DODDAGALA HANUMAKKA vs K.C. SHASHIDAR

Court
Karnataka High Court

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MFA No. 2024 of 2020


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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

TH
DATED THIS THE 14 DAY OF OCTOBER, 2026

BEFORE

THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR

MISCELLANEOUS FIRST APPEAL NO. 2024 OF 2020 (CPC)

BETWEEN:

1. DODDAGALA HANUMAKKA
W/O VENKATANARASAPPA
D/O LATE PAPA @ PAPAIAH
AGED ABOUT 63 YEARS
R/AT HEROHALLI VILLAGE
VISHWANEEDAM POST
BANGALORE - 560 091

2. SMT CHIKKAGALA HANUMAKKA
W/O OBALAIAH
D/O LATE PAPA @ PAPAIAH
AGED ABOUT 60 YEARS
R/AT MANTANAKURSAY VILLAGE
SONDEKUPPA POST
KASABA HOBLI, NELAMANGALA TALUK
BANGALORE RURAL DISTRICT
REP BY THEIR ATTORNEY BY RAJA
S/O VENKATANARASAPPA
…APPELLANTS
(BY SRI. NAGARAJ S., ADVOCATE)

AND:

1(a). K.C. SHASHIDAR
S/O CHANNAPPA
NO.16, 1ST CROSS NAGARAHOLLE NAGARA
MAHADESHWARANAGAR MAIN ROAD,
HEROHALLI,VISHWANEEDAM POST
BANGALORE - 560 091

1(b). K C SHASHIDAR












Digitally

signed by
VINUTHA M
Location:
HIGH
COURT OF
KARNATAKA

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S/O CHANNAPPA
SITE NO.3, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YESHVANTHPUR HOBLI
BANGALORE - 560 091

2(a). R MANJUNATH
S/O H RAMAKRISHNA
NO.79 2ND CROSS,
2ND STAGE
BCC LAYOUT CHANDRALAYOUT
BANGALORE - 560 040

2(b). R MANJUNATH
S/O H RAMAKRISHNA
SITE NOS. 3 AND 4 BBMP WARD NO 72
SY NO 8/4 HEROHALLI
YESHWANTHPUR HOBLI,
BANGALORE - 560 091

3(a). V NARAYAN
S/O VENKATARAMANAIAH
NO.32, 2ND CROSS,
T G LAYOUT
ITTUMADU BANASHANKARI
BANGALORE - 560 085

3(b). V NARAYAN
S/O VENKATARAMANAIAH
SITE NO 3 AND 4 BBMP WARD NO 72
SY NO 8/4 HEROHALLI
YESHVANTHPUR HOBLI,
BANGALORE - 560 091

4(a). NARAYANA CHANDRA SHET
S/O RAMACHANDRA NARAYANA SHET
AGED ABOUT 55 YEARS
NO 124 5TH CROSS,
40 TH MAIN ROD,
MANJUANTHANAGAR

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BANGAORE - 560 079

4(B). NARAYANA CHANDRA SHET
S/O RAMACHANDRA NARAYANA SHET
SITE NO.3, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YESHVANTHPUR HOBLI
BANGALORE - 560 091

5(a). R DHANANJAYA
S/O RAMANNA GOWDA
NO.34, 6TH MAIN
MEENAKSHINAGAR
KAMAKSHIPALYA
BANGALORE - 560 079

5(b). R DHANANJAYA
S/O RAMANNA GOWDA
SITE NO 3 AND 4, BBMP WARD NO 72
SY.NO.8/4 HEROHALLI
YESHVANTHPUR HOBLI
BANGALORE - 560 091

6(a). CHANDRASHEKAR
S/O SIDDARAMAIAH
NO.48, 7TH MAIN LAKSHMANA NAGAR
HEGGANAHALLI CROSS
BANGALORE - 560 091

6(b). CHANDRASHEKAR
S/O SIDDARAMAIAH
NO.4, BBMP WARD NO 72
SY.NO.8/4 HEROHALLI,
YESHVANTHPUR HOBLI,
BANGALORE - 560 091

6(c). A G ARVIND
S/O N GOPALAIAH
NO.532, 10TH B MAIN
MEI EXTENSION

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BAGALAKUNTE
BANGALORE - 560 073

6(d). A G ARVIND
S/O N GOPALAIAH
NO.4, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI
YESHVANTHPUR HOBLI
BANGALORE - 560 091

7(a). RAGHAVENDRA
S/O KALASAIAH,
NO.8, 3RD CROSS,
4TH MAIN, A BLOCK,
AGRAHARA DASARAHALLI,
BANGALORE - 560 079

7(b). RAGHAVENDRA
S/O KALASAIAH,
SITE NO.4, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI,
YESHWANTHPUR HOBLI,
BANGALORE - 560 091

8(a). SATISH
S/O KRISHNAIAH,
NO.24, RATHNAGIRI NILAYA,
NEAR NOBLE SCHOOL, KOTTIGE PALYA,
MAGADI MAIN ROAD,
VISWANEEDAM POST,
BANGALORE - 560 091

8(b). SATISH
S/O KRISHNAIAH,
SITE NO.4, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

8(c). THE CHIEF MANAGER

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UCO BANK,
JAYANAGAR BRANCH,
BANGALORE - 560 011

9(a). H PANDURANGA
S/O HANUMANTHAPPA,
NO.168, 34TH CROSS, JUGANAHALLI,
2ND BLOCK, RAJAJINAGAR,
BANGALORE - 560 010

9(b). H PANDURANGA
S/O HANUMANTHAPPA,
SITE NO.8/4, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI, BANGALORE - 560 091.

