RAMESH ORAON vs THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY
- Court
- Jharkhand High Court
2026:JHHC:32695
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P (S) No. 6521 of 2026
......
1. Ramesh Oraon, aged about 36 years, Son of
Sudheshwar Oraon, Resident of Kanke Block Chowk,
Bahudari, Arsanday, P.O. & P.S.-Kanke, District-Ranchi,
Jharkhand.
2. Gaurav Kumar, aged about 31 years, Son of Tetra
Toppo, Resident of Village & P.O. – Bukru, Kanke Road,
Ranchi Near PNB Bank, Bukru, P.O. & P.S.-Kanke, District-
Ranchi, Jharkhand.
3. Anil Murmu , aged about 28 years, Son of Sanjay
Murmu, Resident of Pandeydih, P.O-Machhli, P.S.-
Bhelwaghati, District-Giridih, Jharkhand.
4. Roshan Minz , aged about 33 years, Care of Jasu
Joseph Minz, Resident of House No. 79, Village-Tan, P.O-
Jingi, P.S.-Kuru, District-Lohardaga, Jharkhand.
5. Rahul Baskey , aged about 37 years, Son of Haki
Baskey, Resident of H. No. 92, Khairwa, P.O. & P.S.-Borio,
District-Sahibganj, Jharkhand.
6. Kabita Kumari , aged about 36 years, C/o Ranjit
Sardar, Resident of Village- Dhovpahari, Dhawapahari, P.O.-
Deopur, P.S.-Hirapur, District-Pakur, Jharkhand.
7. Kumari Neelam Paharia , aged about 27 years, C/o
Lakhiram Paharia, Resident of Anadpuri Colony, RJ Stadium
Road, Pakur, P.O. & P.S.-Pakur, District-Pakur, Jharkhand.
8. Pratima Kumari , aged about 33 years, Daughter of
Raghu Oraon, Resident of Village-Hate Konki, P.O-Echapiri,
P.S.-Pithoria, Konki, District-Ranchi, Jharkhand.
9. Alisha Manju Tirkey , aged about 31 years, Daughter of
Shri Sevrerinuos Tirkey, Resident of Village- Gurtur, P.O.-
Holang, P.S.-Balumath, District-Palamu, Jharkhand.
10. Yogeshwar Mahto , aged about 34 years, Son of
Duryodhan Mahto, Resident of Village-Kotab, P.O.-Tentla,
P.S.-Sonahatu, District-Ranchi, Jharkhand.
11. Satish Ekka , aged about 41 years, Son of Alois Ekka,
Resident of Near Don Bosco Church, Mission Colony, Khorha
Toli, Kokar, P.O.-G.P.O., P.S.-Sadar, District-Ranchi,
Jharkhand.
12. Deepak Marandi , aged about 27 years, Son of Ram
Marandi, Resident of Village-Chhotamohlan, Ward No. 3, P.O-
1
2026:JHHC:32695
Daldali, Panchayat-Pochathol, P.S.-Malpahari (OP), District-
Pakur, Jharkhand.
13. Rajiv Tirkey, aged about 30 years, Son of Fagu Oraon,
Resident of Village-Manatu, P.O.-Turmuli, P.S.-Burmu,
District-Ranchi, Jharkhand.
14. Avinash Bhagat , aged about 31 years, Son of Daya
Oraon, Resident of Village-Doranda, Piper Toli, P.O.-Sero,
P.S.-Narkopi, District-Ranchi, Jharkhand.
15. Vicky Anand Oraon , 34 years, Son of Dasrath Oraon,
Resident of Bazra Kumba Toli Itki Road, P.O.-Hehal, P.S.-
Sukhdev Nagar, District-Ranchi, Jharkhand.
16. Sunila Toppo , aged about 34 years, Daughter of Jaybir
Toppo, Resident of Village-Chaingada, P.O.-Chaigada, P.S.-
Patratu, District-Ramgarh, Jharkhand.
17. Archana Rani Besra , aged about 28 years, Daughter of
Ramnath Manjhi, Resident of Saldega Modi Toli, P.O. & P.S.-
Simdega, District-Simdega, Jharkhand.
18. Priyanka Kujur , aged about 28 years, Daughter of
Karma Oraon, Resident of Ward No. 22, B I D Prem Nagar,
Madhuban Toli, P.O. & P.S.-Lohardaga, District-Lohardaga,
Jharkhand.
19. Ranju Kumari , aged about 32 years, Daughter of
Chhedi Oraon, Resident of Village-Basua, P.O.-Basua, P.S.-
Gumla, District-Gumla, Jharkhand.
20. Neha Kumari, aged about 29 years, C/o Tulsi Oraon,
Resident of Village-Karkara, P.O-Karkara, P.S.-Mandar,
District-Ranchi, Jharkhand.
21. Priyanka Minj , aged about 31 years, C/o Ramesh
Bhagat, Resident of Bhagat Villa, Sarna Toli, Opposite Sanjay
Gandhi Memorial College, Friends Colony, Pandra, P.O. &
P.S.-Kamre, District-Ranchi, Jharkhand.
22. Ankit Tete , aged about 34 years, Son of Agapit Tete,
Resident of Lagan Bari, Lowadih, P.O. & P.S.-Namkum,
District-Ranchi, Jharkhand.
23. Sumit Barla , aged about 34 years, Son of Halan Barla,
Resident of Road No. 6, New Kalyanpur, Hatia, P.O.-Hatia,
P.S.-Jagannathpur, District-Ranchi, Jharkhand.
24. Ravi Kumar Toppo , aged about 33 years, Son of
Bandhu Oraon, Resident of 39, Tangra Toli, Ranchi, Hehal,
P.O-Hehal, P.S.-Sukhdeonagar, District-Ranchi, Jharkhand.
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25. Remond Sandeep Minj , aged about 35 years, Son of
Samuel Minj, Resident of Thukra Toli, Sithiyo, P.O.- Sithiyo,
P.S.- Dhurwa, District-Ranchi, Jharkhand.
26. Sandeep Sanga , aged about 37 years, Son of Ruila
Sanga, Resident of Village-Haruhappa, P.O.-Jaltanda, P.S.-
Karra, District-Khunti, Jharkhand.
27. Rashmi Kumari , aged about 27 years, Daughter of
Sanjay Bhagat, Resident of Village- Nauni, P.O.-Hutar, P.S.-
Ghaghra, District-Gumla, Jharkhand.
28. Nitin Louis Tirkey , aged about 33 years, Son of Late
Norbert Tirkey, Resident of Village-Dhobari, P.O.-
Bhikhampur, P.S.-Jari, Distict-Gumla, Jharkhand.
29. Amit Tigga, aged about 35 years, Son of Aldas Gomya
Tigga, Resident of Village-Belangi, P.O.-Katulahna, Belangi,
P.S-Ratu, District-Ranchi, Jharkhand.
30. Rahul Oraon , aged about 32 years, Son of Govardhan
Oraon, Resident of Kairo Jhakhara Toli, School Panchayat
Kairo, P.O. & P.S.-Kairo, District-Lohardaga, Jharkhand.
31. Bishnu Minj , aged about 29 years, Son of Nathu Oraon,
Resident of Village-Puggu Fauda Nagar, P.O-Armai, P.S.-
Gumla, District-Gumla, Jharkhand.
32. Divyasha Kachhap , aged about 43 years, Son of
Mahadeo Munda, Resident of Near Sankalp Club, Sindwar
Toli, Morabadi, P.O. & P.S.-Morarbadi, District-Ranchi,
Jharkhand.
33. Akshay Tirkey , aged about 28 years, Son of Hosiana
Tirkey, Resident of Karam Toli, Gumla, P.O. & P.S.-Gumla,
District-Gumla, Jharkhand.
34. Varsha Aind , aged about 37 years, C/o Chittu Aind,
Resident of Sidra, Mahuwadand, P.O. & P.S.-Mahuadanr,
District-Latehar, Jharkhand.
35. Naina Minj , aged about 36 years, Daughter of Angelus
Minj, Resident of Flat No. 3C, Phase – 2, Peace Palace
Apartment, P.O.-G.P.O., P.S.-Lalpur, District-Ranchi,
Jharkhand.
36. Aone Tirkey , aged about 40 years, Son of Bandhna
Tirkey, Resident of H. No. 113, Village & P.O.-Lalgutuwa, Itki
Road, P.S.-Nagri, District-Ranchi, Jharkhand.
.......PETITIONERS
VERSUS
3
2026:JHHC:32695
1. State of Jharkhand through Chief Secretary,
Government of Jharkhand, having its office at Project
Bhawan, Dhurwa, P.O & P.S- Dhurwa, Ranchi, Jharkhand.
2. Secretary , Department of Personnel, Administration
Reforms & Rajbhasa, having its office at Project Building,
Dhurwa, P.O. & P.S. –Dhurwa, Ranchi, Jharkhand.
……RESPONDENTS
With
W.P.(S) No. 7135 of 2026
….…..
1. Shalini Sundi, aged about 38 years, Daughter of Turam
Sundi, Resident of Village-Narsanda Baru Gutu Sai, P.O.-
Narsanda, P.S.-Muffasil (Chaibasa), District-West
Singhbhum, Jharkhand.
2. Vikas Kumar, aged about 31 years, Son of Krishna
Vishwakarma, Resident of Village-Kamat, P.O.-Barahi, P.S.-
Hussainabad, District-Palamu, Jharkhand.
3. Kundan Kumar, aged about 32 years, Son of Ashok
Kumar, Resident of Village & P.O.-Surangapur, P.S. -
Jehanbad, District-Jehanabad, Bihar.
4. Prince Kumar, aged about 31 years, Son of Pritam
Kumar Singh, Resident of Village-Bakaur, P.O.-Bakaur, P.S.-
Supaul, District-Supaul, Bihar.
5. Rabindra Kumar Singh, aged about 33 years, Son of
Om Prakash Singh, Resident of Village-Khijuria, P.O.-
Chanddih, P.S. & District-Deoghar, Jharkhand.
6. Sarita Kumari Baskey, aged about 35 years, Daughter
of Surai Baskey, Resident of Ritadih, P.O.-Siwandih, P.S.-
Maratari, District-Bokaro, Jharkhand.
7. Arvind Kumar Rana, aged about 34 years, Son of Ruplal
Rana, Resident of Village-Bachhai, P.O.-Singhrawa, P.S.-
Chouparan, District-Hazaribagh, Jharkhand.
8. Alok Kumar, aged about32 years, Son of Sanjay
Sharma, Resident of Village-Laxmipur, P.O.-Lohchi, P.S.-
Shampur, District-Munger, Bihar.
9. Md. Rajiullah Ansari, aged about 36 years, Son of Md.
Ibrahim Ansari, Resident of Village-Bagiyari, P.O.-Tangtona,
P.S.-Kasmar, District-Bokaro, Jharkhand.
10. Sanjeet Kujur, aged about 37 years, Son of Sadho
Kujur, Resident of Village-Baraghaghra, P.O. & P.S.-Doranda,
District-Ranchi, Jharkhand.
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2026:JHHC:32695
11. Vikash Kumar Kujur, aged about 38 years, Son of
Bahadur Oraon, Resident of Tongri Toli, Near Mukti Gas
Godawn, P.O.-Harmu, P.S.-Argora, District-Ranchi,
Jharkhand.
12. Anurag Guria, aged about 34 years, Son of Marshal
Guria, Resident of House No. 1702, Bathesada Prayer Center
Samlong Naya Toli, P.O. & P.S.- Namkum, District-Ranchi,
Jharkhand.
13. Kanchan Toppo, aged about 38 years, Daughter of
Jerome Toppo, Resident of H. No. 565, Prem Nagar, P.O. &
P.S-Chainpur, District-Gumla, Jharkhand.
14. Sanjeet Kumar, aged about 32 years, Son of Satish
Kumar, Resident of Village-Nawadih Bharasi, P.O.-Dhangaon,
P.S.-Lesliganj, District-Palamau, Jharkhand.
15. Rupesh Kumar, aged about 32 years, Son of Kailash
Mistri, Resident of Village-Dhub, P.O.-Dhub, P.S-Panki,
District-Palamu, Jharkhand.
16. Deepak Kujur, aged about 33 years, Son of Bahadur
Oraon, Resident of Tongri Toli, Near Mukti Gas Godawn,
P.O.-Harmu, P.S.-Argora, District-Ranchi, Jharkhand.
17. Ranjeet Singh Munda, aged about 33 years, Son of
Durga Charan Singh Munda, Resident of Village & P.O.-Arki,
P.S- Arki, District-Khunti, Jharkhand.
18. Quamar Touhid, aged about 33 years, Son of Md
Sajruddin, Resident of Gaus Nagar, Siwandih, P.O.-Marafari
Colony, P.S.-Bokaro Steel City, District-Bokaro, Jharkhand.
19. Mukesh Tudu, aged about 44 years, Son of Shukdeo
Tudu, Resident of Village-Lohshighana, P.O.-Sripurbazar,
P.S.-Godda, District-Godda, Jharkhand.
20. Pankaj Baxla, aged about 38 years, Son of Late Anand
Kumar Baxla, Resident of Near Columbas Collage, Deepnagar
Chano No. 1, P.O.-College More, P.S.-Muffasil, District-
Hazaribagh, Jharkhand.
21. Soni Lakra, aged about 37 years, Daughter of Mangu
Lakra, Resident of Village-Jaria Nahar Toli, P.O. & P.S.-Bero,
District-Ranchi, Jharkhand.
22. Vidya Sagar Dayal, aged about 36 years, Son of Ashok
Dayal, Resident of Village-Naitand, P.O.-Pandariya, P.S.-
Markacho, District-Koderma, Jharkhand.
5
2026:JHHC:32695
23. Bikram Pandey, aged about 32 years, Son of Pashupati
Nath Pandey, Resident of Village-Morpahar, P.O.-Birajpur,
P.S.-Barwadda, District-Dhanbad, Jharkhand.
24. Dhiraj Bodra, aged about 36 years, Son of Lakhan Ram
Bodra, Resident of Village-Padampur, P.O.-Jamid, P.S.-
Chakradharpur, District-West Singhbhum, Jharkhand.
25. Roshan Bhagat, aged about 37 years, Son of Ramwart
Bhagat, Resident of Village- Kalsimri, P.O.-Lawagain, P.S.-
Kuru, District-Lohardaga, Jharkhand.
26. Rita Kachhap, aged about 36 years, Care of Birsa
Kachhap, Resident of Hundru, P.O. & P.S.-Doranda, District-
Ranchi, Jharkhand.
27. Simpi Kumari, aged about 32 years, Daughter of
Chandra Bhushan Singh, Resident of Ayush Hospital Lane,
I.O.C. Road Sipara, P.O.-Dhelwan, P.S.-Beur, District-Patna,
Bihar.
28. Md. Firdos, aged about 34 years, Son of Mohammad
Enamul, Resident of Manitola Sardar Bari, Doranda, P.O. &
P.S.-Doranda, District-Ranchi, Jharkhand.
29. Sumit Kumar, aged about 34 years, Son of Ashok Lal
Barnwal, Resident of Koderma Bazar, P.O. & P.S.-Koderma,
District-Koderma, Jharkhand.
30. Sumit Kumar, aged about 33 years, Son of Kamlen
Prasad, Resident of Qtr. PF – 10, Tenughat No. 3, P.O.-
Tenughat Dam, P.S.-Gumia, District- Bokaro, Jharkhand.
31. Anup Lal Toppo, aged about 48 years, Son of Johan
Toppo, Resident of Village-Tewahi, P.O.-Hami, P.S.-
Mahuadanar, District-Latehar, Jharkhand.
32. Jyoti Kanchan Kachhap, aged about 38 years, Daughter
of Hemant Kachhap, Resident of Village-Satranji, P.O. & P.S.-
Dhurwa, District -Ranchi, Jharkhand.
33. Uttam Bhagat, aged about 35 years, Son of Chandresh
Bhagat, Resident of Village-Mahua Toli Longa Sato, P.O. &
P.S.-Bishunpur, District-Gumla, Jharkhand.
34. Rishi Raj, aged about 33 years, Son of Ramod Prasad,
Resident of Village & P.O.-Birbal, Block -Sagma, P.S.-Dhurki,
District-Garhwa, Jharkhand.
35. Devranjan Kumar, aged about 40 years, Son of Krishna
Ballabh PD Singh, Resident of Indra Nagar, Near DC, P.O. &
P.S-Deoghar, Jharkhand.
6
2026:JHHC:32695
36. Dileep Barnwal, aged about 33 years, Son of Indradeo
Modi, Resident of Village-Tilokari, P.O. & P.S-Jainagar,
District-Koderma, Jharkhand.
37. Harinath Mahato, aged about 34 years, Son of Late
Chandra Nath Mahato, Resident of Village-Kenduadih Basti,
P.O.-Bhagabandh, P.S.-Putki, District-Dhanbad, Jharkhand.
38. Vishal Prasad, aged about 41 years, Son of Durga Ram,
Resident of Village-Santh, P.O. & P.S.-Jainagar, District-
Koderma, Jharkhand.
39. Arajuddin Khan, aged about 32 years, Son of
Jamaluddin Khan, Resident of Village & P.O.-Nawa Bazar,
P.S.-Nawa Bazar, District-Palamu, Jharkhand.
40. Sanjeet Rana, aged about 34 years, Son of Ramchandra
Rana, Resident of Pipradih, P.O.-Nawadih, P.S.-Markachho,
District-Koderma, Jharkhand.
41. Sumit Kumar Kanchan, aged about 40 years, Son of
Late Nand Lal Mahto, Resident of Village- Jobla, P.O.-
Lagaam, P.S.-Silli, District-Ranchi, Jharkhand.
42. Ramanand Kumar Vishwakarma, aged about 34 years,
Son of Suresh Vishwakarma, Resident of Village-Belgadda,
P.O.-Dunduwa, P.S.-Simaria, District-Chatra, Jharkhand.
43. Amrit Toppo, aged about 37 years, Son of Mangal Toppo,
Resident of Village-Karam Toli, P.O.-Morabadi, P.S.-Lalpur,
District-Ranchi, Jharkhand.
44. Suresh Kumar Bediya, aged about 36 years, Son of
Bhardish Bediya, Resident of at Mishrain Morha, P.O.-
Religarha, P.S.-Giddi ‘A’, District-Hazaribagh, Jharkhand.
45. Prakash Munda, aged about 37 years, Son of
Haricharan Munda, Resident of Village-Gurasai (Gulkera),
P.O.-Chirubera, P.S.-Chakradharpur, District-West
Singhbhum, Jharkhand.
46. Sandeep Kerketta, aged about 38 years, Son of Vijoy
Kerketta, Resident of Village-Jeevandeep Colony, P.O.
Satanpur, P.S.-Sector 12, District-Bokaro, Jharkhand.
47. Gunjan Kumar, aged about 35 years, Son of Chhedi
Ram Vishwakarma, Resident of Village-Soso Kalan, P.O.-Soso
Kalan, P.S.-Gola, District-Ramgarh, Jharkhand.
48. Naresh Kumar Mahto, aged about 33 years, Son of
Somar Mahto, Resident of Village-Khetko, P.O.-Nagri, P.S.-
Nimiyaghat, District-Giridih, Jharkhand.
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2026:JHHC:32695
49. Mukesh Kumar, aged about 35 years, Son of
Mungeshwar Mahto, Resident of Dhawaiya (Sumu), P.O.-
Sarla, P.S.-Burmu, District-Ranchi, Jharkhand.
50. Vickey Kumar, aged about 33 years, Son of Ramjivan
Singh, Resident of Village-Kubri, P.O.-Brindavan, P.S.-
Chouparan, Distirctc-Hazaribagh, Jharkhand.
51. Shobha Kumari, aged about 33 years, Son of Rekha
Singh, Resident of Village-Jerga, P.O.-Birda, P.S.-Karra,
District-Khunti, Jharkhand.
52. Sumit Bhagat, aged about 36 years, Son of Salik Ram
Bhagat, Resident of Village-Hesag Kumba Toli, P.O.-Dundru,
P.S.-Serendag, District-Lohardaga, Jharkhand.
53. Rohit Kumar Verma, aged about 37 years, Son of
Sahdew Swarnkar, Resident of Village & P.O.-Baddiha,
Mirzaganj, P.S-Jamua, District-Giridih, Jharkhand.
54. Ranjan Richard Kiro, aged about 36 years, Son of
Angelus Kiro, Resident of at Canhari Hill Road, Dipugarha,
Hazaribagh, P.O. & P.S. + District-Hazaribagh, Jharkhand.
55. Suchinta Kumari, aged about 38 years, Daughter of
Shyam Bihari Pandey, Resident of Mahugawan, P.O. & P.S.-
Mahugawan, District-Palamau, Jharkhand.
56. Vikash Kumar, aged about 35 years, Son of Rajendra
Sah, Resident of at Dubiyahi, P.O.-Lalpur, P.S.-Pipra,
District-Supaul, Bihar.
57. Vivek Kumar Singh, aged about 31 years, Son of
Bindhyachal Singh, Resident of Qr. No. – New S.T 612,
Dhurwa, P.O.-Dhurwa, P.S.-Jagarnathpur, District-Ranchi,
Jharkhand.
58. Neha Sharma, aged about 34 years, Wife of Vikash
Kumar, Resident of Flat No. 204, Silver Estate Apartment,
Near Shivmandir, Latma, Singhmore, P.O. & P.S.-Hatia,
District-Ranchi, Jharkhand.
59. Bijay Kumar Pathak, aged about 31 years, Son of
Bishwnath Pathak, Resident of Chandni Chowk, Hatia, P.O &
P.S.-Hatia, District-Ranchi, Jharkhand-834003.
60. Reena Rani, aged about 34 years, Wife of Mahesh
Kumar Yadav, Resident of Sihodih, P.O.-Bhandaro, P.S.-
Herodih, District-Giridih, Jharkhand.
61. Amit Kumar Bari, aged about 39 years, Son of Mohan
Singh, Resident of Village-Bamebasa, P.O.-Surjabasa, P.S.-
Tonto, District-West Singhbhum, Jharkhand.
8
2026:JHHC:32695
62. Pushpdeo Kushwaha, aged about 36 years, Son of
Badrinath Dangi, Resident of Village-Tetaria, P.O. & P.S-
Pathalgada, District-Chatra, Jharkhand.
63. Sandeep Kumar Jha, aged about 32 years, Son of Pradip
Chandra Jha, Resident of Village-Malini, P.O.-Malini, P.S.-
Godda, District-Godda, Jharkhand.
64. Bhanu Pratap, aged about 36 years, Son of Jawahar
Kumar, Resident of 1G16, Ravindra Nagar, Tagore Hill Road,
P.O.-Ranchi University, P.S.-Morabadi, District-Ranchi,
Jharkhand.
65. Lalan Kumar Rana, aged about 42 years, Son of
Darshan Rana, Resident of Village-Bedhna Bara, P.O.-
Dadpur, P.S.-Chouparan, District-Hazaribagh, Jharkhand.
66. Nishant Keshri, aged about 34 years, Son of Rajendra
Prasad Keshri, Resident of Amar Chowk, Lower Chutia, P.O.
& P.S-Chutia, District-Ranchi, Jharkhand.
67. Mukti Prakash Soreng, aged about 35 years, Son of
Suleman Soreng, Resident of Village-Kaimo Patratoli, P.O. &
P.S. + District-Lohardaga, Jharkhand.
68. Raj Kumar Goswami, aged about 36 years, Son of
Chaman Goswami, Resident of Village-Telonari, Kharkhar,
Ningotol, P.O.-Bandiyabad, P.S.-Bengabad, District-Giridih,
Jharkhand.
69. Sumit Nandi, aged about 33 years, Son of Late Jiten
Nandi, Resident of Village-Bundu, P.O. & P.S.-Bundu,
District-Ranchi, Jharkhand.
70. Chandra Kishore Yadav, aged about 40 years, Son of
Chaman Yadav, Resident of House No. 163, N.H – 33,
M.M.T.C. Chandwara, P.O. & P.S.-Chandwara, District-
Koderma, Jharkhand.
71. Mithilesh Kumar, aged about 31 years, Son of Dinesh
Singh, Resident of Village & P.O.-Murup, P.S. & District-
Latehar, Jharkhand.
72. Chandan Kumar, aged about 34 years, Son of Vijay Rai,
Resident of Village-Ghosey, P.O & P.S.-Deori, District-Giridih,
Jharkhand.
73. Raju Kumar, aged about 33 years, Son of Hira Prasad
Gupta, Resident of Village & P.O. + P.S.-Hariharganj, District-
Palamu, Jharkhand.
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2026:JHHC:32695
74. Sandeep Kumar, aged about 38 years, Son of
Radheshyam Sahu, Resident of Village-Anandi, P.O.-Baridih,
P.S.-Ormanjhi, District-Ranchi, Jharkhand.
75. Rajesh Bhagat, aged about 36 years, Son of Madan
Bhagat, Resident of Devi Mandap Road, Ghaghra, P.O. &
P.S.-Ghaghra, District-Gumla, Jharkhand.
76. Saurabh Bhagat, aged about 36 years, Son of Jai
Prakash Bhagat, Resident of Village-Bangaru, P.O.-Tainsera,
P.S.-Gumla, District-Gumla, Jharkhand.
77. Dinesh Kumar Murmu, aged about 36 years, Son of
Kalicharan Manjhi, Resident of Village-Karandih, P.O.-
Pichhari, P.S.-Peterwar, District-Bokaro, Jharkhand.
78. Gyan Ranjan, aged about 37 years, Son of Shyam
Narayan Prajapati, Resident of Village & P.O.-Guruwa, P.S.-
Lesliganj, District-Palamau, Jharkhand.
79. Arun Kumar Singh, aged about 37 years, Son of Ranjit
Kumar Singh, Resident of Village-Sonpur, P.O.-Kavra,P.S.-
Pratappur, District-Chatra, Jharkhand.
80. Bani Chatterjee, aged about 32 years, Daughter of
Ameet Chatterjee, Resident of 119, Near Imli Chowk,
Matwari, P.O.-Hazaribagh, P.S.-Sadar, District-Hazaribagh,
Jharkhand.
81. Avinash Kumar Keshari, aged about 36 years, Son of
Vinod Kumar Keshari, Resident of New Kishoreganj, Anand
Nagar, Road No. 6/2, P.O.-Harmu, P.S.-Argora, District-
Ranchi, Jharkhand.
82. Subodh Kumar Minj, aged about 37 years, Son of Soma
Minj, Resident of H. No. 85, Village-Honhe Pakar Toll, P.O.-
Pandri, P.S.-Chanho, District-Ranchi, Jharkhand.
83. Uttam Kumar, aged about 32 years, Son of Bhola Pd.
Bhagat, Resident of at & P.O.-Poreyahat, P.S.-Poreyahat,
District-Godda, Jharkhand.
84. Tej Singh Meena, aged about 32 years, Son of Dinesh
Chand Meena, Resident of 63 Dibsya, Teh, Gangapur City,
P.O.-Mahukula, P.S.-Mahu Khurd, District-Sawai Khurd,
Rajasthan.
85. Hemant Kumar, aged about 35 years, Son of Mukesh
Kumar, Resident of H. No. 57 A, Gali No. 16, B Block, Kaushi
K Enclave, Purani Delhi, P.O. & P.S.-North Delhi, District-
North Delhi.
10
2026:JHHC:32695
86. Abhinay Lakra, aged about 41 years, Son of Sushil
Lakra, Resident of House No. 133, Gangu Toli, Church Road,
P.O. – G.P.O., P.S.-Sadar, District-Ranchi, Jharkhand.
87. Amit Kumar Gupta, aged about 36 years, Son of Satya
Narayan Gupta, Resident of Village-Boramtarh Chowlibasa,
P.O. & P.S.-Chowka, District-Seraikela-Kharsawan,
Jharkhand.
88. Sarup Mahato, aged about 36 years, Son of Haru
Mahato, resident of Modidih Baliyapur, P.O. & P.S.-Baliapur,
District- Dhanbad, Jharkhand.
89. Ajay Kumar Mahato, aged about 33 years, Son of Gholtu
Mahato, Resident of- Chandkuiya, P.O.-Amtal, P.S.-Tisra,
District- Dhanbad, Jharkhand.
90. Pratik Kumar Singh, aged about 36 years, Son of Aditya
Narayan Singh, Resident of village- Hetli Bandh, P.O. & P.S.-
Jhariya, District- Dhanbad, Jharkhand.
91. Nikhil Kumar Ray, aged about 35 years, Son of Basant
Kumar Ray, Resident of Village-Chutiyaro, P.O.-Kharni, P.S.-
Barwadda, District-Dhanbad, Jharkhand.
92. Suraj Kumar, aged about 36 years, Son of Basudew
Sahu, Resident of Village-Polmaruwa, P.O.-Chandouri, P.S.-
Giridih, District-Giridih, Jharkhand.
93. Sanjeev Kumar, aged about 34 years, Son of Nandan
Prasad Yadav, Resident of Village-Jhapaniya, P.O.-Chilra,
P.S.-Saraiyahat, District-Dumka, Jharkhand.
94. Ritesh Kumar, aged about 35 years, Son of Bhuneswar
Prasad Burnwal, Resident of Burnwal, Sudandih River Side
Market, P.O.-Sudandih, P.S.-Chelyagi, District-Dhanbad,
Jharkhand.
95. Suman Shailesh Murmu, aged about 36 years, Son of
Late Niranjan Murmu, Resident of Pachamba Mission,
Giridih, P.O. & P.S. + District-Giridih, Jharkhand.
96. Sangeeta Kerketta, aged about 32 years, Daughter of
Lazarus Kerketta, Resident of Village & P.O.-Agharma, P.S.-
Kolebirar, District-Simdega, Jharkhand.
97. Raj Kumar Ram, aged about 38 years, Son of Sudhwa
Ram, Resident of Village-Bilari, P.O.-Bahera, P.S.-Piparwar,
District-Chatra, Jharkhand.
98. Shailesh Pratap Pandey, aged about 46 years, Son of
Akhila Nand Pandey, Resident of 15 Pandey Bazar, Pani
11
2026:JHHC:32695
Tanki Tiraha, P.O.-Azamgarh, P.S.-Sadar, District-Azamgarh,
Uttar Pradesh.
99. Priya, aged about 36 years, Daughter of T.K Pandey,
Resident of G/F-13, DVC Colony, CTPS, Chandrapura, P.O. &
P.S.-Chandrapura, District-Bokaro, Jharkhand.
100. Gautam Kumar Mahato, aged about 36 years, Son of
Baneshwar Mahato, Resident of village- Palani, P.O. & P.S.-
Baliyapur, District- Dhanbad, Jharkhand.
101. Md. Gulam Mustafa Ansari, aged about 41 years, Son of
Nizamuddin Ansari, Resident of Village-Bastipur, P.O.-
Bagsuma, P.S.-Govindpur, District-Dhanbad, Jharkhand.
102. Krishna Kumar Singh, aged about 32 years, Son of
Kripa Shankar Singh, Resident of village- Chakrdaha, P.O.-
Chapuwadih, P.S.- Bengabad, District- Giridih, Jharkhand.
103. Md. Shahid Raza, aged about 35 years, Son of Md.
Jasim Uddin, Resident of Dangal Para, P.O. & P.S.-Dumka,
Districtc-Dumka, Jharkhand.
104. Sudama Munda, aged about 34 years, Son of Chandra
Mohan Munda, Resident of village- Prabhanagar, P.O.-
Amlesha, P.S.- Tamar, District- Ranchi, Jharkhand.
105. Mithun Kumar, aged about 33 years, Son of Dilip
Kumar Deo, Resident of Village-Sastrinagar (Deonagar), P.O.
& P.S. + District-Giridih, Jharkhand.
106. Rajeev Ranjan, aged about 36 years, Son of Kumar
Raghwendra Narayan, Resident of Village & P.O.-Jamuhari,
P.S.-Mehandia, District-Arval, Bihar.
107. Simpel Kumari, aged about 37 years, Daughter of Mina
Devi, Resident of- H. No.- 84, Ward No.- 02 Uppar Bazar,
Jarmundi, P.O. & P.S.- Jarmundi, District- Dumka,
Jharkhand.
108. Alok Tirkey, aged about 40 years, Son of Marcel Tirkey,
Resident of H. No. 515 A, Village-Anandpur, P.O. & P.S.-
Chainpur, District-Gumla, Jharkhand.
109. Ghanshyam Rajwar, aged about 45 years, Son of
Shukdev Rajwar, Resident of village- Gorabali, P.O. & P.S.-
Balidih, District- Bokaro, Jharkhand.
110. Pratik Prakash Verma, aged about 33 years, Son of
Anand Prakash Verma, Resident of Near Girls High School
Main Road, Chechariya, P.O. & P.S.-Nagar Untari, District-
Garhwa, Jharkhand.
12
2026:JHHC:32695
111. Asutosh Kumar Roy, aged about 36 years, Son of
Indramany Prasad Roy, Resident of Village-Bellatand,
Bhadwakala, P.O.-Budhudih, P.S. & District-Giridih,
Jharkhand.
112. Manish Kumar, aged about 34 years, Son of
Mukteshwar Kumar, Resident of Saraswati Niwas, Ramrekha
Nagar, Girja More, P.O. & P.S.-Pakri, District-Bhojpur, Bihar.
113. Rahul Raj, aged about 34 years, Son of Baban Lal
Gupta, Resident of Village-Ramnagar Lane No. 2, Near
Hazaribag, P.O.-Hazaribagh, P.S.-Sadar, District-Hazaribagh,
Jharkhand.
114. Prasant Kumar Gupta, aged about 36 years, Son of
Prabhu Nath Gupta, Resident of Village & P.O.-Bari Kodar
Janna, P.S.-Sahibganj, District-Sahibganj, Jharkhand.
115. Shashi Kant, aged about 42 years, Son of Ramjee
Prasad, Resident of Village & P.O.-Banka, P.S.-Meral,
District-Garhwa, Jharkhand.
116. Sourav Kumar, aged about 34 years, Son of
Madhusudan Prasad, Resident of House No. 3098, Sector
8/D, New Bokaro Steel City, P.O. & P.S.-Bokaro, District-
Bokaro, Jharkhand.
117. Hariram Oraon, aged about 41 years, Son of Birsu
Oraon, Resident of Village-Bansari Guria Toli, P.O. & P.S.-
Senha, District-Lohardaga, Jharkhand.
118. Lalan Kumar Pandey, aged about 35 years, Son of Vinay
Kumar Pandey, Resident of Village & P.O. + P.S.-Chitra,
District-Deoghar, Jharkhand.
119. Vikash Kumar, aged about 37 years, Son of Ravindra
Kumar Sinha, Resident of Mohalla Patel Nagar, Gandhi
School Road, P.O.-JhumriTelaiya, P.S.-Telaiya, District-
Koderma, Jharkhand.
120. Krishna Murari Pandey, aged about 36 years, Son of
Binod Pandey, Resident of village- Patharda, P.O.- Patharda,
P.S.- Sarath, District- Deoghar, Jharkhand.
121. Deepankar Beck, aged about 36 years, Son of Gandur
Oraon, Resident of- Krishnapuri, Road No.- 01 Chuita, P.O. &
P.S.- Chutia, District- Ranchi, Jharkhand.
122. Shashikant Sharma, aged about 34 years, Son of Late
Jayprakash Sharma, Resident of village- Patardih, P.O.-
Sangram Lodhiya, P.S.- Jasidih, District- Deoghar,
Jharkhand.
13
2026:JHHC:32695
123. Rohit Kumar Jha, aged about 32 years, Son of Dayanath
Jha, Resident of Village-Dadpur, P.O.-Keshopur, P.S.-Jhajha,
District-Jamui, Bihar.
124. Rajesh Kumar, aged about 34 years, Son of Kameshwar
Sahu, Resident of Jharkhand Colony, Sarweshwari Nagar,
Itki Road, Bazra, P.O.-Hehal, P.S.-Sukhdeonagar, District-
Ranchi, Jharkhand.
125. Dhananjay Kumar Singh, aged about 33 years, Son of
Harendra Kumar, Resident of Hari Niwas, Road No. 3, Lala
Lajpat Nagar, P.O.-Pundag, P.S.-Jagarnathpur, District-
Ranchi, Jharkhand.
126. Rahul Kumar Singh, aged about 30 years, Son of Arun
Kumar Singh, Resident of Siddnathpuri Colony, Road No.1,
Manpur, P.O. & P.S.-Manpur, District-Gaya, Bihar.
127. Priyabrat Kumar, aged about 39 years, Son of Ramesh
Prasad Singh, Resident of DT 1791, Dhurwa, P.O. & P.S.-
Dhurwa, District-Ranchi, Jharkhand.
128. Ashleshwar Kumar, aged about 34 years, Son of
Shambhu Prasad, Resident of village- Mohammad Ganj, P.O.
& P.S.- Mohammad Ganj, District- Palamau, Jharkhand.
129. Ruhul Amin Khan, aged about 30 years, Son of Ajaj
Ahamad Khan, Resident of Kushmaha, Sarsa, P.O. & P.S.-
Sarsa, District-Deoghar, Jharkhand.
130. Jitendra Saw, aged about 48 years, Son of Mahendra
Saw, Resident of Village & P.O.-Sarsa Pahari (CKD), P.S. &
District-Dhanbad, Jharkhand.
131. Moti Lal Das, aged about 37 years, Son of Jageshwar
Ravidas, Resident of village- Sonbad, P.O.- Hemrodih, P.S.-
Dhanwar, District- Giridih, Jharkhand.
132. Sunil Murmu, aged about 40 years, Son of Late Samuel
Murmu, Resident of Village-Ranga, P.O.-Pathna, P.S. &
District-Sahebganj, Jharkhand.
133. Randhir Kumar, aged about 32 years, Son of Sagar
Prasad, Resident of Rana Pratap Nagar, Islampur, P.O. &
P.S.-Islampur, District-Nalanda, Bihar.
134. Sonu Kumar, aged about 34 years, Son of Arjun Saw,
Resident of village- Mirzaganj, P.O.- Mirzaganj, P.S.- Jamua,
District- Giridih, Jharkhand.
135. Virendra Kumar Singh, aged about 34 years, Son of
Chetnarayan Singh, Resident of Village-Raipuria, P.O. & P.S.-
Narayanpur, District-Mirzapur, Uttar Pradesh.
14
2026:JHHC:32695
136. Md. Irshad Ansari, aged about 36 years, Son of Md.
Murshid Ali, Resident of Village-Tatakjori, P.O.-Karanjo,
P.S.& District-Deoghar, Jharkhand.
137. Balram Munda, aged about 47 years, Son of Jatru
Munda, Resident of Village-Naya Toli, Pandra, P.O.-Hehal,
P.S.-Sukhdeonagar, District-Ranchi, Jharkhand.
138. Rubi Kumari, aged about 41 years, Daughter of Anil
Kumar Sinha, Resident of H. No. 7, L. No. – 6, Anand Nagar,
Namda Basti, Golmuri, Jamshedpur, P.O.-Golmuri, P.S.-
Jamshedpur, District-East Singhbhum, Jharkhand.
139. Nishi Ekka, aged about 39 years, D/o Esahak Ekka,
resident of H. No. 82, Jawahar Nagar, Road No. 6, Mango,
P.O.-Azadnagar, P.S.-Jamshedpur, District-East Singhbhum,
Jharkhand.
140. Pankaj Kumar, aged about 34 years, Son of Arjun Saw,
Resident of Tarankho, Domchanch Bazar, P.O.-Domchanch,
P.S.-Dhanwar, District-Giridih, Jharkhand.
141. Shekhar Kumar Gupta, aged about 33 years, Son of
Manidhar Prasad Gupta, Resident of Village- Patgara Kala,
P.O.-Kocheya, P.S.-Bishunpura, District-Garhwa, Jharkhand.
142. Suraj Prasad, aged about 32 years, Son of Sarju Prasad,
Resident of Pasai, P.O.- Rweali, P.S.- Katkamdag, District-
Hazaribagh, Jharkhand.
143. Kamlesh Kumar, aged about 34 years, Son of Pramod
Kumar Mehra, Resident of Village-Latouna, P.O.-Latouna,
P.S.-Pathargama, District-Godda, Jharkhand.
144. Durga Charan Munda, aged about 38 years, Son of
Lakhan Munda, Resident of Village-Patsaydih, P.O-Lungta,
P.S.-Tamar, District-Ranchi, Jharkhand.
145. Saket Kumar Choubey, aged about 35 years, Son of
Chandraketu Choubey, Resident of Ward No. 1, Village-
Singhitali, P.O.-Chapari, P.S.-Bhawanathpur, District-
Garhwa, Jharkhand.
146. Arvind Kumar, aged about 35 years, Son of Ashlok
Yadav, Resident of village- Satnarayan Mandir, Opposite- Sail
City, Gate No.- 02 new Pundag, P.O.- Pundag, P.S.- Dhurwa,
District- Ranchi, Jharkhand.
147. Krishna Kumar Yadav, aged about 33 years, Son of
Nanddev Yadav, Resident of Village-Tuia, P.O.-Rol, P.S.-
Nawajaipur, District-Palamu, Jharkhand.
15
2026:JHHC:32695
148. Tejnarayan Pandit, aged about 33 years, Son of Khosho
Pandit, Resident of village- Baghanal, P.O.- Jawahar Nagar,
P.S.- Birni, District- Giridih, Jharkhand.
149. Sanjeev Kumar, aged about 32 years, Son of Ramkishun
Yadav, Resident of Village-Rebhnadih, P.O.-Hirodih, P.S.-
Jainagar, District-Koderma, Jharkhand.
150. Kumari Anshu Mala Tudu, aged about 36 years,
Daughter of Hamira Tudu, Resident of Village-Amlatola, P.O.-
Govindpur, P.S.-Rajnagar, District-Saraikela-Kharsawan,
Jharkhand.
151. Dipak Minz, aged about 37 years, Son of Anjlas Minz,
Resident of- Flat No.- 03-C, Phase-02, Peace Palace
Apartment, Lalpur, P.O. & P.S.- Lalpur, District- Ranchi,
Jharkhand.
152. Amit Prasad Kushwaha, aged about 32 years, Son of
Ramanand Ram, Resident of Village-Peto, P.O.-Harli, P.S. &
District-Hazaribagh, Jharkhand.
153. Anju Kumari, aged about 36 years, Wife of Krishna
Chandra Mahto, Resident of Village- Baralapang Tola-
Budhudih, P.O.-Kukru, P.S.- Tiruldih, District- Seraikela-
Kharsawan, Jharkhand.
154. Nitesh Kumar Singh, aged about 34 years, Son of
Dukharaj Singh, Resident of Village-Bendi, P.O.-Ledhpa, P.S.
& District-Latehar, Jharkhand.
155. Rahul Kumar, aged about 33 years, Son of Raj Kumar
Lal, Resident of Station Road, Tupkadih, P.O. -Tupkadih,
P.S.-Jaridih, District-Bokaro, Jharkhand.
156. Rajesh Singh, aged about 33 years, Son of Nand Kishor
Singh, Resident of Village-Godna, P.O.-Ledhra, P.S. &
District-Latehar, Jharkhand.
157. Sunil Hembrom, aged about 46 years, Son of Khara
Hembrom, Resident of Village-Bandabra, P.O.-Baskupui,
P.S.-Margomunda, District-Deoghar, Jharkhand.
158. Ankit Verma, aged about 31 years, Son of Barun Verma,
Resident of Village & P.O.-Shikaripara, P.S.-Shikaripara,
District-Dumka, Jharkhand.
159. Manju Tiriya, aged about 37 years, Daughter of Shyam
Tiriya, Resident of Village-Silphhori, P.O.-Parsaghurkesna,
P.S.-Majhgaon, District-West Singhbhum, Jharkhand.
16
2026:JHHC:32695
160. Umashankar Paswan, aged about 32 years, Son of
Bhuwneshwar Paswan, Resident of Village-Bagodardih, P.O.
& P.S.-Bagodar, District- Giridih, Jharkhand.
161. Prem Prakash Kamboj, aged about 37 years, Son of
Keshwar Ram, Resident of village- Thakur Toli, P.O. & P.S.-
Simdega, District- Simdega, Jharkhand.
162. Manish Kumar Das, aged about 35 years, Son of
Bandhan Ram Ravidas, Resident of Purabdih, P.O-
Kumhardaga, P.S.-Gola, District-Ramgarh, Jharkhand.
163. Rahul Dev Ranjan, aged about 35 years, Son of
Nageshwar Baitha, Resident of village- Berokala, P.O.-
Berokala, P.S.- Barkatha, District- Hazaribagh, Jharkhand.
164. Jagriti Patel, aged about 34 years, Daughter of Awadh
Bihari Singh, Resident of Shatabdi Nagar Near Ranchi
Science Centre, P.O. -Boreya, P.S.-Bariyatu, District-Ranchi,
Jharkhand.
165. Bheem Prasad Gupta, aged about 35 years, Son of
Jamuna Prasad, Resident of 279, Hadwariya Ward No. 04,
Village & P.O.-Hadwariya, P.S.-Kona, District-Sonbhadra,
Uttar Pradesh.
166. Ashish Kumar, aged about 34 years, Son of Jagnnath
Mahto, Resident of Village-Chandani Chowk, Resident of
Village & P.O.-Ghaghra, P.S.-Ghaghra, District-Gumla,
Jharkhand.
167. Kishori Mardi, aged about 35 years, Son Daughter of
Sumi Mardi, Resident of Village-Janigora, P.O.-Sarjamdah,
P.S.-Parsudih, District—East Singhbhum, Jharkhand.
168. Meghlal Ram, aged about 35 years, Son of Teklal Ram,
Resident of village- Ara, P.O.- Ganeshpur, P.S.- Balumath,
District- Latehar, Jharkhand.
169. Santosh Oraon, aged about 32 years, Son of Bandhna
Oraon, Resident of village- Kutiyatu, P.O.- Tetri, P.S.-
Namkum, District- Ranchi, Jharkhand.
170. Raju Oraon, aged about 34 years, Son of Koley Oraon,
Resident of Village-Tan, P.O.-Jingi, P.S.-Kuru, District-
Lohardaga, Jharkhand.
171. Ravi Topno, aged about 36 years, Son of Salan Topno,
Resident of Village & P.O. + P.S-Bano, District-Simdega,
Jharkhand.
17
2026:JHHC:32695
172. Digvijay Singh Munda, aged about 33 years, Son of Jai
Gobind Nath Munda, Resident of Village-Kathitand, P.O. &
P.S.-Ratu, District-Ranchi, Jharkhand.
173. Kiran Oraon, aged about 33 years, Daughter of Upendra
Oraon, Resident of Village-Pandrani, P.O.-Shivnathpur, P.S.-
Sisai, District-Gumla, Jharkhand.
174. Ravi Ranjan, aged about 43 years, Son of Indra Deo
Prasad, Resident of at & P.O.-Baniyadih, Village-
Akdonikalau, P.S. & District-Giridih, Jharkhand.
175. Suraj Kumar Suman, aged about 39 years, Son of
Ramadhar Sharma, Resident of Ramtari House Near Uday
Enclave Apartment Kusum Vihar Phase – 1, P.O.-G.P.O.,
P.S.-Sadar, District—Dhanbad, Jharkhand.
176. Md. Sahabuddin, aged about 38 years, Son of Md.
Sarajuddin, Resident of village- Gaush Nagar Bharra, P.O. &
P.S.- Chas, District- Bokaro, Jharkhand.
177. Om Prakash, aged about 36 years, Son of Vijay Singh,
Resident of Village-Kurmi Bigha, P.O.-Mali, P.S.-Vanshi,
District-Arwal, Bihar.
178. Hareram Yadav, aged about 41 years, Son of
Rameshwar Yadav, Resident of H. No. 9A, Durga Mandir
Road, Hirapur, P.O. & P.S.+ District-Dhanbad, Jharkhand.
179. Biswajeet Pratap Singh, aged about 38 years, Son of
Surendra Singh, Resident of Village-Sondiha, P.O-Kocheya,
P.S.-Bishunpura, District-Garhwa, Jharkhand.
180. Kishore Kunal, aged about 36 years, Son of Rameshwar
Prasad, Resident of at Nagwan (Chak), P.O-Malda, P.S-
Giridih, District-Giridih, Jharkhand – 815313.
181. Ajay Prasad, aged about 35 years, Son of Shiva Shankar
Prasad, Resident of Village-Echak, P.O.-Jalim, P.S. & District-
Latehar, Jharkhand.
182. Vivek Prasad Verma, aged about 32 years, Son of
Murlidhar Verma, Resident of village- Jorashankh, P.O.-
Jeruwadih, P.S.- Jamua, District- Giridih, Jharkhand.
183. Akhilesh Kumar, aged about 35 years, Son of Amrit Pd.
Yadav, Resident of Village-Ghaghra, P.O.-Gungi, P.S.-Tisri,
District-Giridih, Jharkhand.
184. Praveen Kumar, aged about 32 years, Son of Kapil Deo
Bhagat, Resident of village- Poreyahat, P.O. & P.S.-
Poreyahat, District- Godda, Jharkhand.
18
2026:JHHC:32695
185. Rahul Kumar, aged about 32 years, Son of Parmanand
Deo, Resident of Village-Jiyotol, P.O.-Gadi Nawadiha, P.S.-
Jamua, District-Giridih, Jharkhand.
186. Vivek Ranjan, aged about 34 years, Son of Yogendra Lal
Das, Resident of- Q.No.- AN213 Nurse Colony, Sector- 03,
H.E.C., Dhurwa, P.O. & P.S.- Dhurwa, District- Ranchi,
Jharkhand.
187. Praveen Kumar Yadav, aged about 39 years, Son of
Rambahadur Yadav, Resident of Village-Pesham, P.O.-
Pesham, P.S.-Birni, District-Giridih, Jharkhand.
188. Anurag Kumar Gupta, aged about 32 years, Son of
Mahendra Ram, Resident of village- Chapuadih, P.O.-
Chapudadih, P.S.- Bengabad, District- Giridih, Jharkhand.
189. Rohit Ravidas, aged about 30 years, Son of Karteek
Ravidas, Resident of village- Padma, P.O. & P.S.- Padma,
District- Hazaribagh, Jharkhand.
190. Angad Kumar, aged about 32 years, Son of Shreeram
Prasad, Resident of H. No. 13, Cross No. 1, Prem Nagar Near
Rajkey Madhya Vidhyala, P.O.-Telco, P.S.-Jamshedpur,
District-East Singhbhum, Jharkhand.
191. Shankar Kumar, aged about 36 years, Son of Kishori
Mohan Prasad, Resident of Sudan, P.O.-Sudan, P.S.-
Barkatha, District-Hazaribagh, Jharkhand.
192. Vinay Kumar Hansda, aged about 35 years, Son of
Harihar Hansda, Resident of Jumal, P.O.-Jumal, P.S.-
Rajnagar, District-Seraikela-Kharsawan, Jharkhand.
193. Yuvraj Singh, aged about 34 years, Son of Yugeshwar
Singh, Resident of Village-Charai (Dhakanathan), P.O. & P.S.-
Naudiha Bazar, District-Palamau, Jharkhand.
194. Umashankar Yadav, aged about 35 years, Son of Kisun
Yadav, Resident of Village-Panduway, P.O.-Mahugain, P.S.-
Markacho, District-Koderma, Jharkhand.
195. Abhay Shankar, aged about 34 years, Son of Tripurari
Prasad Ray, Resident of Village-Basakola, P.O.-Punasi, P.S &
District-Deoghar, Jharkhand.
196. Kanchan Gopal Yadav, aged about 54 years, Son of
Satish Chandra Mahto, Resident of Village-Banarnacha, P.O.-
Kaerabani Mission, P.S.-Fatehpur, District-Jamtara,
Jharkhand.
197. Anita Kumari, aged about 40 years, Wife of Bindeshwar
Kumar Yadav, Resident of Aircel Tower, New Bishunpur, P.O-
19
2026:JHHC:32695
B. Polytechnic, P.S.-Bishunpur, District-Dhanbad,
Jharkhand –828130.
198. Deepak Kumar, aged about 34 years, Son of Ramadhar
Ram Yadav, Resident of Aircel Tower, New Bishnupur, P.O. &
P.S.-Bishnupur, District-Dhanbad, Jharkhand.
199. Ravindra Kumar Singh, aged about 35 years, Son of
Santnu Singh, Resident of Natapol, P.O.-Tongo, P.S.-
Chainpur, District-Gumla, Jharkhand.
200. Gulshan Kumar, aged about 34 years, Son of Shiv
Shankar Singh, Resident of Village & P.O.-Tiuri, P.S.-
Manpur, District-Nalanda, Bihar.
