DEEPAK vs Sanjay Singh and another M/O URBAN DEVELOPMENT

Court
Central Administrative Tribunal

1
Item No. 10, 11, 12 & 13(C-2)

C.P. No. 903/2024 in O.A. No. 3339/2018,
C.P. No. 904/2024 in O.A. No.3419/2018,
C.P. No. 905/2024 in O.A. No. 3334/2018 &
C.P. No. 907/2024 in O.A. No. 3279/2018



Central Administrative Tribunal
Principal Bench, New Delhi

C.P. No. 903/2024 in O.A. No. 3339/2018,
C.P. No. 904/2024 in O.A. No.3419/2018 with
M.A. No. 678/2020,
C.P. No. 905/2024 in O.A. No. 3334/2018 &
C.P. No. 907/2024 in O.A. No. 3279/2018

th
This the 25 day of August, 2026

Hon’ble Mr. R.N. Singh, Member (J)
Hon’ble Shri B. Anand, Member (A)

C.P. No. 903/2024 in O.A. No. 3339/2018

Deepak
Aged about 38 years,
S/o Shri Tej Ram
R/o Village Bardolqa P.O. Tigaon,
Tehsil Ballabhgarh Faridabad, Haryana-121101
... Applicant
(By Advocate: Mr. SK Gupta)

Versus

1. Shri A. K. Sinha
Director, Directorate of Printing,
B-Win g, Nirman Bhawan ,
New Delhi-110011

2. Shri Rajender Singh
The Manager, Govt. of India Press,
Minto Road, New Delhi-110002

3. Shri Katikithala Srinivas
Secretary, Housing & Urban Affairs,
Ministry of Housing & Urban Affairs
2026.09.03
17:44:45
+05'30'
DEEKSHA
DHINGRA

2
Item No. 10, 11, 12 & 13(C-2)

C.P. No. 903/2024 in O.A. No. 3339/2018,
C.P. No. 904/2024 in O.A. No.3419/2018,
C.P. No. 905/2024 in O.A. No. 3334/2018 &
C.P. No. 907/2024 in O.A. No. 3279/2018



Govt. of India, Room No . 122-C,
Nirman Bhawan, New Delhi-110001
... Respondents
(By Advocate: Mr. Ranjan Tyagi,Mr. Gagandeep Yadav, Mr.
Hilal Haider)

C.P. No. 904/2024 in O.A. No.3419/2018

Krishan Chand
Aged about 43 years,
S/o Shri Jhargad Lal
R/o House No.350, Type-II
Kali Bari Marg, New Delhi-110001
... Applicant
(By Advocate: Mr. SK Gupta)

Versus

1. Shri A. K. Sinha
Director, Directorate of Printing,
B-Win g, Nirman Bhawan ,
New Delhi-110011

2. Shri Rajender Singh
The Manager, Govt. of India Press,
Minto Road, New Delhi-110002

3. Shri Katikithala Srinivas
Secretary, Housing & Urban Affairs,
Ministry of Housing & Urban Affairs
Govt. of India, Room No . 122-C,
Nirman Bhawan, New Delhi-110001
... Respondents
(By Advocate: Dr. CS Khan and Mr. Hilal Haider)

2026.09.03
17:44:45
+05'30'
DEEKSHA
DHINGRA

3
Item No. 10, 11, 12 & 13(C-2)

C.P. No. 903/2024 in O.A. No. 3339/2018,
C.P. No. 904/2024 in O.A. No.3419/2018,
C.P. No. 905/2024 in O.A. No. 3334/2018 &
C.P. No. 907/2024 in O.A. No. 3279/2018



C.P. No. 905/2024 in O.A. No. 3334/2018
Shiv Om
Aged about 4 5 years,
S/o Shri Tee ka Ram
R/o Village Mandhawali
Post Tigaon Distt Faridabad,
Tehsil Ballabhgarh,
Haryana-121101
... Applicant
(By Advocate: Mr. SK Gupta)