10(a). * OMMITTED/DELETED VIDE ORDER DATED
03.09.2021

10(b). * OMMITTED/DELETED VIDE ORDER DATED
03.09.2021

10(c). RAGHAVENDRA
S/O KALASAIAH,
NO.8, 3RD CROSS,
4TH MAIN, AGRAHARA DASARAHALLI,
BANGALORE - 560 079

10(d). RAGHAVENDRA
S/O KALASAIAH,
SITE NO.5, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

11(a). INDIRAMMA
W/O RAMANNA GOWDA,
(GPA HOLDER OF HER SON R DHANJAYA GOWDA)
NO.34, 6TH MAIN ROAD,
MEENAKSHINAGAR,

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BASAVESHWARANAGAR,
BANGALORE - 560 079

11(b). INDIRAMMA S.
W/O RAMANNA GOWDA,
GPA HOLDER,
SITE NO.5 AND 6, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

12(a). JAYAMMA
W/O NARASAPPA,
NO.27, 3RD CROSS,
5TH MAIN ROAD,
LAKSHMAN NAGAR, HEGGANAHALLI CROSS,
VISHWANEEDAM POST,
BANGALORE - 560 091

12(b). JAYAMMA
W/O NARASAPPA,
SITE NO.6, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI,
YASHVANTHPUR HOBLI,
BANGALORE - 560 091

13(a). KALASAIAH
S/O KARIGOWDA
NO.8, 3RD CROSS
4TH MAIN
AGRAHARA DASARAHALLI
BANGALORE - 560 079

13(b). KALASAIAH
S/O. KARIGOWDA
SITE NO.6, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHVANTHPUR HOBLI
BANGALORE - 560 091

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13(c). RAGHAVENDRA
S/O KALASAIAH
NO.8, 3RD CROSS
4TH MAIN
AGRAHARA DASARAHALLI
BANGALORE - 560 079
13(d). RAGHAVENDRA
S/O KALASAIAH
SITE NO.6, BBMP WARD NO.42
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

14(a). N. KENCHEGOWDA
S/O LATE NANJAIAH
ARJUNAHALLI VILLAGE
YADAVANE POST
AMRUTHUR HOBLI
KUNIGAL TQ
TUMKUR DIST - 572 111

14(b). KENCHEGOWDA N
S/O LATE NANJAPPA
SITE NO.6 BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

15(a). R. SACHINGOWDA
S/O RANGASWAMY
NO.28, VENKATESHWRA LAYOUT
ANDRAHALLI MAIN ROAD
HEROHALI, BANGALORE - 560 091

15(b). R SACHINGOWDA
S/O RANGASWAMY
SITE NO.6, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

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16(a). SMT. ROOPA B L
W/O N NARAYANA GOWDA
NO.322, KHB COLONY
BASAVESHWARANAGAR
BANGALORE - 560 079

16(b). SMT B L ROOPA
W/O N NARAYANA GOWDA
SITE NO.6 BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

17(a). G N VEERAPPA
S/O RUDRAPPA
AGED ABOUT 85 YEARS,
NO.126, 5TH CROSS,
2ND MAIN, 1ST STAGE
6TH PHASE, RAJAJINAGAR INDUSTRIAL TOWN
BANGALORE - 560 010

17(b). G.N. VEERAPPA
S/O RUDRAPPA
SITE NO.6, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

18(a). SMT LALITHA
W/O LATE T JAYARAM
NO.1344, 5TH MAIN ROAD
E BLOCK, RAJAJIANGAR 2ND STAGE
BANGALORE - 560 010

18(b). SMT LALITHA
W/O LATE T JAYARAM
SITE NO.7, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

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18(c). KUM N G SOWMYA
D/O LATE T JAYARAM
NO.1344, 5TH MAIN ROAD
E BLOCK, RAJAJINAGAR 2ND STAGE
BANGALORE - 560 010

18(d). KUM. N.G. SOWMYA
D/O LATE T. JAYARAM
SITE NO.7,
BBMLP WARD NO.72,
SY. NO.8/4, HEROHALLI
YASHWANTHPURA HOBLI,
BANGALORE - 560 091.

19(a). SMT. SATHYAVANI MUTHU
W/O P. RAVI PRASANNA KUMAR
AGED ABOUT 56 YEARS
C/O R. KUPPASWAMY
NO.32, 18TH MAIN, MIG, KHB COLONY,
BASAVESHWARANAGAR
BENGALURU - 560 079.

19(b). SMT. SATHYAVANI MUTHU
W/O P RAVI PRASANNA KUMAR
SITE NO.8, BBMP WARD NO.72,
SY. NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

20(a). V. SHANKARA NARAYANAN
S/O VISWANATHAN
AGED ABOUT 63 YEAWRS
C/O BALASUBRAMANYAM
NO.175, 4TH BLOCK,
3RD MAIN, RAJAJINAGAR
BANGALORE - 560 010.

20(b). V. SHANKARA NARAYANAN
S/O VISWANATHAN
SITE NO.10, BBMP WARD NO.72,

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SY. NO.8/4, HEROHALLI,
YASHAVANTHUR HOBLI,
BANGALORE - 560 091.

