON THE FILE OF
DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION,
BELAGAVI VIDE ANNEXURE-E AS THE SAME ARE BARRED UNDER
KPID ACT, 2004 AND ETC.
IN WP NO. 108759/2026
BETWEEN:
1. SHRI. BOMMANAIK ANNASAHEB PATIL,
AGE: 60 YEARS, OCC: BUSINESS,
R/O: BUS STAND ROAD,
NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
2. SHRI. VIRUPAXAPPA SHIVALINGAPPA SADHUNAVAR,
AGE: 74 YEARS, OCC: BUSINESS,
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R/O: BUS STAND ROAD, NEAR APMC,
BAILHONGAL, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
3. SHRI. DHEERAJ CHANDRASHEKHAR SADHUNAVAR,
AGE: 41 YEARS, OCC: BUSINESS,
R/O: BUS STAND ROAD,
NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
...PETITIONERS
(BY SRI. AKSHAY PATIL, ADVOCATE)
AND:
1. MR. MAHANANDA CHINNAPPA MALABADI,
AGE: 66 YEARS, OCC: HOUSEWIFE,
R/O: NEAR LAXMI MANDIR, VIDYA NAGAR,
RABAKAVI, TQ: RABAKAVI,
DIST: BAGALKOTE – 587 314.
2. M/S. KITTUR RANI CHANNAMMA URBAN CREDIT
SOUHARDS SAHAKARI LTD., BAILHONGAL
R/BY VICE PRESIDENT,
SHRI. ARAVIND LAXMANRAO KALAKUTKAR,
R/O: BUS STAND ROAD, NEAR APMC,
BAILHONGAL, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
...RESPONDENTS
(BY SRI. ROHIT N. LATUR, ADVOCATE FOR R1;
NOTICE TO R2 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE
EXECUTION PETITION NO.292/2026 FILED ON 29/06/2026 AND
ENTIRE PROCEEDINGS INITIATED AGAINST THE PETITIONER IS
EXECUTION APPLICATION NO. 292/2026 PENDING ON THE FILE
OF PRINCIPAL DISTRICT CONSUMER DISPUTES REDRESSAL
COMMISSION, BELAGAVI, AT. BELAGAVI VIDE ANNEXURE-C AND
D AND ETC.
IN WP NO. 108762/2026
BETWEEN:
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1. SHRI. BOMMANAIK ANNASAHEB PATIL,
AGE: 60 YEARS, OCC: BUSINESS,
R/O: BUS STAND ROAD,
NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
2. SHRI. VIRUPAXAPPA SHIVALINGAPPA SADHUNAVAR,
AGE: 74 YEARS, OCC: BUSINESS,
R/O: BUS STAND ROAD, NEAR APMC,
BAILHONGAL, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
3. SHRI. DHEERAJ CHANDRASHEKHAR SADHUNAVAR,
AGE: 41 YEARS, OCC: BUSINESS,
R/O: BUS STAND ROAD, NEAR APMC,
BAILHONGAL, TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
...PETITIONERS
(BY SRI. AKSHAY PATIL, ADVOCATE)
AND:
1. MR. PRAKASH SHIVALINGAPPA BENAKANNAVAR,
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O: DEVAGOUDANAHATTI, PO: KHANGOAN,
TQ: GOKAK, DIST: BELAGAVI – 591 344,
MOB. NO. 8971152006.
2. M/S. KITTUR RANI CHANNAMMA URBAN CREDIT
SOUHARDA SAHAKARI LTD., BAILHONGAL,
R/BY VICE PRESIDENT,
SHRI. ARAVIND LAXMANRAO KALAKUTKAR,
R/O: BUS STAND ROAD,
NEAR APMC, BAILHONGAL,
TQ: BAILHONGAL,
DIST: BELAGAVI – 591 102.
