M/S AMRIT HOMES PRIVATE LIMITED vs SRI NARAYANAPPA

Court
Karnataka High Court

- 1 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022





IN THE HIGH COURT OF KARNATAKA AT BENGALURU

RD
DATED THIS THE 3 DAY OF NOVEMBER, 2026

BEFORE

THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR

MISCELLANEOUS FIRST APPEAL NO. 8071 OF 2022 (CPC)

C/W

MISCELLANEOUS FIRST APPEAL NO. 5943 OF 2022 (CPC)

IN MFA No. 8071/2022

BETWEEN:

1. SMT. MUNITHAYAMMA
W/O LATE C.H. GOVINDAPPA
AGED ABOUT 62 YEARS

2. SMT. PREMA
D/O LATE C.H. GOVINDAPPA
AGED ABOUT 41 YEARS

3. SMT. ROOPA
D/O LATE C.H. GOVINDAPPA
AGED ABOUT 38 YEARS

4. SMT. GEETHA
D/O LATE C.H. GOVINDAPPA
AGED ABOUT 32 YEARS

APPELLANTS 1 TO 4 ARE ALL
R/AT CHIKKANAGAMANGALA VILLAGE
HUSKUR POST, SARJAPURA HOBLI
ANEKAL TALUK, BENGALURU DISTRICT.
…APPELLANTS
(BY SRI. M.N. UMESH, ADVOCATE)

AND:

1. SRI. NARAYANAPPA










Digitally

signed by
VINUTHA M
Location:
HIGH
COURT OF
KARNATAKA

- 2 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022



S/O LATE MADDURAPPA
AGED ABOUT 56 YEARS

2. SRI. VENAKATESH
S/O LATE MADDURAPPA
AGED ABOUT 53 YEARS

3. SMT. MANJULA
S/O LATE MADDURAPPA
AGED ABOUT 53 YEARS

RESPONDENTS 1 TO 3 ARE
R/AT ANANTHA NAGAR
KAMMASANDRA VILLAGE
ELECTRONIC CITY POST,
DOOR NO, 1001/14, 3RD CROSS
ATTIBELE HOBLI, ANEKAL TALUK
BANGALORE - 560 100.

4. SMT. AKKAYAMMA @ MUNI AKKAYAMMA
D/O LT YALLAGA AND KAVERAMMA
AGED ABOUT 81 YEARS

5. SRI. KRISHNAPPA
S/O LATE MADDURAPPA
AGED ABOUT 59 YEARS

RESPONDENTS 4 AND 5 ARE
R/AT ANANTHA NAGAR
KAMMASANDRA VILLAGE
ELECTRONIC CITY POST,
DOOR NO.1001/14,
3RD CROSS, ATTIBELE HOBLI
ANEKAL TALUK, BANGALORE - 560 100.

6. SMT. LATHA
D/O LATR C.H. GOVINDAPPA
AGED ABOUT 35 YEARS

7. SMT. NAGAMMA

- 3 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022



W/O LATE YELLAPPA
AGED ABOUT 81 YEARS

8. SMT. MUNIYELLAMMA
W/O LATE YELLAPPA
AGED ABOUT 78 YEARS

9. SMT. CHENNAMMA
W/O ANAIYAPPA
AGED ABOUT 78 YEARS

RESPONDENTS 6 TO 9 ARE ALL
R/AT CHIKKANAGAMANGALA VILLAGE
HUSKUR POST, SARJAPURA HOBLI
ANEKAL TALUK, BENGALURU DISTRICT.

10. M/S. AMRIT HOMES PRIVATE LIMITED,
A COMPANY INCORPORATED UNDER THE
COMPANIES ACT, 1956
HAVING ITS REGISTERED OFFICE AT
NO. 17, ZONE II, MAHARANAPRATHAP NAGAR
BHOPAL, MADHYA PRADESH - 462 011,
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRITPAL SINGH BINDRA.
…RESPONDENTS
(BY SRI. MANJUNATHA M.V, ADVOCATE FOR R1 TO R3;
SRI. UMESH S, ADVOCATE FOR R4 AND R5)

THIS MFA IS FILED U/O XLIII RULE 1(r) R/W SECTION
151 OF CPC, AGAINST THE ORDER DATED 12.07.2022 PASSED
ON I.A.NO.1 IN OS.NO.831/2016 ON THE FILE OF THE
ADDITIONAL SENIOR CIVIL JUDGE AND JMFC, ANEKAL,
ALLOWING THE I.A.NO.I FILED UNDER ORDER 39 RULE 1 AND
2 R/W SECTION 151 OF CPC.

