JC-353549N EX SUB/ CIPHER LAXMAN RAM JAT AND 18 ORS. vs GOVIND MOHAN AND ANR.

Court
High Court of Meghalaya

2026:MLHC:1208


Serial No. 39
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG

Cont.Cas(C) No. 30 of 2025 Date of Pronouncement: 29.10.2026
Uploaded on: 29.10.2026


1. JC-353549N Ex Sub/Cipher Laxman Ram Jat,
Aged about 64 years, S/O Late Suja Ram Jat,
th
Retired from 13 Assam Rifles C/O 99 APO

2. JC-354242P Nb Sub/Cipher Rajeevan M,
Aged about 60 years, S/O Late Naraayanan KM,
Retired from Assam Rifles Training Centre
& School, Dimapur, Nagaland

3. JC-354577M Ex Sub/Cipher Ajit Kumar TN,
Aged about 63 years, S/O Late K Narayanan Nair,
th
Retired from 8 Assam Rifles, C/O 99 APO

4. AR-232Y Ex Commandant Sasendran CK,
Aged about 63 years, S/O Late C N Kesavan,
Retired from Head Quarter 22 Sector Assam
Rifles, C/O 99 APO

5. 355500W Warrant Officer/Cipher Presanna
Kumar V, aged about 60 years, S/O Late Velayudhan
th
Pillai, retired from 19 Assam Rifles, C/O 99 APO

6. 354867K Ex Warrant Officer/Cipher Birendra Kumar,
Aged about 62 years, S/O Late R Lakhan Prasad Singh,
th
Retired from 14 Assam Rifles, C/O 99 APO

7. JC-354417 Hav/Cipher Raghuveer Singh,
Aged about 61 years, S/O Late Sh. Pyare Lal,
retired from 4 Assam Rifles, C/O 99 APO

8. JC-354948K Hav/Cipher Vishnu Namboodiri AS,
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2026:MLHC:1208
Aged about 61 years, S/O Late AVS Namboothiri,
st
retired from 1 Assam Rifles, C/O 99 APO

9. JC-354144P Hav/Cipher P S Kaladharan,
Aged about 63 years, S/O Late P K Surendran,
retired from 32 Assam Rifles, C/O 99 APO

10. JC-354136W Ex Sub/Cipher Prasad KG,
Aged about 62 years, S/O Late Gopalan KN,
retired from 31 Assam Rifles, C/O 99 APO

11. JC-353593X Hav/Cipher Ramachandran Nair E.J.,
Aged about 62 years, S/O Late Janardhanan Nair,
retired from 33 Assam Rifles, C/O 99 APO

12. JC-357047X Ex Hav/Cipher Gracious M Thomas,
Aged about 58 years, S/O Late Thomas Yohannan,
th
retired from 6 Assam Rifles, C/O 99 APO

13. 356884 Ex Hav/Cipher Pawan Rana,
Aged about 61 years, S/O Late Sh. Birja Bahadur Rana,
th
retired from 6 Assam Rifles, C/O 99 APO

14. 357342 Ex Hav/Cipher Mihir Biswas,
Aged about 55 years, S/O Late Sudhana Biswas,
retired from 22 Assam Rifles, C/O 99 APO

15. 357874n Ex Hav/Ciph Sentimon Mathew,
Aged about 62 years, S/O Mathew P,
rd
retired from 3 Assam Rifles, C/O 99 APO

16. 353928K Ex Hav/Ciph Shaji R,
Aged about 64 years, S/O Divakaran,
th
retired from 20 Assam Rifles, C/O 99 APO

17. 354785F Ex Hav/Ciph Pradeep Kumar Verma,
Aged about 58 years, S/O Sohan Lal,
th
retired from 27 Assam Rifles, C/O 99 APO

18. JC-351168 N Ex Subedar/Cipher Mahakanta Jha,
Aged about 68 years, S/O Late Janardhan Jha,
st
retired from 21 Assam Rifles, C/O 99 APO
…Petitioner(s)


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2026:MLHC:1208
-Versus-


1. Sri Govind Mohan, Secretary, to the Government
of India, Ministry of Home Affairs, North Block

New Delhi – 110011


2. Lieutenant General Vikas Lakhera, Director
General Assam Rifles, Shillong, Meghalaya

Pin – 793011 …Respondent(s)/Contemnor(s)

Coram:
Hon’ble Mr. Justice H. S. Thangkhiew, Judge

Appearance:
For the Petitioner/Appellant(s) : Ms. P. Chettri, Adv. vice
Mr. B. Pathak, Adv.

For the Respondent(s) : Dr. N. Mozika, ASGI with
Ms. M. Myrchiang, Adv.

i) Whether approved for reporting in Yes/No
Law journals etc.:
ii) Whether approved for publication
in press: Yes/No
JUDGMENT(Oral):
Dr. N. Mozika, learned ASGI assisted by Ms. M. Myrchiang, learned
counsel appearing for the respondents today has produced a
communication dated 15.10.2026, whereby the sanction has been conveyed
st nd rd
by the competent authority for the grant of the 1 , 2 and 3 Financial up-
gradation under the ACP/MACP Scheme to the petitioners.
A copy of the said communication is made over to the counsel for
the petitioners.
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2026:MLHC:1208
In view of this development, nothing remains for consideration in the
instant Contempt Application, as the order has been complied with.
Accordingly, the Contempt Application stands closed and disposed of.
Copy of the communication dated 15.10.2026 is taken on board and
made part of the record.


Judge

Meghalaya
29.10.2026
“D.Thabah-PS”


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DARIHUN THABAH
Digitally signed by:
Signed On: 29-10-2026 15:37:26 IST
Verified