PARVEEN KUMAR vs GENERAL ADMINISTRATIVE DEPARTMENT

Court
Central Administrative Tribunal

:: 1 :: O.A. No. 1182/2025

CENTRAL ADMINISTRATIVE TRIBUNAL
JAMMU BENCH, JAMMU
(LEH CIRCUIT BENCH)
Hearing through video conferencing/hybrid mode
Original Application No. 1182/2025
nd
Dated this 22 August, 2026

HON’BLE MR. RAM MOHAN JOHRI, MEMBER (A)
HON’BLE MR. DIWAKAR SINGH, MEMBER (J)

1. Parveen Kumar, Age 37 years S/O Romesh Chand R/O Chack
Bhaga Tehsil and District Kathua, (General Line Teacher).
presently posted at Govt., Girls High School Sankoo (Kargil).
194103.
2. Rakesh Kumar, Age 37 years S/O Sh. Jagdev Raj R/o Marheen,
Tehsil Marheen, District Kathua, (General Line Teacher) presently
posted at Govt., Middle School Lankerchey Thang, Sankoo
(Kargil).194103.
3. Gurdyal Chand, Age 31 years S/O Karnail Chand R/O Ladwal
Andhar, Tehsil Marheen District Kathua, (General Line Teacher)
presently posted at Govt., Higher Secondary School, Khaltse,
(leh)-194101.
4. Suresh Kumar, Age 36 years S/O Sh. Joginder Lal, R/O Haripur,
Tehsil Hira Nagar, District Kathua, (General Line Teacher)
presently posted at Govt. Higher Secondary School, Bhibet Drass
(Kargil).194103.
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

:: 2 :: O.A. No. 1182/2025

5. Kanchan Devi, Age 35 years W/O Omkar Nath D/O Bishamber
Dass R/O VPO Amala Kathua, at present Khanpur, Kathua,
(General Line Teacher) presently posted at Govt. Middle School
Mundik Chiktan, {Kargil) 194103.
6. Ravinder Kumar, Age 40 years S/O Mangu Ram R/O Ward. No.
4,Krishna Colony, Kathua, (General Line Teacher) presently
posted at Govt. High School, Sangrah, Sankoo, (Kargi}. 194103.
7. Deepak Bhagat, Age 35 years S/O Sh. Des Raj Bhagat R/O
Akhnoor, Mera Mandrian, Tehsil Mandrian, District Jammu,
(General Line Teacher) presently posted at Govt. Middle School,
Matayen, Drass, (Kargil) 194103.
8. Bupesh Kumar, Age 34 years S/O Sh. Prabhu Dayal R/O Dhok
Jagir, P/O Sohal Tehsil Akhnoor District Jammu, (General Line
Teacher) presently posted at Shaheed Zulfikar Ali, Govt. High
School, Yakza, Sankoo, (Kargil) 194103.
9. Kewal Krishan, Age 47 years S/O Sh. Ram Dass R/O Kootah
Tehsil Hira Nagar, District Kathua, (General Line Teacher)
presently posted at Govt. High School, Kaksar (Kargil). 194103.
10. Tilak Raj Manmar, Age 35 years S/O Chaman Lal R/O Dhok
Khalsa, Tehsil Jourian, District Jammu, (General Line Teacher)
presently posted at Govt. High School, Taiket, Sankoo, (Kargil).
194103.
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

:: 3 :: O.A. No. 1182/2025

11. Rakesh Kumar, Age 35 years S/O Sh. Gurdesh R/o Gadial, Tehsil
Hira Nagar, District Kathua, (General Line Teacher) presently
posted at Govt. High School, Mushkoo, Drass (Kargil) 194103.
12. Sunil Karan, Age 37 years S/o Sh. Mangu Ram R/o Ward No. 4,
Krishna Colony, Kathua, District Kathua, (General Line Teacher)
presently posted at Govt. High School, (Kargil) 194103.
13. Deepti Rani, Age 38 years D/O Sh. Mehar Chand R/O Mandlayal,
P/O Ramgarh, Tehsil Ramgarh, District Samba, (General Line
Teacher) presently posted at Govt. High School, Titchumich,
Baroo, (Kargil) 194103
14. Manpreet Bhagat Age 37 years S/O Sh. Puran Chand Bhagat R/O
Village Kot Garhi P/O Gurha Brahmana, Tehsil Akhnoor District
Jammu, (General Line Teacher) presently posted at Govt. High
School, Yakza, Sankoo, (Kargil). 194103.
15. Rakesh Kumar, Age 36 years S/O Sh. Mangu Ram R/O Ghodal
Tehsil Bhasoli District Kathua, at present Village Tilla, Tehsil
Bilawar, District Kathua, (General Line Teacher) presently posted
at Govt. High School, Madh, Sankoo, (Kargil). 194103
16. Ashok Kumar, Age 35 years S/O Sh. Romesh Chand R/O Chandal
Tehsil Bani District Kathua, (General Line Teacher) presently
posted at Govt. Girls High School, Pashkum, (Kargil). 194103
17. Manohar Lal, Age 35 years S/O Sh. Chanchal Kumar R/O VPO
Ambaran, Tehsil Akhnoor District Jammu, (General Line Teacher)
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