21(a). SMT. KAMALAMMA
W/O GURUMURTHY
AGED ABOUT 55 YEARS
ACHALU VILLAGE AND POST
RAMANAGAR TQ., AND DIST
PIN CODE - 562 117

21(b). SMT. KAMALAMMA
W/O GURUMURTHY
SITE NO.11, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASAVANTHPUR HOBLI,
BANGALORE - 560 091.

22(a). B.R. SURESH
S/O RAMALINGIAH
NO.7, DEEPA RESIDENCY
SUNKADAKATTE HEGGANAHALLI MAIN ROAD,
VISHWANEEDAM POST
BANGALORE - 560 091.

22(b). B.R. SURESH
S/O RAMALINGAIAH
SITE NO.12, BBMP WARD NO.72
SY NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

23(a) * Ommitted/deleted vide order dated 24.02.2022

23(b) * Ommitted/deleted vide order dated 24.02.2022

24(a). T.K. YOGNAND
S/O KADEGOWDA
TUBENAKERE VILLAGE
ATAGUR HOBI,MADDUR TQ.,

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MANDYA DIST - 571 476.

24(b). T.K. YOGANANAD
S/O KADEGOWDA
SITE NO.16,
BBMP WARD NO.72,
SY. NO.8/4, HEROHALLI,
YASHAVANTHPURA HOBLI,
BANGALORE - 560 091.

25(a). M.N. PRASSANNAKUMAR
S/O NANJUNDAIAH
NO.5,
DIVYA JYOTHI NILAYA
1ST CROSS, BEHIND KTG COLLEGE
SRI GANDADA NAGAR,
HEGANAHALLI CROSS,
VISHWANEEDAM POST
BANGALORE - 560 091.

25(b). M.N. PRASANNAKUMAR
S/O NANJUNDAIAH
SITE NO.17, BBMP WARD NO.72,
SY. NO.8/4, HEROHALLI,
YASSHAVANTHPUR HOBLI,
BANGALORE - 560 091.

26(a). C SHIVAKUMAR
S/O LATE CHIKKANNA
NO.28, PUSHPA KUTEERA
RAMAKRISHNAIAH LAYOUT
MALAGALU MAIN ROAD
2ND STAGE, NAGARABHAVI
BANGALORE - 560 091

26(b). C. SHIVAKUMAR
S/O LATE CHIKKANNA
SITE NOS. 14 AND 17 BBMP WARD NO.72
SY. NO. 8/4 HEROHALLI
YASHAVANTHPUR HOBLI

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BANGALORE - 560 091

27(a). KRISHNAMURTHY
S/O GANGANNA
NO.1, 1ST MAIN ROAD,
BY THE SIDE OF SYNDICATE BANK,
VINAYAKANAGAR, ANDRAHALLI MAIN ROAD,
VISHWANEEDAM POST
BANGALORE - 560 091

27(b). KRISHNAMURTHY
S/O GANGANNA
SITE NO.18, BBMP WARD NO.72
SY. NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

28(a). B C SUNDARESH
S/O LATE B.S.CHIKKANNA
BYANDAHALLI KADUBAGERE POST,
BANGALORE NORTH TQ
BANGALORE - 562 130

28(b). B C SUNDARESH
S/O LATE B S CHIKKANNA
SITE NO. 18, BBMP WARD NO.72,
SY NO. 8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

29(a). SMT. B S SRIVANI
W/O B K NATARAJU
NO. 671/3, 11TH A MAIN ROAD
3RD BLOCK, RAJAJINAGAR
BANGALORE - 560 010

29(b). SMT. B S SRIVANI
W/O B K NATARAJU
SITE NO.18, BBMP WARD NO.72
SY NO. 8/4, HEROHALLI

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YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

30(a). BORAMMA
W/O GANGANNA
NO.220-A, 1ST D MAIN ROAD
SHIVANAGAR, RAJAJINAGAR,
BANGALORE - 560 010

30(b). BORAMMA
W/O GANGANNA
SITE NO. 18, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

31(a). RAVI KUMAR SWAMY
S/O KEMPA SHETTY
NO. 32/9, NAGARHOLENAGAR
MAHADESHWARANAGAR MAIN ROAD
HEROHALLI WARD
VISHWANEEDAM POST
BANGALORE - 560 091

31(b). RAVI KUMAR SWAMY
S/O KEMPA SHETTY,
SITE NO.19, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

32(a). SMT. JAYALAKSHMI
W/O S GOPAL
NO.61, NADAKERAPPA INDUSTRIAL LAYOUT,
ANDRAHALLI MAIN ROAD,
VISHWANEEDAM POST
BANGALORE - 560 091

32(b). SMT. JAYALAKSHMI
W/O S GOPAL

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SITE NO.19, BBMP WARD NO.72,
SY NO. 8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

33(a). C RAVI
S/O B CHENNAPPA
AGED 49 YEARS,
NO.1085, 8TH MAIN,
VIJAYANAGAR
BANGALORE - 560 040

33(b). C RAVI
S/O B CHENNAPPA
SITE NO.20, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

34(a). R MANOHAR
S/O Y RAMAMURTHY
NO.8, 1ST STAGE, 6TH PHASE, 5TH MAIN,
MAHAGANAPATHI NAGAR,
BACK TO VISHNU MOTORS,
WOC ROAD, BANGALORE - 560 010.