201. Vivek Raj, aged about 34 years, Son of Chhedi Ram,
Resident of Village & P.O.-Badam, P.S.-Barkagaon, District-
Hazaribagh, Jharkhand.
202. Vivek Kumar, aged about 34 years, Son of Harihar
Prasad Singh, Resident of Village-Dakhnidih, P.O.-Sinduri,
P.S.-Narayanpur, District-Jamtara, Jharkhand.
203. Pawan Kumar, aged about 34 years, Son of Shankar
Mahto, Resident of Village-Ormanjhi, P.O. & P.S.-Ormanjhi,
District-Ranchi, Jharkhand.
204. Sonu Kumar Ranjan, aged about 34 years, Son of
Kailash Ram, Resident of Village-Banadag, P.O. & P.S.-
Katkamdag, District-Hazaribagh, Jharkhand.
205. Purushottam Kumar Roy, aged about 33 years, Son of
Pankaj Kumar Roy, Resident of village- H. No.- 92, Bawan
Bigha Ansh, Kastair Town, Deoghar, P.O. & P.S.- Deoghar,
District- Deoghar, Jharkhand.
206. Vishal Kumar, aged about 31 years, Son of Prem
Prakash Sinha, Resident of Ward No. 15, Near Gyanchand
School Gate, Rajabangla, P.O. & P.S.+ District-Lohardaga,
Jharkhand.
207. Manoj Kumar Hembram, aged about 37 years, Son of
Shyam Lal Hembrom, Resident of MakhniFafe Tola, P.O.-
Makhni, P.S.-Godda (M), District-Godda, Jharkhand.
208. Sundar Mohan Tudu, aged about 39 years, Son of
Charan Tudu, Resident of Village-Ballam, P.O.-Asna, P.S.-
Ghatsila, District-East Singhbhum, Jharkhand.
209. Avinash Kumar Gupta, aged about 33 years, Son of
Kashi Prasad, Resident of Village-Bichar Muhalla, Chainpur,
P.O. & P.S.-Chainpur, District-PalamuJharkhand.
20
2026:JHHC:32695
210. Shubham Bharti, aged about 33 years, Son of
Sumeshwar Sahu, Resident of village- Bandu, P.O.& P.S.-
Lawalong, District- Chatra, Jharkhand.
211. Avinash Lakra, aged about 34 years, Son of Jerom
Lakra, Resident of village- Hario Torar, P.O.- Shila, P.S.-
Simaria, District- Chatra, Jharkhand.
212. Dinkar Kumar Singh, aged about 33 years, Son of
Satyendra Narayan Singh, Resident of village- Poldih, P.O.-
Poldih Jagdishpur, P.S.- Hussainabad, District- Palamau,
Jharkhand.
213. Pradeep Kumar, aged about 37 years, Son of Sahdeo
Mahto, Resident of at Gorhar, P.O-Gorhar, P.S.-Gorhar,
District-Hazaribagh, Jharkhand.
214. Ram Kishan Purty, aged about 40 years, Son of Paikirai
Purty, Resident of Chirubasa, P.O.-Chittimitti, P.S.-Manjhari,
District-West Singhbhum, Jharkhand.
215. Vivek Kujur, aged about 33 years, Son of Prabhat Kujur,
Resident of Christ Colony Dighia Karanjui Bero, P.O.-Khatri
Khatanga, P.S.-Bero, District-Ranchi, Jharkhand.
216. Prabhakar Kumar, aged about 35 years, Son of
Nageshwar Rabidas, Resident of Village-Nawadih, P.O.-Karni,
P.S.-Itkhori, District-Chatra, Jharkhand.
217. Vijay Kumar Mehta, aged about 35 years, Son of
Bhagwani Mahto, Resident of Karar, P.O.-Padma P.S. &
District-Hazaribagh, Jharkhand.
218. Mahendra Kumar Yadav, aged about 37 years, Son of
Jhaman Yadav, Resident of Village-Nawadih, P.O.-Rampur,
P.S.-Chouparan, District-Hazaribagh, Jharkhand.
219. Rahul Kumar Pandey, aged about 34 years, Son of Ajay
Pandey, Resident of village- Gayatri Mandir Road, Sudna,
P.O.- Sudna, P.S.- Daltonganj, District- Palamau, Jharkhand.
220. Niraj Kumar, aged about 37 years, Son of Rampravesh
Singh, Resident of village- Khajuri, P.O.- Khajuri, P.S.- Karpi,
District- Arwal, Bihar.
221. Alok Kumar Singh, aged about 34 years, Son of
Satyendra Narayan Singh, Resident of village- Dhachabar,
P.O.- Dalakala, P.S.- Pandu, District- Palamau, Jharkhand.
222. Ranjeet Oraon, aged about 33 years, Son of Rajendra
Oraon, Resident of village- Chianki, P.O.- Chianki, P.S.-
Daltonganj, District- Palamau, Jharkhand.
21
2026:JHHC:32695
223. Vivek Kumar, aged about 35 years, Son of Srikant Lal
Mahto, Resident of Village-Block Colony, P.O.- H. No. 265,
P.S. & District-Gumla, Jharkhand.
224. Bishnu Nayak, aged about 44 years, Son of Late Gansu
Nayak, Resident of Village-Telgaon, P.O.-Telgaon, P.S. &
District-Gumla, Jharkhand.
225. Rakesh Kumar, aged about 35 years, Son of Mahendra
Thakur, Resident of Village & P.O. + P.S.-Pabra, District-
Hazaribagh, Jharkhand.
226. Uday Lakra, aged about 35 years, Son of S.P Lakra,
Resident of Adarsh Nagar, Near Agrasen DAV Public School,
P.O.-Bharech Nagar Sandi, P.S.-Ramgarh, District-Ramgarh,
Jharkhand.
227. Sudhir Kumar Pandit, aged about 33 years, Son of
Bhawani Pandit, Resident of Village-Badgunda Khurd, P.O.-
Bardiha, P.S.-Giridih, District-Giridih, Jharkhand.
228. Pradip Mahto, aged about 34 years, Son of Rajkumar
Mahto, Resident of village- Chandramarni, P.O.& P.S.-
Suriya, District- Giridih, Jharkhand.
229. Bhagyadeep Kumar Ram, aged about 33 years, Son of
Jatan Ram, Resident of Village-Nawadih, P.O.-Nari Nawadih,
P.S.-Kisko, District-Lohardaga, Jharkhand.
230. Ravi Kumar Mahto, aged about 40 years, Son of B.N.
Mahto, Resdient of - Paras House, H.B. Road, Near- Dubey
Hotel, Dumardaga, P.O.- Booti, P.S.- Sadar, District- Ranchi,
Jharkhand.
231. Deepak Nayak, aged about 36 years, Son of Jitendra
Nayak, Resident of Village-Lodhma, P.O.-Lodhma, P.S.-Karra,
District-Hazaribagh, Jharkhand.
232. Ankit Kumar, aged about 34 years, Son of Satyendra
Kumar Choudhary, Resident of village- Bada Nawada, P.O.-
Bagjora, P.S.- Madhupur, District- Deoghar, Jharkhand.
233. Ashwini Kumar Mahli, aged about 34 years, Son of Hari
Narayan Ram Mahli, Resident of Village -Hesal, P.O-Hesal,
P.S. & District-Lohardaga, Jharkhand.
234. Sintu Singh, aged about 33 years, Son of Surendra
Singh, Resident of village- Sarja, P.O.- Polpol, P.S.-
Medininagar, District- Palamau, Jharkhand.
235. Amit Tirkey, aged about 35 years, Son of Shankar
Tirkey, Resident of Lower Chutia, Kamlu Toli, P.O. & P.S.-
Chutia, District-Ranchi, Jharkhand.
22
2026:JHHC:32695
236. Md. Mushtak Ansari, aged about 34 years, Son of
Suleman Ansari, Resident of Village-Durgiradih, P.O.-Kasthi,
P.S.-Devipur, District-Deoghar, Jharkhand.
237. Deepak Kumar Ambedkar, aged about 35 years, Sof
Jaynarayan Das, Resident of House No. 57-A, Khajuria, P.O.-
Chanddih, P.S.-Kunda, District-Deoghar, Jharkhand.
238. Ravi Shankar Korah, aged about 36 years, Son of
Dangur Korah, Resident of Village- Purana Goilkera, P.O. &
P.S.-Goilkera, District-West Singhbhum, Jharkhand.
239. Sachindra Mohan, aged about 33 years, Son of Bharat
Prasad Sahu, Resident of Village-Raksha, P.O. & P.S.-Nagar
Untari, District-Garhwa, Jharkhand.
240. Ujjwal Kumar, aged about 35 years, Son of Satish
Prasad Shah, Resident of Village-Patwa (Samrua), P.O.-Motia,
P.S.-Motia, District-Godda, Jharkhand.
241. Sikander Bandiya, aged about 33 years, Son of
Rameshwar Bandiya, Resident of Village-Saidba, P.O-Sonua,
P.S.-Gudri, District-West Singhbhum, Jharkhand.
242. Bajrang Kumar, aged about 34 years, Son of Ramadhar
Sahu, Resident of Village & P.O.-Murto, P.S.-Bero, District-
Ranchi, Jharkhand.
243. Sikendra Kumar, aged about 33 years, Son of Baleshwar
Mahto, Resident of village- Rohaniyatand, Gouria Karma,
P.O. & P.S.- Barhi, District- Hazaribagh, Jharkhand.
244. Mukesh Kumar Tripathi, aged about 40 years, Son of
Hari Shankar Tripathi, Resident of D.S.P Road, Murlibagicha,
P.O. & P.S.-Gumla, District-Gumla, Jharkhand.
245. Pradip Kumar, aged about 39 years, Son of Ghasia
Oraon, Resident of Village-Lawagain, P.O.-Lawagain, P.S.-
Kuru, District-Lohardaga, Jharkhand.
246. Pradeep Lakra, aged about 33 years, Son of Laxman
Lakra, Resident of Village-Ghaghra Budku Toli, P.O.-
Ghaghra, P.S.-Bero, District-Ranchi, Jharkhand.
247. Amit Lakra, aged about 34 years, Son of Ranjit Lakra,
Resident of Village-Birsa Nagar, P.O.-Shahpur, P.S.-
Chainpur, District-Palamu, Jharkhand.
248. Mithlesh Kumar Sharma, aged about33 years, Son of
Ruplal Sharma, Resident of Village-Uddalbani, P.O.-Chandra,
P.S.-Chandankiyari, District-Bokaro, Jharkhand.
23
2026:JHHC:32695
249. Alok Kumar Rajhans, aged about 37 years, Son of
Shaligram Rajhans, Resident of Village-Kushmil, P.O.-
Sankrigali, P.S.-Jasidih, District-Deoghar, Jharkhand.
250. Prince Kumar, aged about 31 years, Son of Dinesh
Singh, Resident of Sector 2/B, Qr. No. 2-388, Bokaro, P.O. &
P.S.-Bokaro, District-Bokaro, Jharkhand.
251. Shashikant Toppo, aged about 46 years, Son of Kanglu
Oraon, Resident of Village-Puggu Karamdipa, P.O.- Armai,
P.S.-Gumla, District-Gumla, Jharkhand.
252. Simit Oraon, aged about 34 years, Son of Late Somnath
Oraon, Resident of Village-Kaimo Patra Toli, P.O. & P.S.
+District-Lohardaga, Jharkhand.
253. Manjeet Kumar, aged about 32 years, Son of Birendra
Kumar, Resident of South of Gas Agency, Pakri, P.O. & P.S-
Arrah, District-Bhojpur, Bihar.
254. Avinash Kumar, aged about 35 years, Son of Ganesh
Paswan, Resident of Village-Tilaiyatand, P.O. & P.S. -
Chandwa, District-Latehar, Jharkhand.
255. Ravindra Shahi, aged about 36 years, Son of Late
Jaynath Shahi, Resident of Village & P.O.-Tisiya, P.S.-Kisko,
District-Lohardaga, Jharkhand.
256. Vikash Kumar Sinha, aged about 34 years, Son of Binod
Kumar Sinha, Resident of Qr. No. 138/2/4, GH Colony,
Chhota Govindpur, P.O. & P.S.-Govindpur, District-East
Singhbhum, Jharkhand.
257. Prabhakar Kumar Deo, aged about 32 years, Son of
Sanjay Deo, resident of Village-Punai, P.O.-Punai, P.S.-Daru,
District-Hazaribagh, Jharkhand.
258. Deepak Singh, aged about 33 years, Son of Umesh
Singh, Resident of Village-Chalkusha, P.O. & P.S.-Chalkusha,
District-Hazaribagh, Jharkhand.
259. Kundan Singh Kerai, aged about 36 years, Son of Deo
Charan Kerai, Resident of Village-Kasira, P.O.-Maluka, P.S.-
Jagannathpur, District-West Singhbhum, Jharkhand.
260. Abhishek Narayan Mahli, aged about 37 years, Son of
Hari Narayan Ram Mahli, Resident of Village -Hesal, P.O-
Hesal, P.S. & District-Lohardaga, Jharkhand
261. Abhishek Kumar Upadhyay, aged about 43 years, Son of
Ravindra Kumar Upadhyay, Resident of village- Chitarpur,
Jawahar Road, P.O. & P.S.- Rajrappa Project, District-
Ramgarh, Jharkhand.
24
2026:JHHC:32695
262. Umesh Kumar Uttam, aged about 34 years, Son of
Gajadhar Yadav, Resident of Village-Baghmara, P.O-
Makatpur, P.S.-Jainagar, District-Koderma, Jharkhand.
263. Khalid Ansari, aged about 36 years, Son of Hafij Ishak
Ansari, Resident of Village-Sursa, P.O-Murma, P.S.-Mandar,
District-Ranchi, Jharkhand.
264. Suchit Kumar Singh, aged about 34 years, Son of Ashok
Kumar Singh, Resident of village- Sohar Kalan, P.O.- Edla,
P.S.- Simaria, District- Chatra, Jharkhand.
265. Abhishek Kumar, aged about 25 years, Son of
Bisheshwar Ram, Resident of Village-Bakoiya, P.O.-Polpol,
P.S.-Satbarwa, District-Palamu, Jharkhand.
266. Satyam Kumar Keshri, aged about 29 years, Son of
Manoj Keshri, Resident of Tapkara, P.O.-Barda, P.S.-Tapkara,
District-Khunti, Jharkhand.
267. Kashi Nath Pandey, aged about 30 years, Son of Anil
Kumar Pandey, Resident of Village-Bara Pichhari, P.O.-
Kalyanpur, P.S.-Barwaddda, District-Dhanbad, Jharkhand.
268. Anunay Kumar Aman, aged about 31 years, Son of Vijay
Kumar, Resident of Village-Pahari Kalan, P.O.-Dhangaon,
P.S.-Lesliganj, District-Palamu, Jharkhand.
269. Vikash Kumar, aged about 30 years, Son of
Ramchandra Ram, Resident of village- Chordanda, P.O.-
Namudag, P.S.- Naudiha Bazar, District- Palamau,
Jharkhand.
270. Ganesh Kumar Yadav, aged about 33 years, Son of
Govind Mahto, Resident of Village-Nawadiha, P.O. & P.S.-
Pachamba, District-Giridih, Jharkhand.
271. Janmjay Singh, aged about 26 years, Son of Nawal
Kumar Singh, Resident of village- Bishrampur, P.O.- Shibla,
P.S.- Bariyatu, District- Latehar, Jharkhand.
272. Deepak Kumar, aged about 30 years, Son of Lal
Bahadur Ram, Resident of Village-Korami, P.O.-Namudag,
P.S.-Naudiha Bazar, District-Palamu, Jharkhand.
273. Niranjan Kumar Mehta, aged about 31 years, Son of
Indra Nath Mehta, Resident of VTC -Silwar Kalan, P.O.-
Jagarnath Dham, P.S.-Barkagaon, District-Hazaribagh,
Jharkhand.
274. Suraj Kumar, aged about 28 years, Son of Chetlal Rajak,
Resident of Village & P.O.-Koridih, P.S.-Surya, District-
Giridih, Jharkhand.
25
2026:JHHC:32695
275. Rohit Kumar Pandey, aged about 25 years, Son of
Hemant Kumar Pandey, Resident of village- Telaiya, P.O.-
Khanudih, P.S.- Baghmara, District- Dhanbad, Jharkhand.
276. Ajit Kumar, aged about 30 years, Son of Basant Kumar
Mehta, Resident of Village-Charu, P.O.-Peltoul Kala, P.S.-
Rajpur, District-Chatra, Jharkhand.
277. Bishwaketu, aged about 25 years, Son of Barun Kumar,
Resident of Zareena Villa Compound, Zareen Road, Dipu
Garh (Saley), P.O. & P.S.+ District-Hazaribagh, Jharkhand.
278. Vinay Kumar, aged about 33 years, Son of Ramlakhan
Yadav, Resident of Village-Lochanpur, P.O. & P.S.+ District-
Koderma, Jharkhand.
279. Bishnu Kumar, aged about 30 years, Son of Baldeo
Mahatha, Resident of Flat No. 302, Anodu Niketan, North
Para, P.O. & P.S.-Doranda, District-Ranchi, Jharkhand.
280. Rahul Kumar, aged about 29 years, Son of Ashok
Buranwal, Resident of Village-Anandih, P.O-Pathaldiha, P.S.
& District-Koderma, Jharkhand.
281. Birandra Kumar Yadav, aged about 32 years, Son of
Bhimlal Yadav, Resident of village- Chiglabar, P.O.- Bekobar,
P.S.- Koderma, District- Koderma, Jharkhand.
282. Gudiya Kumari, aged about 33 years, Daughter of Suraj
Mandal, Resident of Panchayat -Keshodih, Block – Birni,
Village-Baryan, P.O-Keshodih, P.S.-Bir, District-Giridih,
Jharkhand.
283. Alka Rani, aged about 31 years, Daughter of Diwakar
Prasad Sinha, Resident of village- Beyang, P.O.- Bariyatu,
P.S.- Rajrappa Project, District- Ramgarh, Jharkhand.
284. Deepika Kumari, aged about 28 years, Daughter of
Vinod Saw, Resident of village- Kud, P.O.- Rewali, P.S.-
Katkamdag, District- Hazaribagh, Jharkhand.
285. Gautam Narayan Sardar, aged about 29 years, Son of
Sukra Sardar, Resident of village- Pandubadi, P.O.- Hathiya,
P.S.- Chakradharpur, District- West Singhbhum, Jharkhand.
286. Krishna Singh, aged about 28 years, Son of
Harishchandra Singh, Resident of Village-Bare, P.O.-
Turumuli, P.S.-Burmu, District-Ranchi, Jharkhand.
287. Mannu Kumar, aged about 31 years, Son of Arjun Ram,
Resident of village- Khari, P.O.- Chaube, P.S.- Chalkusha,
District- Hazaribagh, Jharkhand.
26
2026:JHHC:32695
288. Sayyum Ansari, aged about 26 years, Son of Maniruddin
Miyan, Resident of Village-Chhotarajsar, P.O.-Baghmari, P.S.-
Devipur, District-Deoghar, Jharkhand.
289. Mantu Kumar Singh, aged about 28 years, Son of
Santosh Singh, Resident of village- Kapka, P.O.- Kapka, P.S.-
Barkatha, District- Hazaribagh, Jharkhand.
290. Dharm Raj Kumar, aged about 31 years, Son of Nakul
Turi, Resident of Village- Gadi Srirampur, P.O. -Gadi
Srirampur, P.S.-Giridih (Muffasil), District-Giridih,
Jharkhand.
291. Sumit Kumar, aged about 27 years, Son of Binay Kumar
Ram, Resident of Village-Patardih, P.O.-Sonardih, P.S.-
Jamua, District-Giridih, Jharkhand.
292. Ajay Kumar, aged about 30 years, Son of Sitaram
Prasad Yadav, Resident of village- Khab, P.O.- Nandudih,
P.S.- Satgawan, District- Koderma, Jharkhand.
293. Manish Kumar, aged about 27 years, Son of Shambhu
Prasad Dangi, Resident of village- Damdoiya, P.O.- Tikar,
P.S.- Chatra, District- Chatra, Jharkhand.
294. Suraj Kumar Yadav, aged about 27 years, Son of Rakesh
Yadav, Resident of Village-Agdoni Kala, P.O.-Baniyadih, P.S.
& District-Giridih, Jharkhand.
295. Chiranjeet Kumar, aged about 29 years, Son of Rajesh
Prasad Yadav, Resident of Village-Fufandi, P.O.-Bandiyabad,
P.S-Bengabad, District-Giridih, Jharkhand.
296. Aliya Anjum, aged about 30 years, Daughter of
Ekralmul Haque, Resident of Sisai Road, GhatoBagicha,
Gumla, P.O. & P.S.-Gumla, District-Gumla, Jharkhand.
297. Vicky Kumar Sharma, aged about 28 years, Son of
Satya Narayan Sharma, Resident of Near Old Bus Stand,
P.W.D. Quarter, P.O.-Hazaribagh, P.S.-Barkagaon, District-
Hazaribagh, Jharkhand.
298. Deepanshu Kumar Das, aged about 31 years, Son of
Indar Das, Resident of Village-Krishnanagar, P.O.-Rewali,
P.S.-Katkamdag, District-Hazaribagh, Jharkhand.
299. Sonali Kumari, aged about 30 years, Daughter of Arjun
Mahto, Resident of village- Karo Basti, P.O. & P.S.- Bermo,
District- Bokaro, Jharkhand.
300. Dipankar Soren, aged about 29 years, Son of Rajendra
Nath Soren, Resident of Village-P.O.-Kamalpur, P.O. & P.S.-
Kamalpur District-East Singhbhhum, Jharkhand.
27
2026:JHHC:32695
301. Amit Kumar, aged about 31 years, Son of Dwarika Ram,
Resident of Village-Mangura, P.O-Kariyatpur, P.S.-Ichak,
District-Hazaribag, Jharkhand.
302. Dhananjay Kumar, aged about 30 years, Son of Naresh
Mahto, Resident of Village-Nawadih, Near Samudaik Bhawan,
Nawadih, Arjun Tand, P.O.-Bargaon, P.S.-Ramgarh, Distrtict-
Ramgarh, Jharkhand.
303. Abhishek Suli, aged about 30 years, Son of Surendra
Suli, Resident of Village-Ginudng, P.O.-Manoharpur, P.S.-
Manoharpur, District-West Singhbhum, Jharkhand.
304. Suraj Kumar Munda, aged about 26 years, Son of
Neelkamal Singh Munda, Resident of Village-Bawntiya, P.O.-
Ulidih, P.S.-Tamar, District-Ranchi, Jharkhand.
305. Sonu Kumar, aged about 29 years, Son of Naresh
Prasad, Resident of Village-Barwa, P.O.& P.S.-Ichak, District-
Hazaribagh, Jharkhand.
306. Vikrant Kumar Singh, aged about 29 years, Son of Jung
Bahadur Singh, Resident of Village-Kewal, P.O.-Kewal, P.S.-
Barhi, District-Hazaribagh, Jharkhand.
307. Pravin Oraon, aged about 27 years, Son of Budheshwar
Oraon, Resident of village- Sisai Nawa Toli, P.O. & P.S.- Sisai,
District- Gumla, Jharkhand.
308. Rahul Kumar, aged about 28 years, Son of Pradeep
Prasad Kushwaha, Resident of Village & P.O.-Punai, P.S-
Daru, District-Hazaribagh, Jharkhand.
309. Bharat Prasad, aged about 31 years, Son of Kolha
Mahto, Resident of Village-Kolhu, P.O.-Bedam, P.S.-
Tatijhariya, District-Hazaribagh, Jharkhand.
310. Haridwaj Narayan Choudhary, aged about 32 years, Son
of Bharat Choudhary, Resident of village- Shantipuri, Near-
Mission Cherity, P.O. & P.S.- Daltonganj, District- Palamau,
Jharkhand.
311. Sushanti Kumari, aged about 30 years, Daughter of
Manchit Chick Baraik, Resident of village- Loramba,
Khariatoli, P.O.- Jamgai, P.S.- Chainpur, District- Gumla,
Jharkhand.
312. Rajan Singh, aged about 29 years, Son of Akhilanand
Singh, Resident of village- Pratima Niwas, Bankali Watika
Ganohi Mela Path, Tundi Road, Govindpur, P.O. & P.S.-
Govindpur, District- Dhanbad, Jharkhand.
28
2026:JHHC:32695
313. Rakesh Kumar Yadav, aged about 30 years, Son of
Ramchandra Yadav, Resident of Lalpur Chawk, P.O. & P.S.-
Lalpur, District-Ranchi, Jharkhand.
314. Pawan Kumar Verma, aged about 30 years, Son of
Ramkrishna Verma, Resident of village- Sihodih, P.O.-
Bhandaro, P.S.- Hirodih, District- Giridih, Jharkhand.
315. Saijal Shree, aged about 30 years, Daughter of Arjun
Prasad Mandal, Resident of Bholiyatola, P.O.-Bari Kodar,
Janna, P.S.-Sahibganj, District-Sahibganj, Jharkhand.
316. Akshay Kumar, aged about 31 years, Son of Sardar
Prasad Singh, Resident of Village-Khardiha, P.O.-Saraidih,
P.S.-Naudiha Bazar, District-Palamu, Jharkhand.
317. Kamlesh Kumar, aged about 31 years, Son of Vishundev
Yadav, Resident of Village-Masuriya, P.O.-Chak, P.S.-Manatu,
District-Palamu, Jharkhand.
318. Suraj Kumar Rawani, aged about 30 years, Son of Vimal
Kumar Rawani, Resident of Village & P.O.-Amtal, P.S.-
Baliapur, District-Dhanbad, Jharkhand.
319. Anjali Tigga, aged about 33 years, Daughter of Krishna
Oraon, Resident of 794, Laxmi Nagar, Lakri Taal, Piska More,
P.O.-Hehal, P.S.-Sukhdeonagar, District-Ranchi, Jharkhand.
320. Sushmita Singh, aged about 29 years, Daughter of
Rajesh Singh, Resident of Village-Tetariyadih, Bangaikala,
P.O-Koderma, P.S.-Domchanch, District-Koderma,
Jharkhand.
321. Suprian Bhengra, aged about 33 years, Son of Robin
Paul Bhengra, Resident of Village-Martin Bunglow, P.O. &
P.S.-Khunti, District-Khunti, Jharkhand.
322. Hemlata Hembrom, aged about 36 years, Daughter of
Hemant Kumamr Hembrom, Resident of Village-Kumbram,
P.O.-Tantnagar, P.S.-Manjhri, District-West Singhbhum,
Jharkhand.
323. Anil Rajak, aged about 27 years, Son of Sudhir Rajak,
Resident of village- Gohal, P.O.- Makatpur, P.S.- Jainagar,
District- Koderma, Jharkhand.
324. Neeraj Kumar Mandal, aged about 30 years, Son of
Jagdish Mandal, Resident of Village & P.O.-Mandramo, P.S.-
Suriya, District-Giridih, Jharkhand.
325. Sajan Kumar Baitha, aged about 31 years, Son of
Mahadeo Baitha, Resident of Village-Marudih, P.O.-Mandaro,
P.S.-Deori, District-Giridih, Jharkhand.
29
2026:JHHC:32695
326. Akash Kumar, aged about 30 years, Son of Ramchandra
Saw, Resident of Village-Chano, P.O.-Rupyadih, P.S.-Birni,
District-Giridih, Jharkhand
327. Nitesh Kumar, aged about 29 years, Son of Jagdish
Mandal, Resident of Village & P.O.-Mandramo, P.S.-Suriya,
District-Giridih, Jharkhand.
328. Vikash Kumar, aged about 28 years, Son of Jainarayan
Mandal, Resident of Village-Chhotki Suriya, P.O. + P.S.-
Suriya, District-Giridih, Jharkhand.
329. Purushotam Kumar, aged about 29 years, Son of
Dayanand Yadav, Resident of village- Dungri, P.O.-
Sharmatand, P.S.- Jainagar, District- Koderma, Jharkhand.
330. Rahul Kumar Mandal, aged about 26 years, Son of
Munnalal Mandal, Resident of at Chaundhibad, P.O.-Parsiya,
P.S.-Suriya, District-Giridih, Jharkhand.
331. Neelam Jamuda, aged about 31 years, Daughter of Prem
Singh Jamuda, Resident of village- Kiyadpaba, P.O.-
Chainpur, P.S.- Muffsil Chaibasa, District- West Singhbhum,
Jharkhand.
332. Sunil Kumar, aged about 30 years, Son of Tribhuwan
Singh, Resident of village- Mundro, P.O.- Mundro, P.S.-
Bagodar, District- Giridih, Jharkhand.
333. Rohit Kumar, aged about 29 years, Son of Sitaram
Dangi, Resident of Village-Baghmundi, P.O-Karni, P.S.-
Itkhori, District-Chatra, Jharkhand.
334. Rahul Kumar, aged about 25 years, Son of Jageshwar
Prasad Mehta, Resident of village- Dhewadaun, P.O.-
Mandhania, P.S.- Mayurhund, District- Chatra, Jharkhand.
335. Bishundeo Kumar, aged about 25 years, Son of Arun
Verma, Resident of Village & P.O.-Siyatand, P.S.-Jamua,
District-Giridih, Jharkhand.
336. Nitesh Kumar Gupta, aged about 29 years, Son of
Yogendra Saw, Resident of Village-Lamta, P.O.-Shivrajpur,
P.S.-Lawalong, District-Chatra, Jharkhand.
337. Santosh Yadav, aged about 31 years, Son of Mahadev
Yadav, Resident of village- Tetariya Bhandaro, P.O.-
Barkangango, P.S.- Barhi, District- Hazaribagh, Jharkhand.
338. Ajay Yadav, aged about 28 years, Son of Alakhdeo
Yadav, Resident of Village-Belgarha, P.O.-Bekobar, P.S. &
District-Koderma, Jharkhand.
30
2026:JHHC:32695
339. Anil Kumar, aged about 30 years, Son of Dilip Yadav,
Resident of Village-Belgarha, P.O.-Bekobar, P.S. & District-
Koderma, Jharkhand.
340. Shivani Kumari, aged about 29 years, Daughter of Veer
Abhimanyu, Resident of village- Near- Kali Mandir, North
Shivpuri, P.O. & P.S.- Hazaribagh, District- Hazaribagh,
Jharkhand.
341. Manish Kumar Tanti, aged about 29 years, Son of Vijay
Tanti, Resident of Village-Manikpur, P.O.-Basantpur, P.S.-
Poraiyahat, District-Godda, Jharkhand.
342. Tinku Kumar Yadav, aged about 31 years, Son of
Dhuplal Yadav, Resident of village- Chiglabad, P.O. & P.S.-
Bekobar, District- Koderma, Jharkhand.
343. Manish Kumar, aged about 29 years, Son of Lakshman
Ram, Resident of Village-Kharsota, P.O.-Morbey, P.S.-
Manjhiaon, District-Garhwa, Jharkhand.
344. Ranjeet Kumar Bhokta, aged about 27 years, Son of
Jageshwar Bhokta, Resident of village- Hadgad, P.O.-
Laralutudag, P.S.- Rajpur, District- Chatra, Jharkhand.
345. Vikash Kumar Yadav, aged about 29 years, Son of
Ramlal Yadav, Resident of Toiya, P.O.-Selhara Kala, P.S.-
Hazaribagh, District-Hazaribagh, Jharkhand.
346. Ajay Prasad Yadav, aged about 28 years, Son of
Subhash Yadav, Resident of Ward No. 3, Panchayat-Aragaro,
P.O. & P.S.-Chandwara, District-Koderma, Jharkhand.
347. Vikash Yadav, aged about 28 years, Son of Gajo Yadav,
Resident of Village-Durginiya, P.O. & P.S.-Chandwara,
District-Koderma, Jharkhand.
348. Rakesh Ranjan, aged about 36 years, Son of Ramdhin
Saw, Resident of village- Near- Kali Mandir, Lal Banglo, Kali
Mela, P.O.- Lohandi, P.S.- Chouparan, District- Hazaribagh,
Jharkhand.
349. Trivishtap Singh, aged about 27 years, Son of Priyavert
Singh, Resident of Village & P.O.-Rendayal Goojar P.O.-
Rendayal, P.S.-Wazirpur, District-Sawai Madhopur,
Rajasthan.
350. Haradhan Bhumij, aged about 36 years, Son of
Maheshwar Bhumij, Resident of H. No. 46, Village-Kedo,
P.O.-Narwapahar, P.S.-Sundarnagar, District-East
Singhbhum, Jharkhand.
31
2026:JHHC:32695
351. Pradeep Ram, aged about 37 years, Son of Budhan
Ram, Resident of P.O.-Palheya, Puruipalhea, P.S.-Satbarwa
District-Latehar, Jharkhand.
352. Birbal Kushwaha, aged about 37 years, Son of Santoshi
Mahto, Resident of Village-Jamua, P.O.-Jamui, P.S.-Nagar
Untari, District-Garhwa, Jharkhand.
353. Kundan Kumar, aged about 32 years, Son of Ashok
Kumar, Resident of Village & P.O.-Surangapur, P.S. &
District-Jehanabad, Bihar.
354. Shiv Charan Lohra, aged about 39 years, Son of Ledwa
Lohra, Resident of Village & P.O.-Makoli, P.S.-Chandrapura,
District-Bokaro, Jharkhand.
355. Manish Kumar, aged about 32 years, Son of Rajkumar
Mehta, Resident of Village-Chiraiyantar, P.O.-Fakharpur,
P.S.-Arwal, District-Arwal, Bihar.
356. Anupam Vinay Surin, aged about 39 years, Son of Late
Arial Basant Surin, Resident of Village-Kadma, P.O. & P.S.+
District-Khunti, Jharkhand.
357. Avinash Kumar, aged about 38 years, Son of Yugal
Kishor Pandit, Resident of Village-Manikpur, P.O.-Bhagaiya,
P.S.-Meharma, District-Godda, Jharkhand.
358. Anoj Munda, aged about 40 years, Son of Late Basid
Munda, Resident of Lepsar, P.O.-Choreya, P.S.-Chanho,
District-Ranchi, Jharkhand.
359. Prerana Kumari, aged about 36 years, Daughter of
Ramsewak Verma, Resident of Village-Gundri, P.O-Arkhangu,
P.S.-Dhanwar, District-Ranchi, Jharkhand.
360. Yogesh Kumar Mandal, aged about 38 years, Son of
Ram Pravesh Mandal, Resident of Village-Kishanprasad, P.O.-
Rampur, P.S.-Sahibganj (Muffasil), District-Sahibganj,
Jharkhand.
361. Kumari Sangeeta Murmu, aged about 32 years,
Daughter of Sugda Murmu, Resident of Village-Meria House
No. 81 A, P.O. & P.S.-Musabani, District-East Singhbhum,
Jharkhand.
362. Akash Kerketta, aged about 36 years, Son of Mangal
Kerketta, Resident of Kumhar Toli, Bari Bazar, Chaibasa,
P.O. & P.S.-Chaibasa, District-West Singhbhum, Jharkhand.
363. Anshuman Kumar, aged about 36 years, Son of
Avadhesh Kumar Singh, Resident of Village & P.O.-Moktama,
P.S. & District-Chatra, Jharkhand.
32
2026:JHHC:32695
364. Deepshikha Mahto, aged about 35 years, Daughter of
Tilak Dhari Mahto, Resident of Village-Chanho, P.O.-
Uchaghana, P.S.-Bishnugarh, District-Hazaribagh,
Jharkhand.
..… Petitioner (s)
Versus
1. State of Jharkhand through Chief Secretary,
Government of Jharkhand, having its office at Project
Bhawan, Dhurwa, P.O & P.S- Dhurwa, Ranchi, Jharkhand.
2. Secretary, Department of Personnel, Administration
Reforms & Rajbhasa, having its office at Project Building,
Dhurwa, P.O. & P.S. –Dhurwa, Ranchi, Jharkhand.
3. Jharkhand Staff Selection Commission through its
Secretary, having its office at Kalinagar, Chaibagan Gali,
Namkum, P.O. & P.S.-Namkum, Ranchi, Jharkhand.
..... Respondent(s)
With
W.P.(S) No. 7133 of 2026
….…..
1. Rojlin Shweta Tigga, aged about 32 years, Daughter of
Robert Tigga, Resident of Near St. Kuldeep High School
Harmu, P.O.-Harmu, P.S.-Argora, District-Ranchi,
Jharkhand.
2. Mabel Ayesha A Kujur, aged about 29 years, Daughter
of Sanjay Kujur, Resident of Christ Nagar, Beside Ramzan
Colony, Kantatoli, P.O-G.P.O., P.S-Lalpur, District-Ranchi,
Jharkhand.
3. Akash Sirka, aged about 31 years, Son of Harihar Singh
Sirka, Resident of Village-Tangar Tirilpee, P.O. & P.S-
Kumardungi, District-West Singhbhum, Jharkhand.
4. Abhinay Kumar, aged about 27 years, Son of Damodar
Prasad, Resident of Village-Mandramo, P.O-Mandramo, P.S.-
Suriya, District-Giridih, Jharkhand.
5. Sumit Kumar Singh, aged about 30 years, Son of
Mahesh Prasad Singh, Resident of Village—Mahuda, P.O.-
Silphore, P.S.-Pindrajora, District-Bokaro, Jharkhand.
6. Nitir Surin, aged about 37 years, Son of Nicholas Surin,
Resident of Village-Prem Nagar Heasg, Road No. 06, P.O-
Hatia, P.S.-Hatia, District-Ranchi, Jharkhand.
33
2026:JHHC:32695
7. Ashim Sanatan Minz, aged about 32 years, Son of
Jairam Minz, Resident of Bank Colony, Dunduria, Gumla,
P.O. & P.S.+ District-Gumla, Jharkhand.
8. Abhijeet Kumar, aged about 31 years, Son of Pradeep
Kumar Rajak, Resident of L.I.C. Colony, Gidhni Road, P.O.-
Dumka, P.S.-Dumka Town, District-Dumka, Jharkhand.
9. Anugrah Lakra, aged about 34 years, Son of James
Lakra, Resident of Village-Barnda, P.O.-Pabeya, P.S.-Bharno,
District-Gumla, Jharkhand.
10. Sanjay Kumar Sharma, aged about 26 years, Son of
Mahadeo Prasad Sharma, Resident of Village & P.O.-
Kumirdoba, P.S.-Chandankiary, District-Bokaro, Jharkhand.
11. Kunti Rani, aged about 32 years, Daughter of Shankar
Oraon, Resident of Village-Nadi Toli, P.O.-Asni, P.S.-Gumla,
District-Gumla, Jharkhand.
12. Sanjeev Kumar, aged about 28 years, Son of Basdev
Mahato, Resident of Village -Bara, P.O.-Marangloiya, P.S.-
Balumath, District-Latehar, Jharkhand.
13. Amar Kumar Sahu, aged about 29 years, Son of Ashok
Sahu, Resident of Village-Jawahar Nagar, Bhurkunda, P.O. &
P.S.-Bhurkunda, District-Ramgarh, Jharkhand.
14. Abhimanyu Kumar Das, aged about 27 years, Son of
Bisheshwar Das, P.O.-Makatpur, P.S.-Jainagar, District-
Koderma, Jharkhand.
15. Kundan Kumar Parhi, aged about 28 years, Son of Sunil
Parhi, Resident of Village-Silafari, P.O-Larta, P.S.-Karra,
District-Khunti, Jharkhand.
16. Shweta Rani Swansi, aged about 27 years, Daughter of
Upendra Narayan Swansi, Resident of Village-Lupughatu,
P.O. & P.S.-Arki, District-Khunti, Jharkhand.
17. Praween Oraon, aged about 32 years, Son of Tewra
Oraon, Resident of Village-Nijma Baghrai Toli, P.O.& P.S.-
Puso, District-Gumla, Jharkhand.
18. Mithun Kumar Das, aged about 31 years, Son of Lalo
Das, Resident of Village-Rangamati, P.O.-Isri Bazar, P.S &
District-Giridih, Jharkhand.
19. Praveen Kumar, aged about 27 years, Son of Ramgati
Ram, Resident of Village-Pachmo, P.O.-Sangbar, P.S.-
Lesliganj, District-Palamu, Jharkhand.
20. Akanksha Kumari, aged about 25 years, Daughter of
Raja Prithwi Nath, Resident of 243, Bajrangi Chowk, Boddom
34
2026:JHHC:32695
Bazar, P.O.-Hazaribagh, P.S.-Sadar Hazaribagh, District-
Hazaribagh, Jharkhand.
21. Vivek Kumar Ravi, aged about 31 years, Son of Charku
Ram, Resident of Dangra Toli, P.O.-Hehal, P.S.-
Sukhdeonagar, District-Ranchi, Jharkhand.
22. Manish Kumar Sahu, aged about 30 years, Son of
Satyanand Sahu, Resident of Village-Asarhiya, P.O.-Karni,
P.S.-Itkhori, District-Chatra, Jharkhand.
23. Ravi Ranjan, aged about 34 years, Son of Shankar
Ravidas, Resident of Village-Nawadih, P.O.-Karni, P.S.-
Itkhori, District-Chatra, Jharkhand.
24. Anand Kumar, aged about 29 years, Son of Mahendra
Nath Ram, Resident of Village-Arari, P.O.-Janta, P.S.-Birni,
District-Giridhi, Jharkhand.
25. Aman Kumar Ujjain, aged about Nityalal Kumar,
Resident of Maa Vatika, Adarsh Nagar, Vikash Nagar, Road
No. 9, Singhmore, Hatia, P.O. & P.S.-Hatia, District-Ranchi,
Jharkhand.
26. Prashant Oraon, aged about 29 years, Son of Bandi
Oraon, Resident of Soso More Shiv Nagar, P.O. & P.S.+
District-Gumla, Jharkhand.
27. Vishal Kongari, aged about 26 years, Son of Koche
Kongari, Resident of Village-Manhatu, P.O.-Khatanga, P.S.-
Rania, District-Ranchi, Jharkhand.
28. Ajay Toppo, aged about 33 years, Son of Jago Toppo,
Resident of Village-Bara Ghaghra, P.O. & P.S.-Doranda,
District-Ranchi, Jharkhand.
29. Saurabh Abhijit Topno, aged about 35 years, Son of
Ranjan Kumar Topno, Resident of Village & P.O.-Shahpur,
P.S.-Chainpur, District-Palamu, Jharkhand.
30. Mukesh Kumar, aged about 28 years, Son of Prayag
Yadav, Resident of Village-Bharouna, P.O.-Doranda, P.S.-
Dhanwar, District-Giridih, Jharkhand.
31. Ujjwal Lakra, aged about 28 years, Son of Ajay Lakra,
Resident of Village-Hario, Torar, P.O.-Shila, P.S.-Simiria,
District-Chatra, Jharkhand.
32. Aman Micheal Purty, aged about 33 years, Son of
Devendra Purty, Resident of Village-Guira, P.O.-Bara Guira,
P.S.-Chaibasa, District-West Singhbhum, Jharkhand.
35
2026:JHHC:32695
33. Ganeshwar Manjhi, aged about 33 years, Son of Sita
Ram Manjhi, Resident of Village-Mandladih, P.O.-Ghatiyali,
P.S.-Pindrajora, District-Bokaro, Jharkhand.
34. Krishna Hembrom, aged about 33 years, Son of Gomeya
Hemrom, Resident of Village-Unchibita, P.O. & P.S.-
Unchibita, District-West Singhbhum, Jharkhand.
35. Asha Kiran Kerketta, aged about 28 years, Daughter of
Albish Kerketta, Resident of Village-Karkatta, P.O.-Raja
Ulhatu, P.S.-Namkum, District-Ranchi, Jharkhand.
36. Stanislaus Sanga, aged about 33 years, Son of William
Sanga, Resident of Village-Katamkuku, Mahuwa Toli, P.O.-
Lodhma, P.S.-Karra, District-Khunti, Jharkhand.
37. Pannalal Yadav, aged about 31 years, Son of Karu
Yadav, Resident of Village & P.O.-Kanko, P.S.-Jainagar,
District-Koderma, Jharkhand.
38. Santu Kumar Yadav, aged about 28 years, Son of
Mahadev Yadav, Resident of Chamgudo Khurd, P.O.-Gumo
Barwadih, P.S.-Jainagar, District-Koderma Jharkhand.
39. Siddhant Kumar, aged about 31 years, Son of Yamuna
Singh, Resident of Village-Chetma, P.O.-Rankikala, P.S.-
Satbarwa, District-Palamu, Jharkhand.
40. Kaushal Kumar Paswan, aged about 35 years, Son of
Rajendra Kumar Paswan, Resident of Village + P.O.-
Dhangada, P.S.-Tandwa, District-Chatra, Jharkhand.
41. Krishna Kumar Rajak, aged about 30 years, Son of
Prakash Rajak, Resident of Village-Marudih, P.O.-Mandro,
P.S.-Deori, District-Giridih, Jharkhand.
42. Kavita Kiran Minj, aged about 32 years, Daughter of
Obed Minj, Resident of Village-Munda Dhawarh, P.O-Khalari,
P.S.-Mccluskiganj, District-Ranchi, Jharkhand.
43. Sanjay Kumar Soren, aged about 27 years, Son of
Shivlal Soren, Resident of Amravati Colony, Gosaintola, P.O.
& P.S.-Chutia, District-Ranchi, Jharkhand.
44. Kumari Varsha Rani, aged about 30 years, Care of
Umashankar Verma, Resident of Village-Chiknadih, P.O.-
Chiknadih, P.S.-Hirodih, District-Giridih, Jharkhand.
45. Rajesh Kumar Roy, aged about 30 years, Son of
Dhaneshwer Roy, Resident of Village-Dhanepura, P.O.-
Taranakho, P.S.-Dhanwar, District-Giridih, Jharkhand.
36
2026:JHHC:32695
46. Saddam Hussain, aged about 28 years, Son of Rojan
Ansari, Resident of Village-Beko, P.O.-Naitand, P.S-Jainagar,
District-Koderma, Jharkhand.
47. Ajay Kumar Munda, aged about 32 years, Son of
Baleshwar Munda, Resident of at Barki Koiya, P.O.-Bariyatu,
P.S.-Gola, District-Ramgarh, Jharkhand.
48. Kautilya Kumar, aged about 28 years, Son of Pradeep
Kumar, Resident of Dalmia Campus, Daltonganj, P.O. & P.S.-
Daltonganj, District-Palamau, Jharkhand.
49. Anup Kumar Sahu, aged about 31 years, Son of Ramu
Sahu, Resident of Village-Jari, P.O.- Purio, P.S.-Thakurgaon,
District-Ranchi, Jharkhand.
50. Amar Kumar Pandey, aged about 29 years, Son of
Umesh Pandey, Resident of Village-Barhi Dih, Barhi, P.O.&
P.S.-Barhi, District-Hazaribagh, Jharkhand.
51. Pritam Kumar Raj, aged about 30 years, Son of Moti
Yadav, Resident of Village-Lakshampur, P.O.-Unta More,
P.S.-Chatra, District-Chatra, Jharkhand.
52. Aditya Uraon, aged about 33 years, Son of Deonarayan
Uraon, Resident of Dakshini Bara Lota, P.O.-G.L.A. Campus,
P.S.-Daltonganj, District-Palamau, Jharkhand.
53. Rupesh Oraon, aged about 27 years, Son of Basu
Oraon, Resident of Village-Andhrradih, P.O.-Totambi, P.S.-
Ghaghra, District-Gumla, Jharkhand.
54. Navin Kumar Yadav, aged about 29 years, Son of Ram
Jatan Yadav, Resident of Village-Mohanpur, P.O. & P.S-
Kunda, District-Chatra, Jharkhand.
55. Vishal Kumar Sharma, aged about 30 years, Son of Dilip
Kumar Sharma, Resident of Village-Dulmi, P.O.-Harlad
Kander, P.S.-Rajrappa, District-Ramgarh, Jharkhand.
56. Piyush Kumar Pani, aged about 31 years, Son of Sushil
Kumar Choubey, Resident of Village-Silghitali, P.O.-Chapri,
P.S.-Bhawnathpur, District-Garhwa, Jharkhand.
57. Pappu Kumar Das, aged about 32 years, Son of Suresh
Das, Resident of Village-Serua, P.O. & P.S.-Gawan, District-
Giridih, Jharkhand.
58. Vandna Lakra, aged about 34 years, Daughter of
Stanislas Lakra, Resident of Village-Kulukera, P.O.-
Kulukerea, P.S. & District-Simdega, Jharkhand.
37
2026:JHHC:32695
59. Vickey Tirkey, aged about 30 years, Son of Budhram
Tirkey, Resident of Pundag, Koynar Toli, P.O.-Pundag, P.S.-
Jagannathpur, District-Ranchi, Jharkhand.
60. Arun Yadav, aged about 28 years, Son of Damodar
Yadav, Resident of Ward No. 2, Panchayat Kandrapdih, P.O.-
Kanko, P.S.-Jainagar, District-Koderma, Jharkhand.
61. Munna Kumar Das, aged about 29 years, Son of
Ramkishun Das, Resident of Village & P.O.-Karihari, P.S.-
Hirodih, District-Giridih, Jharkhand.
62. Ajit Prajapati, aged about 30 years, Son of Mahesh
Prajapati, Resident of Village & P.O.-Pabra, P.S.-
Katkamsandi, District-Hazaribagh, Jharkhand.
63. Niraj Kumar Singh, aged about 31 years, Son of
Alakhdeo Singh, Resident of Village & P.O. + P.S.-Chalkusha,
District-Hazaribagh, Jharkhand.
64. Akshay Kumar, aged about 30 years, Son of Mahendra
Prasad Mehta, Resident of Village & P.O.-Saraiya, P.S.- OP
Padma District-Hazaribagh, Jharkhand.
65. Joy Tudu, aged about 34 years, Son of Emmanuel Tudu,
Resident of Village- Bhalsungiya, P.O.-Rajdaha, P.S.-Dumka,
District-Dumka, Jharkhand.
66. Ram Dayal Hansda, aged about 32 years, Son of Navin
Chandra Hansda, Resident of Village & P.O.-Bansjori, P.S.-
Sundarpahari, District-Godda, Jharkhand.
67. Aashik Ansari, aged about 27 years, Son of Barkat
Ansari, Resident of Village-Khakhra, P.O.-Baraudi, P.S-
Thakurgaon, District-Ranchi, Jharkhand.
68. Amit Kujur, aged about 33 years, Son of Gandura Kujur,
Resident of Bara Ghaghra, Sirom Toli, P.O. & P.S.-Doranda,
District-Ranchi, Jharkhand.
69. Rohit Oraon, aged about 27 years, Son of Ashok Oraon,
Resident of Bandhgari Dipatoli, P.O.-Bariyatu, P.S.-Sadar,
District-Ranchi, Jharkhand.
70. Bablu Kumar Verma, aged about 25 years, Son of
Ramdev Verma, Resident of Village-Beharadih, P.O.-
Phuljhariya, P.S.-Ahilyapur, District-Giridih, Jharkhand.
71. Khushal Kumar Karmali, aged about 29 years, Son of
Ruplal Karmali, Resident of at Barki Dundi, P.O.-Karma,
P.S.-Mandu, District-Ramgarh, Jharkhand.
38
2026:JHHC:32695
72. Sony Kumari, aged about 33 years, Daughter of
Balchand Ram, Resident of Village-Ladi, P.O.-Bhadaninagar,
P.S.-Patratu, District-Ramgarh, Jharkhand.
73. Kavi Ranjan Prasad, aged about 31 years, Son of Shiv
Prasad Gupta, Resident of Village & P.O.-Toto, P.S. &
District-Gumla, Jharkhand.
74. Suman Hembrom, aged about 31 years, Son of Rupa
Hembrom, Resident of Village-Jitjora, P.O. & P.S.-Parwatpur,
District-Giridih, Jharkhand.
75. Ajit Bhagat, aged about 31 years, Son of Naresh Bhagat,
Resident of Village-Khatanga, P.O.-Naudiha, P.S.-Ghaghra,
District-Gumla, Jharkhand.
76. Prakash Tirkey, aged about 35 years, Son of Basil
Tirkey, Resident of Kumhariya Hanrwa Toli, P.O.-Karound,
P.S. & District-Gumla, Jharkhand.
77. Bhushan Minz, aged about 32 years, Son of Jasu
Joseph Minz, Resident of House No. 79, Village- Tan, P.O.-
Jingi, P.S.-Kuru, District-Lohardaga, Jharkhand.
78. Md. Haseeb Ansari, aged about 31 years, Son of Jainul
Abedeen, Resident of Village-Mohanpur, P.O.- Mohanpur,
P.S.-Burmu, District-Ranchi, Jharkhand.
