J.Baskerbabu and 31 others vs Thiru. T.Udhayachandran IAS., and 2 others
- Court
- Madras High Court
Cont. P No.1513 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 27.10.2026
CORAM
THE HON'BLE MR.SUSHRUT ARVIND DHARMADHIKARI,
CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE G.ARUL MURUGAN
CONT P No. 1513 of 2025
CNR:{HCMA010843112025}
1. J.Baskerbabu
S/o.Jayabal Karnakaran, No.17l,
Gokulam Illam, Goundanpudur,
Modakurichi, Erode District. and 31
Others
2. P.Palanisamy,
S/o.N.Ponnusamy, No. 11/48
Chellam Nagar, Kannathor Road,
Perundurai, Erode District.
3. K.Anbazhagan,
S/o.C.Kandasamy, No. 4/53, West
Perumal Koil Street, Kottai, Erode
638 001.
4.S.Shanmuga Priya,
W/o.V.Sampathkrishnan, No.
1/373, Nggo Colony, Sakthi Service
Station, Kurupanaianpalayam,
Bhavani.
5.O.Varadharajan,
S/o.Onnappan, No. 7/24 Anna
Nagar, P.Puliampatty, Puliampatty
(Post), Sathiyamangalam Taluk,
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Cont. P No.1513 of 2025
Erode District 638 459.
6.C.Indradevi,
W/o.Shanmugaiah Pandian, No.
903/6, Ayyappan Kovil Backside,
Nehru Nagar, P.Puliyampatty,
Sathyamangalam Taluk, Erode
District.
7.R.Venkatachalam,
S/o.Ramasamy, No. 31 Jallykuli
Main Street, Rangasamuthram,
Sathiyamangalm 638 402.
8.V.S.Vijayalakshmi,
W/o.N.Sakthivelan, No. 93
Bannariamman Maligai Shop,
L.Mettupalayam, Kuttagam (Post),
Gobichettipalayam, Erode District -
638 462.
9.P.P.Jagadeeskumar,
Gurunatha Samy Kovil,
Pudupalayam, Gettisamuthram
Post, Anthiyur Via Erode District
638 501.
10.S.Gowri,
D/o.Singaravelu, Gurunatha Samy
Kovil, Pudupalayam,
Gettisamuthram Post, Anthiyur Via,
Erode District.
11.V.Thirunavukkarasu,
S/o.K.S.Varadarajan, No.6/82,
Karukkampalayam, Unjalur Post,
Erode District.
12.S.Chandrasekar,
S/o.P.K.Shanmugam, No.2/90
Gandhipuram, L.Kallipatty,
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Cont. P No.1513 of 2025
Gobichettipalayam, Erode District.
13.V.Saraswati,
W/o.S.Chandrasekar, No.2/90
Gandhipuram, L.Kallipatty,
Gobichettipalayam, Erode District.
14.G.Kavitha,
D/o.Saraswathy, No.51 Amman
Kovil Post, Sivagiri (Via) 638109.
15.M.Kuppusamy,
S/o.Muthusamy, No.42
Murugampalayam, Ayyampalayam
Post, Kodumudi.
16.K.Kalpana,
W/o. N.Elavarasan, No.51/3 Karur
Main Road, Velayuthampalayam
Post, Karur District.
17.A.Ramakrishnan,
S/o.Arumugam, No. 208,
Maniappan Kovil Street,
Manikkampalayam,
Veerappansathram Post, Erode
District.
18.A.Balamurugan,
S/o.Ayyavoo, No.19 Kumaran
Nagar, RS Road, Perundurai, Erode
District.
19.C.Jothibakkiyam,
D/o.Chellian, No.4/77-B Palivasal,
Suldanpet, Kodumudi.
20.K.M.Radhamani,
W/o.Prakashmoorthy, No.124 Rice
Mill Street, Kullampalayam,
Gobichettipalayam, Erode District.
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Cont. P No.1513 of 2025
21.P.Madhavan,
S/o.Puttanna, No.55 Kanakadasa
Street, Talavady, Erode District 638
461.
22. M.R.Pragasam,
S/o. A.P.Dhamotharan, No. 64,
Sixth Avenue, RIRD Quarters,
Bhavanisagar, Erode District.
23.S.Balasubramanian,
S/o.A.G.Sellavel, No. 94/2 Kalai
Illam, Sun Garden Extenstion,
Villarasampatty Post, Erode.
24.S.Senthil Kumar,
S/o.Subramaniam, No. 466/598-I
Kovai Main Road, Nambiyur, Erode
District.
25.K.K.Kandasamy,
S/o.Karuppannagounder, No.1/331
Kamaraj Street, Kanakampalayam
Post, Kallipatty Via 638505.
26.M.Arthanareeswaran,
S/o.Murugesan, No. 2D, J.S.Nagar,
Amala School Road,
Gobichettypalayam, Erode District.
27.B.Ramadevi,
W/o.M.Arthanereeswaran, No. 2D,
J.S.Nagar, Amala School Road,
Gobichettypalayam, Erode District.
28.M.Boopathy,
S/o.Murugesan, 372, Vettaikaran
Koil Negadevanpalayam Post,
Gobichettipalayam.
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Cont. P No.1513 of 2025
29.G.Krishna Moorthy,
S/o.Gurusamy Gounder, No. 314,
Kalpavi (Post), Olagadam (Via),
Bhavani Taluk, Erode District.
30.S.Soundararajan,
S/o.R.Sundararaj, No. 96,
Ramamoorthy Nagar,
Krichnampalayam,
Karunkalpalayam, Erode District.
31.P.Gurusami,
S/o.Palanisamy, No. 727,
Muthampalayam, Housing Unit
Phase Iii, Kasipalayam, Erode-9.
32.B.Ravichandran,
S/o.Balasubramanian, No.1/54
Muthugounden Palayam,
Thandampalayam, Erode.
Petitioner(s)
Vs
1. Thiru. T.Udhayachandran IAS.,
The Secretary to Government, Finance
(Pay Cell Department), Fort St. George,
Chennai-9.
2.Thiru. Gagandeep Singh Bedi, I.A.S.,
Secretary to Government, Rural
Development Department, Fort St.
George, Chennai-9.
3.Thiru. P.Ponniah, I.A.S.,
Director of Rural Development and
Panchayat Raj, Panagal Building,
Saidapet, Chennai-15.
Contemnor(s)
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Cont. P No.1513 of 2025
PRAYER
Petition filed under Section 11 of the Contempt of Courts Act, 1971, to
punish the Respondents for committing contempt of court by willfully
disobeying the orders passed by this Hon'ble Court in W.A.No. 192 of
2015 dated 18.07.2023.
For Petitioners: Ms. T.Hemalatha
For Contemnors: Mr.M.Roshan Atiq,
Addl Govt Pleader
*
ORDER
(Order of the Court was made by the Hon'ble Chief Justice)
Learned counsel for the petitioners seeks leave of this Court to
withdraw this contempt petition, with liberty to work out their remedy
in accordance with law.
With the aforesaid liberty, this contempt petition stands
dismissed as withdrawn.
(SUSHRUT ARVIND DHARMADHIKARI, CJ.) (G.ARUL MURUGAN, J.)
27.10.2026
Index : Yes/No
Neutral Citation : Yes/No
sra
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Cont. P No.1513 of 2025
THE HON'BLE CHIEF JUSTICE
AND
G.ARUL MURUGAN, J.
(sra)
Cont. P No.1513 of 2025
27.10.2026
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