M. Kumaresan vs G.K.Babu
- Court
- Madras High Court
TR CMP No. 932 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02-11-2026
CORAM
THE HON'BLE MRS.JUSTICE N. MALA
TR CMP No. 932 of 2026
AND
CMP NO. 24576 OF 2026
1. M. Kumaresan
S/o. Muthusamy,
No.4/367A, Chari Avneue,
Anna Salai,
Palavakkam,
Chennai 041.
2. C.K. Kannan
S/o. Kumaresan,
No.4/367A, Chari Avneue,
Anna Salai,
Palavakkam,
Chennai 041.
3. T. Duraisamy
S/o. Thangavelu,
No.137, First North Cross St,
Sri Kabaleeswarar Nagar,
Neelangarai,
Chennai 041.
..Petitioner(s)
Vs
1. G.K.Babu
S/o. Krishnan,
No.210, Palla Egai Village,
Puliyur Post,
Thirukazhukundram Taluk.
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TR CMP No. 932 of 2026
2. B. Komalavathy
W/o. G.K. Babu,
No.210, Palla Egai Village,
Puliyur Post,
Thirukazhukundram Taluk.
3. V.M. Kannappan
S/o. Munusamy,
23, Jaganatha Nagar Second Main Road,
Arumbakkam,
Chennai 016.
4. B. Nagarathnamba
W/o. Nagi Reddy,
Plot No.110,
Lakshmanaswamy Salai,
K.K. Nagar,
Chennai 078.
5. Padam Kumar Tatia
S/o. Jawarilal Tatia,
No.2, Second Main Road,
Vengeeswara Nagar,
Vadapalani,
Chennai 026.
6. Radhakrishnan
S/o. Velu Gonda Reddy,
No.27, Vijaya Nagar,
Manimangalam Road,
Varadharajapuram,
Chennai 048.
7. Tej Infrastructures
Rep by its Managing Partner,
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TR CMP No. 932 of 2026
B. Nagi Reddy,
S/o. Vijaya Reddy,
Flat B, No.34, 1st Avenue,
Ashok Nagar,
Chennai 083.
8. BLB Estates (P) Ltd.,
rep by Managing Director,
No.21, Sree Audi Sesha Bhavan,
1st Floor, Chinnaiyah Street,
T. Nagar,
Chennai 017.
..Respondent(s)
CMP No. 24576 of 2026
1. M. Kumaresan
S/o. Muthusamy,
No.4/367A, Chari Avneue,
Anna Salai,
Palavakkam,
Chennai 041.
2. C.K. Kannan
S/o. Kumaresan,
No.4/367A, Chari Avneue,
Anna Salai,
Palavakkam,
Chennai 041.
3. T. Duraisamy
S/o. Thangavelu,
No.137, First North Cross St,
Sri Kabaleeswarar Nagar,
Neelangarai,
Chennai 041.
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TR CMP No. 932 of 2026
..Appellant(s)
Vs
1. G. K. Babu
S/o. Krishnan,
No.210, Palla Egai Village,
Puliyur Post,
Thirukazhukundram Taluk.
2. B. Komalavathy
W/o. G.K. Babu,
No.210, Palla Egai Village,
Puliyur Post,
Thirukazhukundram Taluk.
3. V.M. Kannappan
S/o. Munusamy,
23, Jaganatha Nagar Second Main Road,
Arumbakkam,
Chennai 016.
4. B. Nagarathnamba
W/o. Nagi Reddy,
Plot No.110,
Lakshmanaswamy Salai,
K.K. Nagar,
Chennai 078.
5. Padam Kumar Tatia
S/o. Jawarilal Tatia,
No.2, Second Main Road,
Vengeeswara Nagar,
Vadapalani,
Chennai 026.
6. Radhakrishnan
S/o. Velu Gonda Reddy,
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TR CMP No. 932 of 2026
No.27, Vijaya Nagar,
Manimangalam Road,
Varadharajapuram,
Chennai 048.
7. Tej Infrastructures
Rep by its Managing Partner,
B. Nagi Reddy,
S/o. Vijaya Reddy,
Flat B, No.34, 1st Avenue,
Ashok Nagar,
Chennai 083.
8. BLB Estates (P) Ltd.,
rep by Managing Director,
No.21, Sree Audi Sesha Bhavan,
1st Floor, Chinnaiyah Street,
T. Nagar,
Chennai 017.
..Respondent(s)
TR CMP No. 932 of 2026
Transfer Civil Miscellaneous Petition filed under Section 24 of CPC, to
withdraw the proceedings in OS No.57 of 2019 pending on the file of the
learned District Munsif Cum Judicial Magistrate at Thirukalukundram and
the same be transferred before the learned City Civil Court at Chennai.
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TR CMP No. 932 of 2026
For Petitioner(s): V.Haribabu
For Respondent(s): M/S.K.Govi Ganesan- for RR1 and 2
R3-Died
RR4&7-Vacated
RR 5&6-Service Awaited
R8-No appearance
Order
(1) The learned counsel for the petitioners seeks permission of this Court
to withdraw the Transfer Civil Miscellaneous Petition and he has also
made an endorsement in the petition to that effect. The learned
counsel has also circulated a Letter dated 13.10.2026 to the Registry.
(2) Recording the submission and the endorsement made by the learned
counsel for the petitioners and also the letter dated 13.10.2026, this
Transfer Civil Miscellaneous Petition is dismissed as withdrawn. No
costs. Consequently, the connected miscellaneous petition is closed.
02-11-2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
AP
To
1.District Munsif Cum Judicial Magistrate at Thirukalukundram.
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TR CMP No. 932 of 2026
N.MALA J.
AP
TR CMP No. 932 of 2026
AND
CMP NO. 24576 OF 2026
02-11-2026
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