SHRI HARI BEERENDRA HEGGADE C B vs STATE OF KARNATAKA
- Court
- Karnataka High Court
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HC-KAR
NC: 2026:KHC:61526
WP No. 31643 of 2026
CNR: KAHC010682282026
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 5 DAY OF NOVEMBER, 2026
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
WRIT PETITION NO.31643 OF 2026 (KLR-RES)
BETWEEN:
SHRI HARI BEERENDRA HEGGADE C B
S/O BEERESHA
AGED ABOUT 30 YEARS,
OCC AGRICULTURIST
R/O 55, HOSURUDODDI VILLAGE,
ANJANAPURA POST, KAILANCHA HOBLI,
RAMANAGARA TALUK,
BANGALORE SOUTH DISTRICT
BENGALURU-562159
…PETITIONER
(BY SRI. MALIPATIL TIPPANAGOUDA
PAVADAGOUDA, ADVOCATE)
AND:
1. STATE OF KARNATAKA
REVENUE DEPARTMENT
M.S. BUILDING,
BENGALURU REP. BY ITS SECRETARY.
2.
THE DEPUTY COMMISSIONER,
RAMANAGAR, DISTRICT
RAMANAGAR-562159.
3. PUTTAMADAIAH
S/O LATE SANNAMMA
Digitally signed by
CHAYA S A
Location: HIGH
COURT OF
KARNATAKA
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WP No. 31643 of 2026
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AGE 62 YEARS,
OCC AGRICULTURIST,
R/O THOUTANAHALLI,
MALUR HOBLI,
CHANNAPATNA TALUK,
RAMANAGARA DISTRICT -562160.
4.
PUTTALINGAIAH
S/O LATE SANNAMMA
AGE 59 YEARS, OCC : AGRICULTURIST
R/O THOUTANAHALLI,
MALURHOBLI,
CHANNAPATNA TALUK,
RAMANAGARA DISTRICT -562160.
5. SHIVALINGAIAH
S/O LATE SANNAMMA
AGED ABOUT 57 YEARS,
OCC : AGRICULTURIST
R/O THOUTANAHALLI,
MALUR HOBLI, CHANNAPATNA TALUK,
RAMANAGARA DISTRICT -562160.
CHIKKAVENKATAIAH
S/O VENAKATASWAMY
SINCE DECEASED BY HIS LRS
6. DODD MUNIYAMMA
W/O VENAKATASWAMY
AGE 70 YEARS,
OCC : HOUSEHOLD
R/O AREKAL DOODI GRAM,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -5871419.
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WP No. 31643 of 2026
CNR: KAHC010682282026
7. RAMAIAH
S/O VENAKATASWAMY
AGE 50 YEARS,
OCC : AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
8. MANJA
S/O VENAKATASWAMY
AGE 45 YEARS,
OCC : AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
9. ARUN P.
S/O VENAKATASWAMY
AGE 40 YEARS,
OCC : AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
10. ANJANA BOVI
S/O VENATABOVI
AGE 60 YEARS,
OCC : AGRICULTURIST
R/O THOUTANAHALLI,
MALUR HOBLI, CHANNAPATNA TALUK,
RAMANAGARA DISTRICT -562160.
11. VENATABOVI
S/O DASABOVI
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NC: 2026:KHC:61526
WP No. 31643 of 2026
CNR: KAHC010682282026
AGE 50 YEARS,
OCC : AGRICULTURIST
R/O THOUTANAHALLI,
MALUR HOBLI, CHANNAPATNA TALUK,
RAMANAGARA DISTRICT -562160.
12. THIMMAIAH
S/O VENATABOVI
AGE 55 YEARS,
OCC : AGRICULTURIST
R/O THOUTANAHALLI,
MALUR HOBLI, CHANNAPATNA TALUK,
RAMANAGARA DISTRICT -562160.
DODDA VENKATALAH
S/O DHANDABOVI
SINCE DECEASED BY HIS LRS
13.