34(b). R MANOHAR
S/O Y RAMAMURTHY
SITE NO.21, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

35(a). SMT. M. SAROJA
W/O M RAMAKRISHNA
MALIGONDANAHALLI VILLAGE
RAMOHALLI POST, KENGERI HOBLI,
BANGALORE - 560 060.

35(b). SMT. M. SAROJA

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W/O M. RAMAKRISHNA
SITE NO.21, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

36(a). C K SRINIVAS
S/O KRISHNE GOWDA
NO.151, 18TH C CROSS,
14TH B MAIN ROAD, RPC LAYOUT,
VIJAYANAGAR, BANGALORE - 560 040.

36(b). C K SRINIVAS
S/O KRISHNE GOWDA
SITE NO.23, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

37(a). S SRIDEVI
D/O R NAGARAJAIAH
NO.120, PRASANNA LAYOUT,
HEROHALLI, BANGALORE - 560 091.

37(b). KUM S SRIDEVI
D/O R NAGARAJAIAH
SITE NO.23, BBMP WARD NO,72,
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

38(a). MAHADEVAIAH
S/O MARAIAH
AGED ABOUT 42 YEARS
NO.D-1, ITI TOWNSHIP,
1ST CROSS NORTH,
DOORAVANINAGAR,
BANGALORE - 560 016.

38(b). MAHADEVAIAH

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S/O MARAIAH
SITE NO.23, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

39(a). SADASHIVA
S/O RAMANNAGOWDA
NO.42, 6TH MAIN ROAD,
MEENAKSHINAGAR,
BANGALORE - 560 079.

39(b). SADASHIVA
S/O RAMANNAGOWDA
SITE NOS.24 AND 27,
BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

40(a). S. SHIVALINGAIAH
S/O LATE SIDDALINGAIAH
NO.311, 1ST CROSS,
NEELAGIRI THOPU MAIN ROAD,
PRASANNA LAYOUT,
VISWANEEDAM POST,
HEROHALLI, BANGALORE - 560 091.

40(b). S. SHIVALINGAIAH
S/O LATE SIDDALINGAIAH
SITE NOS.25 AND 26, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

40(c). M/S DEWAN HOUSING
FINANCE CORPORATION LTD
WARDEN HOUSE, 2ND FLOOR,
SRI P M ROAD,
FORT MUMBAI - 400 001.

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41(a). K.H. NAGESH
S/O LATE HALLEGOWDA
1ST MAIN ROAD, 2ND CROSS,
SINGAIAH PALYA, MAHADEVAPUR POST,
K R PURAM, BANGALORE - 560 036.

41(b). K H NAGESH
S/O LATE HALLEGOWDA
SITE NO.30, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

42(a). NATARAJU H N
S/O NANJUNDAIAH
NO.2, 4TH CROSS,
3RD MAIN ROAD,
VIGNESHWARA NAGAR,
VISHWANEEDAM POST,
BANGALORE - 560 091.

42(b). NATARAJU H N
S/O NANJUNDAIAH
SITE NO.36, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

43(a). S MARUTHI
S/O SAMPANGIRAMU
NO.99, 6TH CROSS,
5TH BLOCK,
CHAMUNDINAGAR, SSI AREA,
BANGALORE - 560 010.

43(b). S MARUTHI
S/O SMAPANGIRAMU
SITE NO.39, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI

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BANGALORE - 560 091.

44(a). GIRISH T.N.
S/O NARASIMHAIAH
NO.15, NAGARAHOLE NAGAR,
VISHWANEEDAM POST,
HEROHALLI
BANGALORE - 560 091.

44(b). GIRISH T N
S/O NARASIMHAIAH
SITE NO.39, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

45(a). SMT. K N SUMANGALA
W/O SUBBANNA
BACK TO OM SHAKTHI TEMPLE,
HEGGANAHALLI CROSS,
SANJEEVINI NAGAR,
VISHWANEEDAM POST,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

45(b). SMT. K N SUMANGALA
W/O SUBBANNA
SITE NO.44, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

46(a). V NARAYANA GOWDA
S/O LATE VENKATAIAH
NO.11, 1ST CROSS,
8TH MAIN ROAD, LAKSHMAN NAGAR,
HEGGANAHALLI, VISHWANEEDAM POST,
BANGALORE - 560 091.

46(b). V NARAYANA GOWDA

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



S/O LATE VENKATAIAH
SITE NO.45, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

47(a). H S SAROJA
W/O V NARAYANA GOWDA
NO.11, 1ST CROSS, 8TH MAIN ROAD,
LAKSHMAN NAGAR, HEGGANAHALLI,
VISHWANEEDAM POST,
BANGALORE - 560 091.

