BASAVEGOWDA vs STATE OF KARNATAKA
- Court
- Karnataka High Court
- 1 -
HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 7 DAY OF OCTOBER, 2026
BEFORE
THE HON'BLE MR. JUSTICE R. NATARAJ
WRIT PETITION NO. 49137 OF 2015 (LA-KHB)
BETWEEN:
1. BASAVEGOWDA
DIED ON 17.03.2024
SINCE DEAD BY LRS
1(a) DEVAMMA
W/O LATE BASAVEGOWDA
AGED ABOUT 67 YEARS,
1(b) RENUKA
D/O LATE BASAVEGOWDA
AGED ABOUT 51 YEARS,
1(c)
LALITA
W/O LATE BASAVARAJU
AGED ABOUT 43 YEARS,
1(d) VARUN T.B.
S/O LATE BASAVARAJU
AGED ABOUT 26 YEARS,
1(e) KAVANA B
D/O BASAVARAJU
AGED ABOUT 23 YEARS,
1(f)
SHANKAR
S/O LATE BASAVEGOWDA
AGED ABOUT 41 YEARS,
ALL THE ABOVE ARE R/O
TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
Digitally
signed by
HEMALATHA J
Location:
HIGH COURT
OF
KARNATAKA
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HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
2. CHIKKALINGEGOWDA
S/O. MANDIGOWDA,
AGED ABOUT 55 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
ND
AGAINST 2 PETITIONER BY
ORDER DATED 08.03.2019
3. JAVAREGOWDA
S/O. CHANNEGOWDA,
AGED ABOUT 56 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
RD
AGAINST 3 PETITIONER BY
ORDER DATED 08.03.2019
4. VENKATEGOWDA
S/O. LATE KARIGOWDA,
AGED ABOUT 53 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
TH
AGAINST 4 PETITIONER BY
ORDER DATED 08.03.2019
5. NAGANNA
S/O. PUTTAMADEGOWDA,
AGED ABOUT 38 YEARS,
R/AT TUBINAKERE VILLAGE,
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HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
TH
AGAINST 5 PETITIONER BY
ORDER DATED 24.11.2021
6. SIDDALINGAPPA
S/O. SIDDEGOWDA,
AGED ABOUT 40 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
TH
AGAINST 6 PETITIONER BY
ORDER DATED 08.03.2019
7.
CHIKKALINGEGOWDA
S/O. KARIGOWDA,
AGED ABOUT 55 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
TH
AGAINST 7 PETITIONER BY
ORDER DATED 27.10.2021
8. SIDDARAMEGOWDA
SINCE DECEASED BY LRS
8(a) SMT. GEETHA
W/O BOREGOWDA
AGED ABOUT 54 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT-571434.
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HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
PETITION DISMISSED AS WITHDRAWN
AGAINST PETITIONER No.8(a) BY
ORDER DATED 30.05.2023
8(b) SMT. LAKSHMI
W/O H.J.SHIVA
D/O LATE SIDDARAMEGOWDA
AGED ABOUT 47 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT-571434.
PETITION DISMISSED AS WITHDRAWN
AGAINST PETITIONER No.8(b) BY
ORDER DATED 30.05.2023
8(c)
SMT. PREMA
W/O PUTTASWAMY B.C.
AGED ABOUT 38 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT-571434.
PETITION DISMISSED AS WITHDRAWN
AGAINST PETITIONER No.8(c) BY
ORDER DATED 30.05.2023
9. Y.B. BASAVARAJU
S/O. PATEL BOREGOWDA,
AGED ABOUT 52 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT-571434.
PETITION DISMISSED AS WITHDRAWN
th
AGAINST 9 PETITIONER BY
ORDER DATED 18.08.2026
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HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
10. SMT. HONNAMMA
W/O. PATEL BOREGOWDA,
AGED ABOUT 70 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT-571434.
PETITION DISMISSED AS WITHDRAWN
th
AGAINST 10 PETITIONER BY
ORDER DATED 18.08.2026
11. PATEL CHIKKABASAVEGOWDA
SINCE DECEASED BY HIS LRS,
11(a) RAMEGOWDA,
S/O. LATE PATEL CHIKKABASAVEGOWDA,
AGED ABOUT 73 YEARS,
R/AT YALECHAKANAHALLI,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
11(b) Y.C. BASAVEGOWDA
S/O. PATEL CHIKKABASAVEGOWDA,
AGED ABOUT 68 YEARS,
R/AT YALECHAKANAHALLI,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
11(c) SMT. HONNAMMA
W/O. LATE PATEL CHIKKABASAVEGOWDA,
AGED ABOUT 71 YEARS,
R/AT YALECHAKANAHALLI,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
AGAINST PETITIONER Nos.11(a) to (c) BY
ORDER DATED 18.08.2026
12. SMT. SAVITRAMMA
D/O. LATE SIDDEGOWDA,
W/O. JAVAREGOWDA,
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HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
AGED ABOUT 60 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
TH
AGAINST 12 PETITIONER BY
ORDER DATED 08.03.2019
13.