SMT. RAMAKKA
W/O LATE DODDAVENKATAIAH
AGE 95 YEARS,
OCC HOUSEHOLD,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
14. VENKATESH
S/O LATE DODDA VENKATAIAH
AGE 75 YEARS,
OCC : AGRICULTURIST
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
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15. SMT. VENKATAMMA
W/O LATE HANUMANTH
AGE 65 YEARS,
OCC : HOUSEHOLD
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
CHOWDAIAH
S/O RAMABHOVI
SINCE DECEASED BY HIS LRS
16. CHIKKMUNIYAMMA
W/O LATE ANJANEYA,
AGE 85 YEARS,
OCC: HOUSEHOLD,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
17.
GOVINDA
S/O LATE ANJANEYA,
AGE 62 YEARS,
OCC : AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
18. VENKATESH
S/O LATE ANJANEYA,
AGE 60 YEARS,
OCC : AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
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MANDYA -571419.
19. RAMESH
S/O LATE ANJANEYA,
AGE 55 YEARS,
OCC : AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
GURUMURTHY
S/O VENKATABOVI
SINCE DECEASED BY HIS LRS
20. SMT. NAGAMMA
W/O LATE RAMAKRISHNA
AGE 78 YEARS,
OCC HOUSEHOLD,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
21. SHANKAR
S/O LATE RAMAKRISHNA
AGE 56 YEARS,
OCC : HOUSEHOLD,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
22. SATYA
S/O LATE RAMAKRISHNA
AGE 54 YEARS,
OCC : AGRICULTURIST,
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NC: 2026:KHC:61526
WP No. 31643 of 2026
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R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
23. NAVEEN
S/O LATE RAMAKRISHNA
AGE 52 YEARS,
OCC: AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
24. NARAYANSWAMY
S/O LATE NARAYAN
AGE 50 YEARS,
OCC: AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
25. VENKATESH
S/O LATE RAMAKRISHNA
AGE 50 YEARS,
OCC : AGRICULTURIST,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
26. JYOTI
W/O LATE GANG
AGE 60 YEARS,
OCC : HOUSEHOLD,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
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WP No. 31643 of 2026
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MANDYA -571419.
27. GANGRAJU
S/O LATE GANG
AGE 55 YEARS,
OCC : HOUSEHOLD,
R/O AREKAL DOODI GRAMA,
KOPPA HOBLI, MADDUR TALUK,
MANDYA -571419.
28. THE TAHSILDAR,
CHANNAPATTANA TALUK,
RAMANAGARA-562160.
…RESPONDENTS
(BY SRI. ADITYA DIWAKARA, AGA FOR R1 & R2)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH
THE IMPUGNED ORDER BEARING NO.REVISION PETITION /
BHUSA / (TAANTRIK) /5 / 2009-10 DATED 01.09.2020 PASSED
BY THE RESPONDENT NO. 2, RAMANAGAR VIDE ANNEXURE-H.
AND TO RESTORE THE APPROVAL OF THE PHODI DONE IN
1981 PASSED BY THE DEPUTY DIRECTOR OF LAND RECORDS;
AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE E.S.INDIRESH
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HC-KAR
NC: 2026:KHC:61526
WP No. 31643 of 2026
CNR: KAHC010682282026
ORAL ORDER
1. Learned Additional Government Advocate accepts
notice for respondent Nos.1 and 2 and respondent
No.28.
2. In this writ petition, the petitioner is assailing the
order dated 01.09.2020 (Annexure-H) passed by the
competent authority, after a lapse of six years.
3. Heard Sri. Malipatil Tippanagouda, learned
counsel appearing for the petitioner, and Sri. Aditya
Diwakara, learned Additional Government Advocate
appearing for the respondent-State.
4. It is also to be noted that the petitioner has an
efficacious alternative remedy before the competent
authority. In that view of the matter, this Court is of
the opinion that no interference is called for in the
present writ petition.
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dismissed
5. Accordingly, the writ petition stands .
However, liberty is reserved to the petitioner to avail
the remedy available before the competent authority,
in accordance with law.
SD/-
(E.S.INDIRESH)
JUDGE
SB
List No.: 1 Sl No.: 37