47(b). H S SAROJA
W/O V NARAYANA GOWDA
SITE NO.45, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

48(a). B R RANEGOWDA
S/O RANGANNA
BYRANAYAKANA HALLI VILLAGE
BEGUR POST, KASABA HOBLI
KUNIGAL TQ
TUMKUR DIST. PINCODE - 572 130

48(b). B R RANGEGOWDA
S/O RANGANNA
SITE NO.63, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

49(a). RAJA J
S/O JAVARAPPA
NO.63, 2ND MAIN ROAD
VRUSHABAVATHI NAGAR
KAMAKSHIPALYA
BANGALORE - 560 079

- 20 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



49(b). RAJA J
S/O JAVARAPPA
SITE NO.63, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

50(a). V.K. ANAND
S/O LATE KARI HONNAIAH
SITE NO.72, BBMP WARD NO.7
7TH CROSS
VEERBHADRESWARA NAGAR
NEAR NAGARAHOLE NAGAR
HEROHALLI, BANGALORE - 560 091

50(b). V K ANAND
S/O LATE KARI HONNAIAH
SITE NO.70
BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

51(a). R MANJU
RAMACHANDRAPPA
THIPPUR VILLAGE AND POST
YEDIYUR HOBLI
(KUNIGAL TQ.TUMKUR DIST.)
PINCODE - 572 142

51(b). R MANJU
RAMACHANDRAPPA
SITE NO.70
BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

52(a). SMT H REKHA
W/O V K ANAND

- 21 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



NO.72, 7TH CROSS
VEERBHADRESWARA NAGAR
NEAR NAGARAHOLE NAGAR
VISHWANEEDAM POST, HEROHALLI
BANGALORE - 560 091

52(b). SMT H REKHA
W/O V K NANAD
SITE NO.70, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

53(a). VARADARAJ
S/O LATE CHINNAPPA
NO.84/A, 4TH CROSS
2ND MAIN ROAD, MARUHTI NAGAR
MADIVALA, BANGALORE - 560 068

53(b). VARADARAJ
S/O LATE CHANNAPPA
SITE NO.77, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

54(a). PRASANNA KUMAR H. HANDI
S/O HANUMAPPA
SITE NO.77, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

54(b). PRASANNA KUMAR H. HANDI
S/O. HANUMAPPA
SITE NO.77, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHVANTHPUR HOBLI
BANGALORE - 560 091

- 22 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



55(a). C.C. RAJU
S/O LATE CHALUVAIAH
CHALAMASANDRA
NIDASALE POST
H DURGA HOBLI


55(b). C.C. RAJU
S/O. LATE. CHALUVAIAH,
BBMP WARD NO. 72,
SY. NO. 8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

55(c). C.C. RAMESH
S/O. LATE CHALUVAIAH,
CHAMALASANDRA,
NIDASALE POST,
H. DURGA HOBLI,
KUNIGAL TALUK,
TUMKUR DIST

55(d). C.C. RAMESH
S/O. LATE. CHALUVAIAH,
BBMP WARD NO. 72,
SY. NO. 8/4, HEROHALLI,
YASHAVANTHPURA HOBLI,
BANGALORE - 560 091,

56(a). B.C. PRAKASH
S/O. B.R. CHANNAVEERAIAH,
BASAVANAGUDI PALYA VILLAGE,
HALASABELE DHAKALE ,
KASABA HOBLI, MAGADI TALUK

56(b). B C PRAKASH
S/O. B R CHANNAVEERAIAH,
SITE NO. 78, BBMP WARD NO. 72,
SY. NO. 8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



BANGALORE - 560 091

57(a). T K YOGANAND @ ANAND
S/O. KADDEGOWDA,
TUBENAKERE VILLAGE,
ATAGUR HOBLI, MADDUR TALUK,
MANDYA DIST

57(b). T K YOGANAND @ ANAND
S/O. KADDEGOWDA,
SITE NO.101, BBMP WARD NO. 72,
SY. NO. 8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

58(a). M T SHANKAREGOWDA
S/O. THIMMEGOWDA,
MARALIGA VILALGE,
KOPPA HOBLI,
MADDUR TALUK,
MANDYA DIST

58(b). M T SHANKAREGOWDA
S/O. THIMMEGOWDA,
STITE NO. 101A,
BBMP WARD NO. 72,
SY. NO. 8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

59(a). G L RAJENDRA
S/O. LATE. G LAKANNA,
NO. 13, 2ND CROSS,
EAST STREET, A.T. HALLI,
SHANTINAGAR,
BANGALORE - 560 027

59(b). G L RAJENDRA
S/O. LATE. LAKANNA,
SITE NO. 102, BBMP WARD NO. 72,

- 24 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



SY. NO. 8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

60(a). SMT. DHANALAKSHMI
W/O. SIDDALINGAIAH,
NO. 34/1C, 5TH CROSS,
BANGITYAPPA GARDEN,
SHANTHINAGAR,
BANGALORE - 560 027,

60(b). SMT. DHANALAKSHMI
W/O. SIDDALINGAIAH,
SITE NO. 102, BBMP WARD NO. 732,
SY. NO. 8/4, HEROHALLI,
YASHAVANTHPURA HOBLI,
BANGALORE - 560 091

60(c). H R VANAMALA
W/O. G L HEMANTH,
NO. 3/2, BASAPPA CROSS ROAD,
POOJARAPPA GARDEN,
SHANTINAGAR,
BANGALORE - 560 027

60(d). H R VANAMALA
W/O. G L HEMANTH,
SITE NO. 102, BBMP WARD NO. 72.
SY NO. 8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

60(e). THE MANAGER, KUVEMPU CO-OP CREDIT SOCIETY
NO.899/A, 1ST CROS 3RD MAIN ROAD
D BLOCK RAJAJINAGAR 2ND STAGE
BACK SIDE TO SHANIMAHATMA TEMPLE
BANGALORE - 560 010

61(a). D SUNANDA
S/O DEVAPPA

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



NO.133, 7TH MAIN ROAD,
3RD STAGE 4TH PHASE
BASAVESHWARANAGAR
BANGALORE - 560 079

61(b). D SUNANDA
S/O DEVAPPA
SITE NO.103, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHURA HOBLI
BANGALORE - 560 091

