MOHAMMAD RAFIQUE vs STATE OF CHHATTISGARH

Court
Chhattisgarh High Court

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CGHC010414082026 2026:CGHC:44983
NAFR
SOURABH
BHILWAR
HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed by
SOURABH
BHILWAR
Date: 2026.10.27
12:06:06 +0530
WPS No. 7635 of 2026
1 - Mohammad Rafique S/o Late Sheikh Nazir Aged About 67 Years R/o
53/522, Pani Tanki Rd. Lakhe Nagar Chowk, Idgah Bhata, Raipur C.G.
State P I N 492001
2 - Ram Kishor Singh Parihar, S/o Shyam Lal Parihar, Aged About 67
Years R/o Mahadev Ghat Road , Near Sukhiya Niwas , Raipur C.G.
State P I N 492001
3 - Chowalal Yadu, S/o Mangloo Yadu, Aged About 69 Years R/o
Dindayal Upadhya Nagar, Danganiya Raipur C.G. State P I N 492001
4 - Ram Niwas Mishra, S/o Rameshwar Mishra, Aged About 64 Years
R/o Ambedkar Chowk, Aganbadi Tikrapara, , Raipur C.G. State P I N
492001
5 - C.S. Shrivastava, S/o J.P. Shrivastava Aged About 70 Years R/o Plot
573 / 574 Motilal Nehru Nagar, Bhilai, Durg C.G. State P I N 490020
6 - Ram Kumar Soni, S/o Kapileshwar Soni, Aged About 66 Years R/o
Ward No. 14, Housing Board Colony, Kumhari, Durg C.G. State P I N
490042
7 - Mohammad Shakeel, S/o Mohammad Taleeb, Aged About 64 Years
R/o Near Kota Masjid, Raipur C.G.State Pin 492010

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8 - Sheikh Abdul, S/o Sheikh Chhote, Aged About 63 Years R/o Ravi
Shankar Shukla Nagar, G E Road Amanaka, Raipur, C.G. State Pin
492010
9 - Indra Kumar Singh Rajput, S/o Panna Singh Rajput, Aged About 68
Years R/o Raipur C.G. State Pin 492010
10 - Deman Das Manikpuri, S/o Late Mahettar Das Manikpuri, Aged
About 64 Years R/o Rakhi Bantha Chauk, Bhatagaon, Dhamtari (C.G.),
C.G. State Pin 493663
11 - Sevak Ram Sahu, S/o Late Damru Ram Sahu, Aged About 63
Years R/o Ward No.1 Bagaud, Dhamtari , C.G. State Pin 493663
12 - Tarachand Agrawal S/o Late Hanuman Prasad Agrawal, Aged
About 67 Years R/o Kanpa, Lodhipara, Raipur, C.G. State Pin 492004
13 - Sheikh Latif, S/o Sheikh Chhote, Aged About 70 Years R/o Ward
No. 14, Behind Jain Petrol Pump, Amanaka, Raipur, C.G. State Pin
492010
14 - Jahid Mohammad, S/o Gul Mohammad Aged About 70 Years R/o
Ayodhhya Nagar, Raipur, C.G. State Pin 492010
15 - Babu Abraham S/o Koshi Abraham Aged About 62 Years C/o Nand
Kumar Dubey, H. No.65, Block No-3 Sector -2, Kashiram Nagar
Telibandha, Ravi Nagar, . Raipur, C.G. State Pin 492006
16 - Satish Chand Sharma, S/o Late Tek Chand Sharma, Aged About
67 Years R/o Ward No.36 New Khursipar, Bhilai, Durg, C.G. State Pin
490011
17 - Lachchhu Ram Sahu, S/o Jhadi Ram Sahu, Aged About 62 Years

