AZMATHULLA KHAN vs RAVI
- Court
- Karnataka High Court
- 1 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 28 DAY OF OCTOBER, 2026
BEFORE
THE HON'BLE MR. JUSTICE K. V. ARAVIND
WRIT PETITION NO. 28903 OF 2026 (GM-CPC)
C/W
WRIT PETITION NO. 30788 OF 2026 (GM-CPC)
WRIT PETITION NO. 30893 OF 2026 (GM-CPC)
WRIT PETITION NO. 30907 OF 2026 (GM-CPC)
WRIT PETITION NO. 30908 OF 2026 (GM-CPC)
WRIT PETITION NO. 30958 OF 2026 (GM-CPC)
WRIT PETITION NO. 30960 OF 2026 (GM-CPC)
WRIT PETITION NO. 30963 OF 2026 (GM-CPC)
WRIT PETITION NO. 31146 OF 2026 (GM-CPC)
WRIT PETITION NO. 31313 OF 2026 (GM-CPC)
WRIT PETITION NO. 31419 OF 2026 (GM-CPC)
Digitally
signed by
VINUTHA B S
Location:
High Court of
Karnataka
IN WP No. 28903/2026
BETWEEN:
1. AZMATHULLA KHAN
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
AGED ABOUT 44 YEARS,
R/AT NO.17/A, H-CROSS ROAD,
BISMILLA NAGAR,
BENGALURU-560029
- 2 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
AGED ABOUT 58 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
…PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. V. SURESH BABU
SON OF KUMARASWAMY ACHARI,
AGED ABOUT 44 YEARS,
R/AT NO. 229, WARD NO. 2,
KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK.
BENGALURU
2. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85,
SPENSER ROAD,
FRAZER TOWN,
BANGALORE-560059
…RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASHING THE ORDER DATED JULY 02, 2026, PASSED BY THE
LD. 1 ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN O.S. 498/2023, AS AT ANNEXURE - A.
- 3 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
IN WP NO. 30788/2026
BETWEEN:
1. AZMATHULLA KHAN,
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
AGED ABOUT 44 YEARS,
R/AT NO. 17/A, H-CROSS ROAD,
BISMILLA NAGAR,
BENGALURU-560029.
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
AGED ABOUT 61 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085.
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. ASHWINI D. V.,
WIFE OF K V SHIVARAJ,
AGED ABOUT 38 YEARS,
R/AT NO. 234, WARD NO.2,
KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI, BENGALURU NORTH TALUK,
BENGALURU 560064
2. K V SHIVARAJ
SON OF K N VENKATACHALAPATHI,
AGED ABOUT 42 YEARS,
R/AT NO. 234, WARD NO.2,
KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI, BENGALURU NORTH TALUK,
BENGALURU-560064.
- 4 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
3. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85, SPENSER ROAD,
FRAZER TOWN, BANGALORE-560059.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED JULY 02,2026, PASSED BY THE LD.I
ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN O.S. 506/2023, AS AT ANNEXURE -A.
IN WP NO. 30893/2026
BETWEEN:
1. AZAMATHULLA KHAN
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
R/AT NO. 17/A, H-CROSS ROAD,
AGED ABOUT 44 YEARS,
BISMILLA NAGAR,
BENGALURU-560029
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
AGED ABOUT 61 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
- 5 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
AND:
1. B.D.NAGARAJU
S/O DEVARAJE GOWDA
AGED ABOUT 62 YEARS,
WARD NO.2, KENCHENAHALLI VILLAGE
YELAHNAKA HOBLI,
B.LORE 64.
2. ABDUL RAFEEQ AHEMD
AGED ABOUT 55 YEARS
R/AT NO. 85, SPENSER ROAD
FRAZER TOWN
B.LORE 59.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED JULY 02, 2026, PASSED BY THE LD. I
ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN O.S. 504/2023, AS AT ANNEXURE - A.
IN WP NO. 30907/2026
BETWEEN:
1. AZMATHULLA KHAN
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
R/AT NO. 17/A, H-CROSS ROAD,
AGED ABOUT 44 YEARS,
BISMILLA NAGAR,
BENGALURU-560029
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
- 6 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
AGED ABOUT 61 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. KANNEMADAGU MACHI REDDY
SON OF KANNEMADAGU VENKATA SHIVA REDDY,
AGED ABOUT 40 YEARS,
R/AT NO. 236, WARD NO. 2,
KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI, BENGALURU NORTH TALUK,
BENGALURU - 560064
2. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85,
SPENSER ROAD, FRAZER TOWN,
BANGALORE-560059
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED 02.07.2026 PASSED BY THE LD. I ADDL.