62(a). M B VENKATESH
S/O LATE BOREGOWDA
MARALIGA VILLAGE AND POST
PIN - 571 419
KOPPA HOBLI
MADDUR TQ MANDYA DIST

62(b). M B VENKATESH
S/O LATE BOREGOWDA
SITE NO.104, BBMP WARD NO.72
SY NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

63(a). SMT D N BHAGYA
W/O K M JAGADISH
NO.7 5TH CROSS MAHADESHWARA NAGAR
MARUTHINAGAR VISHWANEEDAM POST
BANGALORE - 560 091

63(b). SMT D N BHAGYA
W/O K M JAGADISH
SITE NO.105 BBMP WARD NO.72
SY NO.8/4 HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091

64(a) AND 64(b) LAKSHMANA

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



S/O NARASIMHAIAH
SINCE DECEASED HIS LR/WIFE BROUGHT ON
RECORD WIDE ORDERS DATED 04.08.2021
MRS. BHUVANESHWARI
W/O. LATE LAKSHMANA
SITE NO.105, BBMP WARD NO.72
SY NO.8/4 HEROHALLI
BANGALORE - 560 091

65(a). SUVARNA
W/O RAJU
NO.9, 25TH CROSS
ANCHEPET KILARI ROAD,
BANGALORE - 560 053

65(b). SUVARNA
W/O RAJU
SITE NO.106 BBMP WARD NO.72
SY NO.8/4 HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

65(c). KUVEMPU CO-OP CREDIT SOCIETY
NO.899/A, 1ST CROSS, 3RD MAIN ROAD,
D BLOCK RAJAJINAGAR 2ND STAGE
BACK SIDE TO SHANIMAHATMA TEMPLE
BANGALORE - 560 010

66(a). SMT. PREMA
W/O LATE C LAKSHMAN
NO.659/03, 1ST CROSS, 1ST MAIN ROAD
LAKSHMAN NAGAR, HEGGANAHALLI
BANGALORE - 560 091

66(b). SMT PREMA
W/O LATE C LAKSHMAN
SITE NO.107 BBMP WARD NO.72
SY NO.8/4 HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



67(a). M N PRASANNA KUMAR
S/O NANJUNDAIAH
NO.5, DIVYA JYOTHI NILAYA
2ND MAIN SRI GANDADA NAGAR
BEHIND MUNESWARA TEMPLE
BANGALORE - 560 091

67(b). C. GEETHA KUMARI
W/O PRASANNA KUMAR,
NO.5, DIVYA JYOTHINILAYA,
2NDMAIN, SRI GANDADA NAGAR,
BANGALORE - 560 091

67(c). M N PRASANNA KUMAR
S/O NANJUNDAIAH,
SITE NO.108, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

67(d). C GEETHA KUMARI
W/O PRASANNA KUMAR,
SITE NO.108, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

67(e). M/S EQUITAAS FINANCE LIMITED
EQITAS GROUP OF COMPANIES, PHASE-2,
4TH FLOOR, SPENCER PLAZA, NO.769,
ANNA SALAI, CHENNAI - 600 002

68(a). H V KRISHNAMURTHY
S/O LATE DODDAVARADAIAH,
NO.71/535, 11TH CROSS, 2ND MAIN ROAD,
VIGNESWARANAGAR, SUNKADAKATTE,
VISHWANEEDAM POST, BANGALORE - 560 091

68(b). H V KRISHNAMURTHY
S/O LATE DODAVARADAIAH,

- 28 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



SITE NO.109, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

69(a). SMT. JAYALAKSHMI
D/O MAYAPPA,
SITE NO.110, BBMP WARD NO.72
SY.NO.8/4, HEROHALLI
YASHAVANTHPUR HOBLI
BANGALORE - 560 091.

69(b). JAYALAKSHMI
D/O MAYAPPA,
SITE NO.110, BBMP WARD NO.72,
SY.8/4,HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

69(c). SHIVALINGAIAH
S/O BASAVEGOWDA,
MAGADI MAIN ROAD, HOYSALA NAGAR,
SUNKADAKATTE,
BANGALORE - 560 091

69(d). SHIVALINGAIAH
S/O BASAVEGOWDA,
SITE NO.110, BBMP WARD NO.72,
SITE NO.108, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

70(a). SMT. SHOBHA K B
D/O BALAKRISHNAIAH,
NO.31, 1ST CROSS, HOYSALANAGAR,
MAGADI MAIN ROAD,
SUNKADAKATTE, VISHWANEEDAM POST,
BANGALORE - 560 091

- 29 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



70(b). SMT. SHOBHA K.B.
D/O BALAKRISHNAIAH,
SITE NO.111,BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

71(a). SMT SHOBHA K B
D/O BALAKRISHNAIAH,
NO.31, 1ST CROSS, HOYSALA NAGAR,
MAGADI MAIN ROAD,
SUNKADAKATTE, VISHWANEEDAM POST,
BANGALORE - 560 091

71(b). SMT SHOBHA K B
D/O BALAKRISHNAIAH,
SITE NO.111, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091

72(a). SMT B S SAVITHRAMMA
W/O M.RAMAKRISHNAIAH,
NO.22, 7TH CROSS, 4TH MAIN ROAD,
VRUSABAVATHINAGAR, KAMAKSHIPALYA,
BANGALORE - 560 079

72(b). SMT. B.S.SAVITHRAMMA
W/O M. RAMAKRISHNAIAH,
SITE NO.112, BBMP WARD NO.72,
SY NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

73(a). SMT.BHAGYALAKSHMI
W/O GANGABORAIAH,
NO.98, 2ND STAGE, MARUTHINAGAR,
HEROHALLI CROSS, MAHADESHWARANAGAR,
BANGALORE - 560 091.