Versus

1. Shri A. K. Sinha
Director, Directorate of Printing,
B-Win g, Nirman Bhawan ,
New Delhi-110011

2. Shri Rajender Singh
The Manager, Govt. of India Press,
Minto Road, New Delhi-110002

3. Shri Katikithala Srinivas
Secretary, Housing & Urban Affairs,
Ministry of Housing & Urban Affairs
Govt. of India, Room No . 122-C,
Nirman Bhawan, New Delhi-110001
... Respondents
(By Advocate: Mr. Ranjan Tyagi, Mr. Gagandeep Yadav and
Mr. Hilal Haider)

C.P. No. 907/2024 in O.A. No. 3279/2018
Krishan Kumar,
Aged about 45 Years,
S/o Shri Mishri Lal,
2026.09.03
17:44:45
+05'30'
DEEKSHA
DHINGRA

4
Item No. 10, 11, 12 & 13(C-2)

C.P. No. 903/2024 in O.A. No. 3339/2018,
C.P. No. 904/2024 in O.A. No.3419/2018,
C.P. No. 905/2024 in O.A. No. 3334/2018 &
C.P. No. 907/2024 in O.A. No. 3279/2018



R/o 2595, Jawahar Colony,
Saran School Road,
Gali No. 2, NIT, Faridabad.
... Applicant
(By Advocate: Mr. SK Gupta)

Versus

1. Shri A. K. Sinha
Director, Directorate of Printing,
B-Win g, Nirman Bhawan ,
New Delhi-110011

2. Shri Rajender Singh
The Manager, Govt. of India Press,
Minto Road, New Delhi-110002

3. Shri Katikithala Srinivas
Secretary, Housing & Urban Affairs,
Ministry of Housing & Urban Affairs
Govt. of India, Room No . 122-C,
Nirman Bhawan, New Delhi-110001
... Respondents
(By Advocate: Mr. Hilal Haider, Mr. Hanu Bhaskar, Mr.
Rudra Pratap Singh and Mr. Subhash Gosain)


2026.09.03
17:44:45
+05'30'
DEEKSHA
DHINGRA

5
Item No. 10, 11, 12 & 13(C-2)

C.P. No. 903/2024 in O.A. No. 3339/2018,
C.P. No. 904/2024 in O.A. No.3419/2018,
C.P. No. 905/2024 in O.A. No. 3334/2018 &
C.P. No. 907/2024 in O.A. No. 3279/2018




O R D E R (ORAL)

Hon’ble Mr. R.N. Singh, Member (J)

1. At the outset, learned counsels for the parties submit that
the issue involved in the captioned matters are identical
and, therefore, the same can be heard and disposed of by
way of a common order. Accordingly, we have heard all the
matters and this common order is being passed.
2. At the outset, learned counsels for the respondents submit
that the respondents have complied with the directions of
the Tribunal and an affidavit(s) to this effect has also been
filed.
3. Mr. SK Gupta, learned counsel for the petitioners does not
dispute what has been submitted by the learned counsels
for the respondents but he submits that once the
respondents have considered and granted MACP benefits as
admissible under the MACP Scheme, they should have also
considered the petitioners for promotion as well inasmuch
as various juniors of the petitioners have been considered
and promoted during the interregnum. However, learned
counsel for the petitioners does not dispute that the factum
2026.09.03
17:44:45
+05'30'
DEEKSHA
DHINGRA

6
Item No. 10, 11, 12 & 13(C-2)

C.P. No. 903/2024 in O.A. No. 3339/2018,
C.P. No. 904/2024 in O.A. No.3419/2018,
C.P. No. 905/2024 in O.A. No. 3334/2018 &
C.P. No. 907/2024 in O.A. No. 3279/2018



of the juniors having been promoted is not the subject
matter of the present litigation.
4. In this background, we are of the considered view that such
consideration of the petitioners’ request for promotion
cannot be gone into in the present proceedings.
5. In view of the aforesaid, the C.Ps. are closed and the notices
are discharged. However, the petitioners shall be at liberty
to agitate their surviving grievances, if any, including the
matter of their promotion, afresh in accordance with law.
Pending M.A., if any, stands disposed of.
6. There shall be no order as to costs.
7. The Registry is directed to place a copy this order in the
judicial files of all the C.Ps.

(B. Anand) (R.N. Singh)
Member (A) Member (J)

/dd /
2026.09.03
17:44:45
+05'30'
DEEKSHA
DHINGRA