PRAKASH DHINGRA AND ORS vs DMC
- Court
- Central Administrative Tribunal
1
Item No. 11 - Court 3
Central Administrative Tribunal
Principal Bench
New Delhi
CP No. 44/2025
in
OA No. 2366/2024
th
This the 25 day of August, 2026
Hon’ble Mrs. Harvinder Kaur Oberoi, Member (J)
Hon’ble Dr. Anand S Khati, Member(A)
1. Prakash Dhingra, BMID-95056598
S/o Lt. Sh. Bhadur Chand
Aged about 49 years,
R/o G-51, Gulshan Park,
Nangloi Delhi-41,
Presently posted as
School Attendant, MCPS Sri Nagar
Old-1, K.P. Zone, Education Department,
M.C.D, Delhi-34,
Group-'C',
Sub: Old Pension,
2. Ashok Kumar BMID No.95057921
S/o Surat Singh
Aged about 49 Vears,
R/o Pana Mundan village, Dighal
Distt. Jhajjar Haryana-124107
Presently posted as School Attendant,
NPVS, Sri Nagar New K.P. Zone,
Education Department,
M.C.D, Delhi-34,
Group-'C’
Subject-Old Pension,
3. Hemraj BMID No.95056096
S/o Om Prakash,
Aged about 48 years,
R/o F-217, Sudarshan Park
. Moti Nagar, Ramesh Nagar Delhi-15,
Presently posted as Chowkidar, NPV
Sri Nagar New, K.P Zone,
Education Department,
M.C.D, Delhi-34,
Group-'C',
Subject-Old Pension,
4. Ajit Singh BMID No.95047057
S/o Krishan Chander
Aged about 54 years,
R/o H.No.726, Gali No.07
New Patel Park Line Par Bahadurgarh
Distt. Jhajjar, Haryana-124507,
Presently posted as School Attendant,
NPV Rani Bagh (Girls), K.P Zone
SOURJYA
SOBHANIYA
2
Item No. 11 - Court 3
Education Department, M.C.D, Delhi-34,
Group-'C',
Subject-Old Pension,
5. Bhanu Pratap Singh BMID No.95047055
S/o Ram Nageena Singh
Aged about 56 years,
R/o 1134-C, Ground Floor,
Rani Bagh Delhi-34,
Presently posted as
Chowkidar, NPV Rani Bagh Girls,
K.P Zone Education Department
M.C.D, Delhi-34,
Group-'C',
Subject-Old Pension,
6. Jai Kishor BMID No.15016024
S/o Devi Prasad
Aged about 53 years,
R/o Khasra No.649, Gali No.02
Lal Dora Devli, Delhi -62
Presently posted as Chowkidar,
NPV Tigri No.1, Boys, South Zone
Education Department M.C.D, Delhi-62,
Group-'C',
Subject-Old Pension,
7. Deep Kumari BMID No.95044130
W/o Jai Kishor
Aged about Si years,
R/o Khasra No.649, Gali No.02,
Lal Dora De vli, Delhi-62,
Presently posted as NurseryAaya,
NPV, Harkesh Nagar, Girls,
Central Zone Education Department
M.C.D, Delhi-20,
Group-'C',
Subject-Old Pension,
8. Madan Lal BMID No.95058854
S/o Har Prasad
aged about 58 years,
R/o D-143 Shakur Pur,
Near State Bank of India
J.J. Colony, Delhi-34,
Presently posted as Chowkidar
NPV Shakurpur, E Block, K.P. Zone
,Education Department M.C.D, Delhi-34,
Group-'C',
Subject-Old Pension,
9. Dhanwati Devi, BMID 95048234
w/o Lt. Satish Kumar Yadav
Aged about 53 years,
R/o H.No.96, Ext-3d Nangloii
Delhi-41, presently posted as
School Attendant, MCPS, Janta Quarter,
Paschim Puri-63, West Zone,
Education Department M.C.D, Delhi-27,
Group-'C',
SOURJYA
SOBHANIYA
3
Item No. 11 - Court 3
Subject-Old Pension,
10. Lachman, BMID No.95057540
S/o Rati Ram ··
Aged about 54 years,
R/o H.No.1208, Ward No.01,
Vikash Nagar, Bahadurgarh,
Jhajjar, Haryana-124507
Presently posted as Chowkidar,
NPV Harsh Vihar, K.P. Zone,
Education Department M.C.D, Delhi-34,
Group-'C',
Subject-Old Pension,
11. Suresh Kumar BMID No.95056141
S/o Kale Rarrf
Aged about 57 years,
R/o 14/19 Moon Light
Apartment, Rohini Sector-20, Delhi-110086
Presently posted as Safai Karamchari,
MCPS Shakurpur Vill-I I, K.P. Zone,
Education Department M.C.D, Delhi-34,
Group-'C',
Subject-Old Pension,
12. Satish Kumar BMID-95057310
S/o Ram Karan
Aged about 47 years,
R/o H.No.E343, MCD Colony,
Azadpur, Delhi-33,
Presently posted as School Attendant,
MCPS Khera Kalan Boys-110082
Narela Zone, Education Department
M.C.D, Delhi-82
Group-'C',
Subject-Old Pension,
13. Brijesh Kaushik BM ID 95047185
S/o Late Jai Kishan Kaushik
Aged about 50 years
R/o H.No.1981, Alipur Garhi
Delhi-36
School Attendant, M.C.P.S
Shalamar Village, Delhi-88
Group-'C'
Sub: Old Pension
14. Shyam Lal Yadav BMID 95044352
S/o Jagdish Singh Yadav
Aged 53 years
R/o H.No.202, Gali No.7,
Libaspur, Delhi-42
School Attendant, MCPS
Janta Vihar, 1st Mukundpur
Delhi-42
Group-'C'
Sub: Old Pension
15. Radhey Shyam BMID 95047394
S/o Late Ram Phal Sharma
SOURJYA
SOBHANIYA
4
Item No. 11 - Court 3
Aged about 56 years
R/o H.No.437, Pandit Mahalia
Khera Kalan, Delhi-82
School Attendant, M.C.P.S
Sahipur Village, Delhi-88
Group-'C'
Sub: Old Pension
..Applicant(s)
(By Advocates: Mr. Ranjit Sharma)
Versus
1. Ashwani Kumar, Commissioner
Municipal Corporation of Delhi
Civic Centre, JLN Marg,
New Delhi-02
...Respondent(s)
[(By Advocate: Mr. Gaurav Sarawat, Ms. Anupama Bansal]
O R D E R(Oral)
Hon’ble Mrs. Harvinder Kaur Oberoi, Member(J)
Learned counsel for the respondents submits that
the order passed by the Tribunal has been
implemented and the GPF numbers have been released
to the petitioners.
2. Learned counsel for the applicants affirms the
same and, on instructions, submits that the applicants
are satisfied with the same.
3. In view of the above, nothing survives in the CP.
The same is closed. Notices are discharged.
(Dr. Anand S Khati) (Harvinder Kaur Oberoi)
Member(A) Member(J)
/ss/
SOURJYA
SOBHANIYA