MOHIT KUMAR S/O HUKUAM SINGH vs STATE OF KARNATAKA

Court
Karnataka High Court

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HC-KAR
NC: 2026:KHC-K:11198
WP No. 203169 of 2025


CNR: KAHC030096462025




IN THE HIGH COURT OF KARNATAKA


KALABURAGI BENCH

TH
DATED THIS THE 12 DAY OF OCTOBER, 2026

BEFORE

THE HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL

WRIT PETITION NO. 203169 OF 2025 (EDN-EX)

BETWEEN:
1. MOHIT KUMAR S/O HUKUAM SINGH
AGE. 19 YEARS
OCC. STUDEN

2.
MS. MANJU KUMARI JATAV
D/O DAUGI JATAV
AGE. 30 YEARS
OCC. STUDENT

3. KAPIL KUMAR S/O SADHURAM
AGE. 20 YEARS
OCC. STUDENT

4. RAVI KUMAR
S/O TORAN SINGH
AGE. 23 YEARS
OCC. STUDENT

5. SACHIN
S/O FATTEH SINGH
AGE. 19 YEARS
OCC. STUDENT

6. HARIOM
S/O KARAN SINGH
AGE. 27 YEARS
OCC. STUDENT
7.
DHARMENDRA
S/O MOTI RAM CHOUDHAR










Digitally
signed by
NIJAMUDDIN
JAMKHANDI
Location:
HIGH COURT
OF
KARNATAKA

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NC: 2026:KHC-K:11198
WP No. 203169 of 2025


CNR: KAHC030096462025


AGE. 24 YEARS
OCC. STUDENT

8. SHRAWAN RAM
S/O HANUMAN RAM
AGE. 27 YEARS
OCC. STUDENT

9. MOTA RAM
S/O SOOJA RAM
AGE. 23 YEARS
OCC. STUDENT

10. JAGMAL RAM
S/O VIRDA RAM
AGE. 26 YEARS
OCC. STUDENT

11. NARAYAN LAL
S/O JODHA RAM
AGE. 20 YEARS
OCC. STUDENT

12. SUNIL KUMAR
S/O RUPA RAM
AGE. 19 YEARS
OCC. STUDENT

13. SAWAI RAM
S/O GUMANA RAM
AGE. 18 YEARS
OCC. STUDENT

14. REKHA RAM
D/O BHURA RAM
AGE. 21 YEARS
OCC. STUDENT

15. VEERBAL JAT
S/O GANESH RAM

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HC-KAR
NC: 2026:KHC-K:11198
WP No. 203169 of 2025


CNR: KAHC030096462025


AGE. 26 YEARS
OCC. STUDENT

16. MS. CHAINEE
D/O BHOORA RAM
AGE. 26 YEARS
OCC. STUDENT

17. MS. NEETU CHOUDHARY
D/O GANPAT LAL
AGE. 20 YEARS
OCC. STUDENT

18. RAJENDRA PRASAD DHAYAL
S/O JAMAN LAL DHAYAL
AGE. 26 YEARS
OCC. STUDENT

19.
BANNA RAM
S/O GHAMANDA RAM
AGE. 18 YEARS
OCC. STUDENT

20.
ANIL CHOUDHARY
S/O RAJESH KUMAR CHOUDHARY
AGE. 20 YEARS
OCC. STUDENT

21.
THANA RAM
S/O LAXMAN RAM
AGE. 19 YEARS
OCC. STUDENT

22.
JAGDISH CHOUDHARY
S/O POONA RAM
AGE. 20 YEARS
OCC. STUDENT

23.
MS. LEHARO
D/O RAMARAM

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NC: 2026:KHC-K:11198
WP No. 203169 of 2025