:: 4 :: O.A. No. 1182/2025

presently posted at Govt. High School, Bodh, Kharboo, (Kargil).
194103.
18. Ankush Kumar, Age 35 years S/O Sh. Tilak Raj R/O VPO
Domana, Tehsil Jammu North, District Jammu, (General Line
Teacher) presently posted at Govt. High School, Kaksar, Kargil,
(Leh). 194103.
...Applicants
(By Advocate: - Mr. Roop Lal)
VERSUS
1. UT of Jammu and Kashmir, Government of J & K, General
Administrative Department, Civil Secretariat, Jammu/Srinagar, Pin
180001.
2. Union Territory of Ladakh through Commissioner/Secretary,
School Education Department, Leh. Pin Code- 194101.
3. Commissioner/Secretary to Government Jammu and Kashmir,
School Education Department, J & K, Civil Secretariat,
Jammu/Srinagar. Pin Code- 180001.
4. Director School Education Department, Muthi, Jammu. Pin code-
181205.
…Respondents.


(By Advocate: - Mr. Raghu Mehta, Sr. C.G.S.C, Mr. Sudesh Magotra,
AAG)

HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

:: 5 :: O.A. No. 1182/2025

ORDER (ORAL)
Per: - Ram Mohan Johri, Administrative Member
1. The applicants have filed the present Original Application under
Section 19 of the Administrative Tribunals Act, 1985 seeking the
following reliefs: -
a) Allow the original application and direct the respondents to
compliance of Govt. Order No.1212 of 2021 dated 15-11-2021
in full-fledged in case of the applicants at par with other
employees.
b) Allow the original application and direct the respondents for
compliance of Govt. Order No. 675- JK(GAD) of 2025 dated
06-06-2025 so far at is pertains to School Education
Department and were appointed prior to 31-10-2019 against
District Cadre (General Line Teacher) of Leh/Kargil and could
have been considered to be adjusted in the Union Territory of
Jammu and Kashmir in the appropriate service and cadre.
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

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c) Consideration of the representation to redress the genuine
grievances of the applicants for their repatriation from the
Union Territory of Ladakh to Union Territory of Jammu and
Kashmir.
d) Pass any or other order(s) as this Hon'ble Tribunal deems fit
and proper, in the facts and circumstances of the case.
2. The applicants have filed the present Original Application seeking,
inter alia, a direction to the respondents to consider their cases for
repatriation from the Union Territory of Ladakh to the Union
Territory of Jammu & Kashmir. It is their case that they are domiciles
of the Union Territory of Jammu & Kashmir and were appointed as
General Line Teachers in the districts of Leh/Kargil prior to
reorganization. They rely upon Government Order No. 1212-
JK(GAD) of 2021 dated 15.11.2021, issued pursuant to Section 89(2)
of the Jammu and Kashmir Reorganization Act, 2019, as also
subsequent communications/orders concerning repatriation of
employees.
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

:: 7 :: O.A. No. 1182/2025

3. The applicants submit that despite having submitted
representations/options before the competent authorities, their
grievance regarding repatriation has remained pending. They have,
therefore, approached this Tribunal seeking consideration of their
cases by the respondents.
4. During the course of hearing, Sh. Raghu Mehta, learned Senior
Central Government Standing Counsel appearing for the respondents,
submitted that the applicants shall be repatriated to the Union
Territory of Jammu & Kashmir in a phased manner, in accordance
with the applicable policy and administrative requirements.
5. In view of the aforesaid statement made by learned Senior CGSC, no
useful purpose would be served by keeping the present Original
Application pending.
6. Having regard to the nature of the grievance and without entering into
the merits of the claims raised in the Original Application, we deem it
appropriate to dispose of the matter at this stage by directing the
competent authority to consider the applicants’ grievance in
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

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accordance with the applicable rules, Government orders, guidelines
and policy governing the field.
7. Accordingly, the present Original Application itself shall be treated as
a representation on behalf of the applicants. The competent authority
amongst the respondents shall consider the same, along with the
documents annexed thereto and the relevant Government
orders/guidelines, and take an appropriate decision thereon by passing
a reasoned and speaking order, in accordance with law, within a
period of six weeks from the date of receipt of a certified copy of this
order.
8. It is made clear that this Tribunal has not expressed any opinion on
the merits of the claim of the applicants, and the competent authority
shall consider the matter independently in accordance with the
applicable rules and policy.
9. With the aforesaid directions and taking note of the statement made
by learned Senior CGSC regarding phased repatriation of the
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV

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applicants, the Original Application stands disposed of. No order as to
costs. Pending M.A(s), if any, shall also stand disposed of.

(DIWAKAR SINGH) (RAM MOHAN JOHRI)
Judicial Member Administrative Member
/harshit /
HARSHIT Digitally signed by
HARSHIT YADAV
YADAV