- 30 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



73(b). SMT.BHAGYALAKSHMI
W/O GANGABORAIAH,
SITE NO.112, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

74. S. GIRISH
S/O SHANNAIAH,
AGED 40 YEARS,
NO.92, DODANNA LAYOUT
ANDHRAHALLI MAIN ROAD,
NEAR ACHARYA COLLEGE,
BANGALORE - 560 091.

75(a). SMT.SHIVARAJAMMA
W/O SHIVASHANKAR,
NO.12, 3RD CROSS, 4TH MAIN ROAD,
AGRAHARA DASARAHALLI,
BANGALORE - 560 079.

75(b). SMT.SHIVARAJAMMA
W/O SHIVASHANKAR,
SITE NO.113, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

76. SMT. RENUKA
W/O P. BALACHANDRAIAH,
AGED ABOUT 60 YEARS,
R/AT NO.3173/32/1, 7TH CROSS, C BLOCK,
GAYATHRI NAGAR, BANGALORE - 560 021.

77(a). N. BALAKRISHNA
S/O T.NARASAIAH SETTY,
NO.144, 2ND MAIN ROAD,
RAVINANDANA SCHOOL ROAD,
KAVERIPURA KAMAKSHIPALYA,
BANGALORE - 560 079.

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



77(b). N.BALAKRISHNA
S/O T.NARASAIAH SETTY,
SITE NO.115, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

78(a). T. BHUPATHI
S/O T NARASAIAH SHETTY,
NO.144, 2ND MAIN ROAD,
RAVINANDANA SCHOOL ROAD,
KAVERIPURA, KAMAKSHIPALYA,
BANGALORE - 560 079.

78(b). T. BHUPATHI
S/O T.NARASAIAH SHETTY,
SITE NO.115, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

79(a). M.S.GANGANNA
S/O SHIVANNA,
NO.13/1, MUNESHWARA BLOCK,
DODDABOMMASANDRA,
VIDYARANYAPURA POST,
BANGALORE - 560 097.

79(b). M.S. GANGANNA
S/O SHIVANNA,
SITE NO.115, BBMP WARD NO.72,
SY.NO.8/4, HEROHALLI,
YASHAVANTHPUR HOBLI,
BANGALORE - 560 091.

80. SMT.VIMALA
W/O DAMODAR,
AGED ABOUT 37 YEARS,
R/AT NO.82/7, 12TH D MAIN,
SHIVANAGAR, RAJAJINAGAR,

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



BANGALORE - 560 010.

81. HANUMANTHARAYAPPA
@ HANUMANTHARAJU
S/O. LATE ANJANAGALAPPA
AGED ABOUT 53 YEARS
R/AT HEROHALLI VILLAGE
NEAR ANJANEYA SWAMY TEMPLE
VISHWANEEDAM POST
BANGALORE - 560 091

82. GIRISH
S/O. LATE CHIKKA HANUMAIAH
AND GRAND SON OF
LATE ANJANAGALAPPA
AGED ABOUT 25 YEARS
R/AT HEROHALLI VILLAGE
NEAR ANJANEYA SWAMY TEMPLE
VISHWANEEDAM POST
BANGALORE - 560 091

83. MAHESH
S/O. LATE CHIKKA HANUMAIAH
AND GRAND SON OF
LATE ANJANAHALAPPA
AGED ABOUT 23 YEARS
R/AT HEROHALLI VILLAGE
NEAR ANJANEYA SWAMY TEMPLE
VISHWANEEDAM POST
BANGALORE - 560 091

84. GOVINDARAJU
S/O. LATE ANJANAGALAPPA
AGED ABOUT 50 YEARS
R/AT HEROHALLI VILLAGE
NEAR ANJANEYA SWAMY TEMPLE
VISHWANEEDAM POST
BANGALORE - 560 091

85. HANUMANTHARAJU

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



S/O. LATE HANUMAIAH
AGED ABOUT 53 YEARS
NO.9, GOPALPURA
'C' CROSS ROAD
MAGADI MAIN ROAD
BANGALORE - 560 023

86. LAKSHMAN
S/O. LATE HANUMAIAH
AGED ABOUT 51 YEARS
NO.9, GOPALPURA, 'C' CROSS ROAD
MAGADI MAIN ROAD
BANGALORE - 560 023

87. ANAND @ ANANDA MURTHY
S/O. LATE AHUMAIAH
AGED ABOUT 43 YEARS
NO.9, GOPALAPURA 'C' CROSS ROAD
MAGADI MAIN ROAD
BANGALORE - 560 023

88. MRS. SUJATHA
W/O. GOPI
D/O. LATE HANUMANTHARAYAPPA AND GRAND
DAUGHTER OF LATE THIMMARAYAPPA
AGED ABOUT 30 YEARS
MAGALA HATTI
R/AT HEROHALLI VILLAGE
VISHWANEEDAM POST
BANGALORE - 560 091

