Ammasi vs The State Rep by the District Collector
- Court
- Madras High Court
WP Crl. No. 2405 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02-11-2026
CORAM
THE HON'BLE MR.JUSTICE V. LAKSHMINARAYANAN
WP Crl. No. 2405 of 2026
CNR:{HCMA012175962026}
1. Ammasi
S/o Raji,
Bommiyampatti Aranganur Village,
Mettur Taluk,
Salem District.
2. Selvam
S/o Arumugham,
M.Olaipattai,
Manathal Village,
Tholasampatti,
Omalur Taluk,
Salem District.
3. Palanisamy
S/o Kandha,
No.2/264, AD Street,
Tholasampatti,
Omalur Taluk,
Salem District.
4. Jayakumar
S/o Natarajan,
Ammapettai,
Salem.
5. Paramesan
S/o Kaliappan,
No.4/364, Achampatty,
Pennagaram,
Dharmapuri District.
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WP Crl. No. 2405 of 2026
6. Tamizhamuthan
S/o.Raji,
Pannapatty Post,
Kadayampatty Taluk,
Salem District.
7. Thangadurai
S/o.Kandasamy,
No.11/207, Uppanapatty,
Manathal Village,
Tholasampatty Post,
Salem District.
8. Karuppanan
S/o Kuppusamy,
No.4/1, Achampatty,
Pennagaram Taluk,
Dharmapuri District.
9. M.Selvi
S/o.Munian,
Karungallur,
Kolathur,
Mettur Taluk,
Salem District.
..Petitioners
Vs
1. The State Rep by the District Collector
Salem District,
Salem.
2. The Superintendent of Police
Salem District,
Salem.
3. The Revenue Divisional Officer
Mettur,
Salem District.
4. The Tahsildar
Omalur Taluk,
Omalur, Salem District.
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WP Crl. No. 2405 of 2026
5. The Deputy Superintendent of Police
Omalur Sub Division,
Omalur,
Salem District.
6. The Inspector of Police
Tholasampatti Police Station,
Salem District.
7. Manimaran @ Manikandan
S/o.Ravi, aged about 40 years,
Residing at
Redt SI Krishnan Near Union Office,
Nangavalli Town and Post,
Mettur Taluk,
Salem District.
8. Suresh
S/o. Late Ayandurai, aged about 40 years,
residing at,
Near Omalur Railway Station,
Omalur Town and Post,
Salem District.
9. Selvaraj
S/o. Natesan, aged about 56 years,
residing at,
Amman Koil Kadu,
Adaiyur Village and Post,
Mettur Taluk, Salem District.
10.Pathiran
S/o.Ayyavoo, aged about 56 years,
residing at Karungalur Village,
Kolothur Post, Mettur Taluk,
Salem District.
11.Nagadevan
S/o.Mariappan, aged about 52 years
12.Mathi
S/o.Mariappan, aged about 56 years
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WP Crl. No. 2405 of 2026
13.Govindaraj
S/o.Mariappan, aged about 42 years
(respondents 11 to 13 are residing at
Upparapatti Colony, Manthal Village,
Tholasampatti Village,
Omalur Taluk, Salem District.)
14.Visvanthan
S/o. late Marimuthu,
residing at Door No.244/60,
Anbu Nagar, Mankadu,
Hasthampatti, Salem - 7.
15.Karthi
S/o.late Chinnamari,
residing at,
Upparapatti Colony, Manathal Village,
Tholasampatti Village,Omalur Taluk,
Salem District.
(R7 to R15 are suomotu impleaded as per the
order of this court dated 13.10.2026 in wp crl
no.2405 of 2026
..Respondents
To issue a Writ of Mandamus or order or direction in the nature of
a Writ directing the Respondents to provide adequate police protection to the
temple and the devotees for their peaceful worship in the Ayyanarappan
Karuppusamy Temple situated at Upparapatti, Manathal Village, Omalur Taluk,
Salem District and for the peaceful performance of Poojas and religious
ceremonies without permitting any unlawful obstruction, intimidation or breach
of peace and also to proceed with the investigate in connection with cases in 1.
Crime nos.142 of 2024, 2. 158 of 2024, 3. 187 of 2025, 4.189 of 2025, 5. 241 of
2025 6. 252 of 2025 and 7.0144 of 2026 on the file of the 6th Respondent by
considering the petitioners representation dated 18.08.2026.
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WP Crl. No. 2405 of 2026
For Petitioners : Mr.V.Elangovan
For Respondents : Mr.S.Yogaraja Sekar,
Counsel for Government of Tamil Nadu,
(Criminal Side) for R2, R5 And R6
Mr.Prasanth Nadarajan,
Government Advocate for R1, R3 and R4.
No appearance for R7 to R15
Order
When the matter was taken up, Mr.V.Elangovan is present. The counsel
for the private respondents 7 to 15 is absent.
2. Mr.S.Yogaraja Sekar reports that the temple festival went off without a
hitch. Insofar as the criminal cases that have been registered by the Police are
concerned, he states the Police will investigate the cases and file final report
within a period of three months from the date of receipt of a copy of this order.
His statement is recorded.
3. Recording the statement made by Mr.S.Yogaraja Sekar, this petition
stands disposed of.
02-11-2026
nl
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
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WP Crl. No. 2405 of 2026
To
1. The State Rep by the District Collector
Salem District,
Salem.
2. The Superintendent of Police
Salem District,
Salem.
3. The Revenue Divisional Officer
Mettur,
Salem District.
4. The Tahsildar
Omalur Taluk,
Omalur,
Salem District.
5. The Deputy Superintendent of Police
Omalur Sub Division,
Omalur,
Salem District.
6. The Inspector of Police
Tholasampatti Police Station,
Salem District.
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WP Crl. No. 2405 of 2026
V.LAKSHMINARAYANAN J.
nl
WP Crl. No. 2405 of 2026
02-11-2026
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