79. Arvind Kumar Lakra, aged about 28 years, Son of Ram
Lakhan Oraon, Resident of Village-Jamunia Tand, Kharika
P.O.-Dhangada, P.S.-Tandwa, District-Chatra, Jharkhand.
80. Khushboo Tirkey, aged about 29 years, Daughter of
Sudhir Kumar Tirkey, Resident of Village—Chapu Toli, P.O.-
Pundag, P.S.-Jagarnathpur, District-Ranchi, Jharkhand.
81. Ajay Kumar Bharti, aged about 33 years, Son of Doman
Dhobi, Resident of Village-Gundri, P.O.-Arkhango, P.S.-
Dhanwar, District-Giridih, Jharkhand.
82. Sunil Thakur, aged about 31 years, Son of Prameshwar
Thakur, Resident of at Murukmanai Tand, P.O.-Murukmanai,
P.S.-Markacho, District-Koderma, Jharkhand.
83. Upendra Yadav, aged about 28 years, Son of Mahendra
Yadav, Resident of Village-Lengura, P.O.-Orkhar, P.S.-
Dhanwar, District-Giridih, Jharkhand.
84. Satyaki Kumar Singh, aged about 30 years, Son of Jai
Prakash Singh, Resident of Piska More, P.O.-Hehal, P.S.-
Sukhdeonagar, District-Ranchi, Jharkhand.
39
2026:JHHC:32695
85. Akshay Kumar Chore, aged about 32 years, Son of Jitan
Chore, Resident of Village-Jangalpur, P.O.-Sirsiya, P.S.-
Giridih, District-Giridih, Jharkhand.
86. Prince Priyadarshi, aged about 28 years, Son of Fani
Prasad Singh, Resident of Village-Bajra, P.O.-Charki Dumri,
P.S.-Narkopi, District-Ranchi, Jharkhand.
87. Chandra Shekhar Pandey, aged about 32 years, Son of
Nityanand Pandey, Resident of Village-Manjhiyana, P.O. &
P.S.-Pathrol, District-Deoghar, Jharkhand.
88. Neelam Kerketta, aged about 30 years, Daughter of
Anand Munda, Resident of Lawadih Mahaveer Colony,
Namkum, P.O. & P.S.-Namkum, District-Ranchi, Jharkhand.
89. Maxima Kispotta, aged about 33 years, Daughter of
Fuljence Kispotta, Resident of Village -Sisi Karam Toli, P.O-
Srinagar, P.S. & District-Gumla, Jharkhand.
90. Alkemi Lakra, aged about 31 years, Daughter of Lalu
Lakra, Resident of Village- Sahera, P.O-Tetri, P.S.-Namkum,
District-Ranchi, Jharkhand.
91. Preeti Kumari, aged about 31 years, Daughter of
Sudama Ram, Resident of Village-Turbunga, P.O & P.S.-
Basia, Districct-Gumla, Jharkhand.
92. Ronald Ankit Tete, aged about 32 years, Son of Bijay
Hendri Tete, Resident of Neharkit Kunj, Betel Marg, Gandhi
Nagar, P.O. & P.S.-Kanke, District-Ranchi, Jharkhand.
93. Rohit Ranjan, aged about 33 years, Son of Arvind
Kumar, Resident of H. No. 81, Sindhu Road 10 No. Basti,
P.O.-Golmuri, P.S.-Sindhgora, District-East Singhbhum,
Jharkhand.
94. Mamta Kumari, aged about 28 years, Daughter of
Brahmdeo Prasad Sahu, Resident of Raja Chowk,
Rajdhanwar, P.O. & P.S.-Rajdhanwar, District-Dhanbad,
Jharkhand.
95. Rajat Lohra, aged about 31 years, Son of Karmu Lohra,
Resident of Village-Chhota Khatanga, P.O. & P.S.-Toto,
District-Gumla, Jharkhand.
96. Ashish Kumar Dubey, aged about 32 years, Son of
Binay Kumar Dubey, Resident of Village-Tatra, P.O.-Tatra,
P.S.-Rajpur, District-Chatra, Jharkhand.
97. Sajesh Mahato, aged about 33 years, Son of Banbhihari
Mahato, Resident of Village-Udalkham P.O.-Amda, P.S.-
Kharsawan, District-Seraikela-Kharsawan, Jharkhand.
40
2026:JHHC:32695
98. Rajesh Kumar, aged about 30 years, Son of Girdhari
Mahto, Resident of Village & P.O. + P.S.-Gorhar, District-
Hazaribagh, Jharkhand.
99. Kiran Kumari, aged about 32 years, Daughter of Biresh
Oraon, Resident of Village-Armalatdag, P.O-Dolaicha, P.S.-
Lapung, District-Ranchi, Jharkhand.
100. Rohit Kumar, aged about 30 years, Son of Ravindra
Singh, Resident of Village-Ranidih, P.O.-Khawa, P.S.-Giridih,
District-Giridih, Jharkhand.
101. Babu Chand Pandit, aged about 32 years, Son of Nepal
Pandit, Resident of at Asanbani, P.O.-Badatand, P.S.-
Deoghar, District-Deoghar, Jharkhand.
102. Amit Mohan Yadav, aged about 26 years, Son of Jagat
Bahadur Yadav, Resident of Village-Babhani, Bhujauta, P.O.-
Gaura, P.S.-Mirzapur, District-Mirzapur, Uttar Pradesh.
103. Rajeev Kumar, aged about 28 years, Son of Raj Kishor
Singh, Resident of Ward No. 12, Nagar Parishad, P.O. & P.S.+
District-Sheohar, Bihar.
104. Akleshwar Murmu, aged about 32 years, Son of Shibu
Murmu, Resident of Village-Gopalpur, P.O.-Karon, P.S.-
Chitra, District-Deoghar, Jharkhand.
105. Abhinandan Singh, aged about 29 years, Son of
Shatrughan Singh, Resident of Near Lal Kothi, Samlapur, P.O
Sahebganj, P.S.-Girwabari (O.P), District-Sahebganj,
Jharkhand.
106. Madan Kumar, aged about 28 years, Son of Kedar
Mahto, Resident of Village-Kapka, P.O.-Kapka, P.S.-Barkatha,
District-Hazaribagh, Jharkhand.
107. Bijay Kumar Sah, aged about 28 years, Son of Niranjan
Sah, Resident of Village-Baliapatra, P.O.-Rolagram, P.S.-
Maheshpur, District-Pakur, Jharkhand.
108. Akash Kumar, aged about 30 years, Son of Mangal
Kumhar, Resident of Village-Nagarkila, P.O.-Sijua, P.S.-
Tetulmari, District-Dhanbad, Jharkhand.
109. Manisha Kumari, aged about 32 years, Daughter of
Sunil Kumar Pandit, Resident of Village-Barmasiya
Poreyahat, P.O.-Barmasia, P.S.-Poreyahat, District-Godda,
Jharkhand.
110. Manoj Kumar, aged about 25 years, Son of Gangeshwar
Ram, Resident of Village-Piparkhad, P.O.-Kewal, P.S.-Kone,
District-Sonbhadra, Uttar Pradesh.
41
2026:JHHC:32695
111. Ajeet Kumar Das, aged about 26 years, Son of Mahipal
Das, Resident of Village-Lerwa, P.O. & P.S.-Pathrol, District-
Deoghar, Jharkhand.
112. Niranjan Kujur, aged about 28 years, Son of Deonath
Kujur, Resident of Hurhuru, Patratu, P.O. -Hazaribagh, P.S.-
Sadar, District-Hazaribagh, Jharkhand.
113. Abhishek, aged about 26 years, Son of Vijay Shankar
Prasad, Resident of Purana Bhojpur, P.O. & P.S.-Naya
Bhojpur, District-Buxar, Bihar.
114. Raja Babu, aged about 28 years, Son of Gopal Ray,
Resident of Bhadwar Baijnath Tola, P.O.-Bhadwar, P.S.-
Chandi, District-Bhojpur, Bihar.
115. Pradeep Kumar Mandal, aged about 31 years, Son of
Munna Mandal, Resident of Village-Kodadih, P.O.-Chunglo,
P.S.-Jamua, District-Giridih, Jharkhand.
116. Tushar Singh, aged about 29 years, Son of Chitranjan
Singh, Resident of Village & P.S.-Hosir, P.S.-Gomia, District-
Bokaro, Jharkhand.
117. Kiran Suleman Murmu, aged about 31 years, Son of
Daniel Murmu, Resident of Village -Mahadevpur, P.O.-
Narottampur, P.S. & District-Pakur, Jharkhand.
118. Amit Kumar, aged about 30 years, Son of Rajendra
Modi, Resident of Village -Simradhab, P.O.-Palonjia, P.S.-
Birni, District-Giridih, Jharkhand.
119. Mukesh Kumar, aged about 32 years, Son of Pancham
Mandal, Resident of Village-Bhatdiha, P.O.-Godda, P.S. &
District-Godda, Jharkhand.
120. Surendra Kumar, aged about 31 years, Son of
Tapeshwar Saw, Resident of Napokhurd, P.O.-Gosain Baliya,
P.S.-Barkagaon, District-Hazaribagh, Jharkhand.
121. Subham Raj, aged about 27 years, Son of Raghubir
Singh, Resident of Kharanja Road, Near Paal Sahab, New
Mainpura, P.O, & P.S.-Danapur, District-Patna, Bihar.
122. Pratik Horo, aged about 32 years, Son of Jidan Jaipal
Horo, Resident of Chalungi, Kewat Toli, P.O.-Govindpur,
P.S>-Lapung, District-Ranchi, Jharkhand.
123. Saurabh Kumar, aged about 28 years, Son of
Lalbahadur Singh, Resident of Village-Sembhua, P.O.-Teri,
P.S.-Mehandia, District-Arwal, Bihar.
42
2026:JHHC:32695
124. Saundarya Sagar, aged about 28 years, Son of Sanjay
Prasad Verma, Resident of Village-Dhirosinga, P.O.-Remba,
P.S.-Hirodih, District-Giridih, Jharkhand.
125. Balmukund Das, aged about 32 years, Son of Janki
Ram, Resident of at Chidri, P.O.-Konardam, P.S.-Gomia,
District-Bokaro, Jharkhand.
126. Shivshakti Kumar, aged about 31 years, Son of
Jageshwar Prasad Yadav, Resident of Village-Bhuwaldih,
P.O.-Makatpur, P.S.-Jainagar, District-Koderma, Jharkhand.
127. Archana Kumari, aged about 27 years, Daughter of
Manoj Mahto, Resident of Village & P.O.+ P.S.-Pithauriya,
District-Ranchi, Jharkhand.
128. Ujjwal Kumar, aged about 28 years, Son of Murari
Mishra, Resident of Village-Kudlonga, P.O.-Saradhu, P.S.-
Tandwa, District-Chatra, Jharkhand.
129. Lakshmi Kumari, aged about 31 years, Daughter of Late
Rohit Munda, Resident of Karkatta Basti, Khalari, P.O. &
P.S.-Khalari, District-Ranchi, Jharkhand.
130. Chandan Kumar Yadav, aged about 31 years, Son of
Ramnarayan Yadav, Resident of Village-Bhuwaldih, P.O.-
Makatpur, P.S.-Jainagar, District-Koderma, Jharkhand.
131. Ravi Kumar, aged about 29 years, Son of Kapil Prasad
Yadav, Resident of Village-Sihas, P.O. & P.S.-Satgawan,
District-Koderma, Jharkhand.
132. Manoj Kumar Sah, aged about 32 years, Son of
Rameshawer Sah, Resident of Village-Chasgama, P.O.-Telo,
P.S.-Borio, District-Sahibganj, Jharkhand.
133. Dheeraj Kumar Gupta, aged about 29 years, Son of
Sanjeet Ram, Resident of Village-Budhudih, P.O.-Budhudih,
P.S.-Ahihlapur, District-Giridih, Jharkhand.
134. Dhiraj Kumar, aged about 25 years, Son of Laljit Rajak,
Resident of at Pandanakal, P.O.-Bangrakala, P.S.-Birani,
District-Giridih, Jharkhand.
135. Gaurav Kumar, aged about 29 years, Son of Ritlal Saw,
Resident of Village-Girhi, P.O.-Girhi, P.S. & District-
Hazaribagh, Jharkhand.
136. Ashok Swankar, aged about 30 years, Son of
Rameshwar Shonar, Resident of S-470, Village-Barwadih,
P.O.-Sankh, P.S.& District-Giridih, Jharkhand.
43
2026:JHHC:32695
137. Jamila Khatun, aged about 26 years, Daughter of Rakib
Ansari, Resident of Village-Tetariya Saleadih, Panchayat –
Tetaria, P.O.-Gando, P.S.-Birni, District-Giridih, Jharkhand.
138. Dewashish Mahto, aged about 25 years, Son of Angad
Kumar Mahto, Resident of Village-Undhan, P.O.-Rajkera,
P.S.-Manoharpur, District-West Singhbhum, Jharkhand.
139. Baleshwar Kumar Gupta, aged about 31 years, Son of
Krishna Saw, Resident of Village & P.O.-Nawadih, P.S.-
Mccluskieganj, District-Ranchi, Jharkhand.
140. Vikash Kumar Yadav, aged about 28 years, Son of
Shivkumar Yadav, Resident of Village-Kothila, P.O.-Halka,
P.S.-Hariharganj, District-Palamu, Jharkhand.
141. Ajeet Kumar, aged about 31 years, Son of Bhola Singh,
Resident of Village-Birai, Daudnagar, P.O. & P.S.-Daudnagar,
District-Aurangabad, Bihar.
142. Abhijeet Kumar Roy, aged about 28 years, Son of Jagat
Prasad Roy, Resident of Dhandabra Side Kura alias Kuradi,
P.O. & P.S.-Chas, District-Bokaro, Jharkhand.
143. Sweta Murmu, aged about 27 years, Daughter of
Ramesh Murmu, Resident of Village-Kordaha, P.O.-Dighi,
P.S.-Saraiyahat, District-Dumka, Jharkhand.
144. Phooldeo Oraon, aged about 33 years, Son of
Ghanshyam Oraon, Resident of Village – Barisa, P.O.-Asna,
P.S. & District-Gumla, Jharkhand.
145. Arun Kumar, aged about 31 years, Son of Rameshwar
Yadav, Resident of Village-Gaipahari, P.O.-Berokala, P.S.-
Barkatha, District-Hazaribagh, Jharkhand.
146. Rahul Kumar, aged about 28 years, Son of Anil Kumar
Singh, Resident of Ward No. 04, Noora Police Colony,
Hazaribagh, P.O.-Hazaribag, P.S.-Sadar, District-Hazaribagh,
Jharkhand.
147. Abhishek Kumar, aged about 29 years, Son of Arvind
Kumar, Resident of Village-Kalinagar, P.O. & P.S.-Namkum,
District-Ranchi, Jharkhand.
148. Jitendra Kumar, aged about 28 years, Son of Sahadev
Yadav, Resident of Village-Amauna, P.O. & P.S.-Kunda,
District-Chatra, Jharkhand.
149. Dharmendra Kumar Paswan, aged about 31 years, Son
of Manoj Paswan, Resident of Village-Titlangi, P.O.-Loharsi,
P.S.-Pipratand, District-Palamu, Jharkhand.
44
2026:JHHC:32695
150. Anil Kumar Chaudhary, aged about 32 years, Son of
Bramdew Chaudhary, Resident of Chhaparadaga, P.O.-
Bhikhahi, P.S.-Danda, District-Garhwa, Jharkhand.
151. Sonu Vishwakrma, aged about 31 years, Son of Suresh
Vishwakrma, Resident of Village-Ratanadih, P.O.-Koiridih,
P.S.-Suriya, District-Giridih, Jharkhand.
152. Pankaj Kumar Singh, aged about 28 years, Son of
Ishwari Singh, Resident of Village-Khanwa, P.O.-Rajwadih,
P.S.-Medininagar, District-Palamau, Jharkhand.
153. Binay Prasad Soni, aged about 31 years, Son of Suraj
Sahu, Resident of Village & P.O.-Bijulia, P.S.-Ratu, District-
Ranchi, Jharkhand.
154. Ashok Kumar, aged about 28 years, Son of Jageshar
Yadav, Resident of Village-Keri, P.O.-Murpa, P.S.-Balumath,
District-Latehar, Jharkhand.
155. Md. Anish Ansari, aged about 31 years, Son of Md.
Mustafa Ansari, Resident of Village-Chorha, P.O. & P.S.-
Mayurhand, District-Chatra, Jharkhand.
156. Sunny Singh, aged about 29 years, Son of Pradeep
Singh, Resident of Village-Kalimanda, Domchannch, P.O. &
P.S.-Domchanch, District-Koderma, Jharkhand.
157. Harsh Tiwary, aged about 28 years, Son of Satyendra
Nath Tiwary, Resident of Braman Tola, Village-Baralota, P.S-
Baralota, P.S.-Medininagar, District-Palamu, Jharkhand.
158. Amar Kumar, aged about 28 years, Son of Rajkumar
Saw, Resident of Village-Markodih, P.O.-Dabri, P.S.-Birni,
District-Giridih, Jharkhand.
159. Minakshi Kudada, aged about 31 years, Daughter of
Turam Kudada, Resident of Baduri (Bainatu), P.o.-Nakahasa,
P.S.-Muffasil Chaibasa, District-West Singhbhum,
Jharkhand.
160. Raju Kumar, aged about 26 years, Son of Yogendra
Prasad, Resident of Village-Loharsi, P.O.-Loharsi, P.S.-
Pipratand, District-Palamu, Jharkhand.
161. Ranvijay Bos, aged about 31 years, Son of Devendra
Kumar Mehta, Resident of Village & P.O.-Dipauwa, P.S.-
Nawajaypur, District-Palamu, Jharkhand.
162. Law Kumar Kushwaha, aged about 32 years, Son of
Ashok Kumar Kushwaha, Resident of 31 Village-Darudih,
P.O. & P.S.-Lesliganj, District-Palamu, Jharkhand.
45
2026:JHHC:32695
163. Goutam Kumar, aged about 31 years, Son of Suresh
Kumar Singh, Resident of Village-Parsiya, P.O-Suriya, P.S.-
Suriya, District-Giridih, Jharkhand.
164. Ankit Anand, aged about 30 years, Son of Sudhir Prasad
Singh, Resident of H. No. 42, Village-Belgai, P.O.-Adwara,
P.S.-Bagodar, District-Giridih, Jharkhand.
165. Mukesh Kumar Rajak, aged about 26 years, Son of
Suresh Rajak, Resident of Village-Kandaber, P.O.-Kandaber,
P.S.-Keredari, District-Hazaribagh, Jharkhand.
166. Raj Kumar, aged about 29 years, Son of Mahendra
Prasad Chaurasiya, Resident of Village-Nagwa, P.O.-
Narsinghpur Pathra, P.S.-Chainpur, District-Palamu,
Jharkhand.
167. Sudhanshu Ranjan, aged about 29 years, Son of Naresh
Kumar Sahu, Resident of Village-Beltu, P.O.-Kandaber, P.S.-
Keredari, District-Hazaribagh, Jharkhand.
168. Rupesh Kumar, aged about 30 years, Son of Nawal
Kishor Singh, Resident of Village – Nawadih, P.O.-Khadhaiya,
P.S.-Tandwa, District-Chatra, Jharkhand.
169. Prabhakar Kumar, aged about 30 years, Son of
Kamakhya Narayan Singh, Resident of Bhawani Nagar,
Hesag, P.O. & P.S.-Hatia, District-Ranchi, Jharkhand.
170. Piyush Kumar, aged about 24 years, Son of Shambhu
Nath Singh, Resident of Village-Bukru, P.O.-Changada, P.S.-
Tandwa, District-Chatra, Jharkhand.
171. Sudhir Kumar Rajak, aged about 28 years, Son of
Brinda Rajak, Resident of Village-Dasrodih, P.O.-Barotand,
P.S.-Dhanwar, District-Giridih, Jharkhand.
172. Rinku Kumar Saw, aged about 31 years, Son of Binod
Saw, Resident of Village- Dharampur, P.O-Khambhawa, P.S.-
Tatijharia, District-Hazaribagh, Jharkhand.
173. Krishna Kumar, aged about 30 years, Son of Krishna
Ballabh Prasad, Resident of Village-Milkipar, P.O.-Ekangar
Dih, P.S.-Ekangersarai, District-Nalanda, Bihar.
174. Sudhir Kumar Sahu, aged about 31 years, Son of
Suksaran Sahu, Resident of Village-Parba, P.O.-Sukhajharia,
P.S.-Jaldega, District-Simdega, Jharkhand.
175. Shilpa Tiwari, aged about 26 years, Daughter of Sanjay
Kumar Tiwari, Resident of Village-Kumani, P.O.-Saltua, P.S.-
Chainpur, District-Palamau, Jharkhand.
46
2026:JHHC:32695
176. Mrityunjay Kumar Bauri, aged about 32 years, Son of
Anath Bandhu Bauri, Resident of Village & P.O. +P.S.-
Chandankiyari, District-Bokaro, Jharkhand.
177. Mukesh Kumar Oraon, aged about 28 years, Son of
Krishna Oraon, Resident of Village-Pertol, P.O.-Sugnu, P.S.-
Khelgaon, District-Ranchi, Jharkhand.
178. Ganesh Pandit, aged about 29 years, Son of Basudeo
Pandit, Resident of at Purnanagar, P.O. & P.S.-Koderma,
District-Koderma, Jharkhand.
179. Dilip Raj, aged about 29 years, Son of Sukdeo Yadav,
Resident of Village-Durgodih, P.O.-Janta Jaridih, P.S-Birni,
District-Giridih, Jharkhand.
180. Shambhu Mahto, aged about 30 years, Son of Kailash
Mahto, Resident of Village-Sijua, P.O.-Karmakand, P.S.-
Dugda, District-Bokaro, Jharkhand.
181. Shilpi Kumari, aged about 31 years, Daughter of Vijay
Kumar Singh, Resident of Village & P.O. + P.S.-Manjhiaon,
District-Garhwa, Jharkhand.
182. Md. Danish aged about 30 years, Son of Md. Mumtaj
Alam, Resident of Risaldar Nagar, Doranda, P.O. & P.S.-
Doranda, District-Ranchi, Jharkhand.
183. Rohit Kumar Yadav, aged about 29 years, Son of
Ramchandar Yadav, Resident of at Markacho, P.O. & P.S.-
Markacho, District-Koderma, Jharkhand.
184. Sandeep Yadav, aged about 29 years, Son of Upendra
Yadav, Resident of Village-Chondhitand, P.O.-Orkhar, P.S.-
Raj Dhanwar, District-Giridih, Jharkhand.
185. Kashish Kumari, aged about 27 years, Care of Dashrath
Prasad Sahu, Resident of Gram Bandu, P.O. & P.S.-
Lawalong, District-Chatra, Jharkhand.
186. Durga Das, aged about 32 years, Son of Laxman Das,
Resident of Village-Narayanpur, P.O. & P.S.-Jasidih, District-
Deoghar, Jharkhand.
187. Ratnesh Kumar, aged about 28 years, Son of Bimal
Kumar, Resident of H. No. 11, Road No.1, New Kashidih,
Sakchi, P.O. & P.S.-Sakchi, District-East Singhbhum,
Jharkhand.
188. Nehru Kumar Das, aged about 31 years, Son of
Dilchand Kumar Das, Resident of at Chandaul, P.O.& P.S.-
Barkagaon, District-Hazaribagh, Jharkhand.
47
2026:JHHC:32695
189. Samir Ranjan Pradhan, aged about 26 years, Son of
Sushen Pradhan, Resident of Second Floor, Maa Tarini
Building Main Road, Chota Gamharia, P.O. & P.S.-Gamharia,
District-Seraikela-Kharsawan, Jharkhand.
190. Niraj Kumar Singh, aged about 30 years, Son of
Yogendra PD Singh, Resident of Village & P.O.-Parsiya, P.S-
Sariya, District-Giridih, Jharkhand.
191. Mukesh Oraon, aged about 32 years, Son of Fagu
Oraon, Resident of Village-Bhakuwadih, P.O & P.S.-Bundu,
District-Ranchi, Jharkhand.
192. Ranjeet Kachhap, aged about 32 years, Son of Santosh
Kachhap, Resident of Village-Nayatoli, Simaliya, P.O.-
Simaliya, P.S.-Ratu, District-Ranchi, Jharkhand.
193. Shubham Snehil, aged about 29 years, Son of Shashi
Kumar Singh, Resident of Village & P.O.-Darha, P.S.-
Bariyatu, District-Latehar, Jharkhand.
194. Santosh Kumar, aged about 29 years, Son of Ram Tahal
Mahto, Resident of Village & P.O. + P.S.-Gorhar, District-
Hazaribagh, Jharkhand.
195. Anil Kumar Yadav, aged about 29 years, Son of
Jagarnath Yadav, Resident of Village-Badwar, P.O. & P.S.-
Daru, District-Hazaribagh, Jharkhand.
196. Dinesh Yadav, aged about 28 years, Son of Ramdeo
Yadav, Resident of Village-Dapok, P.O.-Chuglamo, P.S.-Barhi,
District-Hazaribagh, Jharkhand.
197. Niwash Kumar, aged about 29 years, Son of Ramdeo
Yadav, Resident of Village & P.O.-Orkhar, P.S.-Dhanwar,
District-Giridih, Jharkhand.
198. Amit Kumar Tiwari, aged about 28 years, Son of Ram
Ashish Tiwari, Resident of Power House Road, Chutia, P.O. &
P.S.-Chutia, District-Ranchi, Jharkhand.
199. Raghunandan Kumar, aged about 26 years, Son of
Basudeo Prajapati, Resident of Village-Bharajo, P.O.-Jharpo,
P.S.-Tatijhariya, District-Hazaribagh, Jharkhand.
200. Samuel Murmu, aged about 32 years, Son of Ishwarlal
Murmu, Resident of Kharabari, P.O.-Kairadih, P.S.-
Poreyahat, Districtc-Godda, Jharkhand.
201. Amardeep Murmu, aged about 35 years, Son of Sanatan
Murmu, Resident of Village-Bhagha, P.O. & P.S.-Mihijam,
District-Jamtara, Jharkhand.
48
2026:JHHC:32695
202. Chiranjivi Kumar, aged about 28 years, Son of Aatvari
Saw, Resident of Village-Saradarodih, P.O. & P.S.-
Chandwara, District-Koderma, Jharkhand.
203. Dewbrat Prasad, aged about 30 years, Son of Birendra
Prasad, Resident of Village & P.O.-Sundipur, P.S.-Kandi,
District-Garhwa, Jharkhand.
204. Ritik Rishab, aged about 26 years, Son of Rajesh Kumar
Sinha, Resident of Murli Bagicha, P.O. & P.S. + District-
Gumla, Jharkhand.
205. Mithlesh Kumar Yadav, aged about 30 years, Son of
Mahendra Yadav, Resident of Mohalla-Nagawan, P.O. & P.S.+
District-Chatra, Jharkhand.
206. Vikash Kumar Sahu, aged about 31 years, Son of
Mahavir Sahu, Resident of Village-Jhagrahibad, P.O.-
Karmatand, P.S.-Dugda, Distirct-Bokaro, Jharkhand.
207. Ritesh Kumar Pandey, aged about 30 years, Son of Anil
Kumar Pandey, Resident of Village-Unchri, P.O-Harigwan,
P.S.-Garhwa, District-Garhwa, Jharkhand.
208. Anil Singh, aged about 24 years, Son of Samarjeet
Singh, Resident of Village – Khetko, P.O.-Nagri, P.S.-
Nimiyaghat, District-Giridih, Jharkhand.
209. Manilal Murmu, aged about 30 years, Son of Rasilal
Murmu, Resident of Village-Khorimahua (Bhikhmadih), P.O.
& P.S.-Gandey, District-Giridih, Jharkhand.
210. Prakash Kumar, aged about 27 years, Son of Dinesh
Prasad Mehata, Resident of Village-Girhi, P.O. & P.S.-Ichak,
District-Hazaribagh, Jharkhand.
211. Nitesh Kumar, aged about 26 years, Son of Ramdeo
Yadav, Resident of Village-Purhara, P.O.-Rasoiya Dhamna,
P.S.-Barhi, District-Hazaribagh, Jharkhand.
212. Ajay Kumar, aged about 26 years, Son of Mahendra
Mahto, Resident of Village-Bedam, P.O.-Bedam, P.S.-
Tatijhariya, District-Hazaribagh, Jharkhand.
213. Shashikant Mehta, aged about 29 years, Son of Sahadeo
Prasad Mehta, Resident of Village-Churchu, P.O.-Ichak, P.S.-
Sadar, District-Hazaribagh, Jharkhand.
214. Abhishek Kumar Das, aged about 25 years, Son of Vijay
Ram, Resident of Village-Kurha, P.O. & P.S.-Ichak, District-
Hazaribagh, Jharkhand.
49
2026:JHHC:32695
215. Rohit Kumar, aged about 28 years, Son of Duryodhan
Prasad Sahu, Resident of Village-Patratoli, P.O.-Nawagarh,
P.S.-Raidih, District-Gumla, Jharkhand.
216. Rakesh Kumar, aged about 30 years, Son of Krishna
Kumar Gupta, Resident of Village-Baghmara, P.O. & P.S.-
Baghmara, District-Dhanbad, Jharkhand.
217. Manohar Rajak, aged about 32 years, Son of Jaykumar
Rajak, Resident of Village-Marudih, P.O.-Mandro, P.S.-Deori,
District-Giridih, Jharkhand.
218. Anup Baskey, aged about 29 years, Son of Sahdev
Baskey, Resident of Village-Gobardha, P.O.-Jordag, P.S.-
Churchu, District-Hazaribagh, Jharkhand.
219. Satish Kumar, aged about 27 years, Son of Surendra
Swarnkar, Resident of Ward No. 01, P.O.-Kheshmi, P.S.-
Markacho, Devipur, District-Koderma, Jharkhand.
220. Satish Thakur, aged about 31 years, Son of Rameshwar
Thakur, Resident of Village & P.O.-Jarwa, P.S.-Charhi,
District-Hazaribagh, Jharkhand.
221. Manjeet Kumar Bauri, aged about 30 years, Son of
Rohan Bauri, Resident of Bandhdih, Katras, P.O.-Bhelatand,
P.S.-Katrasgarh, District-Dhanbad, Jharkhand.
222. Pankaj Kumar Ram, aged about 31 years, Son of Jag
Narayan Ram, Resident of Village & P.O.-Salga, P.S.-Keredari,
District-Hazaribagh, Jharkhand.
223. Mahendra Singh Munda, aged about 31 years, Son of
Sukhlal Singh Munda, Resident of Village & P.O. + P.S.-
Bharno, District-Gumla, Jharkhand.
224. Santosh Kumar Saw, aged about 30 years, Son of
Duvan Saw, Resident of Village-Hethgada Barkagaon, P.O. &
P.S.-Barkagaon, District-Hazaribagh, Jharkhand.
225. Ankit Kumar, aged about 31 years, Son of Chandra
Shekhar Kumar Thakur, Resident of at 114, Ganesh Lal
Lane, Lalpur, P.O. & P.S.-Lalpur, District-Ranchi,
Jharkhand.\
226. Kumari Sumit, aged about 32 years, Daughter of Vijay
Singh Soy, Resident of Basargarh, Ancillary Chowk, Hatia,
Tupudana, P.O. & P.S.-Hatia, District-Ranchi, Jharkhand.
227. Sunila Toppo, aged about 29 years, Daughter of Durga
Bhagat, Resident of Village-Mari Darmi Toli, P.O.-Koysara,
P.S.-Lapung, District-Ranchi, Jharkhand.
50
2026:JHHC:32695
228. Shanti Beck, aged about 26 years, Daughter of Etwa
Oraon, Resident of Village-Totambi, P.O.-Nagra, P.S.-Mandar,
District-Ranchi, Jharkhand.
229. Rampyari Kumari, aged about 28 years, Daughter of
Jethu Nageshia, Resident of Village-Pakhar Sarna Path, P.O.-
Tisiya, P.S.-Kisko, District-Lohardaga, Jharkhand.
230. Anjali Kumari, aged about 28 years, Daughter of
Sarvesh Kumar Sah, Resident of Sahdeo Nagar, Hehal, P.O.-
Hehal, P.S.-Sukhdeonagar, District-Ranchi, Jharkhand.
231. Reena Kumari, aged about 31 years, Wife of Sanjay
Kumar Sahu, Resident of Village-Nagni Bicha Toli, P.O.-
Nagni, P.S. & District-Lohardaga, Jharkhand.
232. Alka Kumari, aged about 27 years, Daughter of Uttam
Kumar Pal, Resident of Village-Jobraiya, P.O.-Nawada, P.S.-
Garhwa, District-Garhwa, Jharkhand.
233. Riya Bara, aged about 27 years, Daughter of Rohit Bara,
Resident of Village-Nagar, P.O.-Damdar, P.S.-Chandwa,
District-Latehar, Jharkhand.
234. Deepak Kumar Yadav, aged about 26 years, Son of
Manilal Yadav, Resident of Village-Kolhua Kalan, P.O.-Telaiya
Dam, P.S.-Barhi, District-Hazaribagh, Jharkhand.
235. Aman Singh, aged about 28 years, Son of Bisheshwar
Prasad Singh, Resident of Kusra, P.O. & P.S.-Kursa, District-
Rohtas, Bihar.
236. Sagar Kumar Gupta, aged about 30 years, Son of
Shayam Narayan Sahu, Resident of Dulmi, P.O.-Harhad
Kander, P.S.-Rajrappa, District-Ramgarh, Jharkhand.
237. Ashish Kumar, aged about 31 years, Son of Laxman
Yadav, Resident of Village-Sijua, P.O.-Motileda, P.S.-
Bengabad, District-Giridih, Jharkhand.
238. Danish Khan, aged about 29 years, Son of Nayum Khan,
Resident of Banasu Bishungarh, P.O. & P.S.-Bishungarh,
District-Hazaribagh, Jharkhand.
239. Siddhant Prasad, aged about 29 years, Son of
Baneshwar Saw, Resident of Chamke, Mandatand, Village-
Chamke, P.O.-Chamke, P.S.-Burmu, District-Ranchi,
Jharkhand.
240. Rahul Raj, aged about 31 years, Son of Suraj Mahto,
Resident of Rana Chowk, Laheri Muhalla, P.O.& P.S.+
District-Lohardaga, Jharkhand.
51
2026:JHHC:32695
241. Ankit Kumar Singh, aged about 25 years, Son of
Jitendra Kumar Singh, Resident of Village-Malvariya, P.O.-
Murma Kala, P.S.-Untari Road, District-Palamu, Jharkhand.
242. Arun Kumar, aged about 26 years, Son of Kuldeep,
Resident of Village-Harnakachhar, P.O.-Ghiwahi, P.S.-
Wyndhamganj, District-Sonbhadra, Uttara Pradesh.
243. Chandan Kumar, aged about 30 years, Son of Birbal
Ram, Resident of Village-Panjarikala, P.O.-Lalgarh, P.S.-
Bishrampur, District-Palamu, Jharkhand.
244. Vivek Kumar Paswan, aged about 30 years, Son of Tulsi
Paswan, Resident of Village-Makhmarg, P.O. & P.S.-Birni,
District-Giridih, Jharkhand.
245. Ujjwal Kumar, aged about 25 years, Son of Surendra
Bhagat, Resident of Village-Ratanpur, P.O.-Sarba, P.S.-
Poraiyahat, District-Godda, Jharkhand.
246. Vikash Ravi Das, aged about 26 years, Son of Kunjal
Ravidas, Resident of Village-Meru, P.O.-Meru Camp BSF,
P.S.-Muffasil, District-Hazaribagh, Jharkhand.
247. Chandrashekhar Kumar Verma, aged about 26 years,
Son of Binod Prasad Verma, Resident of Village-Ramushran,
P.O.-Mandro, P.S.-Deori, District-Giridih, Jharkhand.
248. Guddu Dubey, aged about 27 years, Son of Murli
Dubey, Resident of Near Ekra Workshop, P.O.-Bansjora, P.S.-
Loyabad, District-Dhanbad, Jharkhand.
249. Prithvi Kumar Paswan, aged about 27 years, Son of
Rajendra Paswan, Resident of Village & P.O.-Bagodih, P.S.-
Suriya, District-Giridih, Jharkhand.
250. Shweta Ekka, aged about 26 years, Daughter of Munshi
Oraon, Resident of Village-Baksi Khalihan Toli, P.O. & P.S.+
District-Lohardaga, Jharkhand.
251. Kundan Kumar Pathak, aged about 30 years, Son of
Abhay Kumar Pathak, Resident of Village-Chatra, P.O.-
Nawadih, P.S.-Saraiyahat, District-Dumka, Jharkhand.
252. Ajit Kumar Yadav, aged about 29 years, Son of Ram
Awadhesh Kumar Yadav, Resident of Motichak, Ward No. 1,
Shahar Telpa, P.O. & P.S.-Karpi, District-Arwal, Bihar.
253. Arun Kumar Yadav, aged about 27 years, Son of
Kuldeep Yadav, Resident of Village-Gontha, P.O.-Latheya,
P.S.-Chhattarpur, District-Palamu, Jharkhand.
52
2026:JHHC:32695
254. Yashwant Das, aged about 30 years, Son of Ramlakhan
Das, Resident of Bela, P.o.-Murkmanai, P.S.-Markacho,
District-Koderma, Jharkhand.
255. Armendra Marandi, aged about 24 years, Son of Alexius
Marandi, Resident of Village-Ojhadih, P.O.-Badiyabad, P.S-
Bengabad, District-Giridih, Jharkhand.
256. Prashant Kumar, aged about 31 years, Son of Teklal
Narayan Saw, Resident of Village-Chotka Irga, P.O. & P.S.-
Irga, Districtc-Hazaribagh, Jharkhand.
257. Ratnesh Kumar, aged about 27 years, Son of Sanjay
Kumar Singh, Resident of Village & P.O.-Kandap, P.S.-
Gaurichak, District-Patna, Bihar.
258. Bhaiya Ajay Minj, aged about 29 years, Son of Jaga
Oraon, Resident of Village & P.O.-Karounda, P.S.-Gumla,
District-Gumla, Jharkhand.
259. Amresh Bhagat, aged about 32 years, Son of Jagatpal
Bhagat, Resident of Village-Tumserol, P.O.-Bishunpur, P.S.-
Gurdari, District-Gumla, Jharkhand.
260. Gopi Kumar Yadav, aged about 29 years, Son of
Narander Yadav, Resident of Village-Dangalpara, P.O. & P.S.-
Madhupur, District-Deoghar, Jharkhand.
261. Suraj Kumar, aged about 33 years, Son of Ram Keshwar
Ram, Resident of New Bank Colony Ward No. 02, Dunduria,
P.O.-Dunduria, P.S. & District-Gumla, Jharkhand.
262. Ashok Kumar Mehta, aged about 27 years, Son of
Baleshvar Mehta, Resident of Village & P.O.-Gauriya Kaarma,
P.S.-Barhi, District-Hazaribagh, Jharkhand.
263. Lita Baskey, aged about 31 years, Son of Bansingh
Baskey, Resident of at Dhobani (Bulandih), P.O. & P.S.-
Mosabani, District-East Singhbhum, Jharkhand.
264. Lusku Soren, aged about 32 years, Son of Narsingh
Soren, Resident of Village-Sundishol, P.O.-Pandwa, P.S.-
Dhalbhumgarh, District-East Singhbhum, Jharkhand.
265. Nitish Kumar Gupta, aged about 29 years, Son of
Kameshwar Prasad Gupta, Resident of Village-Dihi, P.O-
Murup, P.S.-Latehar, District-Latehar, Jharkhand.
266. Deepak Kumar Mishra, aged about 30 years, Son of
Purnendu Mishra, Resident of Village & P.O. + P.S.-Jariagarh,
District-Khunti, Jharkhand.
53
2026:JHHC:32695
267. Mithlesh Kumar, aged about 29 years, Son of Prakash
Yadav, Resident of Village-Golwadhab, P.O.-Bagro, P.S.-
Domchanch, District-Koderma, Jharkhand.
268. Binay Murmu, aged about 32 years, Son of Agnetius
Murmu, Resident of Village-Hafimara, P.O.-Barkiyari, P.S-
Maheshpur, District-Pakur, Jharkhand.
269. Subhash Besra, aged about 31 years, Son of Bhim
Besra, Resident of Village & P.O.-Baghmara, P.S.-Boarijore,
District-Godda, Jharkhand.
270. Nidhi Kumari, aged about 31 years, Daughter of Ranjeet
Singh, Resident of Village-Mangrodih, P.O.-Dandidih, P.S. +
District-Giridih, Jharkhand.
271. Udeep Oraon, aged about 28 years, Son of Ropna Oraon,
Resident of Village & P.O.-Charda, P.S.-Sisai, District-Gumla,
Jharkhand.
272. Amit Kujur, aged about 26 years, Son of Etwa Kujur,
Resident of Village-Olmunda Chattitoli, P.O.-Olmunda, P.S.-
Sissai, District-Gumla, Jharkhand.
273. Akash Lohra, aged about 28 years, Son of Ashok Lohra,
Resident of Village-Manatu, P.O.-Kamre, P.S.-Kanke, District-
Ranchi, Jharkhand.
274. Sumit Kumar Tiwari, aged about 27 years, Son of
Satyadeo Tiwari, Resident of Village-Golhana, P.O.-Kajari,
P.S.-Pandwa, Distict-Palamu, Jharkhand.
275. Anup Toppo, aged about 31 years, Son of Ropna Oraon,
Resident of Village-Valdam Chatti, P.O.-Asni, P.S. & District-
Gumla, Jharkhand.
276. Pinky Kumari, aged about 29 years, Daughter of Lal
Bihari Yadav, Resident of Village & P.O. + P.S.-Chhipadohar,
District-Latehar, Jharkhand.
277. Pawan Kumar Das, aged about 31 years, Son of
Ramlakhan Das, Resident of Bela, P.O.-Murumanai, P.S.-
Markacho, District-Koderma, Jharkhand.
278. Ritu Kumari, aged about 29 years, Daughter of Sanjay
Singh, Resident of Village-Somvihar, Bhramtoli, P.O. & P.S.-
Bariatu, District-Ranchi, Jharkhand.
279. Nishi Hassa, aged about 25 years, Son of Sundar Singh
Hassa, Resident of Village-Kadma, P.O. & P.S.-Khunti,
District-Khunti, Jharkhand.
54
2026:JHHC:32695
280. Dhanai Soren, aged about 32 years, Son of Jadunath
Soren, Resident of Punasibad, P.O.-Bara Lota, P.S.-Dumaria,
District-East Singhbhum, Jharkhand.
281. Shiv Kumar Das, aged about 31 years, Son of
Ramchandra Rabidas, Resident of VillageRajodih, P.O.-
Nawagarh Chatti, P.S.-Dhanwar, District-Giridih, Jharkhand.
282. Bhola Kumar Saw, aged about 29 years, Son of Ruplal
Nayak Resident of Village-Kargalo, P.O.-Achaljamu, P.S.-
Bishnugarh, District-Hazaribagh, Jharkhand.
283. Abhishek Kumar, aged about 28 years, Son of Aaditya
Prasad Mehta, Resident of Village-Saraiya, P.O.-Saraiya, P.S.-
Padma, District-Hazaribagh, Jharkhand.
284. Hasim Ansari, aged about 27 years, Son of Khatir
Ansari, Resident of Village-Sabhari, P.O.-Murradih, P.S.-
Barwadda, District-Dhanbad, Jharkhand.
285. Rajeev Ranjan, aged about 31 years, Son of Dharm
Prakash, Resident of Ward No. 11, Village-Ketar, P.O. & P.S.-
Ketar, District-Garhwa, Jharkhand.
286. Rajesh Kumar Das, aged about 29 years, Son of
Ramjatan Ram, Resident of Village-Sindur, P.O.-Hazaribagh,
P.S.-Korrah, District-Hazaribagh, Jharkhand.
287. Rohit Kumar, aged about 31 years, Son of Anil Kumar
Ram, Resident of Village-Guruchhati, P.O & P.S.-Barkagaon,
District-Hazaribagh, Jharkhand.
288. Jitendra Kumar Saw, aged about 30 years, Son of
Keshwar Saw, Resident of Village-Holeya, P.O.-Sakaldipa,
P.S.-Pipra, District-Palamau, Jharkhand.
289. Jay Kishan Baitha, aged about 29 years, Son of Ghuran
Baitha, Resident of Village-Kakaria, P.O.-Kakaria, P.S.-
Lapung, District-Ranchi, Jharkhand.
290. Rajeev Nayak, aged about 30 years, Son of Jaichand
Nayak, Resident of Village-Garilong, P.O. & P.S.-Tandwa,
District-Chatra, Jharkhand.
291. Akram Ansari, aged about 31 years, Son of Abdul Kalam
Ansari, Resident of Village-Karanji, P.O.-Khatri Khatanga,
P.S.-Bero, District-Ranchi, Jharkhand.
292. Kailash Kumar Pandit, aged about 30 years, Son of
Rameshwar Prajapati, Resident of Village-Padariya, P.O.-
Basariya, P.S.-Chouparan, District-Hazaribagh, Jharkhand.
55
2026:JHHC:32695
293. Nishi Kumari, aged about 27 years, Daughter of Dinesh
Sahu, Resident of Near Idgah, Pithoria Chowk, P.O. & P.S.-
Pithoria, District-Ranchi, Jharkhand.
294. Sima Kumari, aged about 26 years, Daughter of
Upendra Singh, Resident of Village -Ora, P.O.-Kambehari,
P.S. & District-Aurangabad, Bihar.
295. Ankit Kumar, aged about 27 years, Son of Mahendra
Singh, Resident of Village-Bodh Bigha, P.O.-Jaipur, P.S.-
Mehandiya, District-Arwal, Bihar.
296. Dilraj Meena, aged about 30 years, Son of Shivnarayan
Meena, Resident of Khirkhira, P.O.-Valoti, P.S. + District-
Karauli, Rajasthan.
297. Sukumar Roy, aged about 28 years, Son of Baidyanath
Roy, Resident of Village–Roy Karkatta, P.O.-Chandra, P.S.-
Chandankiyari, District-Bokaro, Jharkhand.
298. Sagar Prasad Choudhary, aged about 28 years, Son of
Damodar Prasad Choudhary, Resident of Village-Lusadih,
P.O.-Bagdaha, P.S.-Katras, District-Dhanbad, Jharkhand.
299. Sudhir Kumar Yadav, aged about 29 years, Son of
Ramsevak Yadav, Resident of Village-Tilukari, P.O.-
Sarmatand, P.S.-Jainagar, District-Koderma, Jharkhand.
300. Sourav Suman, aged about 25 years, Son of Late Uttam
Prasad Ray, Resident of Village-Karmatanr, P.O.-Mathu, P.S.-
Jasidih, District-Deoghar, Jharkhand.
301. Amit Kumar Malto, aged 35 years, Son of Nilamber
Malto, Resident of Village-Jokmari, P.O.-Mahadevganj, P.S.-
Jirwahbardi, Block-Mandro, District-Sahebganj, Jharkhand.
302. Shubham Kumar, aged about 26 years, Son of Roshan
Kumar, Resident of Bhuli D Block, Sector – 5, Qr. No. 62,
Near Bank of India, P.O.-G.P.O., P.S.-Sadar, District-
Dhanbad, Jharkhand.
303. Rahul Kumar Yadav, aged about 31 years, Son of
Ramdeo Yadav, Resident of Village-Kolhariya, P.O.-
Ramchandrapur, P.S.-Devipur, District-Deoghar, Jharkhand.
304. Mani Kant Kumar Tiwari, aged about 24 years, Son of
Anil Tiwari, Resident of Village-Behradih, P.O.-Chatro, P.S.-
Deori, District-Deori, Jharkhand.
305. Rahul Roshan Marandi, aged about 29 years, Son of
Menashi Marandi, Resident of Village-Bhalsungia, P.O.-
Rajdana, P.S.-Kathikund, District-Dumka, Jharkhand.
56
2026:JHHC:32695
306. Akash Kumar, aged about 31 years, Son of Dashrath
Kumar Ram, Resident of Qr. No. D.T.-2887, Tnaki Side, P.O
& P.S.-Dhurwa, District -Ranchi, Jharkhand.
307. Pintu Kumar Sah, aged about 30 years, Son of Bhola
Sah, Resident of Village- Rajaun Khurd, P.O.-Latouna, P.S.-
Pathargama, District-Godda, Jharkhand.
308. Anupriya Soren, aged about 28 years, Daughter of
Abilash Soren, Resident of Village-Talbula, P.O.-Saraidela,
P.S.-Shikaripara, Districtc-Dumka, Jharkhand.
309. Ravi Shankar Prasad, aged about 31 years, Son of
Sheonandan Prasad, Resident of Lal Chowk, P.O.-
Rajdhanwar, P.S.-Dhanwar, District-Giridih, Jharkhand.
310. Rahul Kumar Yadav, aged about 27 years, Son of
Kishun Yadav, Resident of Village-Buchchitand, P.O.-Bagro,
P.S.-Domchanch, District-Koderma, Jharkhand.
311. Pawan Kumar Yadav, aged about 27 years, Son of
Laxman Yadav, Resident of Village-Chak, P.O.-Jamu. P.S.-
Markacho, District-Koderma, Jharkhand.
312. Vikash Vishwakarma, aged about 27 years, Son of
Binod Vishwakarma, Resident of Village & P.O.-Kheshkari,
P.S-Suriya, District-Giridih, Jharkhand.
313. Ramdeo Kumar Yadav, aged about 27 years, Son of
Hemlal Yadav, Resident of Village-Buchitand, P.O.-Bagro,
P.S.-Domchanch, District-Koderma, Jharkhand.
314. Kushal Bhagat, aged about 29 years, Son of Rajesh
Bhagat, Resident of Village-Hiranpur Bazar, P.O. & P.S.-
Hiranpur, Dstrict-Pakur, Jharkhand.
315. Prashant Bardiyar, aged about 28 years, Son of Ajit
Kumar Sinha, Resident of Village-Dadpur, P.O-Dadpur, P.S.-
Chauparan, District-Hazaribagh, Jharkhand.
316. Mahavir Kumar, aged about 31 years, Son of Gopal
Mahto, Resident of Junoritand, P.o.-Taranari, P.S.-Nawadih,
District-Bokaro, Jharkhand.
317. Subhash Kumar Mehta, aged about 28 years, Son of
Mukteshwar Mahto, Resident of Village-Kaswakhar, P.O.-Rol,
P.S.-Nawajaipur, District-Palamu, Jharkhand.
318. Alok Kumar Raut, aged about 30 years, Son of Ram
Kumar Raut, Resident of Village & P.O.-Gumgi, P.S.-Tisri,
District-Giridih, Jharkhand.
57
2026:JHHC:32695
319. Anand Abhishek, aged about 28 years, Son of Ram
Sundar Prasad, Resident of S K Colony Road No. 6/A, Beru,
Anisabad, P.O. & P.S.-Anisabad, District-Patna, Bihar.
320. Ritu Hembrom, aged about 28 years, Daughter of
Mahendhar Hembrom, Resident of Village-Meha, P.O.-
Kathun, P.S.-Poraiyahat, District-Godda, Jharkhand.
321. Uday Kumar Tiwary, aged about 29 years, Son of
Gangadhar Tiwari, Resident of Village-Sidhabad, P.O.-
Brahmandiha, P.S.-Topchanchi, District-Dhanbad,
Jharkhand.
322. Rajendra Kumar, aged about 24 years, Son of Baleshwar
Singh Yadav, Resident of Panchayat -Ghose, Village-Deori,
P.O. & P.S.-Deori, District-Giridih, Jharkhand.
323. Md. Afroz Ansari, aged about 28 years, Son of Md. Taleb
Ansari, Resident of Village-Chengaidih, P.O.-Dhobna, P.S. &
District-Jamtara, Jharkhand.
324. Deepak Kumar Raut, aged about 30 years, Son of
Mahendra Raut, Resident of Village & P.O.-Gumgi, P.S.-Tisri,
District-Giridih, Jharkhand.
325. Prabhat Soren, aged about 33 years, Son of Late Lobin
Soren, Resident of Village-Deoghar, P.O.-Bhilai Pahari, P.S.-
M.G.M. Mango, District-East Singhbhum, Jharkhand.
326. Pradeep Singh, aged about 27 years, Son of Gurdeep
Singh, Resident of Village-Saidup, P.O.-Morwaikala, P.S.-
Barwadih, District-Latehar, Jharkhand.
