AJIT KUMAR MEENA vs STATE OF KARNATAKA

Court
Karnataka High Court

- 1 -
HC-KAR
NC: 2026:KHC-K:11630
WP No. 201409 of 2025


CNR: KAHC030063862025




IN THE HIGH COURT OF KARNATAKA


KALABURAGI BENCH

TH
DATED THIS THE 29 DAY OF OCTOBER, 2026

BEFORE

THE HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL

WRIT PETITION NO. 201409 OF 2025 (EDN-EX)

BETWEEN:
1. AJIT KUMAR MEENA
S/O AMBALAL MEENA
AGE 23 YEARS, OCC STUDENT

2. ANKIT KUMAR
S/O GIRADHARI LAL
AGE 26 YEARS, OCC STUDENT

3. ASHOK S/O BHAGIRATH
AGE 19 YEARS, OCC STUDENT

4.
AVKESH S/O GYAN SINGH
AGE 18 YEARS, OCC STUDENT

5. DEEPAK SOLANKI
S/O PUSHPENDRA SINGH SOLANKI
AGE 18 YEARS, OCC STUDENT

6.
HARIOM
S/O LAKHAN SINGH
AGE 22 YEARS, OCC STUDENT

7. JAGVEER SINGH
S/O MUNSHI
AGE 29 YEARS, OCC STUDENT

8. JAYESH SALVI
S/O DEVILAL SALVI










Digitally
signed by
SWETA
KULKARNI
Location:
HIGH COURT
OF
KARNATAKA

- 2 -
HC-KAR
NC: 2026:KHC-K:11630
WP No. 201409 of 2025


CNR: KAHC030063862025


AGE 21 YEARS, OCC STUDENT

9.
JITENDRA SALVI
S/O RAJESH SALVI
AGE 22 YEARS, OCC STUDENT

10. KARIMNA S/O SAKUR
AGE 21 YEARS, OCC STUDENT

11. LALIT VED S/O HIRA LAL
AGE 19 YEARS, OCC STUDENT

12. MANISH LEGHA
S/O KANA RAM
AGE 25 YEARS, OCC STUDENT

13. MS.AMITA JOSHI
D/O KAILASH JOSHI
AGE 23 YEARS, OCC STUDENT

14.
MS.ANAMIKA PATEL
D/O SHANKAR LAL PATEL
AGE 23 YEARS, OCC STUDENT

15. MS. ANILA D/O BABURAM
AGE 19 YEARS, OCC STUDENT

16.
MS.BHANU D/O JASA RAM
AGE 18 YEARS, OCC STUDENT

17. MS. DIKSHITA SALVI
D/O KANHAIYA LAL SALVI
AGE 21 YEARS, OCC STUDENT

18. MS. EKATA SOLANKI
D/O THAN SINGH
AGE 18 YEARS, OCC STUDENT

- 3 -
HC-KAR
NC: 2026:KHC-K:11630
WP No. 201409 of 2025


CNR: KAHC030063862025


19. MS. GARIMA
D/O KUMBHA RAM
AGE 18 YEARS, OCC STUDENT

20.
MS. JYOTI GODARA
D/O PREM PRAKASH
AGE 23 YEARS, OCC STUDENT

21. MS.KAJAL D/O JAGDISH
AGE 19 YEARS, OCC STUDENT

22.
MS. KALPANA PATEL
D/O JEEVAN LAL PATEL
AGE 25 YEARS, OCC STUDENT

23. MS. KARISHMA PATEL
D/O NARAYAN LAL PATEL
AGE 19 YEARS, OCC STUDENT

24. MS. KHUSHABU KALAL
D/O MOHAN LAL KALAL
AGE 32 YEARS, OCC STUDENT

25.
MS. KUNJAN PATEL
D/O RAM LAL PATEL
AGE 18 YEARS, OCC STUDENT

26. MS. MUSKAN KUMARI
D/O BHANWAR LAL
AGE 20 YEARS, OCC STUDENT

27. MS. PRIYANKA KALA
D/O RAMSWROOP KALA
AGE 18 YEARS, OCC STUDENT

28. MS. POOJA SIDDH
D/O MANFUL NATH
AGE 18 YEARS, OCC STUDENT

- 4 -
HC-KAR
NC: 2026:KHC-K:11630
WP No. 201409 of 2025


CNR: KAHC030063862025


29. MS. ROSHANI KUMARI
D/O RAJU
AGE 21 YEARS, OCC STUDENT

30.
MS.SANJU KANWAR
