SMT. MUNIYAMMA vs SRI. BUDDARAJU
- Court
- Karnataka High Court
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HC-KAR
NC: 2026:KHC:61724
MFA No. 1354 of 2024
CNR: KAHC010136422024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 5 DAY OF NOVEMBER, 2026
BEFORE
THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
MISCELLANEOUS FIRST APPEAL NO. 1354 OF 2024 (CPC)
BETWEEN:
1. SMT. MUNIYAMMA
W/O LATE MARAPPA,
D/O HANUMANTHAIAH,
AGED ABOUT 61 YEARS,
R/AT HONAGANAHATTI VILLAGE,
TAVAREKERE HOBLI,
BENGALURU SOUTH TALUK,
BENGALURU - 562 130
2. SRI HANUMANTHARAYI
S/O LATE MARAPPA,
AGED ABOUT 39 YEARS,
R/AT HONAGANAHATTI VILLAGE,
TAVAREKERE HOBLI,
BENGALURU SOUTH TALUK,
BENGALURU - 562 130
3.
SMT GOWRAMMA
D/O LATE MARAPPA,
AGED ABOUT 37 YEARS,
R/AT HONAGANAHATTI VILLAGE,
TAVAREKERE HOBLI,
BENGALURU SOUTH TALUK,
BENGALURU - 562 130
…APPELLANTS
Digitally
signed by
VINUTHA M
Location:
HIGH
COURT OF
KARNATAKA
(BY SRI. ABHINAV RAMANAND A., ADVOCATE)
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MFA No. 1354 of 2024
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AND:
1. SRI. BUDDARAJU
S/O J SRINIVASAN,
AGED ABOUT 51 YEARS,
R/AT NO 16, RESERVOIR STREET,
BASAVANAGUDI, BENGALURU - 560 004
2. SMT CHANNAMMA
W/O PUTTARAMAIAH,
D/O HANUMANTHAIAH,
AGED ABOUT 57 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
3. SRI RAJU
S/O PUTTARAMAIAH,
AGED ABOUT 47 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
4. SMT LAKSHMAMMA
D/O PUTTARAMAIAH,
AGED ABOUT 45 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
5. SRI BOREGOWDA
S/O PUTTARAMAIAH,
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MFA No. 1354 of 2024
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AGED ABOUT 43 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
6. SMT LAKKAMMA
D/O PUTTARAMAIAH,
AGED ABOUT 33 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
7. SRI RAVI
S/O PUTTARAMAIAH,
AGED ABOUT 39 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
8. SMT SHANTHA
D/O PUTTARAMAIAH,
AGED ABOUT 33 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
9.
SRI KRISHNA
S/O PUTTARAMAIAH,
AGED ABOUT 35 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
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NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
10. SMT HANUMAKKA
W/O PUTTARAMARAIAH,
D/OHANUMANTHAIAH,
AGED ABOUT 55 YEARS,
R/AT MEENAPURA VILLAGE,
THAYAMAGONDALU HOBALI,
NELEMANGALA TALUK,
BENGALURU RURAL - 562 132
11. SMT NANGALAGOWRAMMA
W/O LATE HANMANTHAIAH,
AGED ABOUT 51 YEARS,
R/AT NO 292, 4TH CROSS PEENYA,
INDUSTRIAL TOWN, RAJANI FARM,
MAIN ROAD, RAJAGOPALANGARA,
BENGALURU - 560 058
12.
SMT CHIKKAMMA
D/O LATE HANUMANTHAIAH
W/O HANUMATHARAYI
AGED ABOUT 34 YEARS
R/AT NO 292, 4TH CROSS PEENYA
INDUSTRIAL TOWN RAJAINI FARM,
MAIN ROAD RAJAGOPALANAGAR
BENGALURU - 560 058
13. SRI MUNIRAJU
S/O MARAPPA
AGED ABOUT 31 YEARS
R/AT NO 292, 4TH CROSS PEENYA INDUSTRIAL
TOWN RAJAINI FARM MAIN RAOD
RAJAGOPALANAGAR, BENGALURU - 560 058
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14. SRI BHARATH
S/O MARAPPA
AGED ABOUT 29 YEARS
R/AT NO 292, 4TH CROSS PEENYA
INDUSTRIAL TOWN RAJAINI FARM
MAIN RAOD RAJAGOPALANAGAR
BENGALURU - 560 058
15. SMT H C VANI
W/O D BOOJARAJ
MAJOR
R/AT NO 16, RESERVOIR
STREET BASAVANAGUDI
BENGALURU - 560 004
16. SMT D K SARASA
W/O PUTTARAJU
MAJOR
R/AT NO 16, RESERVOIR
STREET BASAVANAGUDI
BENGALURU - 560 004
17. SRI PUTTARAJU
S/O DYAVEGOWDA
AGED ABOUT 77 YEARS
R/AT NO 1384, 10TH MAIN ROAD
RPC LAYOUT VIJAYANAGAR
BENGALURU - 560 040
18. SMT HANUMAKKA
W/O VENKATANARASAIAH
MAJOR
R/AT THAVEREKERE VILLAGE AND HOBLI,
BENGALURU SOUTH TALUK
BENGALURU - 562 132
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19. SRI LINGAPPA
S/O LATE HONNAPPA
MAJOR
R/AT THAVEREKERE VILLAGE AND
HOBLI BENGALURU SOUTH TALUK
BENGALURU - 562 132
20.
