Sandeep Sharma vs Keshav Chandra, Chairperson, NEW DELHI MUNICIPAL COUNCIL and ors
- Court
- Central Administrative Tribunal
1
CP No. 482/2026
Item No. 22 (C-4)
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
CP No. 482/2026
in
OA No. 2907/2019
th
This the 24 August, 2026
Hon’ble Mr. Chhabilendra Roul, Member (A)
Hon’ble Mr. Rajveer Singh Verma, Member (J)
1. Sh. Sandeep Sharma , Applicant No. 1 in OA No.
2907/2019
S/o Sh. Ravi Dutt Sharma, aged about 41 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
R/o Village Kampur Jutt, P.O. Dhoulana, District
Hapur, U.P.
2. Sh. Pankaj Kumar , Applicant No. 4 in OA No.
2907/2019
S/o Sh. Satya Pal Singh, aged about 38 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
R/o H. No. FF-03, Plot No. B-8/7, Near Shiv
Mandir, DLF Ankur Vihar, Loni, Ghaziabad, U.P. –
201102.
3. Sh. Praveen Kumar , Applicant No. 5 in OA No.
2907/2019
S/o Sh. Rajender Singh, aged about 39 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
R/o H. No. 970, V.P.O. Ghevara, Delhi – 110081.
4. Sh. Rajesh Kumar , Applicant No. 7 in OA No.
2907/2019
S/o Sh. Dharam Pal, aged about 38 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
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CP No. 482/2026
Item No. 22 (C-4)
R/o H. No. 445, Gali No. 05, Gurjar Colony, Dadri,
U.P. – 203207.
5. Sh. Sudhir Kumar Tomar , Applicant No. 8 in OA
No. 2907/2019
S/o Sh. Krishan Pal Singh, aged about 39 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
R/o H. No. E/436, Street No. 5, Hardev Puri,
Shahdara, Delhi – 110093.
6. Sh. Ajay Kumar , Applicant No. 9 in OA No.
2907/2019
S/o Sh. Prahlad Singh, aged about 37 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
R/o H. No. 291, Ishwar Colony, Bawana, Delhi –
110039.
7. Sh. Sunil Kumar , Applicant No. 10 in OA No.
2907/2019
S/o Sh. Vijay Pal, aged about 36 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
R/o Town & Post Ailum, Ward Shastri Nagar,
District Shamli, U.P. – 247771.
8. Sh. Nitin Kumar , Applicant No. 11 in OA No.
2907/2019
S/o Sh. Mahipal Singh, aged about 37 years,
Designation: S.O. (Hort.) on Contract Basis, Group
‘C’, NDMC
R/o Village & Post Hosdarpur Garhi, District
Hapur, U.P. – 245201
..……….. Applicants
(By Advocate : Ms Monika Arora with Mr Aradhya Reu)
VERSUS
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CP No. 482/2026
Item No. 22 (C-4)
1. Sh. Keshav Chandra, Chairman, New Delhi
Municipal Council (NDMC), Palika Kendra, New
Delhi – 110001.
2. Sh. Rahul Singh, Secretary, New Delhi Municipal
Council (NDMC), Palika Kendra, New Delhi –
110001.
3. Ms. Lata, Director, New Delhi Municipal Council
(NDMC), Palika Kendra, 3rd Floor, New Delhi –
110001.
……..Respondents
(By Advocate : Mr Amit Sinha with Mr Raghvendra,
Mr Manish Kumar for Mrs Sriparna Chatterjee)
ORDER (ORAL)
Hon’ble Mr. Chhabilendra Roul, Member (A)
1. Learned counsel(s) for both the parties submit
that the matter was agitated before the Hon’ble
High Court in W.P.(C.) No. 10589/2026. The
Hon’ble High Court, vide order dated 31.07.2026,
has remanded the OA for fresh consideration.
2. In view of the aforesaid development, learned
counsel(s) for the parties submits that the present
CP may be closed.
3. In view of aforesaid, the present CP is closed.
Notices are discharged.
(Rajveer Singh Verma) (Chhabilendra Roul)
Member (J) Member (A)
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CP No. 482/2026
Item No. 22 (C-4)
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