D/O RAJU SINGH
AGE 19 YEARS, OCC STUDENT

31. MS. SANJU SIDH
D/O GOPAL NATH SIDH
AGE 20 YEARS, OCC STUDENT

32. MS. SANTOSH KUMARI
D/O NIHAL SINGH
AGE 32 YEARS, OCC STUDENT

33. MS. SHALINI AMBESH
D/O HARSHYAM AMBESH
AGE 23 YEARS, OCC STUDENT

34. MS. SUMAN SARAN
D/O KANA RAM
AGE 20 YEARS, OCC STUDENT

35.
NARESH CHAND MAHAWAR
S/O KARTAR SINGH
AGE 30 YEARS, OCC STUDENT

36. OKESH KUMAR
S/O JOHARILAL
AGE 22 YEARS, OCC STUDENT

37. MS.HEERA KUMARI MEENA
D/O DULJI MEENA
AGE 22 YEARS, OCC STUDENT

38.
MS. LALITA KUMARI MEENA
D/O GOUTAM MEENA
AGE 19 YEARS, OCC STUDENT

- 5 -
HC-KAR
NC: 2026:KHC-K:11630
WP No. 201409 of 2025


CNR: KAHC030063862025


39. MS.PAYAL KUMARI BHAGORA
D/O DUBLARAM BHAGORA
AGE 19 YEARS, OCC STUDENT

40.
MS.RUSHALI JAIN
D/O PAVAN JAIN
AGE 29 YEARS, OCC STUDENT

41. MS. VASUDHARAM KUMARI BHAGORA
D/O BUBALA RAM
AGE 22 YEARS, OCC STUDENT

42. MS. VISHNA KUMARI
D/O MANGLA
AGE 18 YEARS, OCC STUDENT

43. PRAHLAD SARAN
S/O DEBU RAM SARAN
AGE 18 YEARS, OCC STUDENT

44. PUKH RAJ SIDDH
S/O KHINYA NATH SIDDH
AGE 26 YEARS, OCC STUDENT

45.
ROHATASH KUMAR SIGRAWAL
S/OI DINESH CHAND SIGRAWAL
AGE 19 YEARS, OCC STUDENT

46. SANTOSH JATAV
S/O POORAN JATAV
AGE 20 YEARS, OCC STUDENT

47. SUKHDEV KHICHAR
S/O ANNA RAM
AGE 18 YEARS, OCC STUDENT

48.
USHA D/O GANGANATH
AGE 19 YEARS, OCC STUDENT

- 6 -
HC-KAR
NC: 2026:KHC-K:11630
WP No. 201409 of 2025


CNR: KAHC030063862025


49. VINOD KUMAR
S/O RAM CHANDER
AGE 32 YEARS, OCC STUDENT

50.
VISHAL PATIDAR
S/O RAJENDRA PATIDAR
AGE 18 YEARS, OCC STUDENT

ALL R/O VASANTHA D.ED. COLLEGE
NAUBAD, BKHALKI ROAD
BIDAR-585402.
…PETITIONERS
(BY SRI. MANURE ASHOK KUMAR., ADVOCATE)
AND:
1.
STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
DEPARTMENT OF HIGHER EDUCATION
VIDHAN SAUDHA, BENGALURU-560001

2. THE PRINCIPAL, DIET COLLEGE
NAUBAD, BIDAR-585402.
…RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO A)
ISSUE A WRIT OF MANDAMUS OR ANY OTHER WRIT, ORDER
OR DIRECTION TO CONSIDER THE REPRESENTATION MADE BY
THE PETITIONERS AS PER ANNEXURE-B ON DATED 11.02.2025
BEFORE THE SECOND RESPONDENT AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE VIJAYKUMAR A. PATIL

- 7 -
HC-KAR
NC: 2026:KHC-K:11630
WP No. 201409 of 2025


CNR: KAHC030063862025


ORAL ORDER
Learned counsel for the petitioners submits that the
writ petition has become infructuous.


2. In view of the aforesaid submission, the writ
dismissed
petition is as having become infructuous.


Sd/-
(VIJAYKUMAR A. PATIL)
JUDGE


ABK
List No.: 2 Sl No.: 12