89. MANJUNATH
S/O. LATE HANUMATHARAYAPPA AND GRAND SON
OF LATE THIMMARAYAPPA
AGED ABOUT 26 YEARS
MAGALA HATTI
R/AT HEROHALLI VILLAGE
VISHWANEEDAM POST
BANGALORE - 560 091

- 34 -
HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



90. RANGASWAMY
S/O. LATE THIMMARAYAPPA
AGED ABOUT 48 YEARS
R/AT HEROHALLI VILLAGE
VISHWANEEDAM POST
BANGALORE - 560 091

91. SHANKAR
S/O. LATE THIMMARAYAPPA
AGED ABOUT 44 YEARS
R/AT HEROHALLI VILLAGE
VISHWANEEDAM POST
BANGALORE - 560 091

92. KRISHNA
S/O. LATE THIMMARAYAPPA
AGED ABOUT 42 YEARS
R/AT HEROHALLI VILLAGE
VISHWANEEDAM POST
BANGALORE - 560 091.

93. ANJANA MURTHY
S/O. LATE THIMMARAYAPPA
AGED ABOUT 40 YEARS
R/AT HEROHALLI VILLAGE
VISHWANEEDAM POST
BANGALORE - 560 091
…RESPONDENTS
(BY SRI. K.P. THRIMURTHY, ADVOCATE FOR R69(a),(c) & (d);
SRI. B.K. CHANDRASHEKAR, ADVOCATE FOR R16(a) &
R17(a);
SRI. S.C. MANJUNATH, ADVOCATE FOR R80;
SRI. G.M. NAGESH KUMAR, ADVOCATE FOR R59(a),
R60(a), R6(a) AND (b), R65(a), R74 AND R76;
SRI. PRADEEP H.S., ADVOCATE FOR R2(a);
SRI. VIJAY S., ADVOCATE FOR R67(e);
R6(c), R8(c), R9(a), R14(a), R20(a),R24(a), R28(a),
R29(a), R33(a), R36(a), R40(a), R48(a) AND (b), R49(b),
R53(a), R55(a), R57(a), R59(b), R60(b), (d) AND (e),
R61(b), R62(a), R63(a) AND (b), R65(b) AND (c), R67(c),

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



R69(b), R70(a) AND (b), R71(a), R73(a), R75(a), R81,
R84, R85, R88, R89 AND R91 TO R93 ARE SERVED AND
UNREPRESENTED;
NOTICE TO R1(a), R3(a), R4(a), R5(a), R7(a), R10(c),
R11(a), R13(c), R15(a), R18(a) AND R(c), R19(a),
R21(a), R22(a), R25(a), R26(a), R31(a), R32(a), R34(a),
R35(a), R37(a), R38(a), R39(a), R41(a), R54(a), R55(c),
R56(a), R58(a), R67(b), R72(a), R79(a) ARE HELD
SUFFICIENT VIDE ORDER DATED 26.03.2021;
V/O DATED 03.09.2021, R10(a) AND (b) ARE OMITTED;
V/O DATED 24.02.2022, R23 (a)&(b) ARE PERMITTED TO
OMIT
V/O DATED 21.02.2024;
NOTICE TO R82 AND R83 IS HELD SUFFICIENT;
V/O DATED 09.11.2022, SERVICE OF NOTICE TO R40(c)
IS ACCEPTED;
V/O DATED 21.08.2024,
NOTICE TO R86, R87 AND R90 ARE HELD SUFFICIENT)

THIS MFA IS FILED U/O.43 RULE 1(r) OF CPC, AGAINST
THE ORDER DT.28.11.2019 IN O.S.NO.2027/2014 ON THE FILE
OF THE ADDITIONAL SENIOR CIVIL COURT, BENGALURU
RURAL DISTRICT, BENGALURU, DISMISSING THE APPLICATION
FILED U/O.39 RULES 1AND 2 R/W SEC.151 OF CPC.

THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
ORAL JUDGMENT
This appeal filed before this Court is not maintainable
in view of Section 19(1) of the Karnataka Civil Courts Act,
1964 and the judgment rendered by the Division Bench of
this Court in Smt. Narayanamma -vs- The State of

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020



Karnataka in Writ Petition No.17588 of 2024 (GM-RES)
th
c/w Writ Appeal No.200260 of 2025 (GM-RES) dated 8
July, 2026, which is affirmed by the Hon'ble Supreme
Court in SLP(c) No.025075/2026 dated 3.8.2026.

2. In view of the above, this Court deems it
appropriate to transfer this matter to the concerned
District Court for adjudication of the matter from the stage
where it is stopped.

3. Accordingly, I pass the following:
O R D E R

i) The appeal stands disposed of for statistical
purposes;

ii) Registry is directed to transfer the entire
record of the case, to the concerned Principal
District & Sessions Judge, who may assign it to
the concerned Appellate Court having
jurisdiction;

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HC-KAR
NC: 2026:KHC:59451
MFA No. 2024 of 2020


CNR: KAHC010015352020




iii) In case there are pending applications, the
same also be transferred to be considered by
the learned Judge of the concerned Appellate
Court, in accordance with law;

iv) It is made clear that this Court has not made
any observation as to the merits of the case
and all rights and contentions of the parties
are left open to be agitated before the
concerned Appellate Court.



Sd/-
(PRADEEP SINGH YERUR)
JUDGE


CPN
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