Trichy Mavatta Sumai Pani T vs Sheik Arshath

Court
Madras High Court

WA(MD) No. 1526 of 2026
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 08-10-2026
CORAM
THE HON'BLE MR JUSTICE P.VELMURUGAN
AND
THE HON'BLE MR JUSTICE K.K. RAMAKRISHNAN
WA(MD) Nos. 1526 & 1527 of 2026
CNR:{HCMD011942852025}
CMP(MD) No. 13080 OF 2026
WA(MD) No.1526 of 2026
Trichy Mavatta Sumai Pani Thozhilalar Sangam
Represented by its Secretary, Sivakumar,
S/o.Rengasamy,
No.5, Venmani Illam,
Karur Bye - Pass Road,
Trichy - 620 002.
..Petitioner(s)
Vs
1. Sheik Arshath
2. P.Senthilkumar
3. K.Karthikeyan
4. G.Bagyaraj
5. S.Mohamed Yusuff
6. The District Collector,
Trichy District.
7. The District Revenue Officer,
Trichy, Trichy District.
8. The Revenue Divisional Officer,
Trichy District.
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WA(MD) No. 1526 of 2026
9. The Tahsildar (East),
Trichy East, Trichy District.
10.The Commissioner Of Police,
Trichy District.
11.The Inspector Of Police,
Kottai Police Station, Trichy,
Trichy District.
12.The Inspector Of Police,
Gandhi Market Police Station,
Tiruchirappalli.
13.The Inspector Of Police,
Srirangam Police Station,
Tiruchirappalli
14.The Deputy Commissioner Of Labour,
Labour Welfare Department, No.2, Abdul Salam
Street, Kajamalai Colony, Kaja Nagar
(Arabic College), Trichy -620 020.
..Respondent(s)
WA(MD) No. 1527 of 2026
Trichy Mavatta Sumai Pani Thozhilalar Sangam
Represented by its Secretary,
Sivakumar, S/o.Rengasamy
No.5, Venmani Illam,
Karur Bye-pass Road,
Trichy-02
..Petitioner(s)
Vs
1. The District Collector
Tiruchirappalli.
2. The Commissioner of Police,
Srirangam,
Tiruchirappalli City.
3. The Assistant Commissioner of Police
Srirangam,
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WA(MD) No. 1526 of 2026
Tiruchirappalli City
4. The Assistant Commissioner of Police
Gandhimarket
Tiruchirappalli City
5. The Superintendent of Police
Tiruchirappalli District
Tiruchirappalli
6. The Deputy Commissioner of Labour
(Conciliation)
Tiruchirappalli
7. Trichy City Regular Lorry Service,
Urimaiyalargal Sangam,
No-2, Janapriya Building,
Mailan Santhai,
Trichy -08, By its President,
B.Sridhar
8. Palakkadai Viyabarigal Sangam,
Fruits Commission Mandi,
Nelpettai Street,
Tiruchirappalli -8,
By its President,
Saffer Ahammed
9. Palakkadai Viyabarigal Sangam,
Fruits Importer Commission Mandi,
Nelpettai Street,
Tiruchirappalli -8,
By its President,
Ramachandra Rajivi.
10.Palakkadai Viyabarigal Sangam,
Surya Fruits Commission Mandi,
Nelpettai Street,
Tiruchirappalli -8,
By its President,
Muralidharan Reddy,
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WA(MD) No. 1526 of 2026
11.The Britanya Ware House,
(C and FA) Branch Office,
27, Mahilampadi,
Lalgudi Taluk,
Trichy District,
By its Manager,
Haridoss.
12.The Waste Papers Viyabarigal Sangam,
Gandhi Market,
Tiruchirappalli.
..Respondent(s)
WA(MD) No. 1526 of 2026
PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, against
the order in W.P.Crl.(MD).No.28887 /2024 dated 14-10-2025.
WA(MD) No. 1527 of 2026
PRAYER: Writ Appeal filed under Clause 15 of Letters Patent, against
the order in W.P.Crl.(MD).No.26086 /2024 dated 14-10-2025.
WA(MD) No. 1526 of 2026
For Petitioner(s): Mr.J.Madhu
For Respondent(s): Mr.T.Thirumurugan
(R6 to R9 & R14)
Special Government Pleader
Mr.J.Vishnu (R10 to R13)
Government Advocate (Crl.side)
WA(MD) No. 1527 of 2026
For Petitioner(s): Mr.J.Madhu
For Respondent(s): Mr.T.Thirumurugan (R1 & R6)
Special Government Pleader
Mr.J.Vishnu (R2 to R5)
Government Advocate (Crl.side)
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WA(MD) No. 1526 of 2026
Judgment
(Judgment of the Court was delivered by P.Velmurugan J.)
These writ appeals have been filed challenging the order passed by
the learned Single Judge in W.P.Crl.(MD).No.28887 /2024 dated 14-10-
2025.
2. Since the relief sought in the writ petitions is purely criminal in
nature, these intra-court appeals are not maintainable. Accordingly, these
Writ Appeals are dismissed, granting liberty to the appellant in both the
appeals to work out the remedies in accordance with law. No costs.
Consequently, the connected miscellaneous petition is closed.
(P.V.,J.) (K.K.R.K.,J.)
08-10-2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
ta
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WA(MD) No. 1526 of 2026
To
1. The District Collector,
Trichy District.
2. The District Revenue Officer,
Trichy, Trichy District.
3. The Revenue Divisional Officer,
Trichy District.
4. The Tahsildar (east),
Trichy East, Trichy District.
5. The Commissioner Of Police,
Trichy District.
6. The Inspector Of Police,
Kottai Police Station, Trichy, Trichy District.
7. The Inspector Of Police,
Gandhi Market Police Station, Trichy, Trichy District.
8. The Inspector Of Police,
Srirangam Police Station, Trichy, Trichy District.
9. The Deputy Commissioner Of Labour,
Labour Welfare Department, No.2, Abdul Salam Street, Kajamalai
Colony, Kaja Nagar (Arabic College), Trichy -620 020.
10.The Assistant Commissioner of Police
Srirangam,
Tiruchirappalli City
11.The Assistant Commissioner of Police
Gandhimarket
Tiruchirappalli City
12.The Superintendent of Police
Tiruchirappalli District
Tiruchirappalli.
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WA(MD) No. 1526 of 2026
P.VELMURUGAN J.
AND
K.K.RAMAKRISHNAN J.
ta
WA(MD) Nos. 1526 & 1527 of 2026
08-10-2026
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