327. Saloni Minz, aged about 24 years, Daughter of Suresh
Ranjit Minz, Resident of Chachkopi Choumtha Toli, P.O.-
Tuko, P.S.-Bero, District-Ranchi, Jharkhand.
328. Vijay Ganjhu, aged about 29 years, Son of Kuleshwar
Ganjhu, Resident of Village-Gerenja, P.O.-Bhaisadone, P.S.-
Balumath, District-Latehar, Jharkhand.
329. Manjeet Kumar Balmuchu, aged about 33 years, Son of
Laxman Kumar Balmuchu, Resident of Village-Kinjri Minjri,
P.O.-Pilka, P.S.-Manjhari, District-West Singhbhum,
Jharkhand.
330. Dilip Kumar, aged about 32 years, Son of Mahesh Saw,
Resident of Napokhurd, P.O.-Gosain Baliya, P.S.-Barkagaon,
District-Hazaribagh, Jharkhand.
331. Soni Kumari, aged about 25 years, Daughter of Ashok
Saw, Resident of Village-Chechai, P.O.-Karma, P.S. &
District-Koderma, Jharkhand.
58
2026:JHHC:32695
332. Premchand Kumar, aged about 29 years, Son of Late
Jagdish Ganjhu, Resident of Village & P.O.-Balubhang, P.S.-
Bariyatu, District-Latehar, Jharkhand.
333. Sanjay Oraon, aged about 29 years, Son of Charo
Oraon, Resident of Village-Bandh Toli, Piska Nagari, P.O. &
P.S.-Nagri, District-Ranchi, Jharkhand.
334. Pintu Kumar, aged about 28 years, Son of Devanand
Pandit, Resident of Mahuwa Toli, Amitha Nagar, P.O. & P.S.-
Namkum, District-Ranchi, Jharkhand.
335. Sandeep Kumar Yadav, aged about 28 years, Son of
Sahdeo Yadav, Resident of Village-Kurmidih, P.O.-Kanko,
P.S.-Jainagar, District-Koderma, Jharkhand.
336. Vikash Kumar Singh, aged about 28 years, Son of
Devdhari Singh, Resident of Dhurwa, P.O. & P.S.-Dhurwa,
District-Ranchi, Jharkhand.
337. Albinus Bara, aged about 32 years, Son of Jugan Bara,
Resident of I.E.L. Karmatand, P.O.-I.E.L. Gomia, P.S.-I.E.L.
Gomia, District-Bokaro, Jharkhand.
338. Birendar Kumar Saw, aged about 25 years, Son of Lalo
Saw, Resident of Panchayat Garjasaran, Gram Purni
Chitradih, P.O-Khorimahua, P.S.-Dhanwar, District-Giridih,
Jharkhand.
339. Sangita Toppo, aged about 34 years, Wife of Filesh
Mahli, Resident of Village-Banaitoli, P.O. -Banaitoli, P.S.-
Basai, District-Gumla, Jharkhand.
340. Rakesh Kumar Das, aged about 34 years, Son of Anandi
Prasad Das, Resident of Bherwa Nawadih, Madhupur, P.O. &
P.S.-Madhupur, District-Deoghar, Jharkhand.
341. Rahul Kumar, aged about 27 years, Son of Khirodhar
Mahto, Resident of Ward No. 09, Panchayat-Badam, Koyri
Tola Near of Durga Mandap, P.O.-Badam, P.S.-Barkagaon,
District-Hazaribagh, Jharkhand.
342. Deepak Kujur, aged about 33 years, Son of Lalit Kujur,
Resident of New Xavier Nagar, Dela Toli, Kokar, P.O.-G.P.O.,
P.S.-Sadar, District-Ranchi, Jharkhand.
343. Kamal Munda, aged about 31 years, Son of Surendra
Munda, Resident of Village-Kenduwadih, P.O.-Lota, P.S.-Silli,
District-Ranchi, Jharkhand.
344. Vijeta Hembrom, aged about 36 years, Daughter of Late
Suresh Chandra Hembrom, Resident of Village-Kitajhore,
P.O.-Ladhna, P.S. & District-Jamtara, Jharkhand.
59
2026:JHHC:32695
345. Shalendra Kumar Roy, aged about 28 years, Son of
Dayanand Roy, Resident of Village-Pratappur, P.O. & P.S.-
Jamua, District-Giridih, Jharkhand.
346. Nishant Beck, aged about 30 years, Son of Bahadur
Beck, Resident of Cheter Road, Gumla, P.O. & P.S + District-
Gumla, Jharkhand.
347. Shivram Singh Munda, aged about 29 years, Son of
Sabur Singh Munda, Resident of Village-Bara Chunchuria,
P.O.-Tuta, P.S.-Ichagarh, District-Seraikela-Kharsawan,
Jharkhand.
348. Vijay Kumar Singh, aged about 29 years, Son of Kripa
Shankar Singh, Resident of Village-Chakardaha, P.O.-
Chapuwadih, P.S.-Bengabad, District-Giridih, Jharkhand.
349. Bachandip Kumar, aged about 29 years, Son of Banarsi
Mahto, Resident of Village-Majhigawan, P.O.-Baliyari, P.S.-
Tarhasi, District-Palamu, Jharkhand.
350. Pankaj Kujur, aged about 29 years, Son of Shyam Lal
Oraon, Resident of Birsa Nagar Road, Shahpur, P.O.-
Shahpur, P.S.-Chainpur, District-Palamu, Jharkhand.
351. Indaradeo Thakur, aged about 31 years, Son of
Khubhlal Thakur, Resident of Village & P.O.-Barkangango,
P.S.-Barkatha, District-Hazaribagh, Jharkhand.
352. Ashok Kumar Singh, aged about 29 years, Son of
Deonath Singh, Resident of Village-Duba, P.O.-Chando, P.S.-
Chainpur, District-Palamu, Jharkhand.
353. Sandeep Toppo, aged about 31 years, Son of Kuldeep
Toppo, Resident of New Xavier Nagar, Delatoli, Tiril, P.O.-
Bariatu, P.S.-Sadar, District-Ranchi, Jharkhand.
354. Priya Kumari, aged about 28 years, Daughter of Manoj
Kumar Singh, Resident of Mangal Bazar, Banshi Lal Chowk,
P.O.-Hazaribagh, P.S.-Sadar, District-Hazaribagh,
Jharkhand.
355. Shivani Tirkey, aged about 25 years, Daughter of
Titengu Tirkey, Resident of Village-Kirto Toli, P.O.-Bendora,
P.S.-Chainpur, District-Gumla, Jharkhand.
356. Shivam Kumar Mahatha, aged about 28 years, Son of
Nand Gopal Mahatha, Resident of Village-Chhatatand, P.O-
Bhojudih, P.S.-Bokaro, District-Bokaro, Jharkhand.
357. Nishant Nand Tiwary, aged about 27 years, Son of
Manoj Nand Tiwary, Resident of Village-Chardi, P.O.-
Kumhariya, P.S.-Pithuria, District-Ranchi, Jharkhand.
60
2026:JHHC:32695
358. Ravi Kumar Marandi, aged about 32 years, Son of
Artemas Marandi, Resident of Village-Kairasol, P.O.-Saldoha,
P.S.-Kathikund, District-Dumka, Jharkhand.
359. Sumitra Soren, aged about 31 years, Daughter of Lasku
Soren, Resident of at Deoghar, P.o.-Bhilai Pahari, P.S.-
M.G.M. Mango, District-East Singhbhum, Jharkhand.
360. Vikash Kumar Singh, aged about 28 years, Son of
Brahamdev Singh, Resident of Village-Bardewa, P.O.-
Manjhgawan, P.S.-Padma (OP), District-Hazaribagh,
Jharkhand.
361. Vinod Kumar Verma, aged about 25 years, Son of
Mahadev Verma, Resident of Village-Udnabad, P.O.-Udnabad,
P.S.-Giridih, Jharkhand.
362. Aayush Singh, aged about 26 years, Son of Anil Kumar,
Resident of Qr. No. 265, 1/C, Near Ram Mandir, P.O.-Chas,
P.S.-Chas, District-Bokaro, Jharkhand.
363. Pappu Kumar Rajak, aged about 32 years, Son of Prayag
Baitha, Resident of Village-Santraydih, P.O.-Khorimahua,
P.S.-Dhanwar, District-Giridih, Jharkhand.
364. Rudra Pratap Singh, aged about 27 years, Son of Sanjay
Singh, Resident of Village & P.O.-Jogia, P.S.-Rasulpur,
District-Saran, Bihar.
365. Vivekanand Suman, aged about 35 years, Son of
Shyamlal Mandal, Resident of Village & P.O.-Kathalbari, P.S.-
Radhanagar, District-Sahibganj, Jharkhand.
366. Sumit Kumar, aged about 41 years, Son of Ram
Narayan Rana, Resident of Village & P.O. + P.S.-Itkhori,
District-Chatra, Jharkhand.
367. Rahul Kumar, aged about 28 years, Son of Madav
Prasad, Resident of Village & P.O.-Bariyatu, P.S.-Bariyatu,
District-Latehar, Jharkhand.
368. Dabloo Gorain, aged about 32 years, Son of Malindra
Nath Gorain, Resident of Village-Turidih, P.O-Pundru, P.S.-
Pindrajora, District-Bokaro, Jharkhand.
369. Nitesh Kumar, aged about 29 years, Son of Kishori
Prasad Mehta, Resident of Village-Tilir, Jihu, Padma, P.O.-
Padma, P.S.-Sadar, District-Hazaribagh, Jharkhand.
370. Ajit Kumar, aged about 30 years, Son of Ajay Kumar,
Resident of Village-Manikbad, P.O.-Manikbad, P.S.-Hirodih,
District-Giridih, Jharkhand.
61
2026:JHHC:32695
371. Sujeet Kumar Sahu, aged about 27 years, Son of Shivlal
Sahu, Resident of Village-Beltu, P.O.-Kandaber, P.S.-
Keredari, District-Hazaribagh, Jharkhand.
372. Deepak Kumar, aged about 32 years, Son of Ramnath
Sahu, Resident of Village-Lahna, P.O-Kath, P.S.-Ratu,
District-Ranchi, Jharkhand.
373. Rajan Kumar Das, aged about 32 years, Son of
Nandkishor Das, Resident of Village-Asanjor, P.O-Asanjor,
P.S.-Jama, District-Dumka, Jharkhand.
374. Pawan Yadav, aged about 29 years, Son of Tulsi Prasad
Yadav, Resident of Village-Ratithamai, P.O.-Lokai, P.S. &
District-Koderma, Jharkhand.
375. Vijay Shankar Prasad, aged about 26 years, Son of
Chhatrapati Prasad, Resident of Village-Murkunda Purnatoli,
P.O. & P.S.+ District-Gumla, Jharkhand.
376. Vikash Kumar, aged about 30 years, Son of Nand Lal
Prasad, Resident of Village & P.O. + P.S.-Pratappur, District-
Chatra, Jharkhand.
377. Satish Kumar, aged about 26 years, Son of Jugeshwar
Singh, Resident of Village-Lawani Khap, P.O.-Kolhaiya, P.S.&
District-Chatra, Jharkhand.
378. Sanatan Ravidas, aged about 28 years, Son of Dular
Ravidas, Resident of Village-Belkkundi, P.O.-Kharagdiha,
P.S.-Jamua, District-Giridih, Jharkhand.
379. Anil Pandit, aged about 30 years, Son of Triloki Pandit,
Resident of Village-Putto, P.O. & P.S.-Chandwara, District-
Koderma, Jharkhand.
380. Rahul Kumar Agrawal, aged about 29 years, Son of
Balmukund Prasad Agrawal, Resident of Village-Harla, P.O.&
P.S.-Jamua, District-Giridih, Jharkhand.
381. Raviranjan Kumar, aged about 29 years, Son of Rajdeo
Ram, Resident of Village-Manhu, P.O.-Mukeri, P.S.-
Chhattarpur, District-Palamau, Jharkhand.
382. Bimal Oraon, aged about 33 years, Son of Bawan Oraon,
Resident of Village-Karaunda, P.O.-Karaunda, P.S.-Gumla,
District-Gumla, Jharkhand.
383. Bishnu Dev Mahatha, aged about 28 years, Son of
Subhash Chandra Mahatha, Resident of Village & P.O.-
Khamarbendi, P.S.-Chas(M), District-Bokaro, Jharkhand.
62
2026:JHHC:32695
384. Diwakar Kumar, aged about 31 years, Son of Pachchu
Saw, Resident of Village-Napokhurd, P.O.-Gossaibalia, P.S. &
District-Hazaribagh, Jharkhand.
385. Varun Kumar, aged about 27 years, Son of Bajrang
Singh, Resident of Village-Banau, P.O.-Basariya, P.S.-
Chouparan District-Hazaribagh, Jharkhand.
386. Ritesh Kumar Choudhary, aged about 28 years, Son of
Anil Chandra Choudhary, Resident of Gopidih Chas, P.O. &
P.S.-Chas, District-Bokaro, Jharkhand.
387. Sunny Shekhar, aged about 26 years, Son of Rajesh
Kumar, Resident of Village-Krishna Nagar, P.O.-Rewali, P.S.-
Katkamdag, District-Hazaribagh, Jharkhand.
388. Ankit Kumar Singh, aged about 25 years, Son of Musafir
Singh, Resident of Near Project High School, Bargawan
Namkum, P.O. 7 P.S.-Namkum, District-Ranchi, Jharkhand.
389. Ranjan Kumar Yadav, aged about 26 years, Son of
Jitendra Yadav, Resident of Village-Tarhesa, P.O.-Pandu,
P.S.-Keredari, District-Hazaribagh, Jharkhand.
390. Ajay Kumar, aged about 30 years, Son of Yogeshwar
Prasad, Resident of Village-Shivcharan Bigha, P.O-Sisai, P.S.-
Muffasil, District-Nawada, Bihar.
391. Dheeraj Kumar, aged about 30 years, Son of Deo
Narayan Ram, Resident of Village-Saguna, P.O. & P.S.-Patan,
District-Palamau, Jharkhand.
392. Shaurabh Kumar Singh, aged about 29 years, Son of
Sanjay Kumar Singh, Resident of Village-Nagpura, P.O. &
P.S.-Tikadeori, District-Ballia, Uttar Pradesh.
393. Prem Kumar, aged about 28 years, Son of Mohan
Prasad, Resident of Kushai Colony, Doranda, P.O. & P.S.-
Doranda, District-Ranchi, Jharkhand.
394. Tirtho Dey, aged about 26 years, Son of Mahadeb Dey,
Resident of Village-Patla Bari, P.O.-Benagoria, P.S.-Panchet,
District-Dhanbad, Jharkhand.
395. Kanhaiya Kumar, aged about 30 years, Son of Bhishma
Dev Narayan Singh, Resident of By Pass Road, Sudna, P.O.-
Sudna, P.S.-Daltonganj, District-Palamu, Jharkhand.
396. Tulika Kumari, aged about 30 years, Daughter of Sanjay
Kumar, Resident of Raja Bangla, Juria Road, P.O. & P.S.+
District-Lohardaga, Jharkhand.
63
2026:JHHC:32695
397. Mukesh Kumar, aged about 31 years, Son of Kishun
Dusadh, Resident of Village- 16 No. Chunjka, P.O.-S.P.
Colliery, P.S.-Giridih, District-Giridih, Jharkhand.
398. Shiv Shakti, aged about 30 years, Son of Bhagwan Das,
Resident of Village-Chamardiha, P.O. & P.S.-Barwadih,
District-Latehar, Jharkhand.
399. Sandeep Oraon, aged about 28 years, Son of Hanja
Oraon, Resident of Village-Gurgurjari, P.O-Kaimbo, P.S.-
Mandar, District-Ranchi, Jharkhand.
400. Babita Kumari, aged about 31 years, Daughter of Kashi
Saw, Resident of Village-Damumura, P.O.-Birajpur, P.S.-
Barwadda, District-Dhanbad, Jharkhand.
401. Sourabh Kumar, aged about 28 years, Son of
Deonandan Ram, Resident of Village-Jamua Tola Amahi,
P.O.-Kamgeorpur, P.S.-Hussainabad, District-Palamu,
Jharkhand.
402. Pawan Kumar Sahu, aged about 31 years, Son of Dilip
Prasad Sahu, Resident of Village-Chota Ambera, P.O.-Irgaon,
P.S.-Bhandra, District-Lohardaga, Jharkhand.
403. Vikash Kumar Mehta, aged about 32 years, Son of
Kedar Mahto, Resident of Village & P.O.-Senha, P.S.-Senha,
District-Lohardaga, Jharkhand.
404. Akash Kumar, aged about 28 years, Son of Shyama
Ram, Resident of Village & P.O.-Tandwa, P.S.-Ramna,
District-Garhwa, Jharkhand.
405. Alka Xess, aged about 27 years, Daughter of Polycarp
Xess, Resident of Village-Bandha Toli, P.O.-Sewai, P.S. &
District-Simdega, Jharkhand.
406. Santosh Ram, aged about 25 years, Son of Harihar Ram,
Resident of Village & P.O.-Raji, P.S.-Kharaundhi, District-
Garhwa, Jharkhand.
407. Rohit Kumar Singh, aged about 30 years, Son of
Gangadhar Singh, Resident of Village-Kabra, P.O.-Khadhaiya,
P.S.-Tandwa, District-Chatra, Jharkhand.
408. Ajeet Kumar Yadav, aged about 32 years, Son of
Indradeo Choudhary, Resident of Village-Musauwa, P.O.-
Parsabad, P.S.-Jainagar, District-Koderam, Jharkhand.
409. Jaydeo Kumar Gauorav, aged about 28 years, Son of
Mahendra Prasad Yadav, Resident of at Ghaghdih, P.O-
Naitand, P.S.-Jainagar, District-Koderma, Jharkhand.
64
2026:JHHC:32695
410. Rahul Kumar, aged about 28 years, Son of Rajesh
Kumar Verma, Resident of Village- Jhikti, P.O.-Manigarhi,
P.S.-Sarwan, District-Deoghar, Jharkhand.
411. Raju Ranjan, aged about 31 years, Son of Ram Prasad
Saha, Resident of Village-Kusma, P.O.-Kusma, P.S.-Kusma,
District-Sahebganj, Jharkhand.
412. Roshan Pandey, aged about 29 years, Son of Ashok
Pandey, Resident of Village-Konbir, P.O.-Konbir, P.S.-Basia,
District-Gumla, Jharkhand.
413. Bhushan Yadav, aged about 31 years, Son of Surendra
Prasad Yadav, Resident of Village-Nagwan, P.O.-Malda, P.S.-
Gawan, District-Giridih, Jharkhand.
414. Pradeep Kumar, aged about 30 years, Son of Sudheer
Lal, Resident of Village-Badkilat Bedhwa, P.O.-Lokay, P.S.-
Tisri, District-Giridih, Jharkhand
415. Sandeep Kumar, aged about 28 years, Son of Tribhuwan
Prasad, Resident of Village—Tilaiya, P.O.-Maheshra, P.S.-
Hazaribagh, District-Hazaribagh, Jharkhand.
416. Yogesh Kumar Paswan, aged about 34 years, Son of
Rajendra Paswan, Resident of Village-Darjichak, P.O.-
Rampur, P.S.-Chouparan, District-Hazaribagh, Jharkhand.
417. Shashikant Choudhary, aged about 28 years, Son of
Rajaram Choudhary, Resident of Alinagar, P.O. -Alinagar,
P.S.-Hussainabad, District-Palamu, Jharkhand.
418. Sourabh Kumar, aged about 26 years, Son of Binod
Prasad Gupta, Resident of Village-Rawat Toli, Biru, P.O.-Biru,
P.S. & District-Simdega, Jharkhand.
419. Sujeet Kumar Singh, aged about 29 years, Son of Dilip
Kumar Singh, Resident of Village-Chakulia, P.O.-Kashijharia,
P.S.-Pindrajora, District-Bokaro, Jharkhand.
420. Soni Kumari, aged about 34 years, Daughter of Bandhu
Oraon, Resident of Village-Garu, P.O. & P.S.-Garu, District-
Latehar, Jharkhand.
421. Vivek Kumar, aged about 30 years, Son of Her Moti
Prasad, Resident of Village-Chedra, P.O. & P.S.-Bishungarh,
District-Hazaribagh, Jharkhand.
422. Anil Kumar Mahto, aged about 28 years, Son of Tejo
Mahto, Resident of Village-Koriyatand, P.O.-Achaljamu, P.S.-
Bishnugarh, District-Hazaribagh, Jharkhand.
65
2026:JHHC:32695
423. Shambhu Prasad Mehta, aged about 32 years, Son of
Sarju Prasad Mehta, Resident of Village-Aldunja Khurd, P.O.
& P.S.-Ichak, District-Hazaribagh, Jharkhand.
424. Gautam Kumar, aged about 26 years, Son of Pappu
Yadav, Resident of Village-Sangrampur Tongi, P.O.-Kendua,
P.S.-Saraiyahat, District-Dumka, Jharkhand.
425. Ramesh Mandal, aged about 29 years, Son of Lakshman
Mandal, Resident of Village-Masanjora, P.O.-Mathurapur,
P.S.-Jasidih, District-Deoghar, Jharkhand.
426. Suraj Prakash Sah, aged about 32 years, Son of
Krishana Chandra Sah, Resident of 2A Bari Aliganj, P.O. &
P.S.+ District-Pakur, Jharkhand.
427. Sanjay Kumar Kisku, aged about 32 years, Son of
Jeevan Kisku, Resident of Village-Gangpur, P.O.-Barkipunnu,
P.S.-Mahuatand, District-Bokaro, Jharkhand.
428. Benison Hembrom, aged about 31 years, Son of Motilal
Hembrom, Resident of Village-Birajpur, P.O.-Karipahari, P.S.-
Dumka, District-Dumka, Jharkhand.
429. Sandeep Kumar, aged about 32 years, Son of Mahendra
Prasad Bhagat, Resident of at Bhanji Road, Poreyahat, P.O. &
P.S.-Poreyahat, District-Godda, Jharkhand.
430. Gautam Kumar Das, aged about 26 years, Son of
Bhupesh Das, Resident of Village-Dhairodhap, P.O.-
Panchkathiya, P.S.-Barhait, District-Sahebganj, Jharkhand.
431. Raj Kushwaha, aged about 33 years, Son of Ramesh
Kushwaha, Resident of Temple Road, Purana Bazar, P.O. &
P.S. + District-Dhanbad, Jharkhand.
432. Manish Krishna Mishra, aged about 31 years, Son of
Birendra Kumar Mishra, Resident of S.K Road, Ward No. 16,
P.O.-Forbesganj, P.S.-Araria, District-Araria, Bihar.
433. Abhishek Soni, aged about 29 years, Son of Atvari
Swarnkar, Resident of Swarnkar Muhalla, P.O. + P.S-
Jainagar, District-Koderma, Jharkhand.
434. Mahesh Bhagat, aged about 38 years, Son of Ganesh
Bhagat, Resident of Village-Soparam Newartoli, P.O.-Choreya,
P.S.-Chanho, District-Ranchi, Jharkhand.
435. Amit Kumar, aged about 33 years, Son of Surendra
Prasad, Resident of House No. 188, Road No. 3, Shiv Mandir,
Basco Nagar, Nepali Colony, Singhmore, P.O.-Hatia, P.S.-
Jagannathpur, District-Ranchi, Jharkhand.
66
2026:JHHC:32695
436. Mehul Prakash, aged about 35 years, Son of Om
Prakash Saha, Resident of Road No. 7, Kusum Vihar, P.O.-
Ranchi University, P.S.-Morabadi, District-Ranchi,
Jharkhand.
437. Pawan Kumar Mourya, aged about 33 years, Son of
Suresh Mahto, Resident of Village- Kandtari, P.O.-Sandh,
P.S.-Barkagaon, District-Hazaribagh, Jharkhand.
438. Priyanka Hansda, aged about 29 years, Daughter of
Dhiba Hansda, Resident of Village-Saruva Dompara, P.O-
Bandoharipur, P.S.-Dumka Muffasil, District-Dumka,
Jharkhand.
439. Mahesh Meena, aged about 28 years, Son of Mangi Lal
Meena, Resident of Village & P.O.-Karsai, P.S. & District-
Karauli, Rajasthan.
440. Prashant Kumar Manjhi, aged about 32 years, Son of
Rajendra Manjhi, Resident of Village-Araji Ghaghri, P.O.-
Ghaghri, P.S.-Ramgarh, District-Dumka, Jharkhand.
441. Sonu Meena, aged about 24 years, Son of Ramkishor
Meena, Resident of Village-Bhains Khera, P.O.-Ajnoti, P.S. &
District-Sawai Madhopur, Rajasthan.
442. Sunita Kumari, aged about 30 years, Daughter of
Indradeo Prasad, Resident of Village-Gaipahari, P.O.-
Kalhabad, P.S.-Barkatha, District-Hazaribagh, Jharkhand.
443. Himanshu Kumar, aged about 28 years, Son of Mukesh
Kumar, Resident of Village-Khetalpur, P.O.-Barbigha, P.S-
Sare, District-Nalanda, Bihar.
444. Amit Buriuly, aged about 28 years, Son of Pradhan
Buriuly, Resident of Village-Asura (Pondeyadih), P.O. & P.S.-
Thinkpani, District-West Singhbhum, Jharkhand.
445. Ramswarup Kumar Dangi, aged about 28 years, Son of
Buddhadev Dangi, P.O.-Barisakhi, P.S-Gidhaur, District-
Chatra, Jharkhand.
446. Deepak Kumar, aged about 29 years, Son of Arjun
Prasad Barnwal, Resident of Siramdih, P.O.-Murna, P.S.-
Rajdhanwar, District-Giridih, Jharkhand.
447. Anubhav Kumar, aged about 30 years, Son of Sanjay
Kumar, Resident of Main Road, Chatra, P.O. & P.S. +
District-Chatra, Jharkhand.
448. Rahul Yadav, aged about 33 years, Son of Raju Yadav,
Resident of Village-Jori, P.O.-Moktama, P.S.-Rajpur, District-
Chatra, Jharkhand.
67
2026:JHHC:32695
449. Anil Kumar Ram, aged about 31 years, Son of Butan
Ravidas, Resident of Village-Talaswar, P.O.-Gossaibaliya,
P.S.-Barkagaon, District-Hazaribagh, Jharkhand.
450. Abhishek Kumar, aged about 28 years, Son of Krishna
Kumar Dangi, Resident of Village & P.O.+ P.S.-Pathalgada,
District-Chatra, Jharkhand.
451. Saurav Kumar, aged about 28 years, Son of Lokeshwar
Prasad Mehta, Resident of Village & P.O.-Jihu, P.S.-Padma,
District-Hazaribagh, Jharkhand.
452. Vikash Kumar, aged about 29 years, Son of Vijay Saw,
Resident of Village-Rud, P.O.-Dumroun, P.S.-Ichak, District-
Hazaribagh, Jharkhand.
453. Ravi Hansda, aged about 31 years, Son of Debilal
Hansda, Resident of Village & P.O.-Mongalabadh, P.S.-
Pakuria, District -Pakur, Jharkhand.
454. Aakash Kumar Meena, aged about 27 years, Son of
Ramsingh Meena, Resident of Ward N. 07, Village & P.O.-
Raisana, P.S.-Karauli, District-Karauli, Rajasthan.
455. Amit Prakash, aged about 26 years, Son of Umesh
Kumar Dwedi, Resident of Village-Akhtiyarpur, P.O. -
Chandwa, P.S.-Gajrajganj (OP), District-Bhojpur, Bihar.
456. Dheeraj Kumar Singh, aged about 30 years, Son of
Ravindra Kumar Singh, Resident of Ward No. 19, Near
Saraswati Vidhya Mandir High School, D.S.P Road, P.O. &
P.S.-Gumla, District-Gumla, Jharkhand.
457. Gaurav Gambhir Pandey, aged about 28 years, Son of
Shekhar Kumar Pandey, Resident of Village-Karakat, P.O.-
Shahpur, P.S.-Chainpur, District – Palamau, Jharkhand.
458. Lalit Kumar, aged about 31 years, Son of Ramesh
Chandra Mahto, Resident of Village-Chapatoli, P.O.-Bijulia,
P.S.-Ratu, District-Ranchi, Jharkhand.
459. Amit Kumar, aged about 27 years, Son of Awadh Bihari
Prasad, Resident of New Paharpur, P.O.-Anisabad, P.S.-
Gardanibagh, District-Patna, Bihar.
460. Nihal Kachhap, aged about 29 years, Son of Vijay
Kachhap, Resident of Village-Bharom Toli, P.O. & P.S.-
Bariatu, District-Ranchi, Jharkhand.
461. Rajnish Kumar Singh, aged about 30 years, Son of
Bijendra Prasad, Resident of Str. No. 89, Type – II, P & T
Colony, P.O. & P.S-Kidwaipuri, District-Patna, Bihar.
68
2026:JHHC:32695
462. Ramcharn Gurjar, aged about 25 years, Son of Basram
Gurjar, Resident of Amawara, P.O. & P.S-Amawara, District-
Sawai Madhopur, Rajasthan.
463. Prashant Kumar, aged about 28 years, Son of Shrawan
Kumar Ram, Resident of Village-Bedani Khurd, P.O.-Tarhasi,
P.S.-Tarhasi, District-Palamau, Jharkhand.
464. Sony Kumari, aged about 30 years, Daughter of Bhagat
Mahto, Resident of Bero, Devi Mandap Road, P.O. & P.S.-
Bero, District-Ranchi, Jharkhand.
465. Poonam Soren, aged about 31 years, Daughter of
Mandal Soren, Resident of Village-Gadiganj, P.O-Barmasia,
P.S.-Barhet, District-Sahibganj, Jharkhand.
466. Santosh Kumar, aged about 28 years, Son of Sukhdeo
Ram, Resident of Village-Parihara, P.O.-Tildag, P.S. &
District-Garhwa, Jharkhand.
467. Pawan Paswan, aged about 30 years, Son of Kashi
Paswan, Resident of Village-Makhmargo, P.O.-Manjhiladih,
P.S.-Birni, District-Giridih, Jharkhand.
468. Shashi Ranjan, aged about 31 years, Son of Sukhdev
Paswan, Resident of Village-Bagra, P.O-Bagra, P.S.-Simaria,
District-Chatra, Jharkhand.
469. Ashish Ekka, aged about 30 years, Son of George Ekka,
Resident of Village-Plandu, P.O-Raja Ulhatu, P.S.-Namkum,
District-Ranchi, Jharkhand.
470. Sanjay Bhengra, aged about 29 years, Son of Raja
Bhengra, Resident of Village-Hembrom, P.O.& P.S-Arki,
District-Khunti, Jharkhand.
471. Elias Kisku, aged about 35 years, Son of Devi Chand
Kisku, Resident of Village-Phulopani, P.O.-Upar Situa, P.S.-
Jama, District-Dumka, Jharkhand.
472. Kumar Bhanu Pratap, aged about 32 years, Son of Ravi
Shankar Ram, Resident of Sultan Lain Road, Ravidas
Maulana, P.O.-Kanta Toli, P.S.-Lalpur, District-Ranchi,
Jharkhand.
473. Nitish Kumar, aged about 31 years, Son of Rajendra
Prasad, Resident of Village & P.O. + P.S.-Chandwara,
District-Koderma, Jharkhand.
474. Jyoti Kumari, aged about 31 years, Daughter of Suresh
Kumar Laheri, Resident of Mohli Chuwan Koldiha, P.O. &
P.S. + District-Giridih, Jharkhand.
69
2026:JHHC:32695
475. Sujeet Kumar Saw, aged about 31 years, Son of
Gangeshwar Saw, Resident of Village-Kud, P.O.-Rewali, P.S.-
Katkamdag, District-Hazaribagh, Jharkhand.
476. Ranjit Kumar Verma, age about 29 years, Son of Bodhi
Prasad, Resident of Village- Chandramarni, P.O. & P.S.-
Suriya, District-Giridih, Jharkhand.
477. Ramswarth Sahu, aged about 25 years, Son of Mahabir
Sahu, Resident of Serenghatu, Torar, P.O.-Juria, P.S.-Senha,
District-Lohardaga, Jharkhand.
478. Vishal Kumar Dasondhi, aged about 25 years, Son of
Niranjan Pd. Dasondhi, Resident of Upper Deoghara, P.O.-
Mahuda, P.S. & District-Dhanbad, Jharkhand.
479. Suraj Kumar, aged about 30 years, Son of Narayan
Mahto, Resident of Village-Khaira, P.O.-Jharpo, P.S.-
Tatijhariya, District-Hazaribagh, Jharkhand.
480. Sharwan Kumar Yadav, aged about 29 years, Son of
Vimal Yadav, Resident of Village & P.O.-Gumgi, P.S.-Tisri,
District-Giridih, Jharkhand.
481. Deepak Kumar Mahto, aged about 24 years, Son of
Manoranjan Mahto, Resident of Village-Kalyanpur, P.O.-
Baru, P.S.-Jaridih, District-Bokaro, Jharkhand.
482. Anjali Verma, aged about 29 years, Daughter of
Damodar Prasad Verma, Resident of Village-Govindpura, P.O-
Bati, P.S.-Jamua, District-Giridih, Jharkhand.
483. Ashutosh Kumar, aged about 28 years, Son of
Baleshwar Ram, Resident of Road No. 2, Near Markham
College, Hazaribagh, P.O.-Hazaribagh, P.S.-Sadar, District-
Hazaribagh, Jharkhand.
484. Pappu Kumar Yadav, aged about 27 years, Son of
Gokhul Yadav, Resident of Panchayat Khairidih, Block-Birni,
Village-Gordih, P.O.-Khairidih, P.S.-Birni, District-Giridih,
Jharkhand.
485. Chandan Kumar, aged about 28 years, Son of Kapildev
Prasad Yadav, Resident of Village & P.O.-Birne, P.S.-Gawan,
District-Giridih, Jharkhand.
486. Ritesh Kumar, aged about 31 years, Son of Kedar Saw,
Resident of Village-Bariyardih, P.O.-Basodih, P.S.-Satgawan,
District-Koderma, Jharkhand.
487. Sujeet Hembrom, aged about 29 years, Son of Sanat
Hembrom, Resident of Village-Ghoribad, P.O. & P.S.-Jama,
District-Dumka, Jharkhand.
70
2026:JHHC:32695
488. Parmanand Ravi, aged about 28 years, Son of Ganesh
Ram, Resident of Village-Deogan, P.O.-Chaparwawr, P.S.-
Chhatarpur, District-Palamu, Jharkhand.
489. Surendra Kumar, aged about 31 years, Son of Sahdeo
Ram, Resident of Village-Jhumra, P.O.-Maheshra, P.S.-Daru,
District-Hazaribagh, Jharkhand.
490. Nitin Kumar, aged about 30 years, Son of Rajendra
Prasad, Resident of Village & P.O.-Aan, P.S.-Chandwa,
District-Latehar, Jharkhand.
491. Basudev Marandi, aged about 28 years, Son of Ganesh
Marandi, Resident of Village-Khijuria, P.O.- T.K. Gram, P.S.-
Fatehpur, District-Jamtara, Jharkhand.
492. Mathius Hembrom, aged about 30 years, Son of Johanm
Hembrom, Resident of Village-Dariyapur, P.O.-Barmasia,
P.S.-Barahat, District-Sahebganj, Jharkhand.
493. Vikas Kumar, aged about 32 years, Son of Vijay Kumar
Gupta, Resident of Ekta Nagar, Hatia, P.O. & P.S.-Hatia,
District-Ranchi, Jharkhand.
494. Puja Kumari, aged about 27 years, Daughter of
Suryadeo Ram, Resident of Qr. No. 1, New Forest Colony,
Near Camel Chowk, P.O.-Hazaribagh, P.S.-Sadar, District-
Hazaribagh, Jharkhand.
495. Rani Kachhap, aged about 27 years, Daughter of Elkan
Kachhap, Resident of Village-Kota, P.O.-Balsota, P.S.-
Bhandra, District-Lohardaga, Jharkhand.
496. Sonali Kumari, aged about 28 years, Daughter of Late
Madhukar Kumar, Resident of Village & P.O.-Chaandouri,
P.S.-Tisri, District-Giridih, Jharkhand.
497. Ranjan Hembram, aged about 31 years, Son of Rasika
Hembram, Resident of Ward No. 15, Retired Colony,
Chakradharpur, P.O. & P.S.-Chakradharpur, District-West
Singhbhum, Jharkhand.
498. Sushmita Marandi, aged about 26 years, Daughter of
Ignesh Marandi, Resident of P.O.-Guhijori, P.S-Dumka
Mufasil, District-Dumka, Jharkhand.
499. Prakash Xalxo, aged about 32 years, Son of Chumnu
Oraon, Resident of Village-Dela Toli, P.O.-Hehal, P.S.-
Sukhdeongar, District-Ranchi, Jharkhand.
500. Ramkrishna Verma, aged about 28 years, Son of
Dwarika Prasad Verma, Resident of Village-Nauadih, P.O.-
Chunglo, P.S.-Jamua, District-Giridih, Jharkhand.
71
2026:JHHC:32695
501. Someshwar Nath Ravi, aged about 31 years, Son of
Girija Ram, Resident of Village-Khajuri, P.O.-Naudiha, P.S.-
Chhattarpur, District-Palamau, Jharkhand.
502. Vivek Bara, aged about 31 years, Son of Johnson Bara,
Resident of Village-Gorarjor, P.O.-Gorarjor, P.S.-Kersai,
District-Simdega, Jharkhand.
503. Ritu Kumari, aged about 24 years, Daughter of Kartik
Chandra Mahato, Resident of Village-Netwari, P.O.-Ojhadih
Katania, P.S.-Tundi, District-Dhanbad, Jharkhand.
504. Vivek Kumar, aged about 31 years, Son of Kheman
Ram, Resident of Village-Jabra, P.O. & P.S.-Korra, District-
Hazaribagh, Jharkhand.
505. Priyanka Kumari, aged about 25 years, Daughter of
Ashlok Yadav, Resident of New Pundag, Sail City, Beside
Satnaryan Mandir, Dhurwa, P.O.-Dhurwa, P.S.-
Jagarnathpur, District-Ranchi, Jharkhand.
506. Bhupesh Pathak, aged about 27 years, Son of Kailash
Pathak, Resident of Village & P.O.+ P.S.-Gandey, District-
Giridih, Jharkhand.
507. Deepak Kumar Sah, aged about 29 years, Son of
Prakash Sah, Resident of Village & P.O. + P.S.-Sarath,
District-Deoghar, Jharkhand.
508. Mujammil Hussain Ansari, aged about 30 years, Son of
Taiyab Ansari, Resident of Village-Pandra, P.O.-Pandra, P.S.-
Kuru, District-Lohardaga, Jharkhand.
509. Aamir Firdoush, aged about 29 years, Son of Md.
Ramzan Ansari, Resident of Bhawanipur, Solagidih, P.O.-
Chas, P.S.-Chira Chas, District-Bokaro, Jharkhand.
510. Shashi Kumar Singh, aged about 29 years, Son of Vijay
Singh, Resident of Tanatand, P.O.& P.S.-Itkhori, District-
Chatra, Jharkhand.
511. Shubham Anand, aged about 30 years, Son of Shiva
Shankar Singh, Resident of 5, Road No. 4, Eklavya Enclave,
Aishwarya Residency, Dipatoli, Pundag, P.O.-Pundag, P.S.-
Jagarnathpur, District-Ranchi, Jharkhand.
512. Abhishek Kumar, aged about 28 years, Son of Om
Prakash Pandey, Resident of New Bishunpur, P.O.-B.
Polytechnic, Near Durga Mandir, Bishunpur, P.S.-Bishunpur,
District-Dhanbad, Jharkhand.
72
2026:JHHC:32695
513. Vikash Yadav, aged about 28 years, Son of Lakhan
Yadav, Resident of Village-Garhai, P.O.-Pathaldiha, P.S.-
Koderma, District-Koderma, Jharkhand.
514. Pawan Kumar Singh, aged about 31 years, Son of
Suresh Singh, Resident of Village-Kabra, P.O.-Khadhaiya,
P.S.-Tandwa, District-Chatra, Jharkhand.
515. Sunil Kumar Singh, aged about 30 years, Son of
Ramchandra Singh, Resident of Village-Jangi, P.O.-Delho,
P.S.-Simaria, District-Chatra, Jharkhand.
516. Subhash Yadav, aged about 31 years, Son of Teklal
Prasad Yadav, Resident of Village-Sewatand, P.O. & P.S.-
Chalkusha, District-Hazaribagh, Jharkhand.
517. Bipin Tirkey, aged about 26 years, Son of Bhim Tirkey,
Residentof H. No. 2623, Dibadih Koynar Toli, Doranda, P.O.
& P.S.-Doranda, District-Ranchi, Jharkhand.
518. Kartik Kumar, aged about 30 years, Son of Bharat
Mahto, Resident of Kisan Chowk, Koiri Tola, Pithoria, Village
& P.O. + P.S.-Pithoria, District-Ranchi, Jharkhand.
519. Aryan Kumar Yadav, aged about 29 years, Son of Tukan
Yadav, Resident of Village-Yawanpur, P.O.-Dadpur, P.S.-
Chouparan, District-Hazaribagh, Jharkhand.
520. Sangita Kumari, aged about 30 years, Son of Bechan
Mahto, Resident of Village-Bakchoma, P.O.-Edla, P.S.-
Simaria, District-Chatra, Jharkhand.
521. Saniya Kumari, aged about 27 years, Son of Dinesh
Kumhar, Resident of at Lusadih, P.O.-Bagdaha, P.S.-Rajganj,
District-Dhanbad, Jharkhand.
522. Rohit Kachhap, aged about 31 years, Son of Lakhan
Oraon, Resident of Village-Kutkudungri, Road No. 6,
Jawaharnagar, Azad Nagar, Mango, P.O.-Mango, P.S.-Ulidih,
District-East Singhbhum, Jharkhand.
523. Md. Quamrul Hoda, aged about 32 years, Son of Md
Naimuddin, Resident of Sattar Colony, Bariyatu, P.O. & P.S.-
Bariyatu, District-Ranchi, Jharkhand.
524. Md. Zawed Alam, aged about 29 years, Son of Md.
Taukir Alam, Resident of Ward No. 08, Village-Okhargara,
P.O.-Okhargara, P.S.-Meral, District-Garhwa, Jharkhand.
525. Basant Singh, aged about 27 years, Son of Ramratan
Singh, Resident of Amravati Colony, Gosaintola, P.O. & P.S.-
Chutia, District-Ranchi, Jharkhand.
73
2026:JHHC:32695
526. Pradeep Kumar Mahato, aged about 26 years, Son of
Dukhu Mahato, Resident of Village-Telmocho, P.O.-Ram
Nagar Garh, P.S.-Mahuda, District-Dhanbad, Jharkhand.
527. Rohan Kumar Tanu, aged about 28 years, Son of Pannu
Ram, Resident of Village-Hadari, P.O. & P.S.-Ichak, District-
Hazaribag, Jharkhand.
528. Rohit Kumar, aged about 30 years, Son of Rajendra
Prasad, Resident of Village-Salaiya, P.O.-Barwa, P.S.-
Barkatha, District-Hazaribagh, Jharkhand.
529. Aman Kumar, aged about 28 years, Son of Maninder
Ram, Resident of Village-Naitand, P.O. -Padariya, P.S.-
Markachho, District-Koderma, Jharkhand.
530. Anuj Kujur, aged about 29 years, Son of Chhotu Kujur,
Resident of Morangi, P.O.-Morangi, P.S.-Muffasil, District-
Hazaribagh, Jharkhand.
531. Vikash Kumar, aged about 30 years, Son of Mahesh
Mahto, Resident of Village-Hupad, P.O.-Banha (Nawada),
P.S.-Muffsil, District-Hazaribagh, Jharkhand.
532. Priyesh Kumar, aged about 30 years, Son of Jawaharlal
Jha, Resident of Village-Fasiyabad, P.O. & P.S.-Sarath,
District-Deoghar, Jharkhand.
533. Mukesh Kumar, aged about 32 years, Son of Murari
Hazam, Resident of Village-Chhatatand, P.O.-Budhiyadih,
P.S.-Giridih, District-Giridih, Jharkhand.
534. Roushan Kumar, aged about 30 years, Son of Ranjeet
Pandit, Resident of Village- Chandwara, P.O.-Chandwara,
P.S.- Chandwara, District-Koderma, Jharkhand.
535. Sushmita Kumari, aged about 30 years, Daughter of
Mangal Oraon, Resident of Village-Shanti Nagar, P.O. & P.S.-
Bharno, District-Gumla, Jharkhand.
536. Vandana Kumari, aged about 28 years, Daughter of
Devendra Singh, Resident of Pokhari Kalan, P.O.-Saraidih,
P.S.-Barwadih, District-Latehar, Jharkhand.
537. Sadanand Kumar, aged about 31 years, Son of Hiralal
Prasad, Resident of Village-Gaipahari, P.O.-Kolhabad, P.S.-
Barkatha, District-Hazaribagh, Jharkhand.
538. Santosh Kumar Choudhary, aged about 30 years, Son of
Chhatu Mahto, Resident of Village-Golpahari, P.O.-Kolhabad,
P.S.-Barkatha, District-Hazaribagh, Jharkhand.
74
2026:JHHC:32695
539. Chandni Kumari, aged about 29 years, Daughter of
Nagmani Yadav, Resident of Village-Jagdishpur, P.O.-
Chopnadih, P.S>-Markachcho, District-Koderma, Jharkhand.
540. Varsha Yadav, aged about 28 years, Daughter of Ram
Bilas Gope, Resident of Village-Hurhuru, Gwal Toli, P.O.-
Hazaribagh, P.S.-Sadar, District-Hazaribagh, Jharkhand.
541. Subodh Oraon, aged about 35 years, Son of Suresh
Oraon, Resident of Village-Siram, P.O.-Makka, P.S.-Jobang,
District-Lohardaga, Jharkhand.
542. Abinash Kumar Ray, aged about 29 years, Son of
Janardan Ray, Resident of Village-Baddiha, P.O.-Mirjaganj,
P.S.-Jamua, District-Giridih, Jharkhand.
543. Abhishek Raman Kumar, aged about 26 years, Son of
Sunil Kumar, Resident of Village-Torpa, Khasuatoli, P.O.-
Torpa, P.S.-Torpa, District-Khunti, Jharkhand.
544. Srikant Rajwar, aged about 31 years, Son of Tilu
Rajwar, Resident of Village & P.O.-Laiyo, P.S.-Mandu,
District-Ramgarh, Jharkhand.
545. Manoj Kumar, aged about 31 years, Son of Late
Bandhan Lohar, Resident of Village-Dewaki Kanatoli, & P.O.-
Dewaki, P.S.-Ghaghra, District-Gumla, Jharkhand.
546. Vijay Kumar, aged about 30 years, Son of Thaneshwar
Mahto, Resident of Village-Urgi, P.O.-Bhelwara, P.S.-
Bishungarh, District-Hazaribagh, Jharkhand.
547. Suryadeep Shiromani, aged about 29 years, Son of
Suresh Mahto, Resident of Village-Usra, P.O.-Kochey, P.S.-
Rajrappa, District-Ramgarh, Jharkhand.
548. Rahul Minz, aged about 32 years, Son of Bijla Minz,
Resident of Village-Hisri, P.O. & P.S.-Guru, District-Ranchi,
Jharkhand.
549. Saket Solanki, aged about 28 years, Son of Jiwesh
Singh Solanki, Resident of D. T 2020, Tanki Side, Sector – 9,
P.O.-Dhurwa, P.S.-Jagarnathpur, District-Ranchi,
Jharkhand.
550. Shankar Bediya, aged about 30 years, Son of Lahsan
Bediya, Resident of Village-Bicha, P.O.-Deoria, P.S.-Patratu,
District-Ramgarh, Jharkhand.
551. Balram Kumar Ram, aged about 27 years, Son of Laldev
Ram, Resident of Village-Banha Nawada, P.O.-Nawada, P.S.-
Katkamdag, District-Hazaribagh, Jharkhand.
75
2026:JHHC:32695
552. Shashi Kant Kujur, aged about 33 years, Son of Kusum
Kant Kujur, Resident of Village-Barisa Nakti Toli, P.O.-Asni,
P.S. & District-Gumla, Jharkhand.
553. Ankita Beck, aged about 34 years, Daughter of Hilarius
Beck, Resident of Shanti Nagar – I, Old H.B. Road, Kokar,
P.O.-G.P.O., P.S.-Sadar, District-Ranchi, Jharkhand.
554. Manoj Kumar Hansda, aged about 35 years, Son of
Budhurai Hansda, Resident of Jamkudar, P.O.-Ambona, P.S.-
Nirsa, District-Dhanbad, Jharkhand.
555. Altaf Ansary, aged about 33 years, Son of Dukhu
Ansary, Resident of Village-Simulkuri, P.O.-Kanakchas, P.S.-
Chandankiyari, District-Bokaro, Jharkhand.
556. Anjali Lakra, aged about 34 years, Daughter of Late Lalu
Lakra, Resident of Dahutoli Hatma, Kanke Road, P.O-
Jawahar Nagar, P.S.-Gonda, District-Ranchi, Jharkhand.
557. Kajal Kumari, aged about 25 years, Daughter of
Jaleshwar Paswan, Resident of Nawadadi (Sasbera), P.O-I.E.-
Gomia, P.S.-I.E.L. Gomia, District-Bokaro, Jharkhand.
558. Arti Kumari, aged about 30 years, Daughter of Krishna
Saw, Resident of Village-Kharagdiha, Near by Sahu Samaj
Dharmshala, P.O.-Kharagdiha, P.S.-Jamua, District-Giridih,
Jharkhand.
559. Sujata Soren, aged about 33 years, Daughter of
Narendra Soren, Resident of Village & P.O.-Rangalia, P.S.-
Ranishwer, District-Dumka, Jharkhand.
560. Dhiraj Bediya, aged about 31 years, Son of Sikander
Bediya, Resident of Village & P.O and P.S.-Sikidiri, District-
Ranchi, Jharkhand.
561. Neeta Murmu, aged about 26 years, Daughter of
Lakheshwar Murmu, Resident of Village-Chopkiyari, P.O.-
Ranidih, P.S.-Karon, District-Deoghar, Jharkhand.
562. Asha Kumari, aged about 26 years, Daughter of Prakash
Oraon, Resident of Haidama, P.O-Hundur, P.S.-Pithoria,
District-Ranchi, Jharkhand.
563. Vikash Kumar, aged about 32 years, Son of Gurucharan
Hazam, Resident of Village-Paprwatand, P.O.-Karharbari,
P.S.-Giridih MU, District-Giridih, Jharkhand.
564. Devendra Kumar, aged about 25 years, Son of Jitendra
Kumar Mahto, Resident of Village-Mundro, Bagodar, Gram-
Paisra, P.O.-Mundro, P.S.-Bagodar, District-Giridih,
Jharkhand.
76
2026:JHHC:32695
565. Anil Kumar, aged about 30 years, Son of Jagdish Mahto,
Resident of Nawatand, Ichak, P.O.-Shila, P.S.-Simaria,
District-Chatra, Jharkhand.
566. Ashish Kerketta, aged about 35 years, Son of Bijay
Prakash Kerketta, Resident of College Road, Simdega, P.O. &
P.S.+ District-Simdega, Jharkhand.
567. Dheeraj Kumar, aged about 32 years, Son of Deoraj
Mehta, Resident of House No. 162/A17, Ambedkar Nagar,
Mahuatoli, P.O. & P.S.-Namkum, District-Ranchi,
Jharkhand.
568. Ramkrishna Kumar, aged about 32 years, Son of
Parmeshwar Prasad, Resident of Village-Pochri, P.O.-Aoura,
P.S.-Bagodar, District-Giridih, Jharkhand.
569. Vikash Kumar, aged about 30 years, Son of Dhaneshwar
Prasad Verma, Resident of Village-Gomoh Parwadih, P.O.-
Gomoh, P.S.-Jhumri Telaiya, District-Koderma, Jharkhand.
570. Niranjan Kumar, aged about 32 years, Son of Chhatu
Mahto, Resident of Village-Banka, P.O.-Sultana, P.S.-
Katkamdag, District-Hazaribagh, Jharkhand.
571. Pintu Kumar Paswan, aged about 31 years, Son of
Damodar Paswan, Resident of Village & P.O.-Jharpo, P.S.-
Tatijhariya, District-Hazaribagh, Jharkhand.
572. Nitesh Kumar Keshri, aged about 25 years, Son of
Naresh Sahu, Resident of Village-Kanhachatii, P.O. & P.S.-
Rajpur, District-Chatra, Jharkhand.
