JANARDAN vs SMT. BISO BAI (Died and Deleted)
- Court
- Chhattisgarh High Court
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CGHC010384292023 2026:CGHC:38948
NAFR
RUKHSAR
BANO
HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed by
RUKHSAR BANO
Date: 2026.09.05
11:22:22 +0530
MCC No. 756 of 2023
1 - Janardan S/o Khemlal Aged About 20 Years (Now 45 Years), R/o Village
Semariya, Post Litiya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
2 - Tanaram S/o Khemlal Aged About 30 Years (Now 55 Years) R/o Village
Semariya, Post Litiya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
... Applicants
versus
1 - Smt. Biso Bai (Died And Deleted) As Per Honble Court Order Dated 24-09-2025
And 05-02-2026
2 - Johan S/o Late Anup Kumar Sahu Aged About 55 Years R/o Village Semariya,
Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
3 - Mohan S/o Late Anup Kumar Sahu Aged About 52 Years R/o Village Semariya,
Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
4 - Moti S/o Late Anup Kumar Sahu Aged About 50 Years R/o Village Semariya,
Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
5 - Kishun S/o Late Anup Kumar Sahu Aged About 47 Years R/o Village Semariya,
Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
6 - Durupat S/o Late Anup Kumar Sahu R/o Village Chikhali Correct Name Is
Chikhala, Tah. Dhamdha, District Durg C.G., Current Add. R/o Chikhala Hasda, P.S.
Bori, Post Hirri, Tah. Dhamdha, District : Durg, Chhattisgarh
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7 - Ratan Lal S/o Dayal Sahu Aged About 63 Years R/o Village Semariya, Post
Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
8 - Smt. Devti W/o Late Samaliya Ram Aged About 60 Years R/o Village Semariya,
Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
9 - Ashok Kumar S/o Late Samaliya Ram R/o Village Semariya, Post Litiya-
Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
10 - Sauhadra Bai W/o Narsingh Aged About 44 Years R/o Parsada, Tah. Dhamdha,
P.S. Bori, Post Hirri, District Durg, Chhattisgarh.
11 - Urmila W/o Rajkumar Sahu Aged About 35 Years R/o Jamul, Tah. And District
Durg, C.G. Current Address- Thru- Ashok Kumar S/o Late Samaliya Ram, R/o
Village Semariya, Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg,
Chhattisgarh.
12 - Smt. Mangatin Bai W/o Late Piluram Sahu R/o Village Semariya, Post Litiya-
Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
13 - Banshi Lal S/o Late Piluram Sahu Aged About 45 Years R/o Village Semariya,
Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
14 - Birbal S/o Late Piluram Sahu Aged About 36 Years R/o Village Semariya, Post
Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
15 - Smt. Savitri (Died And Deleted) Through Legal Hair As Per Court Order Dated
11/05/2026
15.1 - Shri Tejuram S/o Kriparam Aged About 29 Years R/o C/o Banshi Lal
Semariya Tehsil Dhamdha Police Staiton Biri Post Litiya Semriya District Durg
Chhattisgarh.
16 - Kanti Bai W/o Madan Lal Sahu Aged About 53 Years R/o Kodapedi, District
Nagpur, Maharashtra, Current Address- Thru- Banshi Lal S/o Late Piluram Sahu,
R/o Village Semariya, Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District
Durg, Chhattisgarh.
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17 - Rukmani Bai W/o Romnath Sahu Aged About 40 Years R/o Tora, Tah. And
District Bemetara, C.G., Current Address- Thru- Banshi Lal S/o Late Piluram Sahu,
R/o Village Semariya, Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District
Durg, Chhattisgarh.
18 - Girja Bai W/o Prabhu Ram Aged About 55 Years R/o Village Semariya, Post
Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
19 - Narayan S/o Dashrath Aged About 63 Years R/o Village Semariya, Post Litiya-
Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
20 - Gariba D/o Beniram Aged About 50 Years R/o Village Semariya, Post Litiya-
Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
21 - Samaru Ram S/o Beniram Aged About 45 Years R/o Village Semariya, Post
Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
22 - Smt. Tulsa Bai W/o Bhanwar Singh Aged About 60 Years R/o Village Semariya,
Post Litiya-Semariya, Tahsil Dhamdha, P.S. Bori, District Durg, Chhattisgarh.
... Respondents
(Cause-title, as taken from CIS System)
For Applicants : None
For Respondent No.2 : Mr. NK Malaviya, Advocate.
(Hon'ble Shri Justice Naresh Kumar Chandravanshi)
Order on Board
02/09/2026
1. On previous date of hearing, none appeared for the applicants.
Even today, despite repeated calls, neither the applicants
appeared in person nor represented by any counsel. In this
circumstance, this Court has no other option except to dismiss the
instant MCC for want of prosecution.
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2. Accordingly, the present MCC is dismissed for want of
prosecution.
3. Pending interlocutory application(s), if any, stands disposed of.
Sd/-
(Naresh Kumar Chandravanshi)
JUDGE
Rukhsar