IN MFA NO. 5943/2022

BETWEEN:

M/S. AMRIT HOMES PRIVATE LIMITED

- 4 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022



A COMPANY INCORPORATED UNDER
THE COMPANIES ACT, 1956
HAVING ITS REGISTERED OFICE AT NO.17,
ZONE II, MAHARANAPRATHAP NAGAR
BHOPAL, MADHYA PRADESH - 462 011
REPRESENTED BY ITS MANAGING DIRECTOR
MR. PRITPAL SINGH BINDRA
...APPELLANT
(BY SRI. A. MADHUSUDHANA RAO, ADVOCATE)

AND:

1. SRI. NARAYANAPPA
S/O LATE MADDURAPPA
AGED ABOUT 56 YEARS

2. SRI. VENKATESH
S/O LATE MADDURAPPA
AGED ABOUT 53 YEARS

3. SMT. MANJULA
D/O LATE MADDURAPPA
AGED ABOUT 53 YEARS

4. SMT. AKKAYAMMA @ MUNI AKKAYAMMA
D/O LATE YALLAGA AND KAVERAMMA
AGED ABOUT 81 YEARS

5. SRI. KRISHNAPPA
S/O LATE MADDURAPPA
AGED ABOUT 59 YEARS

RESPONDENTS 1 TO 5 ARE ALL
R/A ANANTHA NAGAR
KAMMASANDRA VILLAGE,
ELECTRONIC CITY POST,
DOOR NO.1001/14
3RD CROSS, ATTIBELE HOBLI
ANEKAL TALUK, BANGALORE - 560 100.

- 5 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022



6. SRI. MUNITAYAMMA
W/O LATE C.H. GOVINDAPPA
AGED ABOUT 62 YEARS

7. SMT. PREMA
D/O LATE C.H. GOVINDAPPA
AGED ABOUT 41 YEARS

8. SMT. ROOPA
D/O LATE C.H. GOVINDAPPA
AGED ABOUT 38 YEARS

9. SMT. LATHA
D/O LATE C.H. GOVINDAPPA
AGED ABOUT 35 YEARS

10. SMT. GEETHA
D/O LATE C.H. GOVINDAPPA
AGED ABOUT 32 YEARS

11. SMT. NAGAMMA
W/O LATE YELLAPPA
AGED ABOUT 81 YEARS

12. SMT. MUNIYELLAMMA
W/O LATE YELLAPPA
AGED ABOUT 78 YEARS

13. SMT. CHENNAMMA
W/O ANAIYAPPA
AGED ABOUT 78 YEARS

RESPONDENTS 6 TO 13 ARE ALL
R/AT CHIKKANAGAMANGALA VILLAGE
HUSKUR POST, SARJAPURA HOBLI
ANEKAL TALUK, BENGALURU DISTRICT - 560 100.
...RESPONDENTS
(BY SRI. KALYAN R, ADVOCATE FOR R1 TO R3)

THIS MFA IS FILED U/O XLIII RULE 1(r) OF CPC,

- 6 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022



AGAINST THE ORDER DT.12.07.2022 PASSED ON IA NO.1
IN O.S.NO.831/2016 ON THE FILE OF THE ADDITIONAL
SENIOR CIVIL JUDGE AND JMFC, ANEKAL, ALLOWING IA
NO.1 FILED U/O.39 RULE 1 AND 2 R/W SEC.151 OF CPC.

THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
ORAL JUDGMENT
These appeals filed before this Court is not
maintainable in view of Section 19(1) of the Karnataka
Civil Courts Act, 1964 and the judgment rendered by the
Division Bench of this Court in Smt. Narayanamma -vs-
The State of Karnataka in Writ Petition No.17588 of
2024 (GM-RES) c/w Writ Appeal No.200260 of 2025 (GM-
th
RES) dated 8 July, 2026, which is affirmed by the Hon'ble
Supreme Court in SLP(c) No.025075/2026 dated 3.8.2026.

2. In view of the above, this Court deems it
appropriate to transfer these matters to the concerned
District Court for adjudication of the matters from the
stage where it is stopped.

- 7 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022



3. Accordingly, I pass the following:
O R D E R

i) These appeals stand disposed of for statistical
purposes;

ii) Registry is directed to transfer the entire
record of these cases, to the concerned
Principal District & Sessions Judge, who may
assign it to the concerned Appellate Court
having jurisdiction;

iii) In case there are pending applications, the
same also be transferred to be considered by
the learned Judge of the concerned Appellate
Court, in accordance with law;

iv) It is made clear that this Court has not made
any observation as to the merits of these cases
and all rights and contentions of the parties
are left open to be agitated before the
concerned Appellate Court;

- 8 -
HC-KAR
NC: 2026:KHC:61080
MFA No. 8071 of 2022
C/W MFA No. 5943 of 2022


CNR: KAHC010552732022




v)
Since the parties are represented before this
Court, they shall appear before the learned
District Judge on 02.12.2026 without awaiting
any further notice.



Sd/-
(PRADEEP SINGH YERUR)
JUDGE


CPN
List No.: 1 Sl No.: 4