573. Hemant Arpan, aged about 33 years, Son of Siril Oraon,
Resident of Village & P.O.-Bargari, P.S.-Mandar, District-
Ranchi, Jharkhand.
574. Abhishek Ranjan, aged about 30 years, Son of Akhilesh
Kumar Shukla, Resident of Panki Road, Redma, Near Sati
Mandir Road, P.O. & P.S.-Daltonganj, District-Palamu,
Jharkhand.
575. Sandeep Tigga, aged about 31 years, Son of Mahaveer
Oraon, Resident of Ratu, Meriyatar, P.O. & P.S.-Ratu,
District-Ranchi, Jharkhand.
576. Avinash Pawan Bhagat, aged about 33 years, Son of
Samsan Bhagat, Resident of Village-Makhnandro, P.O. &
P.S.-Ratu, District-Ranchi, Jharkhand.
577. Sukhnath Oraon, aged about 29 years, Son of Birsa
Oraon, Resident of Village-Kota, P.O.-Saparom, P.S.-Nagri,
District-Ranchi, Jharkhand.
77
2026:JHHC:32695
578. Arvind Kumar, aged about 33 years, Son of Gopal
Prasad, Resident of Village-Kanchanpur, P.O.-Lupung, P.S.-
Katkamsandi, District-Hazaribagh, Jharkhand.
579. Deepak Tigga, aged about 34 years, Son of Jagra Tigga,
Resident of Village & P.O.-Brambe, P.S.-Mandar, District-
Ranchi, Jharkhand.
580. Ajhar Mahmud, aged about 30 years, Son of MD Rafik,
Resident of Village & P.O.-Chattibariyatu, P.S.-Keredari,
District-Hazaribagh, Jharkhand.
581. Wilson Kujur, aged about 32 years, Son of Anand
Prakash Kujur, Resident of Village & P.O.-Kotam, P.S.-Garu,
District-Latehar, Jharkhand.
582. Sitaram Hembram, aged about 34 years, Son of Furlai
Hembram, Resident of Village-Punasia, P.O.-Angarpara, P.S.-
Gurabanda, District-East Singhbhum, Jharkhand.
583. Alfred Marandi, aged about 30 years, Son of Stephen
Marandi, Resident of Village-Kendua, P.O.-Ghoranjee, P.S.-
Deori, District-Giridih, Jharkhand.
584. Dheeraj Dubey, aged about 25 years, Son of Ashesh
Dubey, Resident of Village-Banpurwa, P.O-Tildag, P.S.-
Garhwa, District-Garhwa, Jharkhand.
585. Praveen Ranjan, aged about 31 years, Son of Tirth Nath,
Resident of Kanke Road, Behind Hot Lips, New Area Bhitha,
P.O.& P.S.-Gonda, Mirgonda Alias Pahargonda, District-
Ranchi, Jharkhand.
586. Saurabh Kumar, aged about 28 years, Son of Jiwan
Kumar Sinha, Resident of Village-Baltharwa, P.O.-Burhai,
P.S.-Devipur, District-Deoghar, Jharkhand.
587. Sunny Kumar, aged about 30 years, Son of Lalan
Kumar Dubey, Resident of Village & P.O.-Sabalbigha, P.S.-
Lachur, District-Jamui, Bihar.
588. Jasveer Singh, aged about 31 years, Son of Babu Lal
Meena, Resident of Village & P.O.-Dholeta, P.S.-Nandoti,
District-Karauli, Rajasthan.
589. Bam Bam Tiwari, aged about 24 years, Son of Mohan
Tiwari, Resident of Village-Bonasinga, P.O-Khorimahua, P.S.
-Dhanwar, District-Giridih, Jharkhand.
590. Satyendra Rajak, aged about 31 years, Son of Baldev
Rajak, Resident of Village-Dariya, P.O.-Ratanpur, P.S.-Ichak,
District-Hazaribagh, Jharkhand.
78
2026:JHHC:32695
591. Sukhram Bara, aged about 27 years, Son of Sena Bara,
Resident of Village-Jirhul, P.o.-Datia, P.S.-Bharno, District-
Gumla, Jharkhand
592. Santosh Kumar, aged about 26 years, Son of Binay
Kumar Mahto, Resident of Village-Nimiya, P.O.-Sudna, P.S.-
Medininagar, Districtc-Palamu, Jharkhand.
593. Shashikant Kumar, aged about 29 years, Son of Somar
Yadav, Resident of Village-Ghanghri, P.O.-Dhargulli, P.S.-
Bagodar, District-Giridih, Jharkhand.
594. Shiva Kumar, aged about 27 years, Son of Shankar
Pandit, Resident of at Potto, P.O. & P.S.-Chandwara, District-
Koderma, Jharkhand.
595. Dilip Rana, aged about 25 years, Son of Debu Rana,
Resident of Village-Sondigghi, P.O.-Chatro, P.S-Deori,
District-Giridih, Jharkhand.
596. Ankit Kumar, aged about 30 years, Son of Shashi
Bhushan Pandey, Resident of Village-Barjo, P.O.-Rajdhanvar,
P.S.-Dhanwar, District-Giridih Jharkhand.
597. Dinbandhu Dubey, aged about 29 years, Son of Uday
Shankar Dubey, Resident of Khadgadha Milan Chowk, Ratu
Road, P.O.-G.P.O., P.S.-Sukhdeo Nagar, District-Ranchi,
Jharkhand.
598. Vikash Pandit, aged about 27 years, Son of Chetlal
Pandit, Resident of Village & P.O.-Kalhabad, P.S.-Barkatha,
District-Hazaribagh, Jharkhand.
599. Nandan Kumar, aged about 30 years, Son of Bigan
Manjhi, Resident of Village & P.O. + P.S.-Ranka, District-
Garhwa, Jharkhand.
600. Amit Kumar, aged about 27 years, Son of Ramchand
Shastri, Resident of Chiraundi, Vrindavan Colony, P.O. &
P.S.-Chiraundi, District-Dhanbad, Jharkhand.
601. Sudhanshu Ranjan, aged about 30 years, Son of
Shambhu Nath Prasad, Resident of Village-Dumari, P.O-
Namudag, P.S.-Naudiha Bazar, District-Palamu, Jharkhand.
602. Rakesh Oraon, aged about 31 years, Son of Shiva
Oraon, Resident of Village – Anandpur, P.O.-Jori, P.S.-Bagru,
District-Lohardaga, Jharkhand.
603. Monu Kumar Pandit, aged about 27 years, Son of
Dashrath Pandit, Resident of Manpur, P.O.-Berokala, P.S.-
Barkattha, District-Hazaribagh, Jharkhand.
79
2026:JHHC:32695
604. Bhola Kumar Sahu, aged about 27 years, Son of
Bikshwar Sahu, Resident of Village-Boreya, P.O. & P.S.-
Kanke, District-Ranchi, Jharkhand.
605. Vishal Kumar, aged about 28 years, Son of Pradeep
Yadav, Resident of Village-Mahudar, Masratu, P.O.-Rewali,
P.S-Katkamdag, District-Hazaribagh, Jharkhand.
606. Mantu Kumar, aged about 32 years, Son of Bihari Sahu,
Resident of Village & P.O.-Pundag, P.S.-Jagannathpur,
District-Ranchi, Jharkhand.
607. Pravin Kumar, aged about 31 years, Son of Bihari Ram,
Resident of Forest Colony, Gotra Samtoli, P.O. & P.S.+
District-Simdega, Jharkhand.
608. Anish Kumar, aged about 29 years, Son of Surendra
Saw, Resident of Bye Pass Road, Sudna P.O.-Sudna, P.S.-
Daltonganj, District-Palamau, Jharkhand.
609. Rahul Raj, aged about 29 years, Son of Ashok Kumar,
Resident of Village-Chechai, P.O.-Karma, P.S.-Koderma,
District-Koderma, Jharkhand.
610. Rishav Kumar Roy, aged about 26 years, Son of Rajesh
Kumar Roy, Resident of Village-Khairachatar, P.O. & P.S.-
Kasmar, District-Bokaro, Jharkhand.
611. Satyam Kumar Dasoundhi, aged about 26 years, Son of
Akhilesh Dasoundhi, Resident of Village & P.O.-Bhattkhijri,
P.S & District-Lohardaga, Jharkhand.
612. Sachin Meena, aged about 34 years, Son of Ram Gopal
Meena, Resident of House No. 81, Near Police Chowki,
Village-Mahukala, Mahu Khurd, P.O. & P.S.-Mahukhurd,
District-Sawai Madhopur, Rajasthan.
613. Mrityunjay Kumar, aged about 40 years, Son of
Janardan Prasad Singh, Resident of By Pass Road,
Baijnathpur, Jaruadih, P.O. & P.S.-Deoghar, District-
Deoghar, Jharkhand.
614. Abhishek Kumar, aged about 33 years, Son of Arun
Kumar Singh, Resident of Village-Ritudih, H. No. 22, P.O.-
Siwandih, P.S.-Marafari, District-Bokaro, Jharkhand.
615. Nitish Kumar, aged about 28 years, Son of Amar Kishor
Singh, Resident of Village-Pitonjiya, P.O. & P.S.-Pathrol,
District-Deoghar, Jharkhand.
616. Rishabh Chouhan, aged about 28 years, Son of Mahesh
Kumar Singh, Resident of Village-Korhar, P.O-Anandpur
Camp, P.S.-Bihta, District-Patna, Bihar.
80
2026:JHHC:32695
617. Sanjeev Kumar, aged about 26 years, Son of Rabindra
Sharma, Resident of Village & P.O. +P.S.-Goh, District-
Aurangabad, Bihar.
618. Prashant Kumar, aged about 32 years, Son of Manoj
Kumar Mandal, Resident of Village-Manikpur, P.O.-R.T.
Mohar, P.S.-Simraha, District-Araria, Bihar.
619. Sheetal Kumari, aged about 29 years, Daughter of Raju
Pandit, Resident of Village-Shanti Nagar, K.B. Gate, Kujju,
P.O. & P.S.-Kuju, District-Ramgarh, Jharkhand.
..… Petitioner (s)
Versus
1. State of Jharkhand through Chief Secretary,
Government of Jharkhand, having its office at Project
Bhawan, Dhurwa, P.O & P.S- Dhurwa, Ranchi, Jharkhand.
2. Secretary, Department of Personnel, Administration
Reforms & Rajbhasa, having its office at Project Building,
Dhurwa, P.O. & P.S. –Dhurwa, Ranchi, Jharkhand.
3. Jharkhand Staff Selection Commission through its
Secretary, having its office at Kalinagar, Chaibagan Gali,
Namkum, P.O. & P.S.-Namkum, Ranchi, Jharkhand.
..... Respondent(s)
With
W.P.(S) No. 7030 of 2026
….…..
1. Niroj Xess, aged about 31 years, son of Philip Xess,
resident of village Charima, P.O Itta, P.S. Bero, Dist: Ranchi.
2. Ashok Bediya, aged about 34 years, son of Sahdeo
Bediya, resident of village Kanjgee, P.O: Barkachumba, P.S:
Giddi “A”, Dist: Ramgarh, Dist: Ramgarh.
3. Krishna Choudhary @ Krishna Murari, aged about 26
years, son of Dakshineshwar Singh Choudhary, resident of
House No. 45 A, Village- Labudih, P.S. Pindrajora, P.S: Kura,
Dist: Bokaro.
4. Pankaj Kumar, aged about 31 years, son of Jitendra
Yadav, resident of at Pratappur, P.O & P.S: Pratappur, Dist:
Chatra
5. Sanjay Kumar, aged about 29 years, son of Tilanath
Mahto, resident of village- Mahtikra, P.O & P.S: Barkagaon,
Dist: Hazaribag
81
2026:JHHC:32695
6. Jitendra Kumar, aged about 37 years, son of Ravindra
Kumar, resident of village & P.O: Dali, P.S. Chhattarpur,
Block Chhattarpur, Dist: Palamau
7. Mahesh Kumar, aged about 30 years, son of Nageshwar
Prasad Mehta, resident of village Daria, P.O: Ratanpur, P.S.
Ichak, Dist: Hazaribag.
8. Md. Mahbub Ansari, aged about 30 years, son of Abdul
Ansari, resident of Sarakbad, P.O: Leda, P.S. Giridih, Dist:
Giridih.
9. Shivnath Murmu, aged about 27 years, son of Sanatan
Murmu, resident of village Asna (Lipdih), P.O: Bardohi, P.S:
Govindpur, Dist: Dhanbad
10. Ravindra Kumar Soren, aged about 31 years, son of
Haradhan Manjhi, resident of village: Kherho, P.O Pichhari,
P.S: Petwar, Dist: Bokaro.
11. Aftab Ansari, aged about 32 years, son of Abbas Ansari,
resident of village- Bilti, P.O: Sero, P.S. Narkopi, Dist: Ranchi
12. Rajendra Oraon, aged about 32 years, son of Basu
Oraon, resident of village- Andhradih, P.O. Totambi, P.S:
Ghaghra, Dist: Gumla
13. Saurabh Sumit Anthoni Minz, aged about 40 years, son
of Biren Minz, resident of village- Devine Savior, Church,
Bhitha, Kanke Road, P.S- Kanke, Dist- Ranchi
14. Ashish Kumar Ashu, aged about 31 years, son of Nandu
Ram, resident of village & P.O- Barwaiyakala, P.S- Manika,
Dist- Latehar
15. Pankaj Kumar, aged about 29 years, son of Wakil
Kumhar, resident of Village- Atkadih, P.O Atkadih, P.S-
Bagodar, Dist- Giridih.
16. Manoj Kumar, age about 35 years, son of Rameshwar
Yadav, resident of village- P.O- Gumgi, P.S- Tisri, Dist-
Giridih
17. Mukesh Kumar Anand, aged about 36 years, son of
Lakhiram Mahato, resident of village- Kendudih basti, P.O-
Bhagabandh, P.S: Putki, Dist- Dhanbad
18. Sanjeet Kumar Rajak, aged about 27 years, son of
Suresh Rajak, resident of village- Dhanaipura, P.S-
Taranakho, P.S: Dhanwar, Dist- Giridih.
19. Sourabh Prakash, aged about 29 years, son of Anil
Kumar Roy, resident of village- Deoli, P.O Sabejor, P.S-
Sarath, Dist- Deoghar.
82
2026:JHHC:32695
20. Suraj Prataph Maurya, aged about 35 years, son of
Nand Kumar Mahto, resident of village- Chhechhauri, P.O
Lamipatra, P.S- Pandwa, Dist- Palamau.
21. Vivek Gari, aged about 24 years, son of Bandhana Gari,
resident of International Public School, Chouri Basti, P.O &
P.S: Kanke, Dist: Ranchi.
22. Simon Kisku, aged about 30 years, son of Late Francis
Kisku, resident of villag- Khairwa, P.O Mandro, P.S:-
Mirzachowki, Dist: Sahibganj
23. Ravi Prashant Minj, aged about 32 years, son of Sushil
Minj, resident of villag- Konaartoli, Debadih, Pundag, P.O
Pundga, P.S: Jagarnnathpur, Dist_ Ranchi
24. Karuna Karan, aged about 29 years, son of Naresh Lal
Yadav, resident of village and P.O Dwarika, P.S: Panki, Dist:
Palamau
25. Baburam Samad, aged about 36 years, son of Mangu
Samad, resident of Boradoro, P.O: Gopinathpur, P.S:
Chakradharpur, Dist- West Singhbhum.
26. Ravi Kumar, aged about 28 years, son of Suresh Kumar
Prasad, resident of Babhane, P.O & P.S: Pratappur, Dist:
Chatra
27. Vivek Kumar, aged about 35 years, son of Surendar
Kumar Rawani, resident of Village- Haripur Kolwa, P.S:-
Pathro, Dist: Deoghar
28. Ashish Kumar, aged about 35 years, son of Chandra
Shekhar Yadav, resident of village- at and P.o- Sahara, P.S
Taljhari, Dist: Dumka
29. Nayan Shekhar Sanni, aged about 35 years, son of
Kapildeo Singh, resident of Village- Salonatanr, Shivpuri
Path, Near SBI Training Center, P.O & P.S: Deoghar, Dist:
Deoghar.
30. Yugesh Kumar Yadav, aged about 31 years, son of
Mahender Yadav, resident of village- Khaira, P.O Pathra,,
P.s:- Mayurhand, Dist: Chatra.
31. Rohit Kumar Yadav, aged about 29 years, son of Bilash
Yadav, resident of village Purnadih, P.O: Phulwariya, P.S:
Nawalshahi, Dist: Koderma
32. Nitish Kumar, aged about 32 years, son of Bachan
Prasad Kushwaha, resident of village & P.O: Kariyatpur, P.S:
Ichak, Dist: Hazaribag
83
2026:JHHC:32695
33. Neeraj Kumar, aged about 29 years, son of Nageshwar
Roy, resident of village Pandeyjor, P.O:- Borotand, P.S:
Dhanwar, Dist: Giridih.
34. Subhash Kumar Prajapati, aged about 33 years, son of
Rameshwar Prajapati, resident of village Pandariya, P.O :
Basariya, P.S: Chouparan, Dist: Hazaribag
35. John Tirkey, aged about 29 years, son of Remis Tirkey,
resident of village: Mamarla Mahua Toli, P.O: Mamarla, P.S:
Basia, Dist: Gumla
36. Rakesh Kumar Munda, aged about 36 years, son of
Chandra Singh Munda, resident of village- Sindwartoli New
Area, Morabadi, P.O: Ranchi University, P.S: Bariatu, Dist:
Ranchi,
37. Binod Tigga, aged about 30 years, son of Lat. Bhagat
Tigga, resident of village- Argora, Near Purana Chowk, P.O &
P.S: Argora, Dist: Ranchi.
38. Roshan Kumar Saw, aged about 33 years, son of
Jagdish Saw, resident of village- Jeruwadih, P.O Kubri, P.S:
Dhanwar, Dist: Giridih
39. Son Prakash, aged about 33 years, son of Teklal Yadav,
resident of village- Barikola Jhonjhi, P.O: Danto Khurd, P.S:
Katkamsandi, Dist: Hazaribag
40. Nitish Lakra, aged about 26 years, son of Ravindra Deo
Lakra, resident of village_ Bejwali, P.O Bhatkhijri, P.S:
Lohardaga, Dist: Lohardaga
41. Sonu Kumar, aged about 28 years, son of Mahendra
Prasad, resident of village Bhelwara, Near Demotand, P.O &
PS: Muffasil Dist: Hazaribag
42. Puja Kumari, aged about 29 years, D/o Ashok Saw,
resident of village_ Chechai, P.O Karma, P.S: Koderma, Dist:
Koderma
43. Abhishek Prasad, aged about 36 years, son of Dinesh
Prasad Singh, resident of House No. 2/39, New Area Gandhi
Nagar, Hinoo, P.O & P.S: Doranda, Dist: Ranchi
44. Dhaneshwar Prasad Verma, aged about 34 years, son of
Sundar Mahto, resident of village Harodih, P.O Siyatand, P.S:
Jamua, Dist: Giridih.
45. Alex Nawnit Beck, aged about 30 years, son of Joseph
Beck, resident of village: Loyonkel, P.O & P.S: Karra, Dist:
Khunti
84
2026:JHHC:32695
46. Pintu Kumar, aged about 32 years, son of Raju Yadav,
resident of village Karma, P.O Karma, P.S: Hunterganj, Dist:
Chatra
47. Santosh Bhogta, aged about 30 years, son of Narayan
Bhogta, resident of village: Rangamati, P.O Mirzapur, P.S:
Petarwar, Dist._ Bokaro
48. Deepak Kumar, aged about 28 years, son of Bharat
Bhokta, resident of village Tetariya, P.O & P.S: Pathrol, Dist:
Deoghar
49. Pramod Kumar Kisku, aged about 31 years, son of Gopi
Chandra Kisku, resident of village Kaladbar, P.O Bardohi,
P.S. Govindpur, Dist: Dhanbad
50. Md. Azhar, aged about 30 years, son of Jalil Ahmed,
resident of village:- Durua, P.O &P.S: Latehar, Dist: Latehar.
51. Jitesh Kumar, aged about 35 years, son of Dwarika
Prasad Mehta, resident of village Amnari, P.O Jharpo, P.S:
Tantijhariya, Dist: Hazaribag
52. Ashish Kumar, aged about 32 years, son of Ashok
Kumar Paswan, resident of village_ C-Ram Cottage, Shiv
Mandir Chowk, Korrah, P.O & P.S: Korrah, Dist: Hazaribag
53. Kaushal Kumar, aged about 28 years, son of Ram
Prasad, resident of village Hakikatpur, P.O & P.S:
Bakhtiyarpur, Dist: Patna
54. Naresh Mandal, aged about 30 years, son of Ramakant
Madnal, resident of village – Chaita, P.O: Ghunghasa, P.S:
Hariharpur, (Gomoh) Dist: Dhanbad
55. Santosh Jamuda, aged about 31 years, son of Damu
Jamuda, resident of village:- Baijoro, P.O Otar, P.S: Sonua,
Dist: West Singhbhum
56. Sanjay Tirkey, aged about 34 years, son of Late Tunu
Tirkey, resident of village_ Samlong, Belbaga, P.O & P.S:
Namkum Dist: Ranchi
57. Sudhanshu Ranjan, aged about 27 years, son of Bibhuti
Bhushan Mahto, resident of village: Singhpur, P.O Karma,
P.S Kasmar, Dist: Bokaro
58. James Richard Khoya, aged about 35 years, son of
Julesh Khoya, resident of village:- Gundu, P.O Hulhundu,
P.S: Tupudana, Dist: Ranchi
59. Ajit Bodra, aged about 28 years, son of Bholanath
Bodra, resident of village:- Baijoro, P.O Lotapahar, P.S:
Sonua, Dist: West Singhbhum
85
2026:JHHC:32695
60. Ajit Tirkey, aged about 31 years, son of Jatru Jageshwar
Tirkey, resident of village Mahuwa toli, P.O Balalong, P.S:
Vidhan sabha, Dist: Ranchi
61. Sushmita Soy, aged about 28 years, D/o Krishna Soy,
resident of village Thana Road, Chakradharpur, P.O & P.S:
Chakradharpur, Dist: West Singhbhum
62. Sujeet Oraon, aged about 36 years, son of Madra Oraon,
resident of village Kanti, P.O Larta, P.S: Karra, Dist: Khunti
63. Venkateshwar Pandey, aged about 32 years, son of
Shashi Shekhar Pandey, resident of village Bishunpur, P.O &
P.S: Latehar, Dist: Latehar
64. Pankaj Kumar Tudu, aged about 30 years, son of
Bahadur Tudu, resident of village- Taratand, P.O & P.S:
Taratand, Dist: Giridih
65. Ankit Minz, aged about 29 years, son of Ramdev Minz,
resident of village: Bahoranpur, P.O Chandwar, P.S:
Mufassail, Dist: Hazaribagh
66. Shailesh Kumar Singh, aged about 29 years, son of
Umesh Singh, resident of village- Barabagi, P.O Tatra, P.S:
Rajpur, Dist: Chatra,
67. Pankaj Ram, aged about 39 years, son of Mahesh Ram,
resident of village- Jima, P.O Jima, P.S: Kuru, Dist:
Lohardaga.
68. Rudra Pratap Gupta, aged about 42 years, son of Motilal
Gupta, resident of village & P.O Toto, P.S: Toto, Dist: Gumla
69. Chondro Haiburu, aged about 33 years, son of Late
Sidiu Haiburu, resident of village & P.O : Keyad Chalom, P.S:
Mufassil, Chaibasa, Dist West Singhbhum
70. Goutam Kumar Rajwar, aged about 30 years, son of
Pawan Rajwar, resident of House No. 127, Village_ Rautdih,
P.O Baidhmara, Dist: Bokaro
71. Shiv Shankar Bodra, aged about 33 years, son of Late
Suresh Bodra, resident of village: Dukri, P.O & P.S: Toklo,
Dist: West Singhbhum
72. Sumit Kumar, aged about 34 years, son of Murli Prasad
Sahu, resident of House No. 100, Jagdish Nagar-2, Ner Sidhu
Kanhu Maidan, P.O & P.S: Ramgarh, Dist: Ramgarh
73. Samir Hembrom, aged about 26 years, son of Suleman
Hembrom resident of village Khutana, P.O Barmasiya, P.S:
Barhait, Dist: Sahebganj
86
2026:JHHC:32695
74. Ashish Topno, aged about 26 years son of Jidan Topno,
resident of village Amma Banai Toli, P.O & P.S: Torpa, Dist:
Khunti
75. Subhash Kumar Rout, aged about 38 years, son of
Hemlal Rout, resident of village Choudharidih, P.O Burhai,
P.S: Devipur, Dist: Deoghar
76. Vijay Hassa, aged about 26 years, son of Mangu Pahan,
resident of Jamuwadag, P.O : Khunti, P.S: Khunti, Dist:
Khunti
77. Ajay Karmali, aged about 35 years, son of Mukhlal Ram
Karmali, resident of village Chari, P.O Chari, P.S: Gola, Dist:
Ramgarh
78. Sujeet Kumar Oraon, aged about 32 years, son of
Burunga Oraon, resident of village: Arangi, P.O Arangi, P.S.
Ghaghra, Dist: Gumla
79. Shiv Prasad Murmu, aged about 31 years, son of
Mahendra Nath Murmu, resident of village &P.O
Murathakura, P.S: Gurabanda, Dist: West Singhbhum
80. Jitendra Yadav, aged about 30 years, son of Tulsi Yadav,
resident of village Gopidih, P.O & P.S: Chalkusha, Dist:
Hazaribag
81. Thakur Prasad Hembram, aged about 31 years, son of
Guidi Hembram, resident of village Babaida, P.O Rawtara,
P.S: Dhalbhumgarh, Dist: East Singhbhum
82. Nirmala Sanga, aged about 39 years, D/o Man Mohak
Sanga, resident of village & P.O: Jaltanda, P.S: Karra, Dist:
Khunti
83. Avinash Kullu, aged about 28 years, son of Etmon
Kullu, resident of village: Defence Colony, Thakurtoli, P.O &
P.S: Simdega, Dist: Simdega
84. Dashrath Hans, aged about 28 years, son of Late Sanjay
Hans, resident of New Garden, Siram Toli, Club Road, Ranchi
P.O & P.S: Ranchi, Dist: Ranchi
85. Sanjay Kumar, aged about 34 years, son of Manoj
Kumar Sahu, resident of village: Gothai, P.O : Bagramore,
P.S: Simariya, Dist: Chatra
86. Deepika Kashyap, aged about 28 years, D/o Dilip
Kumar Kashyap, resident of village Satranji, P.O Hulundu,
P.S: Tupudana, Dist: Ranchi
87
2026:JHHC:32695
87. Dablu Ram, aged about 34 years, son of Vijay Das,
resident of village_ Jamdiha, P.S: Mahuda, Lohipiti, Dist:
Dhanbad
88. Niraj Singh, aged about 28 years, son of Abhiram Singh,
resident of village_ Nawadih Bhakasi, P.O Dhangaon, P.S:
Lesliganj, Dist: Palamau
89. Anuj Kumar Gupta, aged about 31 years, son of
Ramashahay Prasad Gupta, resident of village_ P.O Seregara,
P.S: Balumath, Dist: Latehar
90. Sameer Sangam, aged about 28 years, son of Tribhuwan
Mandal, resident of village Nagar Keshwani, P.o Keshwani,
PS: Suriya, Dist: Giridih
91. Anurag Kumar, aged about 35 years, son of Bikram
Kumar, resident of village Pathna, Telipara, P.S: Barharwa,
Dist: Sahibganj
92. Duryodhan Mahato, aged about 32 years, son of Lovi
Mahato, resident of village Jargodih, P.O : Soro, P.S:
Ichagarh, Dist: Seraikella Kharswan
93. Sanni Munda, aged about 27 years, son of Jagannand
Munda, resident of village & P.O Satkanadu, P.S: Pithoria,
Dist: Ranchi
94. Gautam Kumar, aged about 36 years, son of Shyam
Pado Paul, resident of House No. 12 A, P.O & P.S: Kasmar,
Dist: Bokaro
95. Dhiraj Kumar Sahu, aged about 30 years, son of Gouri
Sahu, resident of village Pithoria, P.O & P.S: Pithoria, Dist:
Ranchi
96. Sandeep Sanga, aged about 40 years, son of Jagarnath
Sanga, resident of village Jorar, Behind Pensol Factory, P.O &
P.S: Namkum, Dist: Ranchi
97. Shamual Lakra aged 32 years, son of Tairas Lakra,
resident of village Dhanamunji, P.O Balsota, P.S: Bhndra,
Dist: Lohardaga
98. Ramjeet Lakra, aged about 43 years, son of Panna
Lakra, resident of village Kutmu Fikwa Toli, P.O Nigni, P.S:
Lohardaga, Dist: Lohardaga
99. Pushpa Kujur, aged about 34 years, D/o Devnath
Kujur, resident of village Hazaribag, P.O & P.S: Hazaribag,
Dist: Hazaribag
88
2026:JHHC:32695
100. Bijay Marandi, aged about 32 years, son of Hemlal
Marandi, resident of village-Futkipur, P.O Samri, P.S.
Mahagama, Dist: Godda
101. Vibek Kumar Dubedy, aged about 30 years, son of
Sachidanand Dubedy, resident of village_ Kirto, P.O Gentha,
P.S. Lesliganj, Dist: Palamau
102. Ravikant Kumar, aged about 29 years, son of Kedar
Prasad Mandal, resident of village Dhodhiya, P.O Gganpacho,
P.S: Barkatha, Dist: Hazaribag
103. Anand Kumar Kushwaha, aged about 30 years, son of
Jagannath Prasad, resident of village Silwar Khurd, resident
of village: Silwar Khurd, P.O:- Jagannath Dham P.S:
Muffasil, Dist: Hazaribag
104. Vivek Kumar, aged about 32 years, son of Sudeshwar
Saw, resident of Qtr. No. 72/A, Station Colony, Barkakana,
P.O Barkakana, P.S: Patratu, Dist: Ramgarh
105. Chandan Kumar, aged about 30 years, son of Bal
Mukund Prasad, resident of village- Gosain Baliya (Ganga
Johar), P.O Gosain Blaiya, P.S: Barkagaon, Dist: Hazaribag
106. Pradip Kumar, aged about 28 years, son of Dwarika
Yadav, resident of village Daha, P.O Bihiya, P.S: Hunterganj,
Dist: Chatra
107. Ritesh Kachhap, aged about 32 years, son of Mangala
Charan Kachhap, resident of village: Banhora Barkatoli, P.O
Hehal, P.S: Sukhdeonagar, Dist: Ranchi.
108. Varun Kumar Dhan, aged about 31 years, son of
Damodar Ram, resident of village Dighiya, P.O Tuko, P.S.
Bero, Dist: Ranchi
109. Dipendra Oraon, aged about 29 years, son of Jagdew
Oraon, resident of village- Ganeshpur, P.O Ganeshpur, P.S.
Balumath, Dist: Latehar
110. Prabhat Kumar, aged about 30 years, son of Ram
Awatar Ram, resident of village P.O & P.S: Muhammadganj,
Mohsinnagar, @ Muhammadganj, Dist: Palamau
111. Rajdeep Oraon, aged about 29 years, son of Jairam
Oraon, resident of village & P.O Marangloiya, P.S: Balumath,
Dist: Latehar
112. Alok Kujur, aged about 38 years, son of Budhram
Oraon, C/o Savitri Oraon, resident of village Akashi, P.O
Akashi, P.S Bhandra, Dist: Lohardaga
89
2026:JHHC:32695
113. Sakaldeep Kumar Mahto, aged about 37 years, son of
Krishna Mahto, resident of village Dulmi, P.O Baredih, P.S.
Tamar, Dist: Ranchi
114. Prashant Melgandi, aged about 33 years, son of
Ghanshyam Melgandi, resident of village Chacha, P.O
Purunia, P.S. Mufassil Chaibasa, Dist: West Singhbhum
115. Mahadev Oraon, aged about 30 years, son of Late Goyon
Oraon, resident of village Sakarpada, P.O Korambi, P.S.
Mandar, Dist: Ranchi
116. Krishna Kant Yadav, aged about 30 years, son of Saryu
Prasad Yadav, resident of village Mahli Bandh, Kathara, P.O
Gomia, P.S. Gomia, Dist: Bokaro
117. Akshay Kumar Pal, aged about 27 years, son of
Satendra Pal, resident of village Kharika, P.O Dhangada, P.S:
Tandwa, Dist: Chatra
118. Brajesh Kumar Chandrabunshi, aged about 39 years,
son of Suryadeo Chandrawanshi, resident of village Rajwadih,
P.O: Rajwadih, P.S: Daltonganj, Dist: Daltonganj
119. Ashok Kumar Rana, aged about 31 years, son of
Vishwambhar Rana, resident of village Shaharjam, P.O Karni,
P.S Itkhori, Dist: Chatra
120. Manoj Kumar Bhokta, aged about 28 years, son of
Upendra Singh Bhokta, resident of village Lohra, P.O
Manatu, P.S: Keredari, Dist: Hazaribag
121. Paritosh Kumar, aged about 33 years, son of
Parmanand Prasad, resident of Shanti Niwas, South Shivpuri,
Near Vivekanand School, P.S Lohsinghna, P.O Hazaribag,
Dist: Hazaribag
122. Ashutosh Kumar, aged about 32 years, son of Satyendra
Singh, resident of village Arajila, P.O Manudehari, P.S Tiyar,
Dist: Bhojpur (Bihar)
123. Anil Kumar, aged about 29 years, son of Lakho Uranv,
resident of village – Arangi, P.O: Arangi, P.S. Ghaghra, Dist:
Gumla
124. Abhay Horo, aged about 33 years, son of Niral Horo,
resident of village Kokar Tiril Road, Ranchi P.O RIMS,
Bariatu, P.S: Sadar, Dist: Ranchi
125. Mahabali Munda, aged about 26 years, son of
Girinandan Munda, resident of village Salhan, P.O Childag,
P.S. Angra, Dist: Ranchi
90
2026:JHHC:32695
126. Sumit Oraon, aged about 27 years, son of Ram Lakhan
oraon, resident of village Kita, P.O Aan, P.S. Chandwa, Dist:
Latehar
127. Anmol Prabhat Kachhap, aged about 37 years, son of
Basant Kachhap, resident of H.No. 1221, New Ward No. 23,
Hindpiri Gowala Toli, Road, Ranchi Near R.C. Misson School,
P.O Hindpiri, P.S. Hindpiri, Dist: Ranchi
128. Amandeep Lakra, aged about 26 years, son of Ranjit
Philip Lakra, resident of village Dela Toli, Kokar, P.O Bariatu,
P.S. Sadar, Dist: Ranchi
129. Dilip Kumar Gupta, aged about 33 years, son of Awadh
Prasad Gupta, resident of village & P.O Jhargara, P.S:
Hussainabad, Dist: Palamau
130. Pawan Kumar Choubey, aged about 29 years, son of
Shambhu Choubey, resident of village Nauj, P.S: Burmu, P.O
Gurgaon, Dist: Ranchi
131. Navin Singh Munda, aged about 24 years, son of Soma
Singh Munda, resident of village Jintupiri, P.O Barwadag,
P.S. Angara, Dist: Ranchi
132. Indrajit Kumar, aged about 33 years, son of Birj Kishor
Prasad, resident of village Khutikiwal Khurd, P.O & P.S:
Hunterganj, Dist: Chatra
133. Rakesh Oraon, aged about 28 years, son of Subodh
oraon, resident of village Guru, P.O Guru, P.S. Ratu, Dist:
Ranchi
134. Sonu Kumar, aged about 29 years, son of Sita Ram
Sahu, resident of village, Bhawar Pahar Road P.O & P.S:
Kolebira, Dist: Simdega
135. Vivek Purty, aged about 29 years, son of Mansingh
Putry, resident of village Kundrugutu, P.O Hesadih, P.S:
Tebo, Dist: West Singhbhum
136. Sandeep Baitha, aged about 29 years, son of Ganesh
Ram Baitha, resident of village- Rahe, P.O & P.S: Rahe, Dist-
Ranchi
137. Bablu Kumar Karmali, aged about 29 years, son of
Nanhua Karmali, resident of village Chetar, P.O Satkanadu,
P.S. Pithouria, Dist: Ranchi
138. Remod Sandeep Minj, aged about 35 years, son of
Samuel Minj, resident of village Thurka Toli, Sithiyo, P.O
Sithiyo, P.S: Dhurwa, Dist: Ranchi. (Deleted vide order
dated 8.10.2026)
91
2026:JHHC:32695
139. Binit Kumar Aind, aged about 42 years, son of Samuel
Aind, resident of village Churu Bagala Toli, P.O Chandagashi,
P.S. Airport, Dist: Ranchi
140. Avinash Kumar Singh, aged about 36 year, son of Ravi
Shankar Prasad Singh, resident of village Forest Colony,
Chatra, P.O & P.S: Chatra, Dist: Chatra
141. Vikash Kumar, aged about 30 years, son of Santosh
Prasad Gupta, resident of village & P.O Tilra, P.S. Ichak, Dist:
Hazaribag
142. Dixit Ram Baghwar, aged about 32 years, son of Late
Birendra Ram, resident of village Chunwa Toli, Old HB Road,
P.O Kantatoli, P.S Lower Bazar, Dist: Ranchi
143. Supai Tudu, aged about 33 years, son of Rupai Tudu,
resident of village Kendadangri, P.O Saridha, P.S: Chakulia,
Dist: East Singbhum
144. Sumit Soy Murum, aged about 36 years, son of Masih
Prakash Soy Murum, resident of Bihind Sadar Thana, Chuna
Bhatta, Kokar, P.O & P.S: Kokar, Dist: Ranchi
145. Govinda Kumar Gupta, aged about 35 years, son of
Rajendra Prasad Gupta, resident of village & P.O & P.S:
Ramna, Dist: Garhwa.
146. Akshay Kumar, aged about 29 years, son of Yogendra
Rama, resident of village Kaswakhand, P.O Rol, P.S: Nawa
Jaipur, Patan Dist: Palamau
147. Bitu Singh, aged about 31 years, son of Ranvijay Singh,
resident of village Tunatand, P.O & P.S: itkhori, Dist: Chatra
148. Sandeep Kumar Singh, aged about 32 years, son of
Ashok singh, resident of village Mahuwari, P.O & P.S:
Mayurhand, Dist: Chatra
149. Ajay Murmu, aged about 28 years, son of Mangal
Murmu, resident of village Shitalpur Tola, Guritand, P.O
Gharbar, P.S. Baliapur, Dist: Dhanbad
150. Dhiraj Kumar Singh, aged about 35 years, son of
Birendra Singh, resident of village: Kabra, P.O Kahdhaiya,
P.S, Tandwa, Dist: Chatra
151. Tanmay Mondal, aged about 30 years, son of Subodh
Kumar Mondal, resident of village: Guliardih, P.O Ledharia,
P.S: Nirsa, Dist: Dhanbad
152. Jageshwar Kumar Mandal, aged about 29 years, son of
Tetu Mandal, resident of village Dubba, P.O Manigari, P.S:
Sarwan Dist: Deoghar
92
2026:JHHC:32695
153. Piyush Kumar Tiwary, aged about 28 years, son of
Pramod Kumar Tiwary, resident of village Kutmu, P.O & P.S:
Untari, Road, Dist: Palamau
154. Divyalok Priyadarshi, aged 30 years, son of Mahendra
Kumar Ray, resident of village Parheta, P.O Ahilyapur, P.S:
Ahilyapur, Gandey, Dist: Giridih
155. Jaikumar Yadav, aged about 28 years, son of Bhairo
Yadav, resident of village Bandiyabad, P.O Bandiyabad,
P.S.Bengabad, Dist: Giridih
156. Pramod Kumar Yadav, aged about 29 years, son of
Dhaneshwar Prasad Yadav, resident of village Thariyara, P.O
Bichgarha, P.S: Rikhiya, Dist: Deoghar
157. Rohit Kumar Tiwari, aged about 38 years, son of Bikash
Chandra Trivedi, resident of village Aluara, P.O Bat Binor,
P.S. Silyaljori Dist: Bokaro
158. Shiv Prasad Gorai, aged about 31 years, son of Rajit
Gorai, resident of village Rahergora, P.O Khamarendi, P.S.
Chas Dist: Bokaro
159. Mahadev Kr. Mahato, aged about 32 years, son of Kali
Pad Mahato, resident of village- Mamar Kudar, P.O
Duhdigazar, P.S. Chas (M), Dist: Bokaro
160. Subham Saurav, aged about 28 years, son of Krishna
Prasad Rana, resident of village Manikpur, P.O Madhupur,
P.S: Jashidih, Dist: Deoghar
161. Rahul Kumar, aged about 29 years, son of Himanshu
Shekhar Hind, resident of village Gokhuldih, P.O Koiridih,
P.S. Jashidih, Dist: Deoghar
162. Dyanand Kumar Yadav, aged about 34 years, son of
Ganesh Yadav, resident of village Ghaghdih, P.S. Jainnagar,
P.O Naitand, Dist: Koderma
163. Bablu Manjhi, aged about 31 years, son of Haldhar
Manjhi, resident of village Jaherdih (Godri), P.O Siddih, P.S.
Ichagarh, Dist: Seraikella Kharswan
164. Ritesh Ranjan, aged about 32 years, son of Ajay Kumar
Jaiswal, resident of village Purani Sahibganj, P.O & P.S:
Sahibganj, Dist: Sahibganj
165. Sagar Kumar Verma, aged about 31 years, son of Rohan
Dangi, resident of village Pathalgada, P.O & P.S Pathalgada,
Dist: Chatra
93
2026:JHHC:32695
166. Kundan Kumar Roy, aged about 30 years, son of
Brahmanand Roy, resident of village Khandhara, P.O & P.S:
Jasidih, Dist: Deoghar
167. Binod Kumar Tubid, aged about 31 years, son of Pratap
Singh Tubid, resident of village: Gundipost, P.O Purana Pani,
P.S. Tonto, Dist: West Singbhum
168. Rupesh Kumar, aged about 28 years, son of Dinesh
Soni, resident of village Sankri, P.O Gonsai Baliya, P.S.
Barkhagaon, Dist: Hazaribag
169. Roshan Kumar, aged about 30 years, son of Braj Kishor
Singh, resident of village Talgaraha, P.S. Palojori, Dist:
Deoghar
170. Krishna Rana, aged about 32 years, son of Dilo Rana,
resident of village Dulmaha, P.O Barsot, P.S. Barhi, Dist:
Hazaribag
171. Sanjay Kumar Yadav, aged about 27 years, son of
Babulal Yadav, resident of village Pandiyadih, P.O Naitand,
P.S. Jainagar, Dist: Koderma
172. Rajendra Kumar, aged about 37 years, son of Binod
Saw, resident of village Itki Road, DAV Skhikshadeep School,
Pahar Toli, H. No. 193, P.O & P.S: Hehal, Dist: Ranchi
173. Parmanand Kumar, aged about 30 years, son of
Dineshwar Yadav, resident of village Gobardih, P.O Jori, P.S.
B.N.Jori, Dist: Chatra
174. Uttam Kumar Mahto, aged about 32 years, son of
Mohan Mahto, resident of village Barwadih, P.O Khairo, P.S.
Gomoh, Dist: Dhanbad
175. Vikesh Kumar, aged about 32 years, son of Sitaram
Chaudhary, resident of village Bara, P.O Jori, P.S. B.N.Jori,
Dist: Chatra
176. Manish Kumar, aged about 37 years, son of Late Binod
Lohra, resident of Village Mosu, P.O Hesal, P.S. Angara, Dist:
Ranchi
177. Lakhinder Munda, aged about 32 years, son of Nakul
Munda, resident of village Rangamati, P.O Navagarh, P.S.
Sikidri, Dist: Ranchi
178. Ramesh Kumar Baid, aged about 28 years, son of Nimay
Chand Baid, resident of village & P.O Asansol, P.S Dumka (M)
Dist: Dumka
94
2026:JHHC:32695
179. Rohit Kumar Barnwal, aged about 28 years, son of Raj
Kumar Barnwal, resident of Shiv Mandir, Bansjora Bazar,
P.O Bansjora, P.S. Loyabad, Dist: Dhanbad
180. Kumari Pooja, aged about 29 years, D/o Puran Saw,
resident of village Rajmaniya, P.O Rupaydih, P.S. Birni, Dist:
Giridih
181. Pooja Kumari, aged about 31 years, daugther of Nirmal
Prasad Mehta, resident of village & P.O Dumraon, P.S: Ichak,
Dist: Hazaribagh.
182. Rohit Ekka, aged about 28 years, son of Budru Ekka,
resident of village Sithio, Naya Toli, P.O Sithio, P.S. Dhurwa,
Dist: Ranchi
183. Arun Kumar Yadav, aged about 32 years, son of Sudhir
Kumar Yadav, resident of village Kharkhuti, P.O Rakti, P.S.
Sarwan, Dist: Deoghar
184. Sunil Kumar Gupta, aged about 35 years, son of late
Chetlal Saw, resident of village Kusmatilha, P.O Doranda, OP.
Ghodthmaba, P.S. Dhanwar, Dist: Giridih
185. Diwakar Kumar, aged about 31 years, son of Jhulan
Das, resident of village Anupmanjhidih, P.O: Malhara, P.S.
Rikhiya, Dist: Deoghar
186. Kumari Saroj Bala, aged about 34 years, D/o Raj Kishor
Mahto, resident of village Ulatu, P.O Makka, P.S. Burmu Dist:
Ranchi
187. Shashank Shekhar Pathak, aged about 25 years, son of
Vijay Kumar Pathak, resident of village Neema, P.O & P.S;
Naudiha Bazar, Dist: Palamau
188. Santosh Kumar, aged about 30 years, son of Jagdish
Mahto, resident of village Bedmakka, P.O Jharpo, P.S.
Tatijharia, Dist: Hazaribag
189. Sakaldeo Kumar, aged about 28 years, son of Jageshwar
Mahtha, resident of village Simariya, P.O Bajio, P.S. Giridih
(M), Dist: Giridih
190. Mukesh Rana, aged about 28 years, son of Thakuri
Rana, resident of village- Karma, P.T Debo, P.O Rampur, P.S
Chouparan, Dist: Hazaribag
191. Ramprawesh Yadav, aged about 33 years, son of Prasadi
Chandra Yadav, resident of village Bedo Khurd, P.O Kapka,
P.S. Barkatha, Dist: Hazaribag
95
2026:JHHC:32695
192. Prabhat Prakash, aged about 36 years, son of Durga
Prasad Mahto, resident of village Chhechharui, P.O
Lamipatra, P.S. Pandwa, Dist: Palamau
193. Sunny Kumar, aged about 28 years, son of Niraj Kumar
Sinha, resident of village Khurti Kewal Khurd, P.O & P.S:
Hunterganj, Dist: Chatra
194. Mithun Kumhar, aged about 29 years, son of Dilip
Kumhar, resident of village Khario, P.S. Hariharpur, (Gomoh)
Dist: Dhanbad
195. Avinash Chauhan, aged about 31 years, son of
Mithalesh Kumar Singh, resident of village Siddharthapuri
Colony Road No.01, Manpur, P.O & P.S: Gaya, Dist: Gaya
(Bihar)
196. Hemant Raj, aged about 27 years, son of Satyaprakash
Gupta, resident of village Arrarua, P.O & P.S: Hariharganj,
Dist: Palamau
197. Ajay Kumar Choudhary, aged about 31 years, son of
Avedesh Choudhary, resident of village and P.O: Naya
Sankho, P.S. Deori, Dist: Giridih
198. Raj Kumar Mahto, aged about 32 years, son of Sukhdev
Prasad Mahto, resident of village P.O Goniato, P.S: Penk
Narayanpur, Dist: Bokaro
199. Deepak Kumar, aged about 30 years, son of Bharat Ram
Mahto, resident of village:- Sakhiya, P.O Oriya, P.S. Mufassil
Dist: Hazaribag
200. Arvind Kumar Mahta, aged about 34 years, son of
Sreedam Mahta, resident of village Baghmara, P.O
Bamunbandhi, P.S. Fatehpur, Dist: Jamtara
201. Bablu Kumar, aged about 31 years, son of Ram Prawesh
Prasad, resident of village Bedauli, P.O Shahar Rampur, P.S.
Naubatpur, Dist: Patna (Bihar)
202. Narendra Mandal, aged about 31 years, son of Ramnath
Mandal, resident of village Budhachanch, P.O Atka, Block
Bagodar, Dist: Giridih
203. Devashish, aged about 30 years, son of Dilip Kumar
Sah, resident of village Bhera Bhandar Koli, Block Gooda
Grama Panchayat, Ghat Paharpur, Village Bhandar Koli, P.O
Haripur, P.S. Godda, Dist: Godda
204. Prem Shankar Mishra aged about 31 years, Son of Pran
Gopal Mishra, resident of village Lagwan, P.O Karon, P.S
Chitra, District: Deoghar
96
2026:JHHC:32695
205. Sumit Kumar Bhagat, aged about 29 years, son of
Shukdeo Pd. Bhagat, resident of village Mohanpur, P.S.
Hiranpur, Dist: Pakur
206. Haradhan Singh, aged about 29 years, son of Manoj
Kumar Singh, resident of village Bankanali, P.O Kukraha,
P.S. Chitra, Dist: Deoghar
207. Neelu Choudhary, aged about 36 years, son of Jay
Prakash Singh Choudhary, resident of village Kharni, P.S.
Barwadda, Dist: Dhanbad.
208. Gautam Kumar Rao, aged about 31 years, son of
Bachan Deo Rao, resident of village- Dubchanchar, P.O:
Fulchuwan, P.S: Chitra, Dist: Deoghar
209. Ramendra Kumar Ravi, aged about 29 years, son of
Anuj Priyadarshi, resident of village Harlal Tola, P.O Haripur
Gairbanna, P.S. Godda, Mufassail Dist: Godda
210. Manoj Kumar, aged about 41 years, son of Bhola Prasad
Yadav, resident of village Guglidih, P.O Satsang, P.S. Kunda,
Dist: Deoghar
211. Prakhar Gupta, aged about 32 years, son of Anil Kumar
Sah, resident of village Tarwara, P.O Ghat Kushmani, P.S.
Godda, Dist: Godda
212. Jitendra Mandal, aged about 31 years, son of Gopal
Mandal, resident of village Bhathariya, P.O Bamandiha, P.S.
Sarath, Dist: Deoghar
213. Avinash Kumar, aged about 35 years, son of Kamlesh
Sharma, resident of village Birai, P.O Arai, P.S. Daudnagar,
Dist: Aurangabad (Bihar)
214. Suranjan Kumar, aged about 29 years, son of Sanjay
Prasad Dangi, resident of village Barhi Bigha, P.O Aurgu
Gerua, P.S. Hunterganj, Dist: Chatra
215. Nand Kishore Singh, aged about 31 years, son of Talo
Singh, resident of village Gotiya, P.O Manjhgawan, P.S.
Padma, Dist: Hazaribag
216. Birendra Kumar Saw, aged about 27 years, son of
Jagdish Saw, resident of village Jeruawadih, P.O Kubri, P.S:
Dhansar, Dist: Giridih, Jharkhand
217. Shahanawaj Husain, aged about 24 years, son of
Alamgir Ansari, resident of village Kushdand, P.O Adhura,,
P.S. Nagar Untari, Dist: Garhwa
97
2026:JHHC:32695
218. Khushboo, aged about 30 years, D/o Khagendra Kumar,
resident of village- Vivekanand Nagar, Paneribandh Road,
Shahpur, P.O & P.S: Daltonganj, Dist Daltonganj
219. Rohit Kumar Singh, aged about 32 years, son of Nakul
Singh, resident of village Chuglo, P.O Gadi Sirrampur, P.S.
Giridih (M), Dist: Giridih
220. Sachin Khawas, aged about 33 years, son of Lakhan
Khawas, resident of village Usrdih, P.O Bijuliya, P.S. Chas,
Dist: Bokaro
221. Praful Kumar Singh, aged about 36 years, son of
Satyendra Singh, resident of village Jaidu, P.O Udaypura, P.s.
Tarhasi, Dist: Palamu
222. Shyamsundar Mandal, aged about 31 years, son of
Chhatradhari Mandal, resident of village Kokharia, P.O
Dumaria, P.S. Sonaraithari, Dist: Deoghar
223. Niraj Kumar Turi, aged about 28 years, son of Gyani
Turi, resident of village Bhaturaydih, P.O Ghoranjee, P.S.
