IARBOR LYNGDOH AND ORS. vs THE STATE OF MEGHALAYA AND ORS.
- Court
- High Court of Meghalaya
2026:MLHC:1057
Serial No.13
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 180 of 2026
Date of Decision: 17.09.2026
1. Shri. Iarbor Lyngdoh
Post- Radiographer at Mairang C.H.C,
West Khasi Hills.
2. Shri. Cherak K Sangma
Post- Radiographer at Chockpot CHC,
South Garo Hills.
3. Bikram R Sangma
Post- E.C.G Technician at Civil Hospital
Tura, West Garo Hills.
4. Bibilynda Dkhar
Post- Radiographer at Laskein CHC,
Jaintia Hills District.
5. Carolyne Marwein
Post- Radiographer at Nongpoh CHC.
6. Saimon Saljrang N Sangma
Post- Radiographer at Dadenggiri CHC.
7. Smti. Monjulina Lyngdoh Mawnai
Post- Opthalmic Assistant at Pynursla CHC.
8. Denjong CH Marak
Post Opthalmic Assistant at Nongpoh CHC.
9. Md. Abdul Karim Sheikh
Post- X-Ray Technician at Williamnagar CHC.
10. Shri. Ziaus Zaman
Post- X-Ray Technician at Resubelpara PHC
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2026:MLHC:1057
11. Fakrul Islam
Post - Pharmacist at Nagorpara PHC.
12. Shri. Janimoon Rahman Sarkar
Post- Pharmacist at Samanda PHC.
13. Shri. Sandip Sarkar
Post - Pharmacist at Purakhasia PHC.
14. MD. Wali UL Islam
Post - Pharmacist at Dadengiri PHC.
15. Shri. Harun Al-Rashid
Post- Pharmacist at Rongra PHC.
16. Pavious Ch. Momin
Post- Pharmacist at Rongjeng CHC.
17. Smti. Julie K. Sangma
Post- Pharmacist at Songsak PHC
18. Shri. Crispin Ch. Sangma
Post Pharmacist at Raksamgiri
St. Dispensary
19. Shri. Rikrak M Dhanald
Post- Pharmacist at Kharkuta PHC
20. Nareswar Baksho
Post- Pharmacist at Kherapara
Dispensary.
21. Smti. Wansanki G Sayoo
Post- Pharmacist at Bansamgiri PHC
22. Smti. Youmiki Niangti
Post- Pharmacist at Rongjeng CHC
23. Smti. Manbha Phalyngki
Post- Pharmacist at Dobu PHC
24. Smti. Jubilant Pde
Post Pharmacist at Kynrud PHC
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2026:MLHC:1057
25. Smti. Charebhaphica Chyrmang
Post Pharmacist at Mawthawpdah PHC
26. Shri. Manda-o Laloo
Post Pharmacist at Wahkajі РНС
27. Smti. I. Pynshleimon Kshiar
Post- Pharmacist at Wageasi PHC
28. Md. Akhtar Hussain Mondal
Post- Pharmacist at Gabil PHC
29. Mostafizur Rahman
Post- Lab Technican at Jeldopara PHC.
30. Shri. Tony Karl R. Marak
Post - Lab. Technician at Salmanpara
PHC
31. Shri. Sapan Kumar Sarkar
Post- Lab Technican at Rari PHC
32. Shri. Edward George Hajong
Post- Lab Technican at Kharkutta
Williamnagar
33. Shri. Ashok Pal
Post Lab. Technician at Maheshkhola
PHC
34. Smti. Dukahi Shadap
Post - Lab. Technician at MIMHANS
35. Neckson Gassah
Post- Lab Technican at Mynso PHC.
36. Richardson Suchiang
Post- Lab Technican at Umkiang PHC.
37. Chery A. Sangma
Post- Lab Technican at Nongpoh CHC
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2026:MLHC:1057
Petitioners
……….
-Versus-
1. The State of Meghalaya through the Chief
Secretary to Government of Meghalaya,
Shillong.
2. The Secretary to the Government of
Meghalaya, Personnel & AR (B)
Department, Shillong.
3. The Secretary to the Government of
Meghalaya, Finance Department,
Shillong.
4. The Secretary to the Government of
Meghalaya, Health and Welfare
Department.
5. Director of Health Services (MI),
Meghalaya, Shillong.
Respondents
……….
Coram:
Hon’ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner(s) : Mr. R. Pahsyntiew, Adv.
For the Respondent(s) : Mrs. N. G. Shylla, Sr, GA with
Ms. Z. E. Nongkynrih, GA.
i) Whether approved for reporting in Yes/No
Law journals etc:
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2026:MLHC:1057
ii) Whether approved for publication Yes/No
in press:
JUDGMENT AND ORDER (ORAL)
1. Mr. R Pahsyntiew, learned counsel for the petitioners and Ms. Z. E.
Nongkynrih, learned GA for the respondents, submit that the matter can
be closed in terms of the order passed in WP(C) 318 of 2025, inasmuch
as, the respondents have agreed to place the case of the petitioners
before the Screening Committee.
2. In this view of the matter, nothing remains for consideration and the
same stands closed and disposed of.
3. However, as provided in the earlier writ petition, the same to be done
within 6(six) months from the date of this order.
JUDGE
Meghalaya
17.09.2026
“Tengmit”
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TENGMIT R MARAK
Digitally signed by:
Signed On: 17-09-2026 16:42:36 IST
Verified