K.B.SUMATHI vs THE SECRETARY TO THE GOVERNMENT,

Court
Madras High Court

WP No. 32283 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 26-10-2026
CORAM
THE HON'BLE MR.JUSTICE C.KUMARAPPAN
WP No. 32283 of 2023
and
W.M.P.Nos.31897 and 31898 of 2023
CNR: {HCMA012025422023}
K.B.Sumathi
W/o. H.K.Saravanan,
No. 10/90-C, Oranalli Village,
T.Oranalli Post,
The Niligiris -643 003.
..Petitioner(s)
Vs
1. The Secretary to the Government,
Department of Welfare of Differently Abled
Persons, Fort St. George, Chennai - 600 009.
2. The Tamil Nadu Public Service Commission,
Represented by its Secretary,
Tamil Nadu Public Service Commission Rd,
V.O.C. Nagar, (Park Town),
Chennai - 600 003.
3. The Directorate For Welfare of the Differently
Abled, No.5, Kamarajar Salai,
Lady Willingdon College, Chennai-600 005.
*R3- Suo Motu impleaded as per order dated
27.02.2025 In WP.No.32283/2023.
4. The Tamil Nadu State Rural
Livelihood Mission, Valluvar Kottam,
First Floor, Annai Teresa Mahalir Valagam,
Nungambakkam, Chennai-600 034.
*R4-suo motu impleaded as per order dated
24.03.2025 In WP.No.32283/2023.
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WP No. 32283 of 2023
..Respondent(s)
Writ Petition filed under Article 226 of the Constitution of India
seeking a writ of Mandamus, directing the 2nd respondent that on this basis of
the published rank list call the petitioner for certificate verification for
appointment to the post of Junior Rehabilitation Officer under the Category of
Differently Abled Person and issue further direction to appoint the petitioner to
the post of Junior Rehabilitation Officer in the 1st respondent Department on
the basis of consideration of the representation dated 31/10/2023.
For Petitioner(s): Mr.R.Sivakumar
For Respondent(s): Mr.K.K.Ram Siddhartha
Additional Government Pleader
for R1 & R3
Mr.I.Abrar Mohammed
Standing Counsel, for R2
ORDER
When the matter was taken up, the learned counsel for the petitioner
brought to the attention of this Court that during the pendency of the present
writ petition, the petitioner participated in another recruitment process and was
selected as Assistant Director, (IEC), ICDS, Tharamani, Chennai-113, vide
G.O.Ms.No.82 dated 28.07.2025.
2. The learned counsel for the petitioner would submit that in view of the
petitioner’s appointment through a different recruitment process, the petitioner
is not willing to pursue the present writ petition.
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WP No. 32283 of 2023
3. In such view of the above submission, the present Writ Petition stands
closed. Consequently, connected miscellaneous petitions are closed. There
shall be no order as to costs.
26-10-2026
Index: Yes
Speaking order
Neutral Citation: Yes/No
mk
To
1. The Secretary to the Government,
Department of Welfare Of Differently Abled Persons, Fort St. George,
Chennai - 600 009.
2. The Tamil Nadu Public Service Commission,
Represented by its Secretary,
Tamil Nadu Public Service Commission Rd, V.O.C. Nagar, (Park Town),
Chennai - 600 003.
3. The Directorate For Welfare of the Differently Abled,
No.5, Kamarajar Salai,
Lady Willingdon College, Chennai-600 005.
4. The Tamil Nadu State Rural
Livelihood Mission, Valluvar Kottam,
First Floor, Annai Teresa Mahalir Valagam, Nungambakkam,
Chennai-600 034.
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WP No. 32283 of 2023
C.KUMARAPPAN, J.
mk
WP No. 32283 of 2023
26-10-2026
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