Bhelwaghati, Dist: Giridih
224. Gajesh Pat Pingua, aged about 35 years, son of Harish
Chandra Pingua, resident of village H. No. 203, Haludbuani,
Namotola, Near Vidya Niketan Public School, P.S. Parsudih,
P.O Tata Nagar, Jamshedpur, Dist: East Singhbhum
225. Sanjay Kumar, aged about 36 years, son of Somar
Mahto, resident of village Beharwatand, P.O Mandramo, P.S.
Suriya, Dist: Giridih
226. Buloo Kumar, aged about 31 years, son of Chotoo Singh
Yadav, resident of village Arkhango, P.O Arkhango, P.S.
Dhawar, Dist: Giridih
227. Md. Arif Ansari, aged about 29 years, son of Md. Siraj
Ansari, resident of village & P.O Gando, P.S. Dumka, Dist:
Dumka
228. Naveen Kumar Deo, aged about 34 years, son of Ram
Jeewan Ram, resident of village Amnari, P.O Jharpo, P.S.
Hazaribag Dist: Hazaribag
229. Saurav Suman, aged about 32 years, son of Pradip
Kumar Pramanik, resident of village Kashim Bazar, P.O &
P.S: Rajmahal, Dist: Sahebganj
230. Amit Baxla, aged about 44 years, son of Harlen Baxla,
resident of Kachhabari, P.O Bingon, P.S. Karra, Dist: Khunti
98
2026:JHHC:32695
231. Neeraj Pandit, aged about 32 years, son of Dharam
Pandit, resident of village- Gaida, P.O Gumo Barwadih, P.S.
Jai Nagar, Dist: Koderma
232. Santosh Kujur, aged about 43 years, son of Alphonse
Kujur, resident of village Bansekarcha, P.O Aksi, P.S.
Mahuadhar, Dist: Latehar
233. Khirod Singh Munda, aged about 43 years, son of Soma
Singh Munda, resident of village Tekniya, P.O Jojohatu, P.S.
Arki, Dist: Khunti
234. Sumit Rohan Khalkho, aged about 37 years, son of
Raphael Khalkho, resident of village Konka Sirom Toli, Ward
No. 15, M. Corporation Ranchi, P.O & P.S. Sadar, Dist:
Ranchi
235. Dinesh Kumar Rana, aged about 32 years, son of
Mahendra Rana, resident of village- P.O Barkangango, P.S.
Barkattha, Dist: Hazaribag
236. Sandeep Kumar Dangi, aged about 30 years, son of
Kameshwar Dangi, resident of village Dhodhi, P.O
Madhaniya, P.S. Mayruhand, Dist: Chatra
237. Chandan Kumar Rajak, aged about 32 years, son of
Deepak Rajak, resident of village Dhobiyadih, P.O Keshmi,
P.s. Nawalshahi, Dist: Koderma
238. Kajal Kumar, aged about 33 years, son of Krishna Kant
Mandal, resident of village Khapchwa, P.O Paway, P.S.
Sonarai Thari, Dist: Deoghar
239. Manoj Kumar Mandal, aged about 36 years, son of Shiv
Narayan Mandal, resident of village Nawadih Durgapur, P.O
& P.S: Karmatar, Dist: Jamtara
240. Rahul Kumar Mandal, aged about 26 years, son of
Gopal Mandal, resident of village Sirmadih, P.O Keshodih,
P.S. Birni, Dist: Giridih
241. Vivek Kumar Pandey, aged about 32 years, son of
Srikant Pandey, resident of village Gandhi Chowk Sahana
Road, Koderma, P.O & P.S: Koderma, Dist: Koderma
242. Satveer Lakra, aged about 32 years, son of Karamchand
Lakra, resident of village Bagha Singpur, P.O Bagha, P.S &
Dist: Lohardaga
243. Sachin Kumar, aged about 25 years, son of Shakti
Pandey, resident of village Doranda, P.O Doranda, P.S.
Dhanwar, Dist: Giridih
99
2026:JHHC:32695
244. Indrajeet Raut, aged about 36 years, son of Bisheswar
Raut, resident of village Choudharidih, P.O Burhai, P.S.
Devipur, Dist: Deoghar
245. Raghuvendra Kumar, aged about 32 years, son of
Kamakhya Narayan Singh, resident of village- Jhikatiya, P.O
Hiring, P.S Hunterganj, Dist: Chatra
..… Petitioner (s)
Versus
1. State of Jharkhand through Chief Secretary
Government of Jharkhand, having its office at Project
Bhawan, Dhurwa, P.O & P.S- Dhurwa, Ranchi, Jharkhand.
2. Secretary , Department of Personnel, Administration
Reforms & Rajbhasa, having its office at Project Building,
Dhurwa, P.O. & P.S. –Dhurwa, Ranchi, Jharkhand.
..... Respondent(s)
With
W.P.(S) No. 7106 of 2026
….…..
1. Akash Gaurav, aged about 30 years, son of Mangra
Kujur, resident of village- Pilkhi More, Sisai, P.O & P.S: Sisai,
Dist: Gumla.
2. Anshuman Tiwary, aged about 29 years, son of Gautam
Tiwary, resident of Laxmi Nagar, Hehal, Piskamore, P.O
Hehal, P.S. Sukhdeo Nagar, District Ranchi.
3. Md. Javed Khan, aged about 27 years, son of Hakik
Khan, resident of village Kandra Basti, P.O Ramnagargarh,
P.S. Mahuba, Dist: Dhanbad
4. Karan Yadav, aged about 26 years, son of Dwarika
Yadav, resident of village Biharo, P.O Hirodih, P.S. Jatnagar,
Dist: Koderma.
5. Dinesh Kumar Mehta, aged about 30 years, son of
Shankar Prasad Mehta, resident of village Near Mandir, Tara
Mahalla, Barka Kalan, P.O Ratanpur, P.S. Ichak, Dist:
Hazaribagh.
6. Sakshi Sahgal, aged about 27 years, D/o Sukesh
Sahgal, resident of village & P.O: Khatri Khatanga, P.S. Bero,
Dist: Ranchi.
7. Radha Krishna Natani, aged about 29 years, son of
Banwari Lal Natani, resident of village Kani Bazar, Munka
100
2026:JHHC:32695
Bagicha Gali Near K.D.Children School, P.O & P.S.
Hazaribagh, Dist: Hazaribagh.
8. Rahul Kumar Singh, aged about 30 years, son of Vijay
Singh, resident of village Mangrodih, P.O Dandidih, P.S.
Giridih, Dist: Giridih.
9. Dinesh Kumar, aged about 28 years, son of Anand
Mahto, resident of village Solagidih, P.O. Chas, P.S. Chira
Chas, Dist: Bokaro.
10. Madan Mohan Hansda, aged about 29 years, son of
Mansa Ram Hansda, resident of village Mohanpur, P.O.
Mohanpur, P.S. Dhalbhumgarh, Dist: East Singbhum.
11. Kamal Kishor, aged about 29 years, son of Rohan
Mahto, resident of Qtr. No. 397/AB, Street No.02, Gomoh,
P.O Gomoh, P.S. Hariharpur, Dist: Dhanbad.
12. Pankaj Kumar Ghosh, aged about 32 years, son of
Chittaranjan Ghosh, resident of village Barachangru, P.O.
Barachangru, P.S. Silli, Dist: Ranchi.
13. Bhaskhar Singh, aged about 27 years, son of Sudhir
Singh, resident of village Pahargerua, P.O: Kadhwan, P.S.
Bishrampur, Rehla, Dist: Palamau.
14. Ashish Kumar Choudhary, aged about 32 years, son of
Laldeo Choudhary, resident of village Sandi P.O. Sandi, P.S.
Rajrappa, Dist: Ramgarh.
15. Sajjad Akram, aged about 26 years, son of Iltaf Hussain,
resident of village Badam, P.O. Barkagaon, P.S. Barkagaon,
Dist: Hazaribagh.
16. Mantu Kumar Rawani, aged about 28 years, son of
Takdir Rawani, resident of village- Singhdih, P.O. Koiridih,
P.S. Suriya, Dist: Giridih.
17. Manish Bhagat, aged about 28 years, son of Late Sushil
Bhagat, resident of village Murung toli, P.O. Tupudana, P.S.
Kharsidag, Dist: Ranchi.
18. Basant Lakra, aged about 33 years, son of Bhikhari
Oraon, resident of village Simaliya, P.O Simaliya, P.S: Ratu,
Dist: Ranchi.
19. Jitendra Kumar Sah, aged about 32 years, son of
Pramod Sah, resident of village- Sinduria, P.O Sinduria, P.S.
Ramgarh, Dist: Ramgarh.
20. Jay Prakash Oraon, aged about 32 years, son of
Ramanand Oraon, resident of village Rajhara, P.O. Chando,
P.S. Chainpur,Dist: Palamau.
101
2026:JHHC:32695
21. Shubham Kumar, aged about 29 years, son of Sukhdeo
Ray, resident of village- Kripalpur, P.O. Barotand, P.S.
Dhanwar, Dist: Giridih.
22. Tinku Kumar Das, aged about 31 years, son of
Dileshwar Ram, resident of village Kanki, P.O Dari, P.S. Giddi
A, Dist: Hazaribagh.
23. Shobhanath Oraon, aged about 29 years, son of
Gyanchand Oraon, resident of village- Auratand, P.O Palheya,
P.S. Manika, Dist: Latehar.
24. Sushil Oraon, aged about 33 years, son of Amar Nath
Oraon, resident of village Nawagarh, P.O Panki, P.S. Panki,
Dist: Palamau.
25. Praveen Kumar, aged about 29 years, son of Umesh
Rana, resident of village Tamai, P.O. Hirodih, P.S. Jainagar,
Dist: Koderma.
26. Mahesh Kumar Yadav, aged about 31 years, son of
Narayan Yadav, resident of village- Sihodih, P.O. Bhandrao,
P.S. Hirodih, Dist: Giridih.
27. Shashi Bhushan Kumar, aged about 28 years, son of
Vijay Dangi, resident of village- Belhar, P.O. Nawadih, P.S.
Pathalgara, Dist: Chatra.
28. Akash Deep, aged about 26 years, son of Birendra
Kumar Rajwar, resident of village Madhugora (Daladali), P.O.
& P.S. Rajganj, Dist: Dhanbad.
29. Yogesh Kumar, aged about 26 years, son of Pradip
Kumar Ray, resident of village Dumariya, P.O.
Bhabhamgama, P.S. Sarath, Dist: Deoghar.
30. Arif Ansari, aged about 27 years, son of Imityaz Ansari,
resident of village P.O. & P.S. Charhi, Dist: Hazaribagh.
31. Deepak Kumar Ray, aged about 26 years, son of
Sadanand Ray, resident of village- Maheshmarwa, P.O.
Doranda, P.S. Dhanwar, District Giridih.
32. Piyush Kumar, aged about 28 years, son of Janardan
Yadav, resident of village- P.O. Oriya, P.S. Mufassil, Dist:
Hazaribagh.
33. Shubham Kumar Pandey, aged about 28 years, son of
Dinesh Pandey, resident of village Sariya, P.O. Saraiya, P.S.
Padma, Dist: Hazaribagh.
34. Ashish Kumar, aged about 25 years, son of Upendra
Nath Ray, resident of village- Nawada, P.O Doranda, P.S
Dhanwar, Dist: Giridih.
102
2026:JHHC:32695
35. Chandan Kumar, aged about 26 years, son of Upendra
Nath Ray, resident of village- Nawada, P.O Doranda, P.S
Dhanwar, Dist: Giridih.
36. Mahabir Oraon, aged about 29 years, son of Etwa
Oraon, resident of Village Rukrum, P.O Silam, P.S. Raidih,
Dist: Gumla.
37. Anand Bhagat, aged about 28 years, son of Etwa
Bhagat, resident of village Etta, P.O. Sithio, P.S. Lohardaga,
Dist: Lohardaga.
38. Sameer Kujur, aged about, 26 years, son of Jaikant
Panna Kujur, resident of village Bhusa, P.O. & P.S. Bagru,
Dist: Lohardaga.
39. Arunesh Murmu, aged about 30 years, son of
Mashibran Murmu, resident of village- Bhatondha, P.O.
Kathon, P.S. Poreyahat, Dist: Godda.
40. Surbhi Kumari, aged about 28 years, son of Bhola
Rajak, resident of New Sitaramdera, P.O. Agrico, P.S.
Sitaramdera, Dist: East Singhbhum.
41. Ashwini Kumar Pramanik, aged about 29 years, son of
Nipen Hazam, resident of village- Danadih, P.O. Danadih,
P.S. Sonahatu, Dist: Ranchi.
42. Vivek Kumar, aged about 24 years, son of Umesh
Prajapati, resident of village Adra, P.O Sultanh, P.S.
Katkamdag, Dist: Hazaribagh.
43. Anmol Oraon, aged about 26 years, son of Mahipal
Oraon, resident of village: Bhuar, P.O Bagru, P.S. Bagru,
Dist: Lohardaga
44. Manohar Bhagat, aged about 29 years, son of Jhari
Bhagat, resident of Village Bhargaon, P.O. Arru, P.S. Senha,
District Lohardaga.
45. Pankaj Kumar, aged about 37 years, son of Rajendra
Ram, resident of village- Mako, P.O Latehar, P.S. Latehar,
Dist: Latehar.
46. Md. Jawed Ansari, aged about 37 years, son of Md.
Nasim Ansari, resident of village- Darjichak, P.O Rampur,
P.s. Chouparan, Dist: Hazaribagh
47. Sitaram Prasad, aged about 37 years, son of Horeel
Prasad, resident of village- Salaiya, P.O Barwan, P.S.
Barkatha, Dist: Hazaribagh
103
2026:JHHC:32695
48. Nirmal Soy, aged about 32 years, son of John Soy,
resident of village- Sake, P.O. Kochang, P.S. Arki, District
Khunti.
49. Mritunjay Kumar Jha, aged about 28 years, son of
Navin Kumar Jha, resident of Magistrate Colony, Doranda,
P.O. & P.S. Doranda, District Ranchi.
50. Prabhat Munda, aged about 26 years, son of Bablu
Munda, resident of village: Indrapuri, Road No.6, Kathar
Gonda, P.O Hehal, P.S. Sukhdeo Nagar, Dist: Ranchi.
51. Geeta Kumari, aged about 34 years, D/o Manjan
Pujhar, resident of village- Genuwa Marni, P.S: Ajhari,
Dhudhani, P.S. Jama Dist: Dumka.
52. Amarjeet Kumar, aged about 32 years, son of
Bishwanath Ram, resident of village C/o B.N.Ram Sarna
Bazar, Bujurg, Jamira, Barkakana, P.O & P.S: Barkakana,
Dist: Ramgarh.
53. Anshul Toppo, aged about 32 years, son of Moti Lal
Oraon, resident of Shivganj, Harmu Road, P.O. & P.S.
Harmu, Dist: Ranchi.
54. Anil Soren, aged about 30 years, son of Shivnarayan
Soren, resident of village- Kendua, P.O. Kamaldouri, P.S
Boarijore, District Godda.
55. Amit Kumar, aged about 31 years, son of Bharat Bedia,
resident of village Mishrain Morha, P.O. Religarha, P.S. Giddi
A, Dist: Hazaribagh.
56. Kaushal Kishore Bhagat, aged about 31 years, son of
Gandira Bhagat, resident of village- Nehalu, Ambatoli,
(Nehalu Kapariaya), P.O. Nehalu, P.S. Bero, Dist. Ranchi.
57. Rani Toppo, aged about 34 years, daughter of Kumar
Toppo, resident of village- Hochai, P.O. Sadma, P.S.
Ormanjhi, Dist: Ranchi.
58. Vishal Kumar Mahli, aged about 30 years, son of
Nandikishor Mahli, resident of village- Tiril, P.O. Tiril
Ashram, P.S. Nagri, Dist: Ranchi.
59. Vikash Kumar Singh, aged about 25 years, son of
Brahmeshwar Singh, resident of village P.O. Masarh, P.S.
Udwant Nagar, Dist Bhojpur, (Bihar).
60. Lakhikant Rajak, aged about 27 years, son of
Chittyaranjan Rajak, resident of village Buri Binor, P.O & P.S:
Bat Binor, Dist: Bokaro.
104
2026:JHHC:32695
61. Mahesh Saw, aged about 29 years, son of Ramdev Saw,
resident of village Balumath, P.O. & P.S. Balumath, District
Latehar.
62. Srikrishan Sahu, aged about 32 years, son of
Maheshwar Sahu, resident of village Bhadauli, P.O. Sisai,
P.S. Sisai, District Gumla.
63. Nisha Tigga, aged about 34 years, D/o Lakhan Tigga,
resident of village Saparom & P.O Saparom, P.S. Nagri,
District Ranchi.
64. Madhu Kachhap, aged about 29 years, D/o Manmohan
Bhagat, resident of village New Road Amla Toli, Lohardaga,
P.O. & P.S. Lohardaga, Dist: Lohardaga.
65. Sushil Kumar, aged about 31 years, son of Jhari
Karmali, resident of village Bhurkundwa, Potagna, P.S.
Barkagaon, P.O. Gossainbala, District Hazaribagh.
66. Vikas Kumar Sharma, aged about 32 years, son of
Dayanand Sharma, resident of Balia P.O. Marpa P.S.
Balbadda, Dist.- Godda, Jharkhand.
67. Praveen Kumar, aged about 32 years, son of Jageshwar
Yadav, resident of Village, Gumgi P.O. Gumgi P.S. Tisri,
District Giridih.
68. Ritu Raj Paswan, aged about 25 years, son of Rajkumar
Paswan, resident of Village Hajipur Rajgown, Mirza Chauki,
P.O. Mirzachauki, P.S. Sahebganj, District Sahebganj.
69. Pawan Kumar Tirkey, aged about 26 years, son of
Mangalram Bhagat, resident of Village Karamtoli, P.O. & P.S.
Gumla, District Gumla.
70. Subham Kumar, aged about 31 years, son of Nagendra
Ram, resident of Nawa Toli Hurhuru, P.O. Hazaribagh, P.S.
Sadar, Dist: Hazaribagh.
71. Rohit Toppo, aged about 31 years, son of Birsa Toppo,
resident of Village Telgaon, P.O. Telgaon, P.S. Gumla, Dist:
Gumla.
72. Hemant Kumar Nayak, aged about 30 years, son of
Baijnath Nayak, resident of Baru, P.O. Baru P.S. Jaridih,
Dist: Bokaro.
73. Satish Kumar Mehta, aged about 29 years, son of
Mahavir Prasad Mehta, resident of Chouparan, P.O. & P.S.
Chouparan, District Hazaribagh.
105
2026:JHHC:32695
74. Dharmendra Ravidas, aged about 26 years, son of Parvil
Ravidas, resident of Village Mahkol, P.O. Surajpura, P.S.
Padma, District Hazaribagh.
75. Avijeet Kumar, aged about 29 years, son of Harihar
Swarnkar, resident of Village Ukharsal, P.O. Khurobindo, P.S.
Jamua, District Giridih.
76. Vivek Singh, aged about 30 years, son of Kamta Singh,
resident of CDA Colony P.O. Keshari Nagar, P.S. Shastri
Nagar, District Patna, Bihar.
77. Anand Paswan aged about 30 years, son of Shukdeo
Ram, resident of Village Dhakosharan, P.O. Arkhango, P.S.
Dhanwar, District Giridih.
78. Sukhdev Oraon aged about 32 years, son of Shivnath
Oraon, resident of Village Tigra, P.O. Guru Ratu P.S. Ratu,
District Ranchi.
79. Sandip Kumar Das, aged about 25 years, son of Arjun
Das, resident of village Barkatha, P.S. Barkatha, P.O
Barkatha, Dist: Hazaribagh.
80. Ravi Kumar, aged about 29 years, son of Rajendra Saw,
resident of village Chechai, P.O Karma, P.S. Koderma, Dist:
Koderma.
81. Arvind Paswan, aged about 32 years, son of Laxman
Paswan, resident of Village Makdiha, P.O. Kurbi, P.S.
Dhanwar, District Giridih.
82. Hari Shankar Sardar, aged about 30 years, son of Sushil
Kumar Sardar, resident of village & P.O Karaduba, P.S.
Ghatshila, Dist: East Singbhum.
83. Kanhai Kumar Mahto, aged about 29 years, son of
Mahabir Mahto, resident of village Ghuthiya Tand Basti, P.O.
Bermo P.S. Bermo Dist: Bokaro.
84. Manish Kumar Rajak, aged about 28 years, son of
Mahesh Kumar Rajak, resident of village- Purnanagar, P.O. &
P.S. Koderma, Dist: Koderma.
85. Md. Sahil, aged about 26 years, son of Md. Jamal,
resident of village Topchanchi, P.O. & P.S. Topchanchi, Dist:
Dhanbad.
86. Bharti Kumari, aged about 32 years, daughter of
Avinash Saw, resident of Ambatand, P.O. Sinduri, P.S.
Narayanpur, District Jamtara.
106
2026:JHHC:32695
87. Kanchan Priya, aged about 29 years, daughter of Kapil
Ram, resident of I.T.I Indranagar P.O. Hehal, P.S. Pandra,
District Ranchi.
88. Supriya Kumari, aged about 27 years, daughter of
Santosh Kumar Soni, Resident of Village Kandi, P.O. & P.S.
Kandi, District Garhwa.
89. Shivam Kumar, aged about 28 years, son of Harikishore
Choudhary, resident of Village Chormara, P.O. Pathardoda,
P.S. Sarath, District Deoghar.
90. Upendra Kumar Ravi, aged about 29 years, son of
Shivshankar Ravidas, resident of Village Gari, P.O. & P.S.
Bariyatu, District Latehar.
91. Sanjeet Kumar, aged about 31 years, son of Suresh
Saw, resident of Sakhiya, P.O. & P.S. Oriya, District
Hazaribagh.
92. Abhishek Kumar, aged about 30 years, son of Vijay
Kumar, resident of Village Chechi, P.O. Karma, P.S. Koderma,
District Koderma.
93. Kiran Kujur, aged about 31 years, daughter of Jago
Kujur, resident of Village Purana Lowadih, P.O. & P.S.
Namkum, District Ranchi.
94. Gangadhar Yadav, aged about 30 years, son of Saryu
Yadav, resident of Chalkusha, P.O. & P.S. Chalkusha,
District Hazaribagh.
95. Manju Kumari Khakha, aged about 32 years, daughter
of Jai Mangal Oraon, resident of Jariya Puranadih, P.O. &
P.S. Bero, District Ranchi.
96. Sandeep Shahi, aged about 33 years, son of Indra Deo
Prasad, resident of Village Agdoni Kala, P.O. Banyadih, P.S.
Giridih, District Giridih.
97. Akanksha Kumari, aged about 29 years, daughter of
Pradip Kumar Singh, resident of Village Ugra, P.O. Korambey,
P.S. Senha, District Lohardaga.
98. Pankaj Kumar Maurya, aged about 37 years, son of
Suresh Mahto, resident of Village Kandtari, P.O. Sandh, P.S.
Barkagaon, District Hazaribagh.
99. Ajay Kumar, aged about 36 years, son of Jagdish Yadav,
resident of Village Lathia, P.O. Kewal, P.S. Barhi, Distict
Hazaribagh
..… Petitioner (s)
Versus
107
2026:JHHC:32695
1. State of Jharkhand through Chief Secretary Government
of Jharkhand, having its office at Project Bhawan, Dhurwa,
P.O & P.S- Dhurwa, Ranchi, Jharkhand.
2. Secretary , Department of Personnel, Administration
Reforms & Rajbhasa, having its office at Project Building,
Dhurwa, P.O. & P.S. –Dhurwa, Ranchi, Jharkhand.
..... Respondent(s)
With
W.P.(S) No. 7134 of 2026
….…..
1. Sushil Kumar Bhagat, Aged about 36 years, Son of
Jairam Bhagat, Resident of Village- Luti, P.O.-Temki, P.S.-
Latehar, District- Latehar.
2. Chiranjevi Kumar Yadav, Aged about 32 years, Son of
Govind Yadav, Resident of Village & Post- Chopnadih, P.S.-
Markacho, District- Koderma,
3. Sonu Kumar Das, Aged about 32 years, Son of
Ghanshyam Ravidas, Resident of Village- Patna, P.O. & P.S.-
Ganwa, District- Giridih,
4. Dinesh Baskey, Aged about 35 years, Son of Jugal
Kishore Baskey, Resident of Village- Dhobana, P.O. & P.S.-
Pathrol, District- Deoghar,
5. Uday Narayan Das, Aged about 34 years, Son of Mahesh
Das, Resident of Village- Gonaiya, P.O.- Charpa, P.S.-
Pathrol, District- Deoghar,
6. Hemlal Murmu, Aged about 34 years, Son of Dasharath
Murmu, Resident of Village- Kanidih, P.O.- Dumuria, P.S.-
Nirsa, District- Dhanbad,
7. Amit Kumar, Aged about 39 years, Son of Krishna
Prasad Agrawal, Resident of Rajganj, P.O. & P.S.- Rajganj,
District- Dhanbad,
8. Praween Kumar, Aged about 37 years, Son of Bhoopal
Mandal, Resident of Bari Kodar Janna, P.O.- Bari Kodar
Janna, P.S. & District- Sahibganj,
9. Shrawan Kumar Singh, Aged about 34 years, Son of
Sushil Singh, Resident of Village- Bhaddi, P.O. & P.S.-
Patarghat, District- Saharsa (Bihar),
10. Kushal Amit Angaria, Aged about 37 years, Son of Late
PrabhudasAngaria, Resident of Village- Martin Bunglow, P.O.
& P.S.- Khunti, District- Khunti,
108
2026:JHHC:32695
11. Sudhir Ranjan Karjee, Aged about 35 years, Son of
Yogeshwar Karjee, Resident of Village- Pulmi, Loahatu, P.O. &
P.S.- Bundu, District- Ranchi,
12.
Rahul Kumar, Aged about 34 years, Son of Prasidh
Narayan Singh, Resident of Village- Rol, P.O.-Dhangada, P.S.
Tandwa, District- Chatra.
13. Aditya, Aged about 33 years, Son of Madhurender
Singh, Resident of Village- Kemai, Post- Sondip, P.S.-
Bhawanipur, District- Purnea, (Bihar),
14. Kailash Kumar Choudhary, Aged about 43 years, Son of
Parmeshwar Choudhary, Resident of Nunukadih No. -2, P.O.-
Jitpur, P.S.- Jorapokhar, District- Dhanbad,
15.
Jully Kumari, Aged about 36 years, Daughter of Avinash
Saw, Resident of Ambatand, P.O.- Sinduri, P.S.- Narayanpur,
District- Jamtara,
16. Rajesh Ram Baghel, Aged about 40 years, Son of Kastu
Ram Baghel, Resident of Jaldega, Near Block Office, P.O. &
P.S.- Jaldega, District- Simdega,
17. Ranjana Swati Kerketta, Aged about 37 years, Daughter
of Nabor Kerketta, Resident of Village- Barkibiura,
Kerakachhar, P.O.- Barkibiura, P.S.- Kurdeg, District-
Simdega,
18. Manish Bari, Aged about 37 years, Son of Sura Bari,
Resident of Village- Kinudih, Ghaghidih, Golmuri-cum-
Jugsalai, Tatanagar, P.O. & P.S.-Golmuri, District- East
Singhbhum.
19. KM Shweta Kumari, aged about 35 years, Daughter of
Vinod Kumar, Resident of Village- Maldewa, P.O.- Dudhi,
P.S.- Dudhi, District- Sonbhadra (Uttar Pradesh),
20. Subhash Kumar, Aged about 37 years, Son of Ram
Krishna Pandit, Resident of Village- Kailibad, P.O.-
Karharbari, P.S.- Giridih (Muffasil), District- Giridih.
21.
Ranjeet Kumar Yadav, Aged about 33 years, Son of
Arjun Yadav, Resident of Village- Pipradih, P.O.- Saranda,
P.S.- Birni,District- Giridih,
22. Manoj Kumar Pandey, Aged about 39 years, Son of Ram
Pyare Pandey, Resident of Ekra Work Shop, P.O.- Bansjora,
P.S.- Loyabad, District- Dhanbad,
23. Surendra Kumar Prajapati, Aged about 33 years, Son of
Rameshwar Prajapati, Resident of Village & Post- Mayurhand,
P.S.- Mayurhand, District- Chatra,
109
2026:JHHC:32695
24. Sajjan Kumar, Aged about 33 years, Son of Sheopujan
Gour, Resident of Chano Road, Lakhey, P.O. & P.S.- Korrah,
District- Hazaribagh,
25.
Smita Lugun, Aged about 44 years, Daughter of
Marshalan Lugun, Resident of Murungtoli, Near Ring Road,
R.K. Mission, T.B. Sanatorium, Ranchi,
26. Someshwar Charan Singh, Aged about 35 years, Son of
Gupteshwar Charan Singh, Resident of Dhargulli, P.O.-
Dhargulli, P.S.- Bagodar, District- Giridih,
27. Sunny Amod Ekka, Aged about 35 years, Son of Cyril
Ekka, Resident of Bhabha Nagar Road No. 10, P.O.- Kokar,
P.S.- Sadar, District- Ranchi,
28.
Rohit Paul Minz, Aged about 36 years, Son of Bijay
Minz, Resident of 40, Lalpur Peace Road Bye Lane, Near Lichi
Bagan, P.O. & P.S.- Lalpur, District- Ranchi,
29. Suraj Kumar, Aged about 33 years, Son of Shiv Shankar
Prasad Saw, Resident of Tupkadih, Near SBI Bank, P.O. &
P.S.- Jaridih, District- Bokaro,
30. Sonu Kumar Yadav, Aged about 33 years, Son of Chetlal
Gope, Resident of Village- GanjhudihBasti, P.O.- Sawang,
P.S.- Jaridih, District- Bokaro,
31. Ashish Bhagat, Aged about 32 years, Son of Shiv
Bhagat, Resident of D.S.P. Road, Jawahar Nagar, Gumla,
P.O. & P.S.- Gumla, District- Gumla,
32. Seema Tirkey, Aged about 34 years, Daughter of Latheya
Tirkey, Resident of Dibadih S.P. Colony, P.O. & P.S.-
Doranda, District- Ranchi,
33. Amit Lakra, Aged about 36 years, Son of Marcel Lakra,
Resident of village & Post- Mamarla, P.S.- Basia, District-
Gumla,
34. Ajay Kumar Kisku, Aged about 32 years, Son of Player
Kisku, Resident of Village- Sugnibasa, P.O.- Bartalla, P.S.-
Ranga, District- Sahibganj,
35. Aman Kumar, Aged about 33 years, Son of Manoj
Kumar Sah, Resident of Mahavir Tola, Borio, P.O. & P.S.-
Borio, District- Sahibganj,
36. Sunny Kumar, Aged about 34 years, Son of Niranjan
Pandey, Resident of Chandan Nagar, Police Line, P.O. & P.S.-
Giridih, District- Giridih,
110
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37. Gyanesh Kumar Mishra, Aged about 37 years, Son of
Omkar Mishra, Resident of Village- Dhanaura, P.O.- Dudhi,
P.S.- Dudhi, District- Sonebadhra (Uttar Pradesh),
38.
Sahdeo Ram, Aged about 36 years, Son of Baijnat Ram,
Resident of Village- Pokhariya, P.O.- Ratanpur, P.S.- Ichak,
District- Hazaribagh,
39. Chandrashekhar Tiwari, Aged about 39 years, Son of
Vinodanand Tiwari, Resident of Village- Tori Kalan, P.O.-
Jarhi, P.S.- Dandai, District- Garhwa,
40. Pooja Lata Choubey, Aged about 33 years, Daughter of
Vijay Nath Choubey, Resident of Aghor Ashram Road, P.O.-
Sudna, P.S.- Daltonganj, District- Palamu,
41.
Binay Augustin Kachhap, Aged about 33 years, Son of
Joseph Kachhap, Resident of Village- Mahuwa Toli Namkum,
P.O. & P.S.-Namkum, District- Ranchi.
42. Sumit Kishor Narayan, Aged about 35 years, Son of
Hriday Narayan Prasad, Resident of Village- Damodardih,
P.O. & P.S.- Bengabad, District- Giridih,
43. Sanjeev Kumar, Aged about 33 years, Son of Suresh
Prasad Yadav, Resident of Sector 2/D Quarter No. 2-332
Bokaro Steel City, Post- Sector-2, P.S.- Sector-1, District-
Bokaro,
44. Kundan Kumar, Aged about 34 years, Son of Ramlal
Ram, Resident of Village- Dumari, P.O.- Namudag, P.S.-
Naudiha- Bazar, District- Palamu,
45. Pratibha Hessa, Aged about 35 years, Daughter of
Pachay Hessa, Resident of Village- Kumardungi, P.O.-
Kumardungi, P.S.- Kumardungi, District- West Singhbhum,
46. Prem Shankar Pal, Aged about 33 years, Son of Vijay
Pal, Resident of Village- Kuliya, P.O.- Kajaru Khurd, P.S.-
Pandu, District- Palamu,
47. Suraj Singh, Aged about 32 years, Son of Tripurari
Prasad Singh, Resident of Village- Sapaha, P.O.- Kukraha,
P.S.- Chitra, District- Deoghar,
48.
Rajkumar Minz, Aged about 35 years, Son of Sukhdev
Oraon, Resident of Village- Porha, P.O.- Ruki, P.S.- Gaghra,
District- Gumla,
49. Sunita Minz, Aged about 35 years, Daughter of Arjun
Minz, Resident of Village & Post- Saparom, P.S.- Nagri,
District- Ranchi,
111
2026:JHHC:32695
50. Jai Kishan Singh Munda, Aged about 37 years, Son of
Bipin Bihari Singh Munda, Resident of Village- Huwanghatu,
P.O.-Taimara, P.S.- Namkum, District- Ranchi.
51.
Kunal Kumar Dubey, Aged about 32, Son of Ved
Prakash Dubey, Resident of Purbdiha(Mahuliya), P.O.-
Purbdiha, P.S.- Chainpur District-Palamau
52. Akash Kumar Tiwary, Aged about 28 years, son of Ajit
Kumar Tiwary, Resident of Harinamad, P.O.- Harinamad,
P.S.-Chainpur District –Plamau
..… Petitioner (s)
Versus
1. The State of Jharkhand, through the Chief Secretary,
Government of Jharkhand, having its office at Project
Building, P.O. & P.S.-Dhurwa, District- Ranchi.
2. The Secretary, Department of Personnel Administrative
Reforms and Rajbhasha, Government of Jharkhand, having
its office at Project Building, P.O. & P.S.-Dhurwa, District-
Ranchi.
..... Respondent(s)
With
W.P.(S) No. 7777 of 2026
1. Rohit Baxla, aged about 30 years, Son of Daniel Baxla,
Resident of 1st Line Near Don-Bosco Church, Khorha Toli,
Akhra Kocha, Kokar, P.O.-G.P.O., P.S.-Kotwali, District-
Ranchi, Jharkhand.
2. Sitaram Hembram, aged about 31 years, Son of Badro
Hembram, Resident of Village-Dubrajpur, P.O.-Karaduba,
P.S.-Ghatsila, District-East Singhbhum, Jharkhand.
3. Sujeet Kumar Yadav, aged about 27 years, Son of Hemraj
Gope, Resident of Village & P.O.-Mahugain Kalan, P.S.-
Barkagaon, District-Hazaribagh, Jharkhand.
4. Surya Manohar Sharma, aged about 31 years, Son of Ram
Prakash Sharma, Resident of Ward No. 1, Village-Lochanpur,
P.O. & P.S. + District-Koderma, Jharkhand.
5. Chhotu Murmu, aged about 29 years, Son of Yadu Murmu,
Resident of Village-Konjhiya Nawasar, P.O.-Atki, P.S.-Pirtand,
District-Giridih, Jharkhand.
6. Sanjeev Kumar Mishra, aged about 32 years, Son of Paras
Nath Mishra, Resident of West of Bibijam Hata Mahulbagh,
Ara, P.O. & P.S.-Ara, District-Bhojpur, Bihar.
112
2026:JHHC:32695
7. Vikash Kumar, aged about 36 years, Son of Bhagwan
Prasad Modi, Resident of Opposite Police Station, Hirodih,
P.O.-Kisgo, P.S.-Giridih, District-Giridih, Jharkhand.
8. Satya Prakash Pandey, aged about 32 years, Son of
Ramesh Dutt Pandey, Resident of H. No. 5, Bandhan Patwa
Road, Shiv Mandir, Dumraon, P.O. & P.S.-Dumraon, District-
Buxar, Bihar.
9. Rajesh Kumar Jha, aged about 37 years, Son of Late Ram
Naresh Jha, Resident of new Colony, Nimdih, P.O.& P.S.-
Chaibasa, District-West Singhbhum, Jharkhand.
10. Chanda Kumari, aged about 32 years, Daughter of Vijay
Saw, Resident of Village-Dumri, P.O.-Singhrawan, P.S.-
Chouparan, District-Hazaribagh, Jharkhand.
11. Charles Malto, aged about 30 years, Son of Samuel Malto,
Resident of Village-Kusumghati, P.O.-Kerobazar, P.S.-
Rajabitha, District-Godda, Jharkhand.
12. Prashant Kumar Singh, aged about 29 years, Son of
Birendra Singh, Resident of Village-Mayurhand, P.O. & P.S.-
Mayurhand, District-Chatra, Jharkhand.
13. Dileep Kumar Yadav, aged about 30 years, Son of
Narayan Yadav, Resident of Village & P.O-Karihari, P.S.-
Hirodih, District-Giridih, Jharkhand.
14. Deepak Kumar Saw, aged about 29 years, Son of
Vaidhnath Saw, Resident of Village-Baddiha, P.O.-Mirzaganj,
P.S.-Jamua, District-Giridih, Jharkhand.
15. Tinku Kumar Das, aged about 35 years, Son of Ram
Prasad Das, Resident of Village-Khandiha, P.O.-S.P. Colliery,
P.S.-Giridih (MU), District-Giridih, Jharkhand.
16. Rahul Kumar, aged about 39 years, Son of Akhileshwar
Sharma, Resident of Brahamrishi Nagar, P.O. & P.S.-
Makhdumpur, District-Jehanabad, Bihar.
17. Priyaranjan Das, aged about 28 years, Son of Basudeo
Das, Resident of Village-Chandankiyari, P.O. & P.S.-
Chandankiyari, District-Bokaro, Jharkhand.
18. Abiram Jha, aged about 44 years, Son of Vindhya Nath
Jha, Resident of Qr. No. WS 5/54, Harmu Housing Colony,
P.O.-Harmu, P.S.-Argora, District-Ranchi, Jharkhand.
19. Bireshwar Oraon, aged about 29 years, Son of
Shivnandan Oraon, Resident of Village-Chund, Pakar Toli,
P.O.-Barkichanpi, P.S.-Kuru, District-Lohardaga, Jharkhand.
......PETITIONERS
113
2026:JHHC:32695
VERSUS
1. State of Jharkhand through Chief Secretary, Government
of Jharkhand, having its office at Project Bhawan, Dhurwa,
P.O & P.S- Dhurwa, Ranchi, Jharkhand.
2. Secretary, Department of Personnel, Administration
Reforms & Rajbhasa, having its office at Project Building,
Dhurwa, P.O. & P.S. -Dhurwa, Ranchi, Jharkhand.
3. Jharkhand Staff Selection Commission through its
Secretary, having its office at Kalinagar, Chaibagan Gali,
Namkum, P.O. & P.S.-Namkum, Ranchi, Jharkhand.
……RESPONDENTS
With
W.P (S) No. 7136 of 2026
1. Rishikesh Sajjan, aged about 28 years, Son of Nand
Kumar Jha, Resident of Village-Basarhi, P.O.-Malini, P.S.-
Godda, District-Godda, Jharkhand.
2. Akash Kumar, aged about 27 years, Son of Niranjan
Kushwaha, Resident of Village & P.O.-Digwar, P.S.-Mandu,
District-Ramgarh, Jharkhand.
3. Gaurav Roy, aged about 33 years, Son of Malay Kumar
Roy, Resident of H. No. 43, Hatia Road, Rajdhanwar, P.O. &
P.S.-Dhanwar, District-Giridih, Jharkhand.
4. Uma Kumari, aged about 27 years, Daughter of Laxman
Bediya, Resident of Village-Chandra Pahan Toli, P.O.-
Chandra, P.S.-Ormanjhi, District-Ranchi, Jharkhand.
5. Samir Kumar, aged about 29 years, Son of Mahendra
Prasad, Resident of Village & P.O.-Korambey, P.S.-Gola,
District-Ramgarh, Jharkhand.
6. Avinash Kumar, aged about 34 years, Son of Ram
Naresh Sahu, Resident of Village -Upar Tola Kothar, P.O.-
Kaitha, P.S.-Ramgarh, District-Ramgarh, Jharkhand.
7. Praveen Kumar Mahto, aged about 28 years, Son of
Ashok Kumar Mahto, Resident of 169, Chamrom Mahto Tola,
Near Middle School, P.O.-Harhad, P.S.-Rajrappa, District-
Ramgarh, Jharkhand.
8. Loknath Gond, aged about 36 years, Son of Sakaldev
Sah Gond, Resident of Village-Baromuri, P.O.-B. Polytechnic,
P.S.-Dhanbad, District-Dhanbad, Jharkhand.
9. Ravi Kumar Sinha, aged about 36 years, Son of
Awadhesh Kumar Sinha, Resident of H. No. 111, Kumhar
114
2026:JHHC:32695
Patti, Near Kali Mandir, Manaitand, P.O-Dhanbad, P.S.-
Dhanwar, District-Dhanbad, Jharkhand.
10. Kamlesh Kumar Singh, aged about 32 years, Son of
Ramdash Singh, Resident of Village-Turidih, P.O.-Demu, P.S.
& District-Latehar, Jharkhand.
11. Suman Kumar, aged about 28 years, Son of Dwarika
Yadav, Resident of Village-Madar Pur, P.O. & P.S.-Kunda,
District-Chatra, Jharkhand.
12. Bhageerath Kumar, aged about 30 years, Son of
Mahadew Saw, Resident of Village & P.O.-Salga, P.S.-
Keredari, District-Hazaribagh, Jharkhand.
13. Rakesh Kumar Hari, aged about 31 years, Son of Gangu
Hadi, Resident of Village-Kandra, P.O-Ramnagar Garh, P.S.-
Mahuda, District-Dhanbad, Jharkhand.
14. Pintu Kumar Mahato, aged about 26 years, Son of
Bhagirath Mahato, Resident of Village- Parasbania, P.O.-Khas
Jena Gora, P.S.-Baliapur, District-Dhanbad, Jharkhand.
15. Manoj Oraon, aged about 26 years, Son of Ramshewak
Oraon, Resident of Village-Narauli, P.O.-Narauli, P.S.-Kairo,
District-Lohardaga, Jharkhand.
16. Mandeep Kumar Rajak, aged about 33 years, Son of
Sarayu Rajak, Resident of Manai Barda Kala, P.O.-Ratanpur,
P.S.-Hazaribagh, District-Hazaribagh, Jharkhand.
17. Guddu Kumar Roy, aged about 29 years, Son of Vyasdeo
Roy, Resident of Kosogondo Dighi, P.O.-Chatro, P.S.-Deori,
District-Giridih, Jharkhand.
18. Prem Prakash Singh, aged about 30 years, Son of
Vijendra Kumar Singh, Resident of Jail Campus, Mandal
Kala, Chas, P.O.-Chas, P.S.-Pindrajora, District-Bokaro,
Jharkhand.
19. Sanjeet Kumar, aged about 29 years, Son of Beni
Ravidas, Resident of Village & P.O.-Kadma, P.S.-Hazaribagh,
District-Hazaribagh, Jharkhand.
20. Rajendra Prasad Murmu, aged about 34 years, Son of
Mohan Lal Murmu, Resident of Village-Pakerbera, P.O.-
Tantri, P.S.-Topchanchi, District-Dhanbad, Jharkhand.
21. Mahesh Kumar, aged about 30 years, Son of Harihar
Yadav, Resident of Village-Udalo, P.O.-Sharmatand, P.S.-
Jainagar, District-Koderma, Jharkhand.
22. Sandeep Kumar Rajak, aged about 37 years, Son of
Bhuneshwar Rajak, Resident of Village-Silwar Kala, P.O.-
115
2026:JHHC:32695
Jagannath Dham, P.S.-Muffasil, District-Hazaribagh,
Jharkhand.
23. Chandan Kumar, aged about 32 years, Son of Ramesh
Kumar Singh, Resident of Village-Shivdayal Nagar, Vijay
Path, Gali No. 2, P.O.-Kadma, P.S.-Katkamdag, District-
Hazaribagh, Jharkhand.
24. Aniket Kumar, aged about 32 years, Son of Suresh
Prasad, Resident of Village-Kope, P.O. & P.S.-Manika,
District-Latehar, Jharkhand.
25. Pramod Kumar Das, aged about 30 years, Son of
Dwarika Ram, Resident of Village-Jaloundh, P.O. & P.S.-
Ichak, District-Hazaribagh, Jharkhand.
26. Ankit Kumar, aged about 24 years, Son of Kameshwar
Prasasd Yadav, Resident of at Simariya, P.O.-Jamu, P.S.-
Markacho, District-Koderma, Jharkhand.
27. Chetan Kumar, aged about 31 years, Son of Nanhu Saw,
Resident of Village & P.O.-Oriya, P.S.-Muffasil, District-
Hazaribagh, Jharkhand.
28. Annup Kumar Toppo, aged about 29 years, Son of
Shankar Toppo, Resident of Dahutoli Hatma, Kanke Road,
P.O.-Ranchi University, P.S.-Morabadi, District-Ranchi,
Jharkhand.
29. Pramod Kumar, aged about 35 years, Son of Jagdish
Mahto, Resident of Village-Dardag, P.O.-Chakla, P.S.-
Ormanjhi, District-Ranchi, Jharkhand.
30. Jubaid Sheikh, aged about 35 years, Son of Nadir
Sheikh, Resident of Kandra Basti, Mahuda More, P.O. & P.S-
Mahuda, District-Dhanbad, Jharkhand.
31. Pradeep Kumar Gupta, aged about 30 years, Son of
Awadh Prasad Gupta, Resident of Village & P.O.-Jhargara,
P.S.-Hussainabad, District-Palamu, Jharkhand.
32. Sanjeev Kumar, aged about 29 years, Son of Satish
Kumar, Resident of Village-Nawadih Bhakasi, P.O.-
Dhangaon, P.S.-Lesliganj, District-Palamu, Jharkhand.
33. Sachin Kumar, aged about 35 years, Son of Baijnath
Prasad, Resident of 110, Sattu Galli, Marwari Mohalla, P.O. &
P.S.+ District-Chatra, Jharkhand.
34. Kumar Harsh, aged about 31 years, Son of Satish
Kumar, Resident of H. No. 504, Srikant Road, Belabagan,
Near Police Line, P.O. & P.S.-Deoghar, District-Deoghar,
Jharkhand.
116
2026:JHHC:32695
35. Ronee Minj, aged about 36 years, Son of Patrick Minj,
Resident of Village-Chatakpur, P.O.-Srinagar, P.S.-Jari,
District-Gumla, Jharkhand.
36. Manjeet Kumar Singh, aged about 30 years, Son of
Naval Kishore Singh, Resident of Village-Hesatu, P.O.-
Khadhaiya, P.S.-Tandwa, District-Chatra, Jharkhand.
37. Vinay Kumar Choudhary, aged about 25 years, Son of
Triveny Choudhary, Resident of Village-Gundri, P.O.-
Rangamatia, P.S.-Chandankiyari, District-Bokaro,
Jharkhand.
38. Ashok Kumar Yadav, aged about 31 years, Son of
Baikunth Yadav, Resident of Village-Beltikari, P.O.-Parjori,
P.S.-Sarwan, District-Deoghar, Jharkhand.
39. Sumit Kumar, aged about 32 years, Son of Abhay
Kumar Pandit, Resident of House No. 97, New Saket Nagar,
Saryu Marg-I, Hinoo, P.O. & P.S.-Hinoo, District-Ranch,
Jharkhand.
40. Nand Lal Kumar, aged about 32 years, Son of Shiv
Nandan Sahu, Resident of Village-Jirabar, P.O.-Kucchu, P.S.-
Ormanjhi, Districct-Ranchi, Jharkhand.
41. Gunjan Kumar Singh, aged about 29 years, Son of Sheo
Kumar Singh, Resident of Village-Nareha Kala, P.O.-Bedhna,
P.S.-Itkhori, District-Chatra, Jharkhand.
42. Raj Kumar Ram, aged about 32 years, Son of
Rameshwar Ram, Resident of Village-Kurmidih, P.O.-Kanko,
P.S.-Jainagar, District-Ranchi, Jharkhand.
43. Sanjay Oraon, aged about 36 years, Son of Birsa Oraon,
Resident of Village-Sirkhatoli, P.O. & P.S.-Namkum, District-
Ranchi, Jharkhand.
44. Prabhakar Baraik, aged about 31 years, Son of Kapindra
Baraik, resident of Village-Pilkhi, P.O. & P.S.-Sisai, District-
Gumla, Jharkhand.
45. Kunwar Soren, aged about 32 years, Son of Paraw
Soren, Resident of Village-Pathar Bhanga, P.O.-Kalikapur,
P.S.-Potka, District-East Singhbhum, Jharkhand.
46. Kameshwar Kumar Yadav, aged about 31 years, Son of
Nanku Yadav, Resident of Village-Chadram, P.O.-Delho, P.S.-
Simaria, District-Chatra, Jharkhand.
47. Akash Kumar, aged about 33 years, Son of Jaynath
Mehta, Resident of Village-Lohargara, P.O.-Hariharpur, P.S.-
Bhawnathpur, District-Garhwa, Jharkhand.
117
2026:JHHC:32695
48. Satyam Kumar, aged about 29 years, Son of Ishwar
Yadav, Resident of Village-Srinagar, P.O.-Barsot, P.S.-Barhi,
District-Hazaribagh, Jharkhand.
49. Sanjeet Kumar, aged about 31 years, Son of Radeswar
Chandravansi, Resident of Village-Itkhori, P.O. & P.S.-Itkhori,
District-Chatra Jharkhand.
50. Uday Kumar Gupta, aged about 27 years, Son of Bechan
Saw, Resident of Village-Akurahwan, P.O.-Bela, P.S.-
Chouparan, District-Hazaribagh, Jharkhand.
51. Ramesh Kumar Choudhary, aged about 28 years, Son of
Triloki Choudhary, Resident of Village-Chuglamo, Near
U.M.S. P.O.-Chuglamo, P.S.-Barahkatha, District-
Hazaribagh, Jharkhand.
52. Shiv Shankar Ram, aged about 31 years, Son of
Rameshwar Ram, Resident of Village & P.O. & P.S.-Senha,
District-Lohardaga, Jharkhand.
53. Jai Durgesh Kumar Singh, aged about 34 years, Son of
Kuldeep Singh, Resident of Village-Rangwara, P.O.-Hafua,
P.S. & District-Chatra, Jharkhand.
54. Dablu Kumar Bediya, aged about 28 years, Son of
Dhananjay Bediya, Resident of Village-Jobhiya, P.O.-Banda,
P.S.-Gola, District-Ramgarh, Jharkhand.
55. Veer Singh Munda, aged about 36 years, Son of Manna
Munda, Resident of Village-Nawatoli, P.O.-Deogaon, P.S.-
Lapung, District-Ranchi, Jharkhand.
56. Amit Tripathi, aged about 34 years, Son of Amar Nath
Tripathy, Resident of Village-Sudna, Near Gaytri Mandir, P.O.
& P.S-Sudna, District-Palamau, Jharkhand
57. Bishun Chandra Kandir, aged about 38 years, Son of
Deomon Kandir, Resident of Village-Dehekela, P.O.-Sarwada,
P.S.-Murhu, District-Khunti, Jharkhand.
58. Rinki Kumari, aged about 31 years, Daughter of
Narayan Ravidas, Resident of Chengdhari, P.O. & P.S.-
Chengdhari, District-Giridih, Jharkhand.
59. Ravi Shankar, aged about 30 years, Son of Vinay Kumar
Sinha, Resident of Linepar Mirzapur, Nawada, P.O. & P.S.-
Mirzapur, District-Nawada, Bihar.
60. Ravi Kumar Sharma, aged about 32 years, Son of
Dayanand Mistry, Resident of Village-Kargalo, P.O.-
Achaljamu, P.S.-Bishnugarh, District-Hazaribagh,
Jharkhand.
