SUSHIL KUMAR BHATPAHARI vs STATE OF CHHATTISGARH
- Court
- Chhattisgarh High Court
1
CGHC010420992026 2026:CGHC:45955
SOURABH
BHILWAR
NAFR
Digitally signed by
SOURABH BHILWAR
Date: 2026.10.30
17:06:57 +0530
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 7821 of 2026
1 - Sushil Kumar Bhatpahari S/o Shri Jhukal Das Aged About 52 Years
R/o Village - Sunwani, Post- Gidhapuri, Block - Palari, District - Raipur
(C.G.)
2 - Smt. Krisna Kumar Chandrakar D/o Shri R.S. Chandrakar Aged
About 59 Years R/o Village - Borid, Post- Rasni, Police Station - Arang,
Tahsil - Raipur District- Raipur (C.G.)
3 - Sandeep Dhar Diwan S/o Shri Shyam Dhar Diwan Aged About 51
Years R/o Village And Post - Bhansoj, Teh.- Arang, District - Raipur
(C.G.)
4 - Lochan Prasad Sahu S/o Shri Puranik Sahu Aged About 53 Years
R/o Ambedkar Ward, Balaji Puram Arang District - Raipur (C.G.).
5 - Pradip Kumar Sahu S/o Shri Pahru Ram Sahu Aged About 59 Years
R/o Village, Post- Arjuni (Baldakachhar). Block - Kadol, District -
Balodabazar Bhatapara (C.G.).
6 - Smt. Sangya Chandrakar W/o Shri G.P. Chandrakar Aged About 52
Years R/o Ward Number- 01 College Chowk Arang District - Raipur
(C.G.).
7 - Smt. Shail Patel D/o Shri Ramavtar Patel Aged About 52 Years R/o
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House No. S6 Dubey Colony Mova Raipur Teh. And District - Raipur
(C.G.).
8 - Nanhe Lal Sahu S/o Shri Firanta Ram Sahu Aged About 57 Years
R/o Village Bharoda, P.O. Bangoli, District - Raipur (C.G.).
9 - Onkar Prasad Varma S/o Shri Beni Ram Varma Aged About 57
Years R/o Village- Mungi, Post Chandkhuri Mandir, Hasaud, Police
Station Mandir Hasad District - Raipur (C.G.).
10 - Smt. Karuna Varma D/o Shri Raghavendra Nayak Aged About 55
Years R/o Village Chandkhuri, Gram Panchayat, P.O. Chandkhuri
Mandir Hasaud, Tehsil Arang, District- Raipur (C.G.)
11 - Omprakash Sahu S/o Shri Nathuram Sahu Aged About 55 Years
R/o Village Charoda, P.O. - Bhilai , Tehsil - Arang , District- Raipur
(C.G.)
12 - Smt. Anusuiya Sahu W/o Shri Yuvraj Sahu Aged About 51 Years
R/o Village - Gounda P.O. - Chhatera Tehsil - Arang, District- Raipur
(C.G.)
13 - Laxan Kumar Lahari S/o Shri Dindayal Lahri Aged About 51 Years
R/o Village Jaraud, P.O. - Farfhod , Police Station - Arang District-
Raipur (C.G.)
14 - Vijay Kumar Kurre S/o Shri Late Shiv Prasad Kurre Aged About 55
Years R/o B-10, Road No. 07, Sectir Ii, Professor Colony, District-
Raipur (C.G.)
15 - Smt. Lily Kujur W/o Shri Tarcisius Kujur Aged About 59 Years R/o
Bhawan Nagar, Khamthardih House No. C/9, Kachna Road Raipur Dist.
Raipur (C.G.)
... Petitioner(s)
3
versus
1 - State Of Chhattisgarh Through The Secretary, Department Of
School Education, New Mantralaya, Mahanadi Bhawan New Raipur,
Atal Nagar District - Raipur (C.G.)
2 - The District Directorate Of Public Instructions, Chhattisgarh,
Indrawati Bhawan, Atal Nagar, District- Raipur, (C.G.)
3 - Joint Director, Public Instructions Division, Divisional Office, Pension
Bada, District- Raipur, (C.G.)
4 - Joint Director, Treasury Account And Pension District- Raipur, (C.G.)
5 - The District Education Officer, Raipur, District- Raipur, (C.G.)
6 - The District Education Officer, Mahasamund, District- Mahasamund,
(C.G.)
7 - Block Education Officer, Block - Palari District - Raipur, (C.G.)
8 - Block Education Officer, Block - Arang District - Raipur, (C.G.)
... Respondents
(Cause title is taken from Case Information System)
For Petitioners : Mr. R. S. Patel, Advocate
For Respondents/ State : Mr. Anadi Sharma, Panel Lawyer
(HON’BLE SHRI JUSTICE BIBHU DATTA GURU)
Order on Board
30/10/2026
1. Learned counsel appearing for the petitioners seeks permission of
this Court to withdraw the present petition with liberty to file
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afresh, if cause of action survives in future.
2. In view of the aforesaid submission made by learned counsel for
the petitioners, the instant Writ Petition stands dismissed as
withdrawn with the liberty as prayed for.
Sd/-
(BIBHU DATTA GURU)
JUDGE
$. Bhilwar