J.KALAIVANI vs The District Collector
- Court
- Madras High Court
WP No. 33504 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 29.10.2026
CORAM
THE HON'BLE MR.JUSTICE K.SURENDER
W.P.Nos.33504, 33510, 33514, 33516 & 33519 of 2026
CNR:{HCMA011896562026}
W.P.No.33504 of 2026:
J.Kalaivani,
D/o.B.Jayaraman,
th
Residing at J-3 6 Avenue,
Annna Nagar (East),
Chennai-600 102.
..Petitioner(s)
Vs
1. The District Collector,
Rajaji Salai, Fourt Floor 62,
Beach Road,
George Town,
Chennai.
Tamil Nadu-600 001.
2. The District Revenue Officer,
62, Rajaji Salai,
Beach Road,
George, Town,
Chennai, Tamil Nadu-600 001.
3. The Revenue Divisional Officer,
Near The Tamil Nadu/Dr.M.G.R. Medical
University,
Anna Salai, Guindy,
Chennai-600 032.
4. The Tahsildar,
Sholinganallur Taluk,
Chennai-600 119.
..Respondent(s)
__________
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WP No. 33504 of 2026
W.P.No.33510 of 2026:
CNR:{HCMA011896572026}
B.Jayaraman,
S/o Balu Naidu,
th
Residing at J-3, 6 Avenue,
Anna Nagar (East),
Chennai-600 102.
..Petitioner(s)
Vs
1. The District Collector,
Rajaji Salai, Fourt Floor 62,
Beach Road,
George Town,
Chennai.
Tamil Nadu-600 001.
2. The District Revenue Officer,
62, Rajaji Salai,
Beach Road,
George, Town,
Chennai, Tamil Nadu-600 001.
3. The Revenue Divisional Officer,
Near The Tamil Nadu/Dr.M.G.R. Medical
University,
Anna Salai, Guindy,
Chennai-600 032.
4. The Tahsildar,
Sholinganallur Taluk,
Chennai-600 119.
..Respondent(s)
__________
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WP No. 33504 of 2026
W.P.No.33514 of 2026:
CNR:{HCMA011896582026}
B.J.Aruna Kalaiselvi,
D/o.B.Jayaraman,
th
Residing at J-3, 6 Avenue,
Anna Nagar (East),
Chennai-600 102.
..Petitioner(s)
Vs
1. The District Collector,
Rajaji Salai, Fourt Floor 62,
Beach Road,
George Town,
Chennai.
Tamil Nadu-600 001.
2. The District Revenue Officer,
62, Rajaji Salai,
Beach Road,
George, Town,
Chennai, Tamil Nadu-600 001.
3. The Revenue Divisional Officer,
Near The Tamil Nadu/Dr.M.G.R. Medical
University,
Anna Salai, Guindy,
Chennai-600 032.
4. The Tahsildar,
Sholinganallur Taluk,
Chennai-600 119.
..Respondent(s)
__________
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WP No. 33504 of 2026
W.P.No.33516 of 2026:
CNR:{HCMA011896592026}
J.Kamelesh,
S/o.B.Jayaraman,
th
Residing at J-3 6 Avenue,
Anna Nagar (East),
Chennai-600 102.
..Petitioner(s)
Vs
1. The District Collector,
Rajaji Salai, Fourt Floor 62,
Beach Road,
George Town,
Chennai.
Tamil Nadu-600 001.
2. The District Revenue Officer,
62, Rajaji Salai,
Beach Road,
George, Town,
Chennai, Tamil Nadu-600 001.
3. The Revenue Divisional Officer,
Near The Tamil Nadu/Dr.M.G.R. Medical
University,
Anna Salai, Guindy,
Chennai-600 032.
4. The Tahsildar,
Sholinganallur Taluk,
Chennai-600 119.
..Respondent(s)
__________
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WP No. 33504 of 2026
W.P.No.33519 of 2026:
CNR:{HCMA011896602026}
J.Amsaveni,
W/o.B.Jayaraman,
th
Residing at J-3 6 Avenue,
Anna Nagar (East),
Chennai-600 102.
..Petitioner(s)
Vs
1. The District Collector,
Rajaji Salai, Fourt Floor 62,
Beach Road,
George Town,
Chennai.
Tamil Nadu-600 001.
2. The District Revenue Officer,
62, Rajaji Salai,
Beach Road,
George, Town,
Chennai, Tamil Nadu-600 001.