118
2026:JHHC:32695
61. Ajay Kumar, aged about 33 years, Son of Shankar
Prasad Singh, Resident of Village-Nawatand, P.O.-Parwatpur,
P.S.-Ahilyapur Gandey, District-Giridih, Jharkhand.
62. Ajay Das, aged about 30 years, Son of Jaynath Das,
Resident of Village-Khebha, P.O.-Rikhiya, P.S.-Rikhiya,
District-Deoghar, Jharkhand.
63. Kunal Kumar, aged about 25 years, Son of Mukesh
Kumar, Resident of Village & P.O.-Masaurha, P.O. & P.S.-
Paliganj, District-Patna, Bihar.
64. Rupesh Kumar, aged about 32 years, Son of Bhola
Mahto, Resident of Village-Chaprakh, P.O. & P.S.-Ichak,
District-Hazaribagh, Jharkhand.
65. Bablu Tudu, aged about 25 years, Son of Naiki Tudu,
Resident of Village-Chipakharo, P.O.-Khurjio, P.S.-Birni,
District-Giridih, Jharkhand.
66. Sunil Kumar Saw, aged about 29 years, Son of Hulas
Saw, Resident of Village-Pundra, P.O.-Edla, P.S.-Simariya,
District-Chatra, Jharkhand.
67. Rohit Herenz, aged about 29 years, Son of Mansukh
Herenz, Resident of Village-Kalamuchiya, P.O.-Bingaon, P.S.-
Karra, District-Khunti, Jharkhand.
68. Sunil Herenj, aged about 33 years, Son of Gopal Herenj,
Resident of Village-Silda, P.O.-Fudi, P.S. & District-Khunti,
Jharkhand.
69. Subhash Das, aged about 29 years, Son of Tribhuwan
Das, Resident of Village-Belatand, P.O.-Saranda, P.S.-Birni,
District-Giridih, Jharkhand.
70. Ashok Kumar Yadav, aged about 31 years, Son of
Bharat Pd. Yadav, Resident of Village-Jagarnathi, P.O. & P.S.-
Mohanpur, District-Deoghar, Jharkhand.
71. Sonu Kumar Mandal, aged about 32 years, Son of
Tarkeshwar Mandal, Resident of Village-Kanko, P.O.-
Kankomath, P.S.-Katras, District-Dhanbad, Jharkhand.
72. Deepak Kumar Das, aged about 31 years, Son of Dilip
Das, Resident of Village-Kumrahbad Rohini, P.O.-Rohini,
P.S.-Jasidih, District-Deoghar, Jharkhand.
73. Surendra Mandal, aged about 31 years, Son of Munshi
Mandal, Resident of Village-Nagarkeshwari, P.O.-Keshwari,
P.S.-Sariya, District-Giridih, Jharkhand.
119
2026:JHHC:32695
74. Satyajeet Shankaram, aged about 33 years, Son of
Satish Chandra Shankaram, Resident of Sakarawan,
Chakdin, P.O. & P.S.-Asthawan, District-Nalanda, Bihar.
75. Manjeet Kumar Singh, aged about 27 years, Son of
Ramdeo Singh, Resident of Village & P.O.-Sua, P.S-
Medininagar, District-Palamu, Jharkhand.
76. Binay Kumar Agrawal, aged about 45 years, Son of
Ravindra Prasad Agrawal, Resident of Village & P.O.-Gola,
P.S.-Ramgarh, District-Ramgarh, Jharkhand.
77. Siddhartha, aged about 32 years, Son of Shailendra
Kumar Singh, Resident of H. No. 203, Raj Mansion, Road No.
4, Vikash Nagar, Singhmore, Hesag, P.O. & P.S.-Hatia,
District-Ranchi, Jharkhand.
78. Baleshwar Kumar, aged about 36 years, Son of
Ramnath Prasad, Resident of Village-Singhani, P.O.-Korrah,
P.S.-Muffasil, District-Hazaribagh, Jharkhand.
79. Lalbahadur Kumar, aged about 29 years, Son of Lalan
Yadav, Resident of Village-Tarwan Khurd, P.O.-Kataiya, P.S.-
Hariharganj, District-Palamau, Jharkhand.
80. Bipul Kumar Pandey, aged about 30 years, Son of Sunil
Pandey, Resident of Village-Chaneya, P.O.-Basna, P.S.-Nawa
Bazar, District-Palamau, Jharkhand.
81. Bipin Mahto, aged about 33 years, Son of Durga Mahto,
Resident of H. No. 42A, Lagam, P.O.-Lagam, P.S.-Silli,
District-Ranchi, Jharkhand.
82. Manish Kumar Ravi, aged about 29 years, Son of
Upendra Ram, Resident of Ghatahua Kala, P.O.-Lamari Kala,
P.S.-Kandi, District-Garhwa, Jharkhand.
83. Deepak Kumar, aged about 33 years, Son of Mahesh
Prasad, Resident of Behind Laxmi, Ghema Gwal Toli Chowk,
P.O.-Hazaribagh, P.S.-Sadar, District-Hazaribagh,
Jharkhand.
84. Krishna Puran, aged about 28 years, Son of Ravi Puran,
Resident of Village-Duarsini, P.O.-Baburamdih, P.S.-Tamar,
District-Ranchi, Jharkhand.
85. Karan Kumar Mahli, aged about 31 years, Son of
Mahabir Mahli, Resident of Village-Kulhi, P.O.-Kuchu, P.S.-
Ormanjhi, District-Ranchi, Jharkhand.
86. Suraj Mahli, aged about 28 years, Son of Durga Charan
Mahli, Resident of Village-Nadia, P.O.-Harmu, P.S.& District-
Lohardaga, Jharkhand.
120
2026:JHHC:32695
87. Suraj Kumar Choudhary, aged about 36 years, Son of
Anil Choudhary, Resident of Village-Karhrbari, P.O.-
Karhrbari, P.S.-Giridih (M), District-Giridih, Jharkhand.
88. Punit Kujur, aged about 32 years, Son of Ramnath
Kujur, Resident of Village-Mundal Toli, P.O.-Konbegi, P.S.-
Rengari, District-Simdega, Jharkhand.
89. Amit Kumar, aged about 32 years, Son of Suresh Kumar
Verma, Resident of Village-Siyatand, P.O.-Siyatand, P.S.-
Jamua, District-Giridih, Jharkhand.
90. Rakesh Kumar Gupta, aged about 34 years, Son of
Vishwnath Sah, Resident of Village-Batto Khurd, P.O.-
Hariharpur, P.S.-Bhawnathpur, District-Garhwa, Jharkhand.
91. Amit Kumar, aged about 32 years, Son of Shyam Bihari
Prasad, Resident of Gyatri Devi, Venktesh Colony, 12 Bangla
Pardeshi Dukan, Itarsi, P.O. & P.S.-Itarsi, District-
Hoshangabad, Madhya Pradesh.
92. Sourav Kumar Modi, aged about 30 years, Son of Late
Arjun Modi, Resident of Village-Sabalpur, P.O.-K.G. Ashram,
P.S.-Saraidhela, District-Dhanbad, Jharkhand.
93. Rahul Kumar Yadav, aged about 27 years, Son of
Fulangi Yadav, Resident of Ward No. 07, Village-Belo, P.O.-
Naitand, P.S.-Jainagar, District-Koderma, Jharkhand.
94. Sikandra Kumar Munda, aged about 31 years, Son of
Baleshwar Munda, Resident of Village- Chagri, P.O.-Tirla
Baridari, P.S.-I.E. Gomyea, District-Bokaro, Jharkhand.
95. Govind Murmu, aged about 29 years, Son of Uday
Murmu, Resident of Village-Jharbera, P.O.-Rautara, P.S.-
Ghatshila, District-East Singhbhum, Jharkhand.
96. Sagen Murmu, aged about 29 years, Son of Ramchandra
Murmu, Resident of Village-Talsa, P.O. & P.S.-Sundarnagar,
District-East Singhbhum, Jharkhand.
97. Pawan Kumar Sahu, aged about 33 years, Son of
Mahendra Sahu, Resident of Village-Palmarua, P.O.-
Chandouri, P.S.-Tisri, District-Giridih, Jharkhand.
98. Ajay Kumar Yadav, aged about 26 years, Son of Shyam
Yadav, Resident of Village-Srinagar, P.O.-Barsot, P.S.-Barhi,
District-Hazaribagh, Jharkhand.
99. Manohar Kumar Das, aged about 29 years, Son of Ramji
Ravidas, Resident of Deokuli, P.O-Deokuli, P.S.-Hazaribag,
District-Hazaribag, Jharkhand.
121
2026:JHHC:32695
100. Satish Kumar Mahto, aged about 30 years, Son of
Aleshwar Mahto, Resident of Old Ram Mandir, Upper Chutia,
P.O. & P.S.-Chutia, District-Ranchi, Jharkhand.
101. Shakti Pad Rajak, aged about 26 years, Son of Ratan
Rajak, Resident of Bijulia, Chas, P.O. -Bijulia, P.S.-Chas,
District-Bokaro, Jharkhand.
102. Chhotelal Murmu, aged about 28 years, Son of Nunulal
Murmu, Resident of Village-Tilaiboni, P.O.-Phulchi, P.S.-
Taratand, Gande, District-Giridih, Jharkhand.
103. Prabhakar Karmali, aged about 35 years, Son of
Sulendra Karmali, Resident of Village-Purabdih, P.O.-
Kumhardaga, P.S.-Gola, District-Ramgarh, Jharkhand.
104. Akshay Tudu, aged about 29 years, Son of Dheeren
Tudu, Resident of Old Ram Mandir, P.O. & P.S.-Chutia,
District-Ranchi, Jharkhand.
105. Rajesh Prasad Yadav, aged about 35 years, Son of
Krishna Prasad Yadav, Resident of Village-Hehegara, P.O.-
Chungru, P.S.-Latehar, District-Latehar, Jharkhand.
106. Niraj Kumar, aged about 29 years, Son of Teklal Mahto,
Resident of Village-Chano, P.O.-Oriya, P.S.& District-
Hazaribagh, Jharkhand.
107. Afzal Ansari, aged about 31 years, Son of Md. Anul
Haque, Resident of Village-Jhumarbad, P.O.-Debipur, P.S. &
District-Deoghar, Jharkhand.
108. Bharat Suman, aged about 34 years, Son of Sanjay
Kumar Pandey, Resident of H. No. 279, Saket Bihar,
Barmasia, P.O. & P.S.-Barmasia, District-Deoghar,
Jharkhand.
109. Rena Kumari, aged about 28 years, Daughter of Badho
Uraw, Resident of Village-Kolkole, P.O. & P.S.-Lawalong,
District-Chatra, Jharkhand.
110. Amit Kumar Ranjan, aged about 34 years, Son of
Sukhdeo Ram, Resident of Village-Kharika, P.O.-Dhangdda,
P.S.-Tandwa, District-Chatra, Jharkhand.
111. Varuna Ranjan Kanth, aged about 29 years, Son of
Hemant Kumar Kanth, Resident of Plot No. 1479, K K Singh
Colony, Chira Chas, Bokaro, P.O. & P.S.-Chas, District-
Bokaro, Jharkhand.
112. Sanjeev Kumar Tiwari, aged about 33 years, Son of
Basant Tiwari, Resident of Rantand (Kotaldih), Brahmandiha,
P.O. & P.S.-Topchanchi, District-Dhanbad, Jharkhand.
122
2026:JHHC:32695
113. Rajesh Yadav, aged about 29 years, Son of Bodhi Yadav,
Resident of Village-Baratand, P.O.-Bangrakala, P.S.-Birni,
District-Giridih, Jharkhand.
114. Sanjay Soren, aged about 29 years, Son of Noren Soren,
Resident of Village-Kathuava, P.O-Noni-Hathwari, P.S.-Jama,
Districct-Dumka, Jharkhand.
115. Sadanand Kumar, aged about 29 years, Son of Pentru
Mehra, Resident of Village-Binjha, P.O.-Dumaria, P.S.-
Soneraithari, District-Deoghar, Jharkhand.
116. Praveen Oraon, aged about 31 years, Son of Birsu
Oraon, Resident of Villag-Goratoli, P.O.-Banari, P.S.-
Bishunpur, District-Gumla, Jharkhand.
117. Amit Kumar Yadav, aged about 32 years, Son of Arjun
Prasad Yadav, Resident of Village-Aragaro, P.O. & P.S.-
Chandwara, District-Koderma, Jharkhand.
118. Chhotelal Gupta, aged about 37 years, Son of Jhari
Saw, Resident of Village-Aragaro, P.O. & P.S.-Chandwara,
District-Koderma, Jharkhand.
119. Kumar Anjani, aged about 31 years, Son of Chhotu Lal
Thakur, Resident of Kumhar Toli Bora Godam Road, P.O.-
Bodam Bazar, P.S.-Sadar, District-Hazaribagh, Jharkhand.
120. Raju Kumar Ravidas, aged about 35 years, Son of Misri
Ravidas, Resident of Village-Shyamdih, P.O.-Katras Bazar,
P.S.-Katras Garh, District-Dhanbad, Jharkhand.
121. Rahul Kumar Shrivastava, aged about 30 years, Son of
Mahendra Lal Shrivastava, Resident of Aam Bagan, Dhurwa,
P.O.-Dhurwa, P.S.-Jagannathpur, District-Ranchi,
Jharkhand.
122. Prem Kumar Nayak, aged about 31 years, Son of
Shankar Nayak, Resident of Village & P.O.-Chalkari Basti,
P.S.-Petarwar, District-Bokaro, Jharkhand.
123. Kailash Ravidas, aged about 30 years, Son of Lakshman
Das, Resident of Village-Ambadih, P.O.-Kheshkari, P.S.-
Suriya, District-Giridih, Jharkhand.
124. Mantosh Kumar, aged about 33 years, Son of Ram
Charan Yadav, Resident of House No. 1080, Sector 12 D, P.O.
& P.S.-Bokaro, District-Bokaro, Jharkhand.
125. Rishi Kumar Prajapati, aged about 32 years, Son of Raj
Kumar Prajapati, Resident of Village-Mangrodih, P.O.-Giridih,
P.S. & District-Giridih, Jharkhand.
123
2026:JHHC:32695
126. Shakti Kumar Bhagat, aged about 34 years, Son of
Bholeshwar Bhagat, Resident of Village-Duria, P.O.-Datia,
P.S.-Karanj, District-Gumla, Jharkhand.
127. Ajay Kumar Mahato, aged about 32 years, Son of
Shanto Mahato, Resident of village- Babupur, P.O.- Sitamuri,
P.S.- Bindapathar, District- Jamtara, Jharkhand.
128. Anil Kumar Giri, aged about 33 years, Son of Amresh
Giri, Resident of Village-Dhangaon, P.O.-Pathak-Pagar, P.S.-
Tarhasi, District-Palamau, Jharkhand.
129. Ranjeet Kumar Yadav, aged about 37 years, Son of
Kameshwar Yadav, Resident of Village-Joramoh, P.O.-Pathrol,
P.S.-Deoghar, District-Deoghar, Jharkhand.
130. Bablu Kumar, aged about 32 years, Son of Kishun
Yadav, Resident of Village-Hazaridhamana Singhrawan, P.O.-
Singhrawan, P.S. & District-Hazaribagh, Jharkhand.
131. Wappy Kumar Mishra, aged about 31 years, Son of
Mrityunjay Prasad Mishra, Resident of village- Dumariya,
P.O.- Bamangama, P.S.- Sarath, District- Deoghar,
Jharkhand.
132. Pankaj Prajapati, aged about 29 years, Son of Krishna
Prajapati, Resident of village- Gogda, P.O.- Kajipakri, P.S.-
Tarhasi, District- Palamu, Jharkhand.
133. Shwetabh Ranjan, aged about 34 years, Son of Krishna
Prasad Singh, Resident of village- Banasari, P.O.- Simariya,
P.S.- Simariya, District- Chatra, Jharkhand.
134. Rajesh Kumar, aged about 29 years, Son of Pradeep
Prasad Kushwaha, Resident of Village & P.O.-Punai, P.S.-
Daru, District-Hazaribagh, Jharkhand.
135. Uday Kumar Mahto, aged about 31 years, Son of Chhedi
Mahto, Resident of Village-Sayal, P.O.-Salua, P.S.-Keredari,
District-Hazaribagh, Jharkhand.
136. Saurabh Kumar, aged about 30 years, Son of
Shyampurn Singh, Resident of village- Chamtadih, P.O.-
Khariyodih, P.S.- Hirodih, District- Giridih, Jharkhand.
137. Deepu Rajak, aged about 28 years, Son of Haridyal
Rajak, Resident of village- Manakdiha, P.O.- Dumma, P.S.-
Jamua, District- Giridih, Jharkhand.
138. Pratik Kumar, aged about 31 years, Son of Govind
Prasad Yadav, Resident of Village-Lukiya, P.O. & P.S.-Kunda,
District-Chatra, Jharkhand.
124
2026:JHHC:32695
139. Abhay Vishal, aged about 30 years, Son of Digambar
Saw, Resident of Mandu Dih, P.O. & P.S.-Mandu, District-
Ramgarh, Jharkhand.
140. Vikash Kumar, aged about 31 years, Son of Asheshwar
Mahto, Resident of Village-Haraiya, P.O.-Saradhu, P.S-
Tandwa, District-Chatra, Jharkhand.
141. Pujarani Kumari, aged about 26 years, Son of Nandlal
Mahto, Resident of Village-Jamune, P.O.-Rajwadih, P.S.-
Daltonganj, District-Palamau, Jharkhand.
142. Vikash Kumar, aged about 25 years, Son of Birju
Paswan, Resident of Village-Salga, P.O.-Sultana, P.S.-
Katkamsandi, District-Hazaribagh, Jharkhand.
143. Subhash Kumar Das, aged about 44 years, Son of
Hiramani Das, Resident of Village-Padaria, P.O.-Palaunjia,
P.S. & District-Giridih, Jharkhand.
144. Deepak Toppo, aged about 35 years, Son of Luya Toppo,
Resident of Salem Nagar, Tiril, Dela Toli, Kokar, P.O.-Bariatu,
P.S.-Sadar, District-Ranchi, Jharkhand.
145. Pradip Kumar Yadav, aged about 30 years, Son of
Nandlal Yadav, Resident of village- Gulipathar, P.O.- Satsang,
P.S.-Deoghar, District- Deoghar, Jharkhand.
146. Priti Kumari, aged about 28 years, Daughter of
Radheshyam Prasad Mehta, Resident of village- Barka Khurd,
P.O.- Ratanpur, P.S.- Ichak, District- Hazaribagh,
Jharkhand.
147. Deepak Kumar, aged about 35 years, Son of Sidheshwar
Ram, Resident of village- Karali, P.O. & P.S.- Keredari,
District- Hazaribagh, Jharkhand.
148. Selsius Kerketta, aged about 38 years, Son of Emil
Kerketta, Resident of Village-OrbengaChapatoli, P.O.-
Tapkara, P.S.-Palkot, District-Gumla, Jharkhand.
149. Santosh Verma, aged about 32 years, Son of Shailendra
Pd Kushwaha, Resident of Simrabada, P.O.-Koiridih, P.S.-
Suriya, District-Giridih, Jharkhand.
150. Kuldeep Kumar Rajak, aged about 26 years, Son of
Mallu Rajak, Resident of village- Jamredih, P.O.-
Khorimahua, P.S.- Dhanwar, District- Giridih, Jharkhand.
151. Afzal Ansari, aged about 31 years, Son of Edrish Ansari,
Resident of Village-Rewaratu, P.O-Dhawadih, P.S.-Lesliganj,
District-Palamau, Jharkhand.
125
2026:JHHC:32695
152. Ravindra Kumar Yadav, aged about 34 years, Son of
Suresh Prasad Yadav, Resident of village- Nayakdih, P.O. &
P.S.- Dhanwar, District- Giridih, Jharkhand.
153. Hemant Kumar, aged about 33 years, Son of Bharat
Pandey, Resident of Village-Unchari Ward No. 2, P.O.-
Harigawan P.S.-Majhiaon, District-Garhwa,Jharkhand.
154. Shashi Kumar Kachhap, aged about 41 years, Son of
Charo Kachhap, Resident of 191A Saparom, P.O. & P.S.-
Ratu, District-Ranchi, Jharkhand.
155. Holika Tigga, aged about 33 years, Daughter of Punwa
Oraon, Resident of Morabadi, Sindwar Toli, P.O.-Morabadi,
P.S.-Ranchi University, District-Ranchi, Jharkhand.
156. Ram Chandra Tudu, aged about 41 years, Son of
Kunwar Tudu, Resident of House No. 65, Village-Shankarpur,
P.O.-Sarjamda, P.S.-Parsudih, District-East Singhbhum,
Jharkhand.
157. Lakhikant Soren, aged about 30 years, Son of Bablu
Soren, Resident of Village-Dhobari, P.O.-Kaliasole, P.S.-Nirsa,
District-Dhanbad, Jharkhand.
158. Dileep Kumar Gupta, aged about 29 years, Son of
Rameshwar Saw, Resident of Village-Bhashar, P.O.-Parsatari,
P.S.-Chouparan, District-Hazaribagh, Jharkhand.
159. Narayan Mahto, aged about 31 years, Son of Sahdeo
Mahto, resident of Village-Kharna, P.O. & P.S.-Bishungarh,
District-Hazaribag, Jharkhand.
160. Sandeep Ekka, aged about 31 years, Son of Sampati
Oraon, Resident of village- Kotari, P.O. & P.S.- Burmu,
District- Ranchi, Jharkhand.
161. Arun Kumar, aged about 35 years, Son of Niranjan
Prasad, Resident of Village & P.O. and P.S.-Garhwa, District-
Garhwa, Jharkhand.
162. Sandeep Kumar, aged about 31 years, Son of Gaya
Prasad Singh, Resident of Village-Hasbo, P.O.-Hafua, P.S.-
Chatra, District-Chatra, Jharkhand.
163. Tausif Alam, aged about 29 years, Son of Ikbal Ansari,
Resident of Piska Nagri Near High School, Naro, P.O.-Piska
Nagri, P.S.-Nagri, District-Ranchi, Jharkhand.
164. Payal Choudhary, aged about 27 years, Daughter of
Premchand Kumar Mahto, Resident of at & P.O.-Salga, P.S.-
Keredari, District-Hazaribagh, Jharkhand.
126
2026:JHHC:32695
165. Pankaj Kumar Chand, aged about 31 years, Son of
Pradeep Kumar Chand, Resident of H. No. B/12, R. No. 06,
Raju Bagan, Kitadih, Jamshedpur, P.O. & P.S.-Jamshedpur,
District-East Singhbhum, Jharkhand.
166. Vikash Mandal, aged about 27 years, Son of Mahendra
Mandal, Resident of village- Nagar Keshwari, P.O.- Keshwari,
P.S.- Suriya, District- Giridih, Jharkhand.
167. Md. Toufique, aged about 27 years, Son of Md.
Alauddin, Resident of village- Masratu, P.O.- Rewali, P.S.-
Katkamdag, District- Hazaribagh, Jharkhand.
168. Balram Ray, aged about 29 years, Son of Gopal Ray,
Resident of Village-Pandwa, P.O.-Karon, P.S.-Chitra, District-
Deoghar, Jharkhand.
169. Nilesh Kumar, aged about 27 years, Son of Sitaram
Mehta, Resident of Village-Kishanpur, P.O.-Behradih, P.S.-
Domchanch, District-Koderma, Jharkhand.
170. Dipendra Kumar Singh, aged about 36 years, Son of
Binay Singh, Resident of village- Tetariyadih, P.O. & P.S.-
Domchanch, District- Koderma, Jharkhand.
171. Niranjan Kumar, aged about 30 years, Son of Govind
Paswan, Resident of Village & P.O.+ P.S.-Panki, District-
Palamu, Jharkhand.
172. Ajay Tigga, aged about 28 years, Son of Chanda Tigga,
Resident of Village-Mahuwajari, P.O.-Mahuwajari, P.S.-
Mandar, District-Ranchi, Jharkhand.
173. Ranjeet Rajak, aged about 33 years, Son of Prasadi
Baitha, Resident of Village-Achaljamu, P.O.-Achaljamu, P.S.-
Bishungarh, District-Hazaribagh, Jharkhand.
174. Rajendra Baitha, aged about 40 years, Son of Mahabir
Baitha, Resident of Sarna Toli, Hatma, P.O.-Hatma, P.S.-
Lalpur, District-Ranchi,Jharkhand.
175. Jitendra Baitha, aged about 36 years, Son of Mahabir
Baitha, Resident of Sarna Toli, Hatma, P.O. & P.S.-Lalpur,
District-Ranchi, Jharkhand.
176. Magan Kumari, aged about 31 years, Daughter of Jaura
Oraon, Resident of Village-Tero, P.O.-Khatri Khatanga, P.S.-
Bero, District-Ranchi, Jharkhand.
177. Manish Kumar Yadav, aged about 29 years, Son of
Shyamalal Yadav, Resident of Bhikhnadih, Maskedih, P.O.-
Maskedih, P.S.-Hazaribagh, Jharkhand.
127
2026:JHHC:32695
178. Manoranjan Sharma, aged about 33 years, Son of
Nandlal Sharma, Resident of Ara 96 Colony, P.O.-Sarubera,
P.S.-Ramgarh, District-Ramgarh, Jharkhand.
179. Prema Kumari, aged about 30 years, Daughter of Binod
Pal, Resident of Village & P.O.-Kutmu, P.S.-Pandu, District-
Palamu, Jharkhand.
180. Sagir Ansari, aged about 33 years, Son of Md.
Amanullah, Resident of Village-Kuruwa, P.O.-Kuruwa, P.S.-
Kamatar, District-Jamtara, Jharkhand.
181. Avinash Kumar Singh, aged about 41 years, Son of
Ramayan Prasad Singh, Resident of Village-Katual, P.O.-
Katual, P.S.-Chainpur, District-Palamu, Jharkhand.
182. Durga Soren, aged about 36 years, Son of Lakhan
Majhi, Resident of at & P.O.-Bhatin, P.S.-Jadugoda, Distict-
East Singhbhum, Jharkhand.
183. Mukesh Kumar Rana, aged about 29 years, Son of
Mahendra Rana, Resident of village- Barkangango, P.O.-
Barkangango, P.S.- Barkatha, District- Hazaribagh,
Jharkhand.
184. Sudhir Kumar, aged about 39 years, Son of Prahlad
Singh, Resident of village- Sonbigha, P.O.- Tapej, P.S.-
Chatra, District- Chatra, Jharkhand.
185. Pappu Baitha, aged about 34 years, Son of Rajkumar
Baitha, Resident of Village-Mundariya, P.O- Basaura, P.S.-
Lesliganj, District-Palamu, Jharkhand.
186. Krishna Oraon, aged about 30 years, Son of Loheshwar
Oraon, Resident of village- Mahugaon, Karanj Toli, P.O.-
Marasili, P.S.- Bharno, District- Gumla, Jharkhand.
187. Nagendra Kumar, aged about 31 years, Son of Raghu
Prajapati, Resident of MatwariKumharToli, P.O.-Hazaribagh,
P.S.-Sadar, District-Hazaribag,Jharkhand.
188. Anant Kumar Kisku, aged about 32 years, Son of Ghasi
Ram Kisku, Resident of Village-Beladih, P.O.-Araju, P.S.-
Jaridih, District-Bokaro,Jharkhand.
189. Sunnyraz Gupta, aged about 29 years, Son of Ganesh
Saw, Resident of Village-Bhagwaniya, P.O.Hafua, P.S.-Chatra,
District-Chatra, Jharkhand.
190. Om Prakash Kumar, aged about 37 years, Son of Kishor
Mohan Kapardar, Resident of House No. 13, Near High
School, Village-Chainpur, P.O.-Radhanagar, P.S.-Balidih,
District-Bokaro, Jharkhand.
128
2026:JHHC:32695
191. Chandan Kumar Ram, aged about 31 years, Son of
Mohan Ravidas, Resident of Village-SelharaKhurd,
SelharaKalan, P.O. & P.S.-Chouparan, District-Hazaribagh,
Jharkhand.
192. Rajesh Kumar Gupta, aged about 31 years, Son of
Madan Prasad Sahu, Resident of Village-Bhargaon, P.O.-
Arru, P.S.-Senha, District-Lohardaga, Jharkhand.
193. Saba Ahmad, aged about 31 years, Son of MdManzar
Ali, Resident of Village-Nawadih, P.O.-Chapudiha, P.S.-
Bengabad, District-Giridih, Jharkhand.
194. Amrit Kumar Labh, aged about 34 years, Son of Surya
Mohan Labh, Resident of Village-Devi Mandap Bazar Tad,
P.O.-Kuru, P.S.- Kuru, District- Lohardaga, Jharkhand.
195. Om Prakash Kanhaiyalal, aged about 29 years, Son of
Mohan Sahu, Resident of Village-NapuKalan, P.O.-
GosainBaliya, P.S.-Barkagaon, District- Hazaribagh,
Jharkhand.
196. Harilal Kumar Ram, aged about 30 years, Son of Lallu
Ram, Resident of Village-Murumatu, P.O.-KajruKhurd, P.S.-
Pandu, District-Palamu, Jharkhand.
197. Kundan Ram, aged about 33 years, Son of Krishna Ram,
Village-Kurkuta, P.O.-Telari, P.S.-Chhatarpur, District-
Palamu, Jharkhand.
198. Manish Kumar, aged about 37 years, Son of
Bindeshwari Prasad Gupta, Resident of Parwati Kunj Lichi,
Bagan Ratu Chatti, P.O. & P.S.-Ratu, District-Ranchi,
Jharkhand.
199. Rakesh Lakra, aged about 30 years, Son of Prabal
Oraon, Resident of Village-Janho, P.O.-Barwaiya, P.S.-
Manika, District-Latehar, Jharkhand.
200. Ajay Kumar Saw, aged about 29 years, Son of Lilmohan
Saw, Resident of at Kurum, P.O.-Kurum, P.S.-Ramgarh,
District-Ramgarh, Jharkhand.
201. Surendra Prajapati, aged about 36 years, Son of Ganesh
Prajapati, Resident of Village & P.O.-Paduma, P.S.-Manatu,
District-Palamau, Jharkhand.
202. Sunil Sebastian Tudu, aged about 30 years, Son of
Baijun Tudu, Resident of Village-Rajabhitha, P.O.-
ChamoBarahmasia, P.S.-Dumri, District-Giridih, Jharkhand.
129
2026:JHHC:32695
203. Jitendra Tudu, aged about 35 years, Son of Gaman
Tudu, Resident of Latona, P.O.-Paraspani, P.S.-Godda (MU),
District-Godda, Jharkhand.
204. Mahboob Alam, aged about 30 years, Son of Late Rajak
Miyan, Resident of Village-Kauria, P.O.-Sua, P.S.-
Medininagar, District-Palamu, Jharkhand.
205. Ravindra Kumar Dan, aged about 31 years, Son of Kajal
Dan, Resident of Village & P.O.-Harladih, P.S.-Khukhra,
District-Giridih, Jharkhand.
206. Ashish Singh, aged about 33 years, Son of Rajdev Singh,
Resident of Barhi, P.O. & P.S.-Barhi, District-Hazaribagh,
Jharkhand.
207. Pankaj Kumar Das, aged about 31 years, Son of Mahipal
Das, Resident of Village-Lerwa, P.O. & P.S.-Pathrol, District-
Deoghar, Jharkhand.
208. Rupesh Kumar, aged about 34 years, Son of Damodar
Prasad, Resident of Village-Bharjo, P.O.-Jharpo, P.S.-Jharpo,
District-Hazaribagh, Jharkhand.
209. Shrawan Kumar Pandey, aged about 36 years, Son of
Tapaswi Pandey, Resident of Village-Nargi, P.O.-Saroun, P.S.-
Chakai, District-Jamui, Bihar.
210. Rakesh Kumar, aged about 35 years, Son of Shiv
Narayan Yadav, Resident of at & P.O. + P.S-Herhanj, District-
Latehar, Jharkhand.
211. Vivek Dutta, aged about 26 years, Son of Nand Dulal
Dutta, Resident of Village-Rramchowki, P.O. & P.S.-Tinpahar,
District-Sahibganj, Jharkhand.
212. Rohit Mahto, aged about 31 years, Son of Guja Ram
Mahto, Residet of Village-RatanpurTundi, P.O.-Tundi, P.S. &
District-Dhanbad, Jharkhand.
213. Narendra Jha, aged about 29 years, Son of Nandkishore
Jha, Resident of Village- Manjhidih, P.O-Burhai, P.S.-
Devipur, District-Deoghar, Jharkhand.
214. Vikram Vikrant, aged about 34 years, Son of Nawal
Kishore Choudhary, Resident of Village-Siriyan, P.O.-Karon,
P.S.-Karon, District-Deoghar, Jharkhand.
215. Naresh Kumar, aged about 32 years, Son of Ramdeo
Mahto, Resident of Village-Chirudih, P.O.-Sonardih, P.S.-
Jamua, District-Giridih, Jharkhand.
216. Ranjeet Tudu, aged about 33 years, Son of Sagar Tudu,
Resident of House No. 51, Haluboni Dungri Toli, P.O.-
130
2026:JHHC:32695
Tatanagar, P.S.-Parsudih, District-East Singhbhum,
Jharkhand.
217. Rupesh Kumar Rawani, aged about 29 years, Son of Lal
Mohan Rawani, Resident of Village- Panduabhitha, P.O.-
Kharkharee, P.S.-Madhuban, District-Dhanbad, Jharkhand.
218. Shivlal Turi, aged about 35 years, Son of Haradhan
Turi, Resident of Village-Belakhonda, P.O.-Bhatdee, P.S.-
Mahuda, District-Dhanbad, Jharkhand.
219. Vijay Mandal, aged about 29 years, Son of Tejnarayan
Mandal, Resident of Village-Amba, P.O.-Sonaraithari, P.S.-
Sonaraithari, District-Deoghar, Jharkhand.
220. Yash Prakash, aged about 33 years, Son of Jay Prakash
Singh, Resident of Village-IchakKhurd, P.O.-Nawadih Damo,
P.S.-Simariya, District-Chatra, Jharkhand.
221. Rahul Raj, aged about 28 years, Son of Prabil Rana,
Resident of Village-Dari, P.O.-Edla, P.S.-Simaria, District-
Chatra, Jharkhand.
222. Gautam Kumar Saw, aged about 32 years, Son of
Damodar Prasad Saw, Resident of Village-Bhorandiha, P.O.-
Budhiyadih, P.S.-Giridih, District-Giridih, Jharkhand.
223. Abhishek Kumar Sah, aged about 27 years, Son of Bhim
Prasad Sah, Resident of Village+P.O.+P.S.-Kotalpokhar,
District-Sahibganj, Jharkhand.
224. Mithlesh Kumar Singh, aged about 27 years, Son of
Jangbahadur Singh, Resident of Village-Chamtadih, P.O.-
Khariyodih, P.S.-Hirodih, District-Giridih, Jharkhand.
225. Bipin Kumar, aged about 28 years, Son of Baidyanath
Gope, Resident of Village-Bhawanipur Site, P.O.+P.S.-Chas,
District-Bokaro, Jharkhand.
226. Pradeep Kumar, aged about 36 years, Son of Jagdish
Thakur, Resident of Village+P.O.-Terpa, P.S.-Patratu,
District-Ramgarh, Jharkhand.
227. Ashish Minj, aged about 31 years, Son of Robert Minj,
Resident of Village & P.O. + P.S.-Torpa, District-Khunti,
Jharkhand.
228. Dhananjay Kumar Roy, aged about 29 years, Son of Jay
Prakash Roy, Resident of Village-Basantpur, P.O.-Koeridih,
P.S.-Jasidih, District-Deoghar, Jharkhand.
229. Binay Kumar Pandey, aged about 30 years, Son of
Ramadhin Pandey, Resident of Village- Debo, P.O.-Rampur,
P.S.-Chouparan, District-Hazaribagh, Jharkhand.
131
2026:JHHC:32695
230. Abhishek Kumar Singh, aged about 30 years, Son of
Ram Vilas Singh, Resident of Village-Kharik, P.O.-Tapej, P.S.
& District-Chatra, Jharkhand.
231. Rajan Kumar, aged about 29 years, Son of Vijay Sah,
Resident of Krishna Puri, P.O. & P.S.-Chutia, District-Ranchi,
Jharkhand.
232. Pankaj Kumar, aged about 32 years, Son of Vijay Kumar
Mehta, Resident of Village-Dipugarha, P.O.+P.S.-Hazaribagh,
District-Hazaribagh, Jharkhand.
233. Chandrashekhar Prasad, aged about 27 years, Son of
Meghlal Nayak, Resident of at Bara, P.O.-Atka, P.S.-
Bishungarh, District-Hazaribagh, Jharkhand.
234. Anil Prasad, aged about 27 years, Son of Ramdas
Mahto, Resident of Village & P.O.-Birni, District-Nawadih,
District-Bokaro, Jharkhand.
235. Ajay Yadav, aged about 34 years, Son of Mohan Yadav,
Resident of Village-Silwar Kala, P.O.-JagarnathDham, P.S-
Mufassil, District-Hazaribagh, Jharkhand.
236. Shahbazul Ansari, about 33 years, Son of Idris Ansari,
Resident of House No. 20, Village-Jhagrudih, P.O.-Chatro,
P.S.-Bhelwaghati, District-Giridih, Jharkhand.
237. Naween Kumar, aged about 33 years, Son of Dushyant
Ray, Resident of Village-Karmatand, P.O.-Taranakho, P.S.-
Dhanwar, District-Giridih, Jharkhand.
238. Ashutosh Kumar, aged about 26 years, Son of Jai
Prakash Rai, Resident of Boro, Near DurgaMandir, P.O. &
P.S.-Pachamba, District-Giridih, Jharkhand.
239. Nitish Kumar, aged about 27 years, Son of Sanjay Pal,
Resident of Village-Sundi, P.O.-Raji, P.S.-Kharoundhi,
District-Garhwa, Jharkhand.
240. Nesar Ahmad, aged about 30 years, Son of Md. Kurban
Ansari, Resident of Village-Hiranpur Bazar, P.O.-Hiranpur,
District-Pakur, Jharkhand.
241. Akash Kumar Ram, aged about 33 years, Son of Sanjay
Ram, Resident of Village-Podhayia, P.O.-Charghara, P.S.-
Jamua, District-Giridih, Jharkhand.
242. Tanay Tarun, aged about 38 years, Son of Amrit Prasad,
Resident of Village-Singhani, P.O & P.S.-Korrah, District-
Hazaribagh, Jharkhand.
132
2026:JHHC:32695
243. Kundan Kumar, aged about 26 years, Son of Ajay
Kumar Ray, Resident of Village-Nanhkar Ranidih, P.O.-
Ghoranjee, P.S.-Deori, District-Giridih, Jharkhand.
244. Pradeep Kumar Yadav, aged about 30 years, Son of
Rajendra Yadav, Resident of Village-Lakhna, P.O.-Barsot,
P.S.-Barhi, District-Giridih, Jharkhand.
245. Ajay Yadav, aged about 30 years, Son of Dwarika Yadav,
Resident of Village-Kundwa, P.O.-Kewal, P.S.-Barhi, District-
Hazaribagh, Jharkhand.
246. Anurag Kumar, aged about 27 years, Son of Manoj
Prasad, Resident of at & P.O.-Richughuta, P.S.-Latehar,
District-Latehar, Jharkhand.
247. Seema Kumari, aged about 30 years, Daughter of
Kamlesh Kumar Dangi, Resident of Village-Dhodhi, P.O.-
Mandhaniyan, P.S.-Mayurhand, District-Chatra, Jharkhand.
248. Ashmita Singh, aged about 25 years, Daughter of
Prabhdha Kumar Singh, Resident of Village-HetliBandh, P.O.-
Jharia, P.S.-Jharia, District-Dhanbad, Jharkhand.
249. Lokesh Kumar Dubey, aged about 29 years, Son of
Akhilesh Kumar Dubey, Resident of NearPashupalanVibagh,
Ranchi Road, Village-Redma, P.S.-Medininagar, District-
Palamu, Jharkhand.
250. Sachin Kumar, aged about 31 years, Son of Ramesh
Singh, Resident of Village & P.O.-Jainagar, P.S.-Jainagar,
District-Koderma, Jharkhand.
251. Saurabh Anand, aged about 33 years, Son of Sita Ram,
Resident of Village-Redma, P.O-Redma, P.S.-Daltonganj,
District-Palamu, Jharkhand.
252. Ratan Gorai, aged about 28 years, Son of Heeralal Gorai,
Resident of Village-Birsanagar, P.O.-Baridih. P.S.-Sidhgora,
District-East Singhbhum, Jharkhand.
253. Vikash Pandit, aged about 32 years, Son of Narayan
Pandit, Resident of Punto, P.O. & P.S.-Chandwara, District-
Koderma, Jharkhand.
254. Ved Prakash, aged about 31 years, Son of Ram Naresh
Ram, Resident of Village-Nimiya, Sudna, H. No. 72, P.O. &
P.S.-Sudna, District-Palamu, Jharkhand.
255. Aftab Alam, aged about 31 years, Son of MahmoodAlam,
Resident of Village-Siwandih, P.O.-Siwandih, P.S.-Marafari,
District-Bokaro, Jharkhand.
133
2026:JHHC:32695
256. Nawin Kumar, aged about 32 years, Son of Santosh
Kumar, Resident of GosainBalia, P.O. & P.S. + District-
Hazaribagh, Jharkhand.
257. Mukesh Kumar Agrawal, aged about 32 years, Son of
Dayashankar Agarwal, Resident of Village-Kushmoha, P.O.-
Kushmoha, P.S.-Rikhiya, District-Deoghar, Jharkhand.
258. Rahul Kumar Yadav, aged about 28 years, Son of Arjun
Prasad Yadav, Resident of Village-Ganpatbagi, P.O.-Gawan,
P.S.-Gawan, District-Giridih, Jharkhand.
259. Shubham Kumar, aged about 36 years, Son of Bhut
Nath Mahatha, Resident of Village-Bandhgora, P.O.-
Satanpura, P.S.-Pindrajora, District-Bokaro, Jharkhand.
260. Kaushal Kumar, aged about 31 years, Son of Ram
Chandra Yadav, Resident of Village-DarziChak, Pandey Tola,
P.O. & P.S.+ District-Koderma, Jharkhand.
261. Manoj Kumar Yadav, aged about 30 years, Son of
Basudeo Yadav, Resident of Village-Harino, P.O. & P.S-
Chandwara, District-Koderma, Jharkhand.
262. Laxmi Kumari, aged about 26 years, Daughter of Gyani
Prasad, Resident of Village-Bihari, P.O.-Surajpura, P.S.-
Padma, District-Hazaribadh, Jharkhand.
263. Bajrangi Kumar Gupta, aged about 30 years, Son of
Vijay Saw, Resident of at & P.O.-Jamu, P.S.-Markacho,
District-Koderma, Jharkhand.
264. Prabhat Kumar Soni, aged about 26 years, Son of
Mahesh Soni, Resident of Village & P.O. + P.S.-Chandwara,
District-Koderma, Jharkhand.
265. Kundan Singh, aged about 33 years, Son of Surendra
Singh, Resident of Village-Nariyadih, P.O.-Pathaldiha, P.S.-
Koderma, District-Koderma, Jharkhand.
266. Bindu Kumari, aged about 36 years, Daughter of Jitan
Ram, Resident of Village-Bajrang Nagar, P.O.-Jhumari
Telaiya, P.S.-Telaiya, District-Koderma, Jharkhand.
267. Raj Kumar Marandi, aged about 34 years, Son of Navin
Marandi, Resident of Village-Gokhladih, P.O-Dhobna, P.S-
Jamtara, District-Jamtara, Jharkhand.
268. Balaram Mandi, aged about 31 years, Son of Karji Nath
Mandi, Resident of Village-Makri, P.O.-Barmara, P.S.-
Chakulia, District-East Singhbhum, Jharkhand.
134
2026:JHHC:32695
269. Pravin Kumar, aged about 28 years, Son of Ramesh
Das, Resident of Village-Adamdih, P.O.-Alkusha, P.S.-Chas
(M), District-Bokaro, Jharkhand.
270. Ravi Kumar Gupta, aged about 43 years, Son of
Dinendra Prasad Gupta, Resident of Village & P.O.-Ramna,
P.S.-Garhwa, District-Garhwa, Jharkhand.
271. Manisha Kumari, aged about 27 years, Daughter of
Santosh Prasad Mehta, Resident of Village & P.O.-Dumraun,
Ichak, P.S.-Ichak, District-Hazaribagh, Jharkhand.
272. Dablu Kumar, aged about 29 years, Son of Pramod
Singh, Resident of Village-Belbigha, P.O.-Dangwar, P.S.-
Hussainabad, District-Palamu, Jharkhand.
273. Mithlesh Kumar Gupta, aged about 30 years, Son of
Sanjay Prasad Gupta, Resident of Village-Kulia, P.O.-Kajru
Khurd, P.S.-Pandu, District-Palamu, Jharkhand.
274. Geeta Sinku, aged about 32 years, Daughter of Sukhlal
Sinku, Resident of Gram- Tuntakata, P.O. & P.S.-
Kumardungi, District-West Singhbhum, Jharkhand.
275. Sujay Kumar Jha, aged about 33 years, Son of Sitaram
Jha, Resident of Village-Satariya, P.O.-Sangram Lodhiya,
P.S.-Jasidih, District-Deoghar, Jharkhand.
276. Mukesh Tiwari, aged about 32 years, Son of
Purushottam Tiwari, Resident of Village-Kundi, P.O.-Ranka,
P.S.-Garhwa, District-Garhwa, Jharkhand.
277. Vikash Kumar, aged about 38 years, Son of Binod
Kumar Sharma, Resident of Babudih, Near Bank of India,
P.O.-B. Polytechnic, P.S. & District-Dhanbad, Jharkhand.
278. Pankaj Kumar Sahu, aged about 27 years, Son of
Mahadeo Sahu, Resident of Village-Suruhua, P.O.-Salegutu,
P.S.-Kamdara, District-Gumla, Jharkhand.
279. Umesh Kumar, aged about 28 years, Son of Sita Ram
Sahu, Resident of Village-Nauj, P.O.-Gurugal, P.S.-Burmu,
District-Ranchi, Jharkhand.
280. Subodh Kumar, aged about 36 years, Son of Late Sheo
Kumar, Resident of Village-Hariharganj, Tola -Siyarbhuka,
P.O. & P.S.-Hariharganj, District-Palamu, Jharkhand.
281. Balmiki Chaubey, aged about 31 years, Son of Krishna
Murari Chaubey, Resident of Village-Hoor Madhaya, P.O.-
Hoor, P.S. & District-Garhwa, Jharkhand.
135
2026:JHHC:32695
282. Jitendra Kumar, aged about 28 years, Son of Nandlal
Saw, Resident of Village & P.O.-Sagalim, P.S.-Panki, District-
Palamu, Jharkhand.
283. Ajmal Shadab, aged about 30 years, Son of Md. Jainul
Abedin, Resident of Village-Jargari, P.O.-Pandari, P.S.-
Masalia, District-Dumka, Jharkhand.
284. Sonu Kumar, aged about 31 years, Son of Mohan Saw,
Resident of Village-Sataur, P.O.-Kamta, P.S. & District-
Chatra, Jharkhand.
285. Deokaram Yadav, aged about 31 years, Son of
Chhatradhari Yadav, Resident of Village-Biharo, P.O.-Hirodih,
P.S.-Jainagar, District-Koderma, Jharkhand.
286. Nupur Chandra, aged about 35 years, Daughter of
Prakash Chandra, Resident of 41-D, Near Durga Mandir,
Ormanjhi, P.O. & P.S-Ormanjhi, District-Ranchi, Jharkhand.
287. Rajesh Kumar, aged about 30 years, Son of Naresh
Kumar, Resident of Ambedkar Nagar, Mahuwa Toli, P.O. &
P.S.-Namkum, District-Ranchi, Jharkhand.
288. Rani Gupta, aged about 32 years, Daughter of Padam
Prasad Gupta, Resident of New Colony, Nimdih, Near Santosi
Mandir, P.O.-Chiabasa, P.S.-Sadar, District-West
Singhbhum, Jharkhand.
289. Ravi Kumar Das, aged about 27 years, Son of Ashok
Das, Resident of Village-Chouparan, P.O. & P.S.-Chouparan,
District-Hazaribagh, Jharkhand.
290. Subodh Soni, aged about 34 years, Son of Jageshwar
Prasad Swarnkar, Resident of Soki, P.O.-Amjhar, P.S.-
Mayurhand, District-Chatra, Jharkhand.
291. Nandlal Kumar, aged about 33 years, Son of Krishna
Kumar Prasad, Resident of Village-Jalim Khurd, P.O.-Jalim
Khurd, P.S. & District-Latehar, Jharkhand.
292. Pankaj Kumar Ram, aged about 29 years, Son of Ram
Prasad Ram, Resident of village & P.O.-Ganeshpur, P.S.-
Balumath, District-Latehar, Jharkhand.
293. Bablu Kumar, aged about 34 years, Son of Budhan Lal
Munda, Resident of Village-Baunitiya, P.O.-Ulidih, P.S.-
Tamar, District-Ranchi, Jharkhand.
294. Rahul Kumar, aged about 25 years, Son of Ranjeet
Pandey, Resident of Village-Chhotki Dewariya, P.O. & P.S. +
District-Chatra, Jharkhand.
136
2026:JHHC:32695
295. Ganesh Kumar Sharma, aged about 37 years, Son of
Binod Thakur, Resident of Ramdeo Kharika, P.O.-Maheshra,
P.S-Daru, District-Hazaribag, Jharkhand.
296. Manoj Kumar Thakur, aged about 34 years, Son of
Kishun Thakur, Resident of Village-Rajpur, P.O. & P.S.-
Rajpur, District-Chatra, Jharkhand.
297. Priya Kumari, aged about 28 years, Daughter of Sudama
Prasad Singh, Resident of Village-Bhitiha, P.O.-Chaparawar,
P.S.-Pipra, District-Palamau, Jharkhand.
298. Anup Kumar, aged about 27 years, Son of Parmeshwar
Dangi, Resident of Village-Barwadih, P.O. & P.S.-Pathalgada,
District-Chatra, Jharkhand.
299. Rahul Kumar Sharma, aged about 29 years, Son of
Harendra Sharma, Resident of Village & P.O.-Sakaddi, P.O.-
Koilwar, P.S. & District-Bhojpur, Bihar.
300. Kamal Raj, aged about 27 years, Son of Shivnandan
Choudhary, Resident of Village -Baghannal, P.O.-Jawahar
Nagar, P.S.-Birni, District-Giridih, Jharkhand.
301. Vikram Kumar Saw, aged about 29 years, Son of
Sudama Saw, Resident of Village-Chaiti, P.O.-Nawagarh, P.S.-
Rajdhanwar, District-Giridih, Jharkhand.
302. Pankaj Ram, aged about 29 years, Son of Chandar Ram,
Resident of Near Shiv Mandir, Village-Churchu, P.O.-
Churchu, P.S.-Hazaribagh, Districct-Hazaribagh, Jharkhand.
303. Manoj Kumar, aged about 28 years, Son of Bhuneshwar
Prasad, Resident of Village-Meru, P.O.-Meru, P.S.-
Hazaribagh, District-Hazaribagh, Jharkhand.
304. Deepak Kumar Tiu, aged about 28 years, Son of
Ghanshyam Tiu, Resident of Village-Dopai, P.O.-Purunia,
P.S.-Chaibasa, District-West Singhbhum, Jharkhand.
305. Rishav Sinha, aged about 28 years, Son of Baban Sinha,
Resident of Village-Dhankheri, P.O. & P.S.-Itkhori, District-
Chatra, Jharkhand.
306. Nitish Kumar, aged about 27 years, Son of Lalan Prasad
Singh, Resident of Village-Pokharaha, P.O.-Lachhmipur, P.S.-
Nawadiha Bazar, District-Palamau, Jharkhand.
307. Nehru Cheek Baraik, aged about 32 years, Son of Puran
Cheek Baraik, Resident of Village-Pakra, P.O.-Pakra, P.S.-
Kamdara, District-Gumla, Jharkhand.
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308. Pankaj Kumar, aged about 29 years, Son of Chaman
Prasad Mehta, Resident of Village-Asia, P.O. & P.S.-Ichak,
District-Hazaribagh, Jharkhand.
309. Ankit Kumar Mishra, aged about 30 years, Son of Ajit
Kumar Mishra, Resident of Village-Khapriyawan, Tola-
Navgarh, P.O.-Bana, P.S.-Katkamdag, District-Hazaribagh,
Jharkhand.