CIVIL JUDGE BENGALURU RURAL DISTRICT BENGALURU
DISMISSING THE APPLICATION FILED UNDER ORDER VI RULE
16 SEEKING TO STRIKE OFF THE PLEADING IN OS NO.
560/2023 AS AT ANNX-A.
IN WP NO. 30908/2026
BETWEEN:
1. AZMATHULLA KHAN
REP BY PETITIONER NO.2
G VENKATARAMAMANA
SON OF IBRAHIM KHAN
- 7 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
AGED ABOUT 44 YEARS
R/AT NO. 17/A H CROS ROD
BISMILLA NAGAR
BENGALURU 560 029
2. G VENKAT ARAMANA
SON OF LATE G C K SOMAYAJI
AGED ABOUT 61 YEARS
RA/T 295, PADMAKALA I MAIN
VIDYAPEETHA ROAD
BSK III STAGE
BENGALURU 560 085
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. JOSEPH M. D
SON OF DANIEL M J
AGED ABOUT 42 YEARS
R/AT NO. 200 AND 200 A
WARD NO.2,
KENCHENAHALLI VILLAGE
YELAHANKA HOBLI
BENGALURU NORTH TALUK
BENGALURU 560 064
2. BINNIE K MATHEW
WIFE OF JOSEPH M D
AGED ABOUT 38 YEARS
R/AT NO. 200 AND 200A
WARD NO.2, KENCHENAHALLI VILALGE
YELAHANKA HOBLI
BENGALURU NORTH TALUK
BENGALURU 560 064.
3. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO. 85
SPENSER ROAD
- 8 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
FRAZER TOWN
BANGALORE 560 059
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASHING THE
ORDER DATED JULY 02, 2026, PASSED BY THE LD. I
ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN O.S. 566/2023, AS AT ANNEXURE - A.
IN WP NO. 30958/2026
BETWEEN:
1. AZMATHULLA KHAN
REP BY PETTIONER NO. 2
G VENKATARAMANA
SON OF IBRAHIM KHAN
AGED ABOUT 44 YEARS
R/AT NO. 17/A H CROSS ROAD
BISMILLA NAGAR
BENGALURU 560 029
2. G VENKATARAMANA
SON OF LATE G C K SOMAYAJI
AGED ABOUT 61 YEARS
RA/T NO. 295, PADMAKALA I MAIN
VIDYAPEETHA ROAD
BSK III STAGE
BENGALURU 560 085
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. RAKESH B. M.,
SON OF MALLIKARJUNAPPA
AGED ABOUT 40 YEARS
- 9 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
R/AT NO. 248, WARD NO.2
KENCHENAHALLI VILLAGE
YELAHANKA HOBLI
BENGALURU NORTH TALUK
BENGALURU 560 064.
2. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85
SPENSER ROAD, FRAZER TOWN
BANGALORE 560 059.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED JULY 02. 2026, PASSED BY THE LD. I
ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN O.S. 568/2023, AS AT ANNEXURE - A.
IN WP NO. 30960/2026
BETWEEN:
1. AZMATHULLA KHAN,
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
AGED ABOUT 44 YEARS,
R/AT NO. 17/A, H-CROSS ROAD,
BISMILLA NAGAR,
BENGALURU-560029
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
AGED ABOUT 61 YEARS,
- 10 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. A. NAGARAJU
SON OF G.B. ASHWATHANARAYANAPPA,
AGED ABOUT 30 YEARS,
R/AT NO. 218, KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH (ADDL.) TALUK,
BENGALURU.
2. G.B. ASHWATHANARAYANAPPA
SON OF G.B. BYADARALLAPPA,
AGED ABOUT 65 YEARS,
R/AT NO. 218, KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH (ADDL.) TALUK,
BENGALURU.
3. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85,
SPENSER ROAD, FRAZER TOWN,
BANGALORE-560059
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED JULY 02. 2026, PASSED BY THE LD. 1
ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN OS NO. 500/2023 AS AT ANNEXURE-A.
- 11 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
IN WP NO. 30963/2026
BETWEEN:
1. AZMATHULLA KHAN
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
AGED ABOUT 44 YEARS,
R/AT NO. 17/A, H-CROSS ROAD,
BISMILLA NAGAR,
BENGALURU-560029
2. G. VENKATARAMANA,
AGED ABOUT 61 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
...PETITIONERS
(BY SRI RAGHAVA P., ADVOCATE)
AND:
1. V.L.RANGARAMAIAH
SON OF LAKKANNA GOWDA,
AGED ABOUT 60 YEARS,
R/AT NO. 5, 5TH MAIN ROAD,
NEAR ALMOND TREE VILLA,
SAINIK VIHAR LAYOUT,
KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU - 560064
2. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85,
SPENSER ROAD, FRAZER TOWN,
BANGALORE-560059.