...RESPONDENTS
(BY SRI. ROHIT N. LATUR, ADVOCATE FOR R1;
NOTICE TO R2 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT IN THE NATURE OF CERTIORARI QUASHING THE
EXECUTION PETITION NO.225/2026 FILED ON 29/06/2026 AND
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ENTIRE PROCEEDINGS INITIATED AGAINST THE PETITIONER IS
EXECUTION APPLICATION NO. 225/2026 PENDING ON THE FILE
OF PRINCIPAL DISTRICT CONSUMER DISPUTES REDRESSAL
COMMISSION, BELAGAVI, AT. BELAGAVI VIDE ANNEXURE-C
AND D AND ETC.
THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE M.G.S. KAMAL
ORAL ORDER
1. The common petitioner in all these matters was arrayed as
respondent No.1 namely the President of Kittur Rani
Channamma Urban Credit Souharda Sahakari Limited,
Bailhongal, in complaints filed by respondents No.1 and 2
herein under Section 35 of the Consumer Protection Act,
1
2019 before the Additional District Consumer Disputes
Redressal Commission, Belagavi. The said complaints were
allowed by order dated 30.01.2026, directing the petitioner
herein to refund the amounts forming the subject matter
of the order, along with interest at 9% per annum and
costs, as directed therein.
2. Execution proceedings have been initiated seeking
enforcement of the order. The Commission has initiated
proceedings under Section 72 of the Act for alleged non-
1
the Act.
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compliance with the order. The petitioner appeared and
obtained bail in the said proceedings by order dated
21.07.2026. Subsequently, taking note of the absence of
the petitioner, the District Consumer Disputes Redressal
Commission issued a non-bailable warrant while declining
the petitioner’s request for exemption from appearance. It
is these proceedings initiated under Section 72 of the Act
and the order issuing the non-bailable warrant (NBW) that
are called into question in these writ petitions.
3. Learned Senior Counsel Sri.Kiran S. Javali, appearing for
the petitioner along with learned counsel Sri.K.L.Patil,
submits that the very question of jurisdiction is involved in
these proceedings, inasmuch as a Director/President of a
co-operative society cannot be held personally liable for
deficiency in service, if any, by the entity of which he is a
Director/President. Therefore, he submits that the
continuation of proceedings under Section 72 of the Act is
without jurisdiction. However, he fairly submits that the
said question of jurisdiction was raised before the
Consumer Commission, but the same was not considered.
He further submits that no appeal has been filed against
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the said order. At this juncture, he submits that if liberty is
reserved to the petitioner to raise these questions in the
proceedings now pending before the Consumer
Commission under Section 72 of the Act, with a direction
to the Commission to consider the same in accordance
with law, the purpose of these petitions would be served.
4. Learned counsel for the respondents, on the other hand,
submits that the petitioner, having participated fully in all
the proceedings and having obtained bail, has rushed to
this Court merely because a NBW has been issued, without
seeking recall of the same. He submits that the petitioner,
without seeking recall of the NBW, could not have
approached this Court directly, as there is no cause of
action. Hence, seeks for dismissal of the petition.
5. Heard. Perused the records.
6. The order sheet maintained in the proceedings indicates
that the petitioner has appeared and obtained bail by
furnishing surety. However, he remained absent
thereafter. He sought exemption from appearance,
inasmuch as the proceedings contemplated are summary
in nature. The Commission, by the impugned order,
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declined to grant exemption, rejected the application and,
consequently, issued NBW.
7. In view of the submission made by the learned Senior
Counsel for the petitioner, this Court deems it appropriate
to dispose of these writ petitions by directing the District
Consumer Disputes Redressal Commission to consider the
contentions raised by the parties regarding jurisdiction,
inasmuch as Section 72 of the Consumer Protection Act,
2019, contemplates independent proceedings and an
enquiry to be conducted thereunder and to pass
appropriate orders after affording sufficient opportunity to
the parties.
8. All contentions are kept open.
9. The non-bailable warrant issued against the petitioner is
recalled.
10. Accordingly, the writ petitions stand disposed of .
Sd/-
(M.G.S. KAMAL)
JUDGE
RHR
CT:ASC
LIST NO.: 1 SL NO.: 0