310. Sudeep Kumar Tirkey, aged about 33 years, Son of
Dileep Kumar Tirkey, Resident of Nayasarai Aani, Tundiul,
P.O. & P.S.-Tundiul, District-Ranchi, Jharkhand.
311. Chandan Kumar, aged about 28 years, Son of Manoj
Kumar Kushwaha, Resident of Ramdeo Kharika, P.O.-
Maheshra, P.S.-Daru, District-Hazaribagh, Jharkhand.
312. Suresh Hembram, aged about 33 years, Son of Jai Ram
Hembram, Resident of Village-Murathakura, Mishrikata,
P.O.-Bend, P.S.-Chakulia, District-East Singhbhum,
Jharkhand.
313. Anand Kumar Saw, aged about 29 years, Son of Bachan
Saw, Resident of Village & P.O.-Tildag, P.S.& District-
Garhwa, Jharkhand.
314. Manish Kumar, aged about 33 years, Son of Ganpat
Ram, Resident of Dabgar Tola, Chouparan P.O. & P.S.-
Chouparan, District-Hazaribagh, Jharkhand.
315. Upendra Kumar, aged about 28 years, Son of Nandu
Prajapati, Resident of Village-Sildag, P.O.-Sildag, P.S.-Ramna,
District-Garhwa, Jharkhand.
316. Sargam Kumar, aged about 31 years, Son of Vilas
Bhuiyan, Resident of Village-Patariya, P.O.-Kana, P.S.-
Nawabazar, District-Palamu, Jharkhand.
317. Rakesh Kumar, aged about 27 years, Son of Ashok
Kumar Dangi, Resident of Village-Singhani, P.O. & P.S.-
Pathalgama, District-Chatra, Jharkhand.
318. Bablu Oraon, aged about 37 years, Son of Anand Oraon,
Resident of Village-Kalyanpur, P.O.-Demu, P.S. & District-
Latehar, Jharkhand.
319. Babujee Hembrom, aged about 31 years, Son of Gomon
Hembrom, Resident of Village-Namimahal, P.O.-
Chhailapathar, P.S.-Masalia, District-Dumka, Jharkhand.
320. Mithlesh Kumar, aged about 28 years, Son of Tikam
Dangi, Resident of Village-Singhani, P.O.& P.S.-Pathalgada,
District-Chatra, Jharkhand.
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321. Manisha Kumari, aged about 29 years, Daughter of
Ganesh Prajapati, Resident of Salaiya, P.O.-Babhanbay, P.S.-
Hazaribag, District-Hazaribagh, Jharkhand.
322. Chandan Kumar, aged about 32 years, Son of Rajan
Kumar Barnwal, Resident of Village & P.O.+ P.S.-Burhai,
District-Deoghar, Jharkhand.
323. Nandkishor Tudu, aged about 25 years, Son of Chandlal
Tudu, Resident of Village-Madhupur, P.O.-Bara Charpa, P.S.-
Margomunda, District-Deoghar, Jharkhand.
324. Babulal Besra, aged about 28 years, Son of Litu Besra,
Resident of Village-Nagdah, P.O.-Simarjor, P.S.-Mohanpur,
Districct-Deoghar, Jharkhand.
325. Ayan Kumar Kisku, aged about 28 years, Son of
Mahadeo Manjhi, Resident of 68, Hardiya, P.O.-Hardiyamo,
P.S.-Gomia, District-Bokaro, Jharkhand.
326. Shikha Kumari, aged about 31 years, Daughter of
Rajendra Prasad, Resident of Bara Bazar, P.O. -Hazaribag,
P.S.-Sadar, District-Hazaribagh, Jharkhand.
327. Ranjeet Pd. Yadav, aged about 37 years, Son of
Jaynarayan Prasad Yadav, Resident of Vikas Nagar, Road
No.2 Hatia, P.O. & P.S.-Hatia, District-Ranchi, Jharkhand.
328. Sudheer Kumar Saw, aged about 41 years, Son of
Pokhan Saw, Resident of Villag & P.O.-Oriya, P.S.-Muffasil,
District-Hazaribagh, Jharkhand.
329. Sunny Prasad, aged about 34 years, Son of Puroshottam
Prasad, Resident of village-Chirwan, P.O.-Daru, P.S. &
District-Hazaribagh, Jharkhand.
330. Suchit Kumar, aged about 30 years, Son of Sanjay
Singh, Resident of Village & P.O.-Marchoi, P.S.-Satgawan,
District-Koderma, Jharkhand.
331. Md. Haider Ali, aged about 42 years, Son of Kalimuddin
Ansari, Resident of Azad Nagar Ghat Rasikpur, P.O. & P.S. +
District-Dumka, Jharkhand.
332. Navin Kumar, aged about 28 years, Son of Kanchan
Prasad, Resident of Village-Bakuria, P.O. -Bakuria, P.S.-
Satbarwa, District-Palamu, Jharkhand.
333. Mithun Kumar, aged about 35 years, Son of Nityanand
Ray, Resident of Thana -Sarwan, Telariya, P.O.-Sarath,
District-Deoghar, Jharkhand.
334. Aryan Kumar Dubey, aged about 25 years, Son of
Surendra Kumar Dubey, Resident of Opposite Vir Kunwar
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Baba, Surya Mandir, Hamidganj, P.O.-Hamidganj, P.S.-
Daltonganj, District-Palamau, Jharkhand.
335. Nagendra Mahto, aged about 28 years, Son of Agam Lal
Mahto, Resident of Village-Teliyatu, P.O.-Barkakana, P.S.-
Patratu, District-Ramgarh, Jharkhand.
336. Ankit Sahu, aged about 29 years, Son of Naresh Sahu,
Resident of Village-Dolaicha, P.O.-Dolaicha, P.S.-Lapung,
District-Ranchi, Jharkhand.
337. Dinbandhu Mahto, aged about 28 years, Son of Fani
Bhushan Mahto, Resident of Village-Arasaram, Tola-
Medhatand, P.O.-Araju, P.S.-Jaridih, District-Bokaro,
Jharkhand.
338. Md Akeeb Ansari, aged about 28 years, Son of Md.
Shoukat Ali Ansari, Resident of Village-Gaida, P.O.-Jarmune,
P.S.-Bishungarh, District-Hazaribagh Jharkhand.
339. Barun Kumar Mandal, aged about 33 years, Son of
Dwarika Prasad Mandal, Resident of Village-Kanko Barwadih,
P.O.-Kanko Math, P.S.-Rajganj, District-Dhanbad,
Jharkhand.
340. Ankit Kumar Gupta, aged about 29 years, Son of Nand
Kishor Gupta, Resident of Village-Kulipara, P.O. & P.S.-
Barharwa, District-Sahibganj, Jharkhand.
341. Basudev Mirdha, aged about 33 years, Son of Kartik
Mirdha, Resident of Village-Kaira Chhattar, P.O.-Devinagar,
P.S.-Maheshpur, District-Pakur, Jharkhand.
342. Nitesh Kumar Choudhary, aged about 31 years, Son of
Lakshmi Narayan Choudhary, Resident of Village-Barjodih,
P.O.-Chatro, P.S.-Deori, District-Giridih, Jharkhand.
343. Tarun Kumar Mahato, aged about 31 years, Son of
Pradip Mahato, Resident of Village-Barjora, P.O.-Barjora, P.S.
& District-Jamtara, Jharkhand.
344. Raja Ahmed, aged about 31 years, Son of Md. Nasim,
Resident of Village-Sultana, P.O.-Sultana, P.S.-Katkamdag,
District-Hazaribag, Jharkhand.
345. Pankaj Toppo, aged about 34 years, Son of Dhanu
Oraon, Resident of Near Railway Station, Harmu Karcha Toli,
P.O.-Harmu, P.S.-Lohardaga, District-Lohardaga, Jharkhand.
346. Sadanand Yadav, aged about 29 years, Son of Chetlal
Yadav, Resident of Village-Haroni, P.O. & P.S.-Chandwara,
District-Koderma, Jharkhand.
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347. Manoj Kumar Singh, aged about 34 years, Son of
Chhabi Nath Singh, Resident of Village-Basariya Kala, P.O.-
Chando, P.S.-Chainpur, District-Palamu, Jharkhand.
348. Dhananjay Kumar Gupta, aged about 38 years, Son of
Ramsewak Saw, Resident of Village-Nimiya, P.O.-Gahar
Pathra, P.S-Patan, District-Palamu, Jharkhand.
349. Rakesh Soy, aged about 26 years, Son of Somnath Soy,
Resident of Village-Asamtalia, P.O. & P.S.-Sonua, District-
West Singhbhum, Jharkhand.
350. Rahul Kumar Saw, aged about 27 years, Son of
Chintamani Saw, Resident of Village-Chhatatand, P.O.-
Birjapur, P.S.-Barwadda, District-Dhanbad, Jharkhand.
351. Rahul Kumar Pandit, aged about 28 years, Son of Nakul
Pandit, Resident of Village-Barwadda, P.O.-Mandro, P.S.-
Deori, District-Giridih, Jharkhand.
352. Nitesh Kumar Shaw, aged about 27 years, Son of
Subhash Shaw, Resident of Village & P.O.-Benagoria, P.S.-
Chirkunda, District-Dhanbad, Jharkhand.
353. Sameer Kumar Ravi, aged about 37 years, Son of Late
Baldev Ram, Resident of Village & P.O.-Badam, P.S.-
Barkagaon, District-Hazaribagh, Jharkhand.
354. Sitaram Kumar, aged about 29 years, Son of Prayag
Yadav, Resident of New Singhranwan, P.O.-New
Singhranwan, P.S.-Choparan, District-Hazaribagh,
Jharkhand.
355. Jaydeep Kandeyang, aged about 43 years, Son of
Bhagwan Kandeyang, Resident of Village-Chendeya, P.O.-
Sharda, P.S.-Khutpani, District-West Singhbhum,
Jharkhand.
356. Subhash Kumar, aged about 29 years, Son of Sadanand
Singh, Resident of Village- Sandha, P.O. & P.S.-Gawan,
District-Giridih, Jharkhand.
357. Rajkumar Prasad, aged about 30 years, Son of
Chandrashekhar Prasad, Resident of Chandramani, P.O. &
P.S.-Suriya, District-Giridih, Jharkhand.
358. Saroj Kumar Jha, aged about 33 years, Son of Sunil
Jha, Resident of Village-Aasan, P.O. & P.S.-Sarwan, District-
Deoghar, Jharkhand.
359. Ravi Shankar, aged about 32 years, Son of Parmeshwar
Prasad Yadav, Resident of Village-Jaruadih, P.O.-Jaruadih,
P.S.-Jamua, District-Giridih, Jharkhand.
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360. Shivam Raj, aged about 27 years, Son of Ramanuj
Kumar, Resident of House No. LIG 155, New Housing Colony,
Adityapur – I, Hariom Nagar Near Dindli Basti, Aditapur, P.O.
& P.S.-Adityapur, District-Seraikela-Kharsawan, Jharkhand.
361. Akshay Kumar, aged about 37 years, Son of Manoj
Kumar Singh, Resident of Village-Kankura Milik, P.O.-
Belbadda, P.S.-Meharma, Distrit-Godda, Jharkhand.
362. Sangeeta Kumari, aged about 33 years, Daughter of Late
Budhlal Bhogta, Resident of Village & P.O-Hesal, P.S.-Angara,
District-Ranchi, Jharkhand.
363. Sanjay Kumar Ray, aged about 43 years, Son of Late
Ram Lakhan Prasad Ray, Resident of at Bhingodih, P.O.-
Dubari, P.S.-Dhanwar, District-Giridih, Jharkhand.
364. Anuj Kumar Singh, aged about 29 years, Son of Jay
Kumar Singh, Resident of Village-Gahora, P.O.-Babjadih,
P.S.-Pipra, District-Palamau, Jharkhand.
365. Dilip Bediya, aged about 29 years, Son of Gopal Bediya,
Resident of Village-Khatanga, P.O. & P.S.-Ormanjhi, District-
Ranchi, Jharkhand.
366. Suraj Karan, aged about 31 years, Son of Bimal
Chandra Karan, Resident of Village-Randhlabandh, P.O. &
P.S.-Baharagora, District-East Singhbhum, Jharkhand.
367. Chandrakant Sonam, aged about 26 years, Son of
Dinesh Ram, Resident of Village-Kachra, P.O.-Kamgarpur,
P.S-Hussainabad, District-Palamau, Jharkhand.
368. Premchand Murmu, aged about 34 years, Son of
Mahendra Murmu, Resident of Village-Gairbanna, P.O.-
Haripur, P.S & District-Godda, Jharkhand.
369. Sagar Kumar Mahtha, aged about 25 years, Son of Bali
Mahtha, Resident of Village-Maheshmara Kharwara, P.O &
P.S. + District-Deoghar, Jharkhand.
370. Kunal Kumar Sharma, aged about 25 years, Son of
Ashok Kumar Sharma, Resident of Village-Sabra, P.O.-
Chandra, P.S.-Siyaljori, District-Bokaro, Jharkhand.
371. Santosh Kumar Verma, aged about 35 years, Son of
Mukesh Prasad Verma, Resident of Village-Koymara, P.O.-
Udhanabad, P.S. & District-Giridih, Jharkhand.
..… Petitioner (s)
Versus
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1. State of Jharkhand through Chief Secretary,
Government of Jharkhand, having its office at Project
Bhawan, Dhurwa, P.O & P.S- Dhurwa, Ranchi, Jharkhand.
2. Secretary, Department of Personnel, Administration
Reforms & Rajbhasa, having its office at Project Building,
Dhurwa, P.O. & P.S. –Dhurwa, Ranchi, Jharkhand.
3. Jharkhand Staff Selection Commission through its
Secretary, having its office at Kalinagar, Chaibagan Gali,
Namkum, P.O. & P.S.-Namkum, Ranchi, Jharkhand.
..... Respondent(s)
….…..
CORAM: HON’BLE MR. JUSTICE DEEPAK ROSHAN
….…
For the Petitioner(s) : Mr. P S Patwalia, Senior Adv
Mr. Gopal Sankarnarayan, Sr. Adv
Mr. Rajiv Ranjan, Senior Adv
Mr. Indrajit Sinha, Adv
Mr. Amritansh Vats, Adv
Mr. Saurav Shekhar, Adv
Mr. Arpan Mishra, Adv
Mr. Kumar Abhishek, Adv
Mr. Arpan M. Ekka, Adv
Mr. Ashish Choudhary, Adv
Mr. Rahul Ranjan, Adv
Mr. Shray Mishra
Mr. Deepankar
Mr. Sonal Tiwary
Mr. Ritesh Ranjan
Mr. Kumar Chayan
Mr. Nikhil Anand
For the Respondent (s): Ms. Meenakshi Arora, Sr. Adv
(Through V.C.)
Mr. Shri Rohitashya Roy, AG
Mr. Achyut Keshav, Sr. AAG
Mr. Tejo Mistri, Advocate
Mr. Vibhour Mayank, A.C. to A. G
Ms. Ruchi Mukti, A.C. to AAG-IA
For the Proposed Intervenor: Mrs. Ritu Kumar, Advocate
Mr. Samvesh Bhanj Deo, Advocate
Mr. Kumar Harsh, Adv
….…
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C.A.V. ON: 12/10/2026 PRONOUNCED ON:06/11/2026
1. Heard learned counsel for the parties.
2. Since, common issues are involved in the writ petitions,
they are heard together and are being disposed of by a common
order.
3. The petitioners in these batch of writ petitions have
prayed that the Notification dated 18.08.2026, bearing No.
06/LO.S.A.-01-07/5408 of 2026, cancelling the recruitment
pursuant to Advertisement No. 10 of 2023 be quashed.
Background Facts:
4. The Jharkhand Staff Selection Commission (JSSC) issued
Advertisement No. 10 of 2023 for JGGLCCE-2023 (Regular),
covering the posts of Assistant Section Officer, Junior
Secretariat Assistant, Labour Enforcement Officer, Planning
Assistant, Block Welfare Officer, Block Supply Officer and
Circle Inspector-cum-Kanoongo. The examination was initially
scheduled for 28.01.2024 and 04.02.2024 was cancelled
following reports of a paper leak. The rescheduled examination
was conducted on 21.09.2024 and 22.09.2024.
5. Alleging malpractices in the conduct of the examination
two writ petitions, one a public interest litigation, being W.P.
(PIL) No. 5717 of 2024, Prakash Kumar & Ors. , and another
W.P. (S) No. 1476 of 2025 ; the latter instituted by 1011
number of unsuccessful candidates came to be filed.
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6. W.P. (PIL) No. 5717 of 2024 was preferred for the following
reliefs: -
(i) for conducting proper investigation/enquiry through a
court monitored Special Investigation Team (SIT) or
through an independent central agency into the serious
incident of paper leak having repeatedly taken place in
the examination of Jharkhand General Graduate Level
Combined Competitive Examination i.e. JGGLCCE-2023
(Regular) (hereinafter to be referred as “the said
examination”) held on 21/22.09.2024 conducted by the
Jharkhand Staff Selection Commission (JSSC) for
recruitment of 2021 persons on various posts which has
resulted in great turmoil and resentment amongst about
more than 3 lakh candidates who have appeared in the
said examination but have got prejudiced due to paper
leak.
(ii) for issuance of direction upon the respondents not to
publish the final result of the said examination as well
as not to issue offers of appointment unless and until
the investigation/enquiry into the matter of paper leak is
completed.
(iii) for commanding upon the respondents to frame and
implement a full proof mechanism so as to ensure
fairness in the competitive examinations in the State.
7. W.P.(S) No. 1476 of 2025 was preferred for the following
reliefs: -
(i) for quashing the Advertisement Nos. 10/2023 &
11/2023 floated by the JSSC to conduct Jharkhand
General Graduate Level Combined Competitive
Examination for the reason that the integrity of the said
examination has been compromised as the questions
related to the said examination were leaked much
before the commencement of the said examination.
(ii) for quashing the Notification No. 28, dated
04.12.2024 issued by the JSSC whereby the roll
numbers of the successful candidates have been
published and they have been called to appear for
documents verification.
(iii) for issuance of an appropriate direction to get the
entire recruitment process investigated by the Central
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Bureau of Investigation (C.B.I.) which has been initiated
pursuant to the publication of Advertisement Nos.
10/2023 & 11/2023 floated by the JSSC.
8. The Division Bench vide an order dated 17.12.2024
directed registration of First Information Report and in
compliance thereof, CID Ranchi PS Case No. 01 of 2025 dated
01.01.2025 and CID Ranchi PS Case No. 02 of 2025 dated
03.01.2025 were registered for investigating offences under
sections 316(2)/ 318(2)/318(4)/61(2) of the BNS and sections
12(2) / 12(3) of the Jharkhand Competitive Examinations
(Measures for Control and Prevention of Unfair Means in
Recruitment) Act, 2023 .
9. Both the writ petitions were heard together and decided
by a common judgment and order dated 03.12.2025 by a
Division Bench of this Court, whereby, inter alia , the following
directions were issued: -
“153. In view of the aforesaid discussions, we deem it appropriate
to pass the following directions: -
i. The status quo granted by this Court vide order dated 17.12.2024
passed in W.P.(PIL) No. 5717 of 2024 is hereby vacated.
ii. The respondent-JSSC is directed to publish the final result of the
said examination and the State Government is further directed to
appoint the successful candidates on the respective posts.
iii. The SIT is directed to complete the investigation of the case within
six months from the date of passing of the present judgement.
iv. Out of 28 candidates who were allegedly taken to Nepal for
mugging up the questions/answers, 10 were called for document
verification and as such the final result of the said 10 candidates
will be kept in abeyance till the investigation of SIT is completed as
well as their selection will be subject to the final outcome of the
investigation.
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v. If in the investigation of SIT, some more successful candidates are
found involved in malpractice, the State shall take appropriate
action against the said candidates.
10. JSSC published the final result on 08.12.2025.
11. The above judgement dated 03.12.2025 was challenged
before the Hon’ble Supreme Court of India in
S.L.P. (C) Nos.
38545–38546 of 2025 [Prakash Kumar Etc. v. State of
Jharkhand & Ors.] and by order dated 05.01.2026, the
Hon’ble Apex Court declined to interfere, while expressly
directing that all appointment letters issued or to be issued
remain subject to the final outcome of all criminal
prosecutions.
12. The respective petitioners received appointment letters
in December 2025-January 2026 and have since served on
their respective posts.
13. The investigation concerning the present examination is
still pending under F.I.R. No. 01 of 2025 and remains
incomplete.
14. Following protests staged at the end of July 2026 in
Ranchi, the State issued the impugned notification and
cancelled the present recruitment along with other
examinations. Basis such protest, another FIR being CID P.S.
Case No. 16 of 2026 , dated 22.07.2026, concerned alleged
irregularities in the 14th Civil Services Examination
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conducted by JPSC was registered and following that the
impugned decision to cancel altogether 22 examinations was
taken vide the impugned Notification dated 18.08.2026,
bearing No. 06/LO.S.A.-01-07/5408 of 2026.
Submissions on Behalf of the Petitioners
15. The Petitioners assailed the impugned Notification on
following grounds:
(i) Impugned Decision is in the teeth of
judgment of Prakash Kumar (Supra)
16. The issue whether this examination should be cancelled
or preserved, with action against unidentifiable tainted
candidates, was directly considered in Prakash Kumar
(Supra) . The State, being a party to those proceedings, was
bound to give effect to the directions for investigation and
candidate-specific action. It could not reopen the adjudicated
issue through executive action on substantially the same
allegations, without identifying fresh material warranting a
different course.
17. Reliance is placed on Hope Plantations Ltd. v. Taluk
Land Board, Peermade, (1999) 5 SCC 590 , paragraphs 26
and 31, concerning finality, res judicata and issue of
estoppel, including their application to administrative
proceedings. The petitioners submit that the impugned action
undermines the binding framework of the earlier judgment
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and the subsequent order of the Hon’ble Supreme Court.
18. The condition making appointments subject to the final
outcome of criminal prosecutions must be given effect
according to its terms. The petitioners seek protection of their
appointments pending that outcome and do not claim
immunity from investigation or lawful action against persons
found involved in malpractice. Reliance is also placed on
Pradeep Kumar Sonthalia v. Dhiraj Prasad Sahu, (2021)
6 SCC 523 , paragraphs 34–36, for the presumption of
innocence and submit that allegations leading to
investigation and / or submission of chargesheet ipso facto
do not prove the culpability of the accused – candidate.
Neither a FIR, nor a Chargesheet, can be considered as legal
evidence and hence not material which can form the basis of
such en masse cancellation.
(II) Absence of a Foundation for Wholesale
Cancellation
19. The petitioners submit that allegations relating to a
different Commission and examination cannot, without a
demonstrated nexus, justify cancellation of this recruitment.
20. It has been submitted that the applicable test is whether
the material establishes a systemic breach, whether that
breach compromises the integrity of the entire examination,
and whether tainted candidates can be segregated from
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untainted candidates. These considerations, discussed in
Vanshika Yadav v. Union of India, (2024) 9 SCC 743 ,
paragraphs 67, 68, 86 and 87, require an examination of
substantiated allegations and a proportionate response,
rather than cancellation founded on suspicion.
21. The petitioners submit that neither the impugned
notification, nor the counter affidavit discloses material
concerning this examination sufficient to establish pervasive
malpractice or the impossibility of segregation. No disclosed
report recommends cancellation of the examination as a
whole. The investigation remains pending; the six-month
period stipulated by the Division Bench expired on
03.06.2026 without a final report.
22. The letter as contained in Memo No. 936 dated
17.08.2026, placed as Annexure R/1 to the rejoinder in W.P.
(S) No. 6521 of 2026 , is cited to demonstrate the inadequacy
of the material accompanying the Cabinet note. The
petitioners contend that public protests and allegations
relating to other examinations supplied the occasion for the
decision, but not an examination-specific evidentiary
foundation for it.
23. The narrative concerning BINSYS, ICN, WEBEL, ITI and
TDPL does not, according to the petitioners, identify their role
in the examination held on 21–22.09.2024 or establish a
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connection with its question papers or results. Association
between vendors or individuals cannot substitute for material
connecting the alleged wrongdoing to Advertisement No. 10 of
2023. The petitioners further rely on the earlier DSP/SP
affidavits and the Division Bench’s finding that no leak from
an examination centre or during transit had been
established.
24. The allegations regarding candidates being taken to
Nepal as a part of the conspiracy and other allegations were
already before the Division Bench and have been considered
and acted upon. As recorded in the earlier judgment, the
candidates were allegedly given 123 questions to memorize, of
which 66 appeared, and only 10 of the 28 candidates were
selected. Paragraph 137(xii) is relied upon concerning the
absence of an unusual spike in the results of the centres
complained of. General references to malpractice in Nepal,
Bihar, West Bengal, Bokaro and Dhanbad do not, without
further particulars, establish that the entire examination was
compromised.
25. The State’s references to 265 candidates under notice,
as against 2,231 called for document verification, and to
arrests of selected candidates indicate that individual
suspects are being identified. The petitioners contend that
only three selected candidates had been arrested when the
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notification was issued, one in the JPSC-related matter, and
that several arrests relied upon occurred thereafter.
Subsequent developments do not, by themselves, establish
that the requisite foundation existed on 18.08.2026. The
State must explain, on relevant material, why segregation
cannot be undertaken.
(III) Natural Justice and Proportionality
26. The petitioners are appointed public servants, not
merely candidates awaiting selection. Cancellation of the
recruitment has the substantive effect of terminating their
services. The State cannot avoid the applicable service rules
framed under Article 309, or the protection guaranteed by
Article 311, merely by describing its action as cancellation of
an examination. If the appointments are asserted to be void,
the foundational facts establishing that the process was a
nullity must first be demonstrated on relevant material.
27. The petitioners do not insist on separate hearings for
every appointee irrespective of the circumstances. They
submit, however, that the State was required to record its
reasons, justify any dispensation with a hearing, and
consider segregation. Reliance on a sealed-cover report does
not answer the challenge to the absence of disclosed reasons
and an adequate foundation for the impugned decision.
28. The petitioners also question the State’s authority to
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cancel the recruitment process conducted by JSSC after
accepting its recommendations and issuing appointments.
The submission concerning the respective functions of the
State and the Commission under Articles 166 and 320, and
the applicable service framework, is pressed as an
independent objection to the competence and legality of the
impugned action. It was contended that the decision to cancel
the recruitment process pursuant to the Advertisement
issued by JSSC could only have been taken by the JSSC and
not the State Government.
29. The action is assailed as arbitrary and disproportionate
and as such violative of Articles 14, 16 and 21 of the
Constitution of India. Advertisement No. 10 of 2023
concerned 2017 posts and Advertisement No. 11 of 2023
concerned 8 backlog posts; both were examined and resulted
together, yet the latter is not mentioned in the cancellation.
The petitioners submit that this unexplained distinction
further indicates an absence of examination-specific
consideration.
30. The consequences for untainted appointees are
substantial: approximately 1932 serving appointees are
affected, and around 600 candidates are stated to have
resigned from earlier Government employment after the
judicial directions. The long interval without a successful
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recruitment for these posts and the age profile of the
candidates compound the prejudice. These circumstances do
not protect fraudulent appointments, but require
consideration of less injurious measures before wholesale
cancellation.
(IV) Authorities Supporting Segregation and a
Proportionate Response
31. In Inderpreet Singh Kahlon v. State of Punjab,
(2006) 11 SCC 356 , paragraphs 41, 44, 46, 50, 51, 58 and
69, the Court emphasised sufficient material gathered
through a fair investigation, the distinction between proven
mass cheating and allegations affecting serving civil servants,
and the obligation to endeavour to segregate tainted
candidates. Suspicion was held not to substitute for proof. In
Joginder Pal v. State of Punjab, (2014) 6 SCC 644 ,
paragraphs 26, 27, 32, 40 and 43, the protection of
candidates found untainted following the segregation exercise
was reiterated. These authorities support the petitioners’
objection to premature collective termination.
32. In Union of India v. Rajesh P.U. Puthuvalnikathu,
(2003) 7 SCC 285 , paragraph 6, cancellation of the entire
selection was disapproved where scrutiny identified
irregularities affecting 31 candidates and no pervasive
infirmity justified denying appointment to the others.
154
2026:JHHC:32695
Chairman, All India Railway Recruitment Board v. K.
Shyam Kumar, (2010) 6 SCC 614 , paragraphs 16, 19, 36
and 37, concerned a retest supported by vigilance material
and explains the requirements of reasonableness and
proportionality. Anamica Mishra v. U.P. Public Service
Commission, 1990 Supp SCC 692 , is similarly relied upon
for a remedy confined to the defective interview stage rather
than cancellation of the written examination.
33. Sachin Kumar v. Delhi Subordinate Service
Selection Board, (2021) 4 SCC 631 , paragraph 35,
distinguishes systemic irregularities warranting cancellation
from identifiable individual wrongdoing. Although
cancellation was upheld on the facts of that case, the
principle remains that untainted candidates should not bear
the consequences of others’ misconduct where segregation is
possible. Vanshika Yadav , particularly paragraphs 39, 67,
68, 86 and 87, show that the Hon’ble Supreme Court
declined to order a fresh examination where widespread
compromise was not established and beneficiaries of
malpractice could be identified.
34. In Onkar Lal Bajaj v. Union of India, (2003) 2 SCC
673 , paragraphs 36, 43, 45 and 56, the Court emphasised
justice, equity and fair play, and disapproved indiscriminate
cancellation prompted by controversy without examination of
155
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relevant facts. The petitioners invoke that reasoning against a
collective response to protests which, on their case,
substitutes public pressure for an objective assessment of
this recruitment.
35. For the foregoing reasons, the petitioners respectfully
pray that the Notification dated 18.08.2026, bearing No.
06/LO.S.A.-01-07/5408 of 2026, be quashed and set aside
insofar as it cancels the recruitment pursuant to
Advertisement No. 10 of 2023.
36. The petitioners further pray that their appointments and
continuance in service be protected pending the final
outcome of all criminal prosecutions, in accordance with the
order dated 05.01.2026 in S.L.P. (C) Nos. 38545–38546 of
2025 .
37. It has been categorically submitted that the petitioners
undertake to cooperate with the investigation. The relief
sought does not impede investigation, identification of
beneficiaries of malpractice, or lawful action consistent with
the earlier judicial directions.
Submissions on Behalf of the respondents
38. The Respondent-State defends the cancellation of the
Jharkhand Combined Civil Services Examination-2023 ,
arguing that systemic fraud compromised the entire
recruitment process.
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39. The Respondents seek to rely on CID enquiries, an FIR,
arrests of Commission officials and agency directors, alleged
OMR tampering, digital manipulation, and destruction of
evidence.
40. The State argues that honest candidates cannot reliably
be separated from beneficiaries because both original records
and digital audit trails were compromised.
41. The respondents further contend that mass cancellation
requires sufficient evidence of systemic irregularity—not
criminal proof beyond reasonable doubt—and may proceed
without individual hearings and hence the impugned
decision, which is based on sufficient reasonable materials,
needs no interference.
42. Rebutting the contention of the petitioners’ that
cancellation is premature because the investigation is
pending, the respondents have submitted that the executive
is not required to defer action until criminal convictions are
secured. Reference was made to the decision of the Supreme
Court in State of T.N. v. A. Kalaimani , (2021) 16 SCC 217
wherein the Hon’ble Supreme Court upheld cancellation
while the investigation was actively underway and arrests
were ongoing.
43. In so far as Article 311 argument of the petitioners is
concerned, the State characterizes the action as annulment of
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a defective selection process, rather than punishment for
individual misconduct and hence contends that the
constitutional protection would not be available.
44. It was submitted that under the terms of Advertisement
No. 01 of 2024, candidature remains strictly provisional at all
stages. Selection confers no vested or indefeasible right to
appointment unless the Government is satisfied as to
suitability.
45. Further it was urged that the Jharkhand Competitive
Examinations (Measures for Prevention and Prohibition of
Unfair Means in Recruitment) Act, 2023 treats organized
interference with public examinations as a severe statutory
crime and the pending criminal prosecution invokes this
statute.
46. On the scope of judicial review, it has been contended
that courts should examine the decision’s supporting
material and rationality, rather than substitute their own
preferred remedy.
47. The Respondents have urged this Court to consider
sealed-envelope material apart from the materials brought on
record.
48. Two tables summarizing the supporting precedents and
distinguishing the cases relied upon by the petitioners as
prepared by the respondents is as follows:
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2026:JHHC:32695
Table 1: Summary of the authorities relied upon by the
State:
Sl
Authority
Core Legal Principle
Direct Application to
No.
Citation
Established
Present Case
1. Chairman, All
Board ordered re-test
The State's decision to
after vigilance report
order a fresh
India Railway
of leakage. High
examination is a valid
Recruitment Board
Court wrongly
bona fide executive
v. K. Shyam
Kumar , (2010) 6
confined inquiry to
choice that cannot be
SCC 614
suspects. Even
displaced on judicial
minute leakage
review.
taints written test.
Proportionality
satisfied.
2. Union of India v. O.
Where mischief is
Directly refutes the
Chakradhar ,
widespread and all-
petitioners' notice and
(2002) 3 SCC 146
pervasive, individual
Article 311 arguments.
show-cause is
Factual parallel: answer
neither possible nor
sheets were
necessary.
compromised in custody.
Termination of
appointees without
Article 311 inquiry
upheld.
3. Bihar School
Three-Judge Bench.
Foundational precedent.
No individual hearing
Establishes that natural
Examination Board
required where
justice does not apply to
v. Subhas
Chandra Sinha ,
examination is
mass cancellations of
(1970) 1 SCC 648
cancelled for
vitiated examinations.
widespread
malpractice.
Examining body's
assessment must be
respected.
4. B. Ramanjini v. Mass cancellation Supports the State's
159
2026:JHHC:32695
State of A.P. ,
based on a
reliance on CID
(2002) 5 SCC 533
preliminary police
preliminary reports and
report upheld
ongoing criminal
without candidate
investigations without
hearings. Wide
prior individual notice.
discretion accorded
to the Government.
5. Nidhi Kaim v.
Vyapam
Confirms State's
State of M.P. ,
examination.
executive power and
(2016) 7 SCC 615
Executive power
adequacy of
under Article 162
circumstantial and
extends to cancelling
systemic evidence.
tainted selection.
Results of admitted
Circumstantial
students were validly
evidence suffices.
cancelled.
Natural justice
inapplicable.
6. State of T.N. v. A.
OMR tampering.
Direct factual match.
Kalaimani , (2021)
Only 196 proven
Involves OMR
16 SCC 217
beneficiaries, yet
manipulation,
entire examination
outsourced agencies, and
cancelled. Board's
ongoing probe. Rejects
apprehension of
segregation by proven
wider contamination
beneficiaries.
was bona fide.
7. State of West
Paragraph 19
Controlling judgment of
principles.
the Supreme Court.
Bengal v.
Probability standard.
Matches present facts:
Baishakhi
Individual notice
agency subversion, OMR
Bhattacharyya
(Chatterjee) , 2025
unnecessary. Entire
tampering, digital cover-
INSC 437
selection cancelled,
up, and appointed
including appointed
candidates.
teachers. No refund
of salary.
8. Krishan Yadav v.
Selection tainted by
Establishes that
State of Haryana ,
fraud cancelled in its
subsequent appointment
(1994) 4 SCC 165
entirety.
cannot protect a
160
2026:JHHC:32695
Appointments
selection born of
quashed. Fraud
institutional fraud.
unravels all
administrative
actions.
9. Shankarsan Dash
Inclusion in a merit
Refutes the petitioners'
v. Union of India ,
list or selection panel
claim of an absolute
(1991) 3 SCC 47
confers no
vested right to hold
indefeasible
public office.
constitutional right
to appointment.
Table 2: Summary of the authorities relied upon by the
Petitioners and as distinguished from the present case
Sl
Authority
Proposition
Grounds of Distinction and
No.
Citation
Argued by
Inapplicability
Petitioners
1. Prakash
Division Bench
A PIL seeking judicial
declined to cancel
cancellation. No paper
Kumar v. State
of Jharkhand ,
JSSC examination
recovered; no allegation against
W.P.(PIL) No.
and directed
officials; no statistical spike.
5717 of 2024,
result publication.
Here, the executive acted on
03.12.2025
later CID proof of official
complicity.
2. Sachin Kumar
Segregation of
The judgment actually upheld
v. DSSSB ,
untainted
total cancellation. Systemic
(2021) 4 SCC
candidates should
irregularity and compromised
631
be attempted
examination security justified
where possible.
full annulment. Supports the
State.
3. Vanshika
Cancellation
NEET case. Leak was confined
justified only
to localized centres; data
Yadav v.
Union of India ,
when sanctity is
analysis showed no systemic
(2024) 9 SCC
breached at
impact; CBI identified specific
161
2026:JHHC:32695
743 systemic level and
recipients. Here, the entire
segregation fails.
digital pipeline was subverted.
4. Union of India
En masse
A special committee re-
v. Rajesh P.U. ,
cancellation held
evaluated all answer sheets and
(2003) 7 SCC
irrational where
found malpractice confined to a
285
tainted candidates
few. Reliable raw data existed.
were easily
Here, custody and data were
segregated.
compromised.
5. Inderpreet
Three-pronged
Four selections across multiple
test. Treating
years. Concurring view of
Singh Kahlon
unequals equally
Bhandari J. on natural justice
v. State of
Punjab , (2006)
violates Article 14.
was held inconsistent with
11 SCC 356
Subhas Chandra Sinha in
Baishakhi Bhattacharyya.
6. Debashish
Article 311
Confirmed employees. Excess
protects
appointments by appointing
Mohapatra v.
confirmed civil
authority. No fraud alleged
District &
servants from
against employees. Not an
Sessions
Judge , 2026
administrative
annulment of a captured
INSC 743
termination.
examination. Fully
distinguished.
7. Parshotam Lal
Substance of
Test is whether termination is
termination
punitive for personal
Dhingra v.
Union of India ,
determines
misconduct. Annulment of a
AIR 1958 SC
applicability of
fraudulent selection is
36
Article 311.
institutional, not penal.
8. Union of India
Article 311(2)
The same judgment affirms that
embodies audi
where an inquiry is
v. Tulsiram
Patel , (1985) 3
alteram partem.
impracticable, it is validly
SCC 398
dispensed with under the
second proviso, based on
subjective satisfaction of the
executive.
9. State of Orissa
Administrative
Individual date-of-birth dispute
action entailing
based on an undisclosed report.
v. Binapani
162
2026:JHHC:32695
Dei , AIR 1967
civil consequences
Relates to individual
SC 1269
requires natural
adjudication, not systemic
justice.
collapse of a public recruitment
examination.
10. Mahipal Singh
Appointees
Individual appointments
entitled to inquiry
cancelled based on District
Tomar v. State
of U.P. , (2013)
report and
Magistrate's report without
16 SCC 771
opportunity of
institutional examination
hearing.
compromise. Relies on the
distinguished Kahlon
concurrence.
11. East Coast
Administrative
Typing test cancelled on bare
orders must
complaints without enquiry or
Railway v.
disclose
records. Court allowed fresh
Mahadev
Appa Rao ,
application of
orders. Here, extensive CID
(2010) 7 SCC
mind and
enquiry and Cabinet records
678
reasons.
exist.
12. Mohinder
Orders must be
Grounds of agency fraud and
judged by reasons
CID findings are stated in the
Singh Gill v.
CEC , (1978) 1
recorded in the
Notification and Cabinet
SCC 405
order itself.
decision. Affidavits provide
supporting evidentiary records,
not new grounds.
13. Kuldip Singh
Doctrine of quia
Maintainability of the writ
timet.
petition is not disputed. The
v. Subhash
Chander Jain ;
doctrine has no bearing on the
substantive validity of the
Keisham
cancellation.
Meghachandra
Singh
49. Lastly, it was submitted that the Division Bench in
Prakash Kumar v. State of Jharkhand, W.P.(PIL) No.
5717 of 2024 , declined to quash the examination in a PIL
because the material on record did not show official
163
2026:JHHC:32695
complicity or question paper leaks but expressly permitted
the ongoing criminal investigation to continue and reserved
the State's liberty to proceed against any further beneficiaries
discovered during the investigation. Subsequent to that
judgment, further complaints and CID investigation reports
disclosed deeper institutional contamination, leading to the
Cabinet decision dated 17.08.2026. Hence, it was contended,
the earlier judgment of the Division Bench and the order of
the Hon’ble Supreme Court of India are of no help to the
petitioner and consequently the principles of res judicata and
estoppel in any form or substance do not come to the rescue
of the petitioners.
50. The counsel for the applicants who had filed
intervention application were permitted to address this Court,
though their applications have not been allowed. Similar
arguments to that of the State Government were advanced.
Hence submission recorded on behalf of the State
Government will also be treated to be their submissions.
51. In the light of the afore-stated facts and law the
respondents have urged to dismiss the petition.
52. Analysis and Findings
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53. On perusal of the materials on record, the admitted
facts that emerge are that the petitioners of the batch of writ
petitions were appointed pursuant to the recruitment process
initiated pursuant to Advertisement 10 of 2023 and the said
process has been cancelled by the impugned Notification
dated 18.08.2026, bearing No. 06/LO.S.A.-01-07/5408 of
2026. On allegations of malpractice in the recruitment
process and alleging that the process was tainted, an FIR was
registered on the directions of this Court, and the
investigation is still underway. Earlier a Division Bench of
this Court refused to cancel the examination on the
allegations of paper leak and other malpractices, which are
more or less identical to what has been purportedly
considered by the State Government while passing the
impugned order. The Division Bench further directed the
investigation to be carried out by a SIT within 6 months. The
Hon’ble Supreme Court while dismissing Special Leave
Petition against the judgment and order of the High Court
directed that the appointment of the petitioners shall be
subject to the outcome of the final prosecution.
54. Having regard to the judgment and order passed in
Prakash Kumar v. State of Jharkhand, W.P.(PIL) No.
5717 of 2024 and the order of the Hon’ble Supreme Court in
S.L.P. (C) Nos. 38545–38546 of 2025 , the impugned order
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has the effect to overreaching the same. Once the High Court
and the Supreme Court had the occasion to deal with the
issue, which is directly and substantially the same as the
present one, the respondents only by claiming that some
further material has been collected and further arrests had
been made cannot undo the judgment and order of
Constitutional Courts. The direction issued by the Division
Bench permitting the investigation to be carried out further
and complete the same within a time frame and also that of
the Hon’ble Supreme Court making the appointments of
these petitioners subject to the final outcome of the
prosecution clearly indicates that the Hon’ble Courts were
cognizant of the fact that further materials may or may not
come against the candidates and despite that did not reserve
any liberty with the State of Jharkhand to take a decision to
cancel the concluded recruitment / examination process or
terminate the services of all or any of the petitioners before
the prosecution is complete.
55. In view of the above, there can be no hesitation to hold
that State of Jharkhand has breached the orders passed by
the Hon’ble Division Bench and the Hon’ble Supreme Court of
India and the impugned decision as contained in Notification
dated 18.08.2026, bearing No. 06/LO.S.A.-01-07/5408 of
166
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2026 runs completely contrary to the said judgment and
order and seeks to overreach the same.
56. An act of the executive cannot be contrary to a judicial
order. Likewise, judicial decisions, inter alia, are aimed to
give quietus to a dispute and bring about certainty. Legal
certainty is a Rule of Law. Post final determination of the
issues by the Division Bench and the Supreme Court, it is
not permissible for the State Government to reopen the same
issue that too in a manner in which it has been done by the
impugned notification.
57. Records reveal that the State Government acting
through its cabinet took the impugned decision, interalia,
because of the protests. Reference was also made to the
investigation. However, the cabinet note does not disclose
what were the exact materials placed before it to arrive at the
decision to cancel not only the present examination but 21
other examinations.
58. It is true that a writ court is not supposed to look into
the sufficiency of the materials, but it is equally true that
reasonable materials must exist, which must be considered to
arrive at a conclusion and in absence thereof the decision is
liable to be struck down as perverse.
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59. The law with respect to the powers of the Government to
cancel a recruitment process is no more res integra. At the
same time, it is trite that a judgment is an authority only in
regard to its ratio which is required to be discerned; and a
decision cannot be regarded as an authority in regard to its
conclusion alone or even in relation to what could be deduced
therefrom. [ Suneja Towers (P) Ltd. v. Anita Merchant,
(2023) 9 SCC 194 ]. Keeping this proposition of law let us
examine the decisions on which the respondents have relied
upon to test their applicability to the facts of this case.
60. In Bihar School Examination Board v. Subhas
Chandra Sinha, (1970) 1 SCC 648 , paragraphs 5 and 12,
concerned mass copying at a particular examination centre,
supported by answer-book comparison; it did not concern
termination of serving appointees. Madhyamic Shiksha
Mandal, M.P. v. Abhilash Shiksha Prasar Samiti, (1998)
9 SCC 236 , paragraph 2, involved contemporaneous reports
of paper leakage, copying material and ineffective supervision,
making identification of innocent candidates extremely
difficult. The petitioners submit that comparable material is
absent here.
61. Gohil Vishvaraj Hanubhai v. State of Gujarat ,
paragraphs 7, 8, 10 and 22 concerned a concrete OMR
168
2026:JHHC:32695
anomalies, including 284 specially marked sheets and
unusual familial and address patterns in the merit list. State
of T.N. v. A. Kalaimani, (2021) 16 SCC 217 , paragraph 14,
concerned an initial enquiry identifying 196 beneficiaries of
OMR manipulation before cancellation, followed by further
investigative material. Those decisions cannot be applied
mechanically to a case in which, according to the petitioners,
neither comparable OMR manipulation; nor systemic
compromise has been shown.
62. Nidhi Kaim v. State of Madhya Pradesh, (2016) 7
SCC 615 , paragraphs 46 – 49, 60, 70, 84, and 136,
concerned a documented scheme affecting medical
admissions over successive academic sessions. Action was
taken against 634 identified beneficiaries. The identification
of the beneficiaries upon due investigation / concluded
enquiry forms the basis of this judgment rather than any
proposition that unrelated, untainted candidates must also
lose their appointments.
63. In State of West Bengal v. Baishakhi Bhattacharyya
(Chatterjee), (2025) 11 SCC 129 , paragraphs 35, 37, 38, 39,
42 and 45, extensive material from CBI reports and the
Justice (Retd.) Bag Committee, including rank jumping, out-
of-panel appointments and manipulation of OMR scores. The
169
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Court’s conclusions rested on an in-depth factual enquiry
demonstrating deliberate compromise of the selection
process. There is no comparable foundation that has been
disclosed in the present case.
64. The distinction between the evidentiary standard
applicable to an administrative decision concerning systemic
malpractice and proof of individual guilt in a criminal
prosecution is beyond any quarrel. However, even the
reasonable-certainty or probability standard discussed in
Baishakhi Bhattacharyya (supra) requires sufficient
material obtained through a fair and thorough investigation.
Neither the pendency of an investigation nor general
allegations concerning several examinations dispense with
that requirement or the consideration of segregation.
65. The Supreme Court of India Chairman, All India
Railway Recruitment Board v. K. Shyam Kumar , (2010) 6
SCC 614 , upheld the State's decision to order a fresh
examination as a valid bona fide executive choice by
observing that the decision cannot be displaced on judicial
review in the backdrop of an established case of paper leak
and after completion of a vigilance enquiry. In the present
case there is no in-depth enquiry concluded and a final report
prepared. The facts are hazy and sketchy. The State except
170
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for making a bald assertion that segregation may not be
possible has not assigned any reasons or disclosed any
cogent material in support of such averment on affidavit.
66. In B. Ramanjini v. State of A.P. , (2002) 5 SCC 533 ,
case of paper leak stood established in the District of
Anantapur and only in that District was the Examination
cancelled. This clearly reflects application of mind and is a
case where segregation was acted upon. Challenge was also
negated on account of delay in approaching the Tribunal of
first instance. The factual matrix in the present case is clearly
different.
67. The Supreme Court of India in Krishan Yadav v. State
of Haryana , (1994) 4 SCC 165 , interfered with the
appointments after fraud was established after due enquiry
was conducted and concluded by the CBI. To apply the ratio
of this judgment the respondents ought to have firstly
satisfied that a case of institutional fraud was established by
materials and not on suspicion and it is only thereafter it was
held that subsequent appointment cannot protect a selection
born of institutional fraud.
68. Similarly, in Union of India v. O. Chakradhar , (2002)
3 SCC 146 , the report furnished by the CBI was relied upon
before setting aside the appointments. The CBI concluded
171
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that answer sheet packets were stealthily opened and
answers were filled up in the blank spaces left by the
examinees and a clear difference of handwriting was noticed
in many answer sheets. Similarly, interview marks were also
found to be tampered.
69. In Shankarsan Dash v. Union of India , (1991) 3 SCC
47 , it was held that inclusion in a merit list or selection panel
confers no indefeasible constitutional right to appointment.
70. There cannot be any difficulty in accepting the above
proposition of law, However, in the present case the
petitioners have already been appointed and therefore a right
has been created and the same cannot be taken away without
following the due process. It may, in a given case, be possible
that prior notice or hearing be done away with, but such an
exception can only be made when facts supporting such
exercise are available on record.
71. In the present case as noted, the materials collected in
an incomplete investigation cannot be pressed into service to
do away with the principles of natural justice.
72. Further, the question whether segregation is possible or
the beneficiaries are identifiable can only be answered after
conclusion of the investigation and not before that. In any
172
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event in the present case the judgment of Prakash Kumar
(supra) cannot be lost sight of and must be obeyed and hence
decision on the continuance of the services of these
petitioners would depend on the final outcome of the
prosecution and not at any stage prior thereto.
73. In the light of the above discussions and the settled legal
principles it is held that the Notification dated 18.08.2026,
bearing No. 06/LO.S.A.-01-07/5408 of 2026, cancelling the
recruitment pursuant to Advertisement No. 10 of 2023, is
liable to be quashed and set aside for the following reasons:
i.
There is no in-depth factual inquiry revealing
systematic irregularities that undermine the
integrity of the entire selection process. No
material has been collected through a concluded
investigation, forming the factual basis, which on
application of the probability test, would prove
with reasonable certainty that a systematic fraud
or malaise has been committed compromising the
entire selection process.
ii. It cannot be inferred at this stage that broad and
deep manipulation in the selection process is
proven, and the facts establish that the entire
selection process is vitiated with illegalities at a
large scale.
iii. The stage of segregation, if at all, is yet to come as
the investigation is underway and therefore the
State must if and when possible, should
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undertake this exercise in consonance with
fairness and equity. In absence of such an
examination / exercise at the appropriate stage,
the decision to en masse cancel the subject
examination along with 21 others cannot be
sustained.
iv. The issues raised by the State Government cannot
be permitted to be reagitated so as to undo the
binding effect of the judgment of Prakash Kumar
(Supra) . The judgment is valid and binding and
the State cannot be permitted to act contrary
thereto.
v. The State Government has also failed to establish
facts which can possibly justify the doing away
with the compliance of the Principles of Natural
Justice, such exemption being not automatic but
is in the nature of exception and hence must be
based on terra firma.
74. Accordingly, it is ordered that the Notification dated
18.08.2026, bearing No. 06/LO.S.A.-01-07/5408 of 2026,
cancelling the recruitment pursuant to Advertisement No. 10
of 2023 is quashed and set aside and the petitioners would
be deemed to be in service with continuity in service without
any break and they should not be denied of any service
benefits, be it monetary or otherwise, on account of the
impugned order.
75. However, the judgment dated 03.12.2025 of the Hon’ble
High Court in W.P. (PIL) No. 5717 of 2024 , and W.P. (S) No.
174
2026:JHHC:32695
1476 of 2025 and the order dated 05.01.2026 passed by the
Hon’ble Supreme Court of India in S.L.P. (C) Nos. 38545–
38546 of 2025 [Prakash Kumar Etc. v. State of Jharkhand
& Ors.] will continue to bind all concerned including the
petitioners and the respondents and the appointment of the
petitioners shall remain subject to final outcome of all
criminal prosecution.
76. Further, the investigation must be carried out to its
logical conclusion in a fair and free manner with a hope that
the process be expedited. The petitioners must cooperate with
the investigation. No observation made in this order will
prejudice the ongoing investigation and it is made clear that
the discussions made in this order are only for the purposes
of the present proceedings.
77. Having regards to the aforesaid discussions, the writ
petitions are allowed. Costs made easy. Pending I.As if any
also stands disposed of.
(Deepak Roshan, J.)
Dated:06/11/2026
Amardeep/
A.F.R
Uploaded on
6.11.2026
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