3. The Revenue Divisional Officer,
Near The Tamil Nadu/Dr.M.G.R. Medical
University,
Anna Salai, Guindy,
Chennai-600 032.
4. The Tahsildar,
Sholinganallur Taluk,
Chennai-600 119.
..Respondent(s)
PRAYER in W.P.No.33504 of 2026: Writ Petition is filed under Article 226 of
Constitution of India, to issue a Writ of Mandamus, directing the Respondents
to consider the petitioner’s representation dated 30.06.2026 and consequently
direct the respondents to upload and update the Patta in the computerised online
revenue records in respect of the petitioner’s property comprised in Survey
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WP No. 33504 of 2026
No.9/13 reflecting the same in the name of the petitioner.
PRAYER in W.P.No.33510 of 2026: Writ Petition is filed under Article 226 of
Constitution of India, to issue a Writ of Mandamus, directing the Respondents
to consider the petitioner’s representation dated 30.06.2026 and consequently
direct the respondents to upload and update the Patta in the computerized/online
revenue records in respect of the petitioners property comprised in Survey
No.9/11 reflecting the same in the name of the petitioner.
PRAYER in W.P.No.33514 of 2026: Writ Petition is filed under Article 226 of
Constitution of India, to issue a Writ of Mandamus, directing the Respondents
to consider the petitioner’s representation dated 30.06.2026 and consequently
direct the Respondents to upload and update the Patta in the
computerized/online revenue records in respect of the petitioner’s property
comprised in Survey No.9/12 reflecting the same in the name of the petitioner.
PRAYER in W.P.No.33516 of 2026: Writ Petition is filed under Article 226 of
Constitution of India, to issue a Writ of Mandamus, directing the Respondents
to consider the petitioners representation dated 30.06.2026 and consequently
direct the Respondents to upload and update the Patta in the
computerized/online revenue records in respect of the petitioner’s property
comprised in Survey No.9/14, reflecting the same in the name of the petitioner.
PRAYER in W.P.No.33519 of 2026: Writ Petition is filed under Article 226 of
Constitution of India, to issue a Writ of Mandamus, directing the respondents to
consider the petitioner’s representation dated 30.06.2026 and consequently
direct the Respondents to upload and update the Patta in the
computerized/online revenue records in respect of the petitioner’s property
comprised in Survey No.9/15 reflecting the same in the name of the petitioner.
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WP No. 33504 of 2026
For Petitioner(s)
in all petitions: Mr.S.Thiruvengadam
For Respondent(s)
in all petitions: Mr.M.Sivavarthanan,
Special Government Pleader
COMMON ORDER
These Writ Petitions have been filed seeking a direction to the
respondents to consider the respective representations dated 30.06.2026 and
consequently direct the respondents to upload and update the pattas in the
computerised/online revenue records in respect of the petitioners’ properties
comprised in Survey Nos.9/11, 9/12, 9/13, 9/14 and 9/15, reflecting the same in
the respective petitioners’ names.
2.Heard Mr.S.Thiruvengadam, learned counsel appearing for the
petitioners, and Mr.M.Sivavarthanan, learned Special Government Pleader
appearing for the respondents.
3.The learned Special Government Pleader appearing for the respondents
rd
would submit that an enquiry was conducted by the 3 respondent and, since it
was found that the patta had been irregularly granted, the petitioners were heard
and orders were thereafter passed.
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WP No. 33504 of 2026
4.Since the petitioners were heard before passing the orders, they are at
liberty to prefer a statutory appeal before the concerned District Revenue
Officer.
5.With the above observations, these Writ Petitions are disposed of. No
costs.
29.10.2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
vv2
To
1. The District Collector,
Rajaji Salai, Fourt Floor 62,
Beach Road,
George Town,
Chennai.
Tamil Nadu-600 001.
2. The District Revenue Officer,
62, Rajaji Salai,
Beach Road,
George, Town,
Chennai, Tamil Nadu-600 001.
3. The Revenue Divisional Officer,
Near The Tamil Nadu/Dr.M.G.R. Medical
University,
Anna Salai, Guindy,
Chennai-600 032.
4. The Tahsildar,
Sholinganallur Taluk,
Chennai-600 119.
__________
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WP No. 33504 of 2026
K.SURENDER J.
vv2
W.P.Nos.33504, 33510, 33514,
33516 & 33519 of 2026
29.10.2026
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