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R/o Satnam Nagar, New Khursipar, Bhilai Durg Dist. C.G. State Pin
490011
18 - Rahman Khan, S/o Usman Khan, Aged About 67 Years R/o Indira
Nagar, Camp 2, Bhilai 1, Durg Dist. C.G. State Pin 490001
19 - Subhash Chandra Soni, S/o Baldev Prasad Soni, Aged About 64
Years R/o Nandini Nagar, Ahiwara, Dhamdha, Durg Dist. C.G. State Pin
490036
20 - Zafarulla Khan, S/o Mustafa Khan, Aged About 65 Years R/o
Devendra Nagar Raipur C.G. State Pin 492001
21 - Gopal Devnath, S/o Harikrish Vaishnav Aged About 67 Years R/o
Shankar Nagar, Raipur C.G. State Pin 492007
22 - Digamber Prasad Gajbhiye, S/o Mahadeo Gajbhiye, Aged About 63
Years R/o (Lakhe Nagar Chowk Ke Paas) Gautam Nagar Sunder
Nagar, Raipur Dist C.G. State Pin 492001
23 - William Barik, S/o Jagashan Barik, Aged About 74 Years R/o H. No.
19, Ward No.1 Sirko Mahasamund Dist C.G. State Pin 493554
24 - Shushil Kumar Sharma, S/o Radhe Shyam Pandey, Aged About 66
Years R/o , Ward No12 Khamharia (N P ), Bemetara Dist C.G. State Pin
491338
25 - Laxminath Sahu, S/o Jhanglu Ram Sahu Aged About 64 Years R/o
H. No. 42/ 1,, Ward No.12, Khamharia (N P), Bemetara Sirko
Mahasamund Dist C.G. State Pin 491335
26 - Achhe Lal Patel, S/o Jagat Narayan Patel Aged About 68 Years R/o
Karbala Para, Near Narayan Ice Factory, Raipur Dist C.G. State Pin

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492001
27 - Hemkaran Verma S/o Bhagatram Verma, Aged About 63 Years R/o
Ward Ni. 06, Chhapora, , Raipur Dist C.G. State Pin 493111
28 - Prakash Dekve, S/o Bhaskar Rao Rao Dekve Aged About 63 Years
R/o Vidya Nagar, Amlidih, Raipur Dist C.G. State Pin 492001
29 - Ashok Kumar Mishra S/o Shrinath Mishra, Aged About 73 Years
R/o Shyan Nagar, Telibandha, Ravigram, Raipur Dist C.G. State Pin
492006
30 - Mumtaj Begam, W/o Anis Ahmed, Aged About 62 Years R/o Purv
Vidhayak Niwas, Moudha Para, , Raipur ( C.G. )state Pin 492001
31 - Rajesh Jwel, S/o Annu Jwel, Aged About 59 Years R/o H. No. 169,
Jyoti Nagar, Kota, Raipur Dist C.G. State Pin 492001
32 - Balram Singh Thakur, S/o M.S. Thakur, Aged About 66 Years R/o
Shitala Ward 19, Thakur Para, Kawardha, Kabeerdham, (C.G.) Pin
491995
33 - Ramesh Kumar Panda, S/o Radheshyam Panda, Aged About 70
Years R/o Ward No. 50, Tikra Para, Behind Saraswati School, Raipur
(C.G.) Pin 492001
34 - H.S.K. Uikey, S/o Late T.H. Uikey, Aged About 64 Years C/o
Ramesh Kumar Panda, R/o Ward No. 50, Tikrapara Behind Saraswati
School, Raipur (C.G.) Pin 492001
35 - Sunil Joseph, S/o P.J. Jose, Aged About 60 Years C/o Amlidih Rd,
Near R D A Office, New Rajendra Nagar, Telibandha Raipur (C.G.) State
Pin 492001

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36 - Kamleshwar Ram, S/o Shri Ram Lachhan, Aged About 68 Years
R/o L 14-573 Housing Board Colony, Sejbahaar, Raipur (C.G.) State Pin
4920015
37 - Shivdayal Bage, S/o S.R. Bage, Aged About 73 Years R/o L I G -9,
Housing B D. Colony, Tatibandh, Bindrawangarh, Raipur Dist (C.G.)
State Pin 492099
38 - Shri Ram Sahu, S/o Rupram Sahu, Aged About 59 Years R/o H.
No. 64 Ward No. 7, Near Paliram Kirana Store, Amodi, Baloda Bazar
Baloda Bazar- Bhatapara Dist, (C.G.) State Pin 493559
39 - Bhushan Nagesia, S/o Kahroo Nagesia, Aged About 59 Years R/o
H. No. 22,. Vijaypur, Boirdadar, Raigarh, Raigarh Dist, (C.G.) State Pin
496001
40 - Santosh Kumar Tiwari, S/o Bahshi Prasad Tiwari, Aged About 60
Years R/o Ward No. 6, Chhuikhadan P.O. Rajnandgaon Rajnandgaon
Dist, (C.G.) State Pin 491885
41 - Naushad Ali, S/o Late Ahmed Ali Aged About 63 Years R/o H. No. H
T A / A20/ C00234, Teachers Colony Nagar Nigam Garden Ke Peechhe
Baloda Bazar Balodabazar - Bhatapara Dist, (C.G.) State Pin 493332
42 - Satyanarayan Mishra, S/o Late T.N. Mishra, Aged About 76 Years
R/o H. No.184, Janta Colony, Tilak Nagar, Gudhiyari Raipur (C.G.) State
Pin 492009
43 - Dhirendra Singh Sisodiya, S/o Late Shriram Singh Sisodiya, Aged
About 63 Years R/o H. No.304 Tulip -1, Green Earth City, Amleshwar,
Patan Rd. Dist Durg, (C.G.) State Pin 491111
44 - Lailen Masih, S/o Vijay Masih, Aged About 74 Years C/o Dhirendra