SMT. BHAGYA
D/O. CHIKKATHAYAMMA,
W/O. UMESH,
AGED ABOUT 35 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
TH
AGAINST 13 PETITIONER BY
ORDER DATED 08.03.2019
14. RAMACHANDRA
S/O. LATE MADEGOWDA,
AGED ABOUT 58 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
15. RATHNAMMA
W/O. LATE SRINIVASA @ MADEGOWDA,
AGED ABOUT 50 YEARS,
R/AT TUBINAKERE VILLAGE,
YELACHAKANAHALLI POST,
KOTHATHI HOBLI,
MANDYA TALUK AND DISTRICT.
PETITION DISMISSED AS WITHDRAWN
TH
AGAINST 15 PETITIONER BY
ORDER DATED 03.09.2024
…PETITIONERS
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HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
(BY SRI. ANIL KUMAR S., ADVOCATE FOR SRI. M. SHIVAPPPA ASST.,
VIDE ORDER DATED 08.03.2019, PETITION IS DISMISSED AS
WITHDRAWN AGAINST PETITIONER NOS.2, 3, 4, 6, 12 AND 13;
VIDE ORDER DATED 24.11.2021, PETITION IS DISMISSED AS
WITHDRAWN AGAINST PETITIONER NO.5;
VIDE ORDER DATED 27.10.2021, PETITION IS DISMISSED AS
WITHDRAWN AGAINST PETITIONER NO.7;
VIDE ORDER DATED 30.05.2023, PETITION IS DISMISSED AS
WITHDRAWN AGAINST PETITIONER NOS.8(a) TO 8(c);
VIDE ORDER DATED 03.09.2024, PETITION IS DISMISSED AS
WITHDRAWN AGAINST PETITIONER NO.15);
VIDE ORDER DATED 18.08.2026, PETITION IS DISMISSED AS
WITHDRAWN AGAINST PETITIONER NOs.9, 10 and 11(a) to (c))
AND:
1. STATE OF KARNATAKA
BY ITS PRL. SECRETARY,
DEPT. OF REVENUE,
M.S. BUILDING,
BANGALORE-560 001.
2. THE COMMISSIONER
KARNATAKA HOUSING BOARD,
CAUVERY BHAVAN,
BANGALORE-560 009.
3.
SPECIAL LAND ACQUISITION OFFICER
KARNATAKA HOUSING BOARD,
CAUVERY BHAVAN,
BANGALORE-560 009.
…RESPONDENTS
(BY SRI. B.J.ESHWARAPPA, ADDITIONAL GOVERNMENT ADVOCATE
FOR RESPONDENT NO.1;
SRI. KARTHIK B., ADVOCATE FOR RESPONDENT NO.2;
SRI. H.L.PRADEEP KUMAR, ADVOCATE FOR RESPONDENT NO.3;
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HC-KAR
NC: 2026:KHC:56368
WP No. 49137 of 2015
CNR: KAHC010090562015
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR RECORDS
AND QUASH THE FINAL NOTIFICATION NO.KAM.E.24 ACQ/2015
DATED 04.08.2015 AND PUBLISHED IN KARNATAKA GAZETTE DATED
13.08.2015 UNDER ANNEXURE-T AND THE PRELIMINARY
NOTIFICATION NO.KHB.ACQ MANDYA/12/2013-14 DATED
18.12.2013 AND PUBLISHED IN KARNATAKA GAZETTE DATED
16.01.2014 UNDER ANNEXURE-R IN RESPECT OF LANDS OF THESE
PETITIOENRS ARE CONCERNED AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE R. NATARAJ
ORAL ORDER
Learned counsel for the petitioners submits that many of
the petitioners have withdrawn the writ petition and the
petitioner No.1 is not giving instructions whether to pursue the
petition or not.
2. In that view of the matter the petition is dismissed
for non-prosecution .
Sd/-
(R. NATARAJ)
JUDGE
HJ
List No.: 1 Sl No.: 31