...RESPONDENTS
- 12 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASHING THE
ORDER DATED 02.07.2026 PASSED BY THE LD. I ADDL. CIVIL
JUDGE BENGALURU RURAL DISTRICT, BENGALURU
DISMISSING THE APPLICATION FILED UNDER ORDER VI RULE
16 SEEKING TO STRIKE OFF THE PLEADINGS IN O S NO.
508/2023 AS AT ANNX-A.
IN WP NO. 31146/2026
BETWEEN:
1. AZMATHULLA KHAN
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
R/AT NO. 17/A, H-CROSS ROAD,
AGED ABOUT 44 YEARS,
BISMILLA NAGAR,
BENGALURU-560029.
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
AGED ABOUT 61 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. M.N.HEMANTH
SON OF S H NAGARAJ,
AGED ABOUT 40 YEARS,
R/AT NO. 231, WARD NO. 2,
KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI, BENGALURU NORTH TALUK,
BENGALURU - 560064
- 13 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
2. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85,
SPENSER ROAD, FRAZER TOWN,
BANGALORE-560059
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED JULY 02, 2026, PASSED BY THE LD. I
ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN O.S. 502/2023, AS AT ANNEXURE - A.
IN WP NO. 31313/2026
BETWEEN:
1. AZMATHULLA KHAN
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
R/AT NO. 17/A, H-CROSS ROAD,
AGED ABOUT 44 YEARS,
BISMILLA NAGAR,
BENGALURU-560029
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
AGED ABOUT 61 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
...PETITIONERS
(BY SRI. RAGHAVA P.,ADVOCATE)
- 14 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
AND:
1. RAVI
S/O LATE CHANDREGOWDA
AGED ABOUT 40 YEARS
R/AT No.30, WARD NO.2,
KENCHENAHALLI VILLAGE
YELAHANKA HOBLI
B.LORE NORTH TALUK
B.LORE 560064
2. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85,
SPENSER ROAD, FRAZER TOWN,
BANGALORE-560059
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED 02.07.2026 PASSED BY THE LD. I ADDL.
CIVIL JUDGE BENGALURU RURAL DISTRICT BENGALURU
DISMISSING THE APPLICATION FILED UNDER ORDER VI RULE
16 SEEKING TO STRIKE OFF THE PLEADING IN OS NO.
570/2023 AS AT ANNX-A.
IN WP NO. 31419/2026
BETWEEN:
1. AZMATHULLA KHAN,
REP BY PETITIONER NO. 2-
G. VENKATARAMANA
SON OF IBRAHIM KHAN,
AGED ABOUT 44 YEARS,
R/AT NO. 17/A, H-CROSS ROAD,
BISMILLA NAGAR, BENGALURU-560029.
2. G. VENKATARAMANA,
SON OF LATE G.C.K. SOMAYAJI
- 15 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
AGED ABOUT 61 YEARS,
R/AT NO,295, PADMAKALA I MAIN,
VIDYAPEETHA ROAD, BSK III STAGE,
BENGALURU-560085
...PETITIONERS
(BY SRI. RAGHAVA P., ADVOCATE)
AND:
1. GIRIJAMBA
WIFE OF KALAPPA,
AGED ABOUT 61 YEARS,
R/AT NO. 205, WARD NO. 2,
KENCHENAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK,
BENGALURU - 560064
2. ABDUL RAFEEQ AHMED
AGED ABOUT 55 YEARS
RESIDING AT NO.85,
SPENSER ROAD,
FRAZER TOWN,
BANGALORE-560059.
...RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO QUASHING
THE ORDER DATED JULY 02, 2026, PASSED BY THE LD. I
ADDITIONAL CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU DISMISSING THE APPLICATION FILED UNDER
ORDER VI RULE 16 SEEKING TO STRIKE OFF THE PLEADINGS
IN O.S. 562/2023, AS AT ANNEXURE - A.
THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE K. V. ARAVIND
- 16 -
HC-KAR
NC: 2026:KHC:59914
WP No. 28903 of 2026
C/W WP No. 30788 of 2026
WP No. 30893 of 2026
AND 8 OTHERS
CNR: KAHC010626612026
ORAL ORDER
Learned counsel for the petitioner files a memo seeking
conversion of the writ petitions into civil revision petitions.
2. The memo is accepted.
3. The Registry is directed to register these writ
petitions as Civil Revision Petitions and re-scrutinize the papers
for compliance with the requirements applicable to Civil
Revision Petition.
4. For statistical purpose, these writ petitions are
disposed of .
SD/-
(K. V. ARAVIND)
JUDGE
VP
List No.: 1 Sl No.: 13