CNR: KAHC030096462025


AGE. 19 YEARS
OCC. STUDENT

24. MS. TEJASVINI JAT
D/O RIDMAL RAM
AGE. 22 YEARS
OCC. STUDENT

25. HITESH DAS
S/O CHAMPA DAS
AGE. 18 YEARS
OCC. STUDENT

26. PINTA RAM
S/O VOHARA RAM
AGE. 20 YEARS
OCC. STUDENT

27. DHARMA RAM
S/O LADU RAM
AGE. 21 YEARS
OCC. STUDENT

28. DINESH RAM
S/O HARJI RAM
AGE. 20 YEARS
OCC. STUDENT

29. KHEMA RAM
S/O GUMNA RAM
AGE. 25 YEARS
OCC. STUDENT

30. CHUTRA RAM
S/O HADMANA RAM
AGE. 18 YEARS
OCC. STUDENT

31. MS. GUDDI
D/O BALA RAM

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WP No. 203169 of 2025


CNR: KAHC030096462025


AGE. 19 YEARS
OCC. STUDENT

32. MS. SUSHILA
D/O TEJA RAM
AGE. 18 YEARS
OCC. STUDENT

33. MS. ANJU DEVI
D/O LOONA RAM
AGE. 18 YEARS
OCC. STUDENT

34. MS. SANTOSH
D/O POKAR RAM
AGE. 19 YEARS
OCC. STUDENT

35. BHANU PRIYA VYAS
D/O PRAHLAD VYAS
AGE. 26 YEARS
OCC. STUDENT

36. VIKRAM VISHNOI
S/O SHANKAR LAL
AGE. 19 YEARS
OCC. STUDENT

37. VIKASH KUMAR
S/O OM PRAKASH
AGE. 18 YEARS
OCC. STUDENT

38. BHARAT N. BISHNOI
S/O NARESH BISHNOI
AGE. 21 YEARS
OCC. STUDENT

39. SHEKHAR BISHNOI
S/O SHYAM LAL BISHNOI

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WP No. 203169 of 2025


CNR: KAHC030096462025


AGE. 18 YEARS
OCC. STUDENT

40. MS. SARITA
D/O NRISINGA RAM
AGE. 18 YEARS
OCC. STUDENT

41. GIRDHARI RAM
S/O BHOORA RAM
AGE. 23 YEARS
OCC. STUDENT

42. KARTIK BHAMU
S/O MAHAVEER SINGH
AGE. 21 YEARS
OCC. STUDENT

43. SHANKAR LAL
S/O BHAWARI DEVI
AGE. 29 YEARS
OCC. STUDENT

44. DEVENDRA SINGH CHARAN
S/O PARAS KANWAR
AGE. 18 YEARS
OCC. STUDENT

45. BHANWAR DAN
S/O ANOP DAN
AGE. 27 YEARS
OCC. STUDENT

46. KANWRAJ SINGH
S/O DEVI SINGH
AGE. 20 YEARS
OCC. STUDENT

47. SUNIL S/O LAXMI NARAYAN
AGE. 19 YEARS

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HC-KAR
NC: 2026:KHC-K:11198
WP No. 203169 of 2025


CNR: KAHC030096462025


OCC. STUDENT

48.
SATISH BHANWRIYA
S/O NARAYAN RAM
AGE. 19 YEARS
OCC. STUDENT

49. KAPIL KUMAR
S/O RAJ KUMAR
AGE. 18 YEARS
OCC. STUDENT

50. SHIVASMI SUKHWAL
S/O NARAYAN LAL TARBA
AGE. 18 YEARS
OCC. STUDENT

ALL R/O GNYAN GANGA, D.ED. COLLEGE,
NARAYANPUR ROAD,
BASAVA KALYAN TALUKA,
DIST. BIDAR-585 327.
…PETITIONERS
(BY SRI. MANURE ASHOK KUMAR., ADVOCATE)
AND:

1. STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF PRIMARY AND HIGHER EDUCATION,
VIDHAN SOUDHA,
BENGALURU-560001

2. THE PRINCIPAL, DIET COLLEGE
NAUBAD, BIDAR-585 402.
…RESPONDENTS
(BY SRI.VIRANAGOUDA M. BIRADAR, AGA)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO A)
ISSUE A WRIT OF MANDAMUS OR ANY OTHER WRIT, ORDER
OR DIRECTION TO CONSIDER THE REPRESENTATION MADE BY

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HC-KAR
NC: 2026:KHC-K:11198
WP No. 203169 of 2025


CNR: KAHC030096462025


THE PETITIONERS FOR APPEARING OF EXAMINATIONS FOR
SECOND YEAR AS PER ANNEXURE-C ON DATED 08-06-2025,
BEFORE THE SECOND RESPONDENT; B) PASS SUCH OTHER
FURTHER ORDERS AS THE HONOURABLE COURT DEEMS FIT
AND PROPER IN THE FACTS AND THE CIRCUMSTANCES OF THE
CASE AND THUS RENDER THE JUSTICE.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL

ORAL ORDER
Learned counsel appearing for the petitioners
submits that the writ petition has been rendered
infructuous.
2. The said submission is placed on record.
3. In view of the aforesaid submission, the writ
dismissed
petition is as having become infructuous.

Sd/-
(VIJAYKUMAR A. PATIL)
JUDGE


PHM
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