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Singh Sisodiya, R/o H. No.304 Tulip -1, Green Earth City, Amleshwar,
Patan Rd. Dist Durg, (C.G.) State Pin 491111
45 - Hemlal Banjare, S/o S. Banjare, Aged About 65 Years C/o
Dhirendra Singh Sisodiya, R/o H. No.304 Tulip -1, Green Earth City,
Amleshwar, Patan Rd. Dist Durg, (C.G.) State Pin 491111
46 - Shambhu Prasad Tripathi, S/o Late Shri T.P. Tripathi, Aged About
67 Years C/o Dhirendra Singh Sisodiya, R/o H. No.304 Tulip -1, Green
Earth City, Amleshwar, Patan Rd. Dist Durg, (C.G.) State Pin 491111
... Petitioner(s)
versus
1 - State Of Chhattisgarh Through Secretary, Transport Department,
Secretariat, Mahanadi Bhawan, Sector 29, Naya Raipur, Atal Nagar
Raipur District Raipur (Chhattisgarh) Pin492001
2 - The Secretary, Finance Department Secretariat, Mahanadi Bhawan
Sector 29, Naya Raipur, Atal Nagar, Raipur District Raipur
(Chhattisgarh) Pin 492001
3 - The Chhattisgarh Infrastructure Development Corporation (CIDC For
Short) Through Managing Director, Shashtri Chowk, Raipur, District
Raipur (Chhattisgarh) Pin492001
... Respondent(s)
(Cause title taken from CIS)
For Petitioner(s) : Mr. K. R. Nair, Advocate
For Respondents/State : Ms. Apurva Nigam, Panel Lawyer
For Respondent No. 3 : Mr. Vibhor Govardhan, Advocate
Hon'ble Shri Bibhu Datta Guru , Judge
Order on Board
26.10.2026

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1. The present writ petition has been filed by the petitioners, who
were working under the respondent department on various posts.
The petitioners have challenged the decision taken by the State
of Chhattisgarh on 02.03.2012, whereby they have been denied
the benefit of revision of the pay scale for the period from
01.01.2006 to 31.10.2011.
2. At the very outset, learned counsel appearing for the parties
would submit that the issue involved in this writ petition has
already been considered and decided by this Court vide order
dated 12.08.2026 passed in WPS No. 5791/2026 (Gopinath
Pillai & Ors. vs. State of Chhattisgarh & Others) , wherein this
Court held as under:-
“6. Taking into consideration the law laid down by the
Hon’ble Supreme Court in the matters of Bihar State
Beverages Corpn. Ltd. (supra) and Satya Brata
Chowdhury (supra) and considering the fact that the
identical issue has already been considered and decided
by this Court in WPS No.697/2013 and other connected
matters by common order dated 11/07/2024 which has
duly been affirmed by the Division Bench in WA
No.622/2024 decided on 30/09/2024, the present writ
petitions are also disposed of in terms of para 7 of the
order passed in WPS No.697/2013 and other connected
matters. Para 7 of the said order is quoted below:-

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“7. As the Circular dated 02.03.2012 has
already been quashed meaning thereby the
petitioners would be entitled to get the benefit
of the 6th pay commission and other revisions
of salary from 01.01.2006 till 31.10.2011.
Thereafter, the State Authorities are directed
to calculate the amount of arrears of salary of
the petitioners and to make payment and
decide the representation subject to
verification of the amount claimed by the
petitioners preferably within a period of 150
days from the date of receipt of a copy of this
order”
7. Accordingly, all the writ petitions are disposed of. ”
3. In view of the above and having considered the submissions
made by learned counsel for the parties and having gone through
the materials available on record, it is evident that the facts and
issue involved in this petition is identical to WPS No. 5791/2026,
this Court deems it appropriate not to take a view other than what
has been taken in the aforesaid writ petition.
4. Accordingly, the present petition is disposed of in terms of the
order dated 12.08.2026 passed in WPS No. 5791/2026 .
Sd/-
(Bibhu Datta Guru)
JUDGE
$. Bhilwar