SRI SAMPANGIRAMMAIAH
S/O VENKATAPPA
MAJOR
R/AT THAVEREKERE VILLAGE AND
HOBLI BENGALURU SOUTH TALUK
BENGALURU - 562 132
21. SMT NARASAMMA
W/O RAMAKRISHNAIAH
MAJOR
R/AT THAVEREKERE VILLAGE AND
HOBLI BENGALURU SOUTH TALUK
BENGALURU - 562 132
22. SRI VENKATAPPA
S/O NANJAPPA
AGED ABOUT 83 YEARS
R/AT THAVEREKERE VILLAGE AND
HOBLI BENGALURU SOUTH TALUK
BENGALURU - 562 132
23. SMT SHANTHAMMA
W/O NANJEGOWDA
MAJOR
R/AT NO 74, 7TH CROSS
CHOLARAPALYA MAGADI MAIN
ROAD BENGALURU - 560 023
24. SMT P JAYANTHI
W/O J DANANJAYA
MAJOR
R/AT NO 74, 7TH CROSS
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MFA No. 1354 of 2024
CNR: KAHC010136422024
CHOLARAPALYA MAGADI MAIN
ROAD BENGALURU - 560 023
25. SRI RAVIKUMAR
S/O LATE L JANARDAN
AGED ABOUT 53 YEARS
R/AT NO 1526, 12TH CROSS
GANESHA TEMPLE ROAD
MARIYAPPANAPALYA
BENGALURU - 560 021
…RESPONDENTS
(BY SRI. B.R. VISWANATH, ADVOCATE FOR R1;
MR. N. SRIDHAR, ADVOCATE FOR R18;
SRI. B.N. GOPALAKRISHNA, ADVOCATE FOR R20;
R2 TO R10 AND R17 ARE SERVED AND UNREPRESENTED
VIDE ORDER DATED 18.03.2026, NOTICE TO R11 TO R16 ,
R19, R21 TO R25 IS DISPENSED WITH)
THIS MFA IS FILED U/O 43 RULE 1(r) R/W SECTION 151
OF CPC, AGAINST THE ORDER DATED 12.02.2024 PASSED ON
I.A.NO.12 IN OS.NO.44/2015 ON THE FILE OF THE
ADDITIONAL SENIOR CIVIL JUDGE AND JMFC, MAGADI,
REJECTING THE I.A.NO.12 FILED UNDER ORDER 39 RULE 1
AND 2 OF CPC.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
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MFA No. 1354 of 2024
CNR: KAHC010136422024
ORAL JUDGMENT
This appeal filed before this Court is not maintainable
in view of Section 19(1) of the Karnataka Civil Courts Act,
1964 and the judgment rendered by the Division Bench of
this Court in Smt. Narayanamma -vs- The State of
Karnataka in Writ Petition No.17588 of 2024 (GM-RES)
th
c/w Writ Appeal No.200260 of 2025 (GM-RES) dated 8
July, 2026, which is affirmed by the Hon'ble Supreme
Court in SLP(c) No.025075/2026 dated 3.8.2026.
2. In view of the above, this Court deems it
appropriate to transfer this matter to the concerned
District Court for adjudication of the matter from the stage
where it is stopped.
3. Accordingly, I pass the following:
O R D E R
i) The appeal stands disposed of for statistical
purposes.
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MFA No. 1354 of 2024
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ii) Registry is directed to transfer the entire
record of the case, to the concerned Principal
District & Sessions Judge, who may assign it to
the concerned Appellate Court having
jurisdiction.
iii) In case there are pending applications, the
same also be transferred to be considered by
the learned Judge of the concerned Appellate
Court, in accordance with law.
iv) It is made clear that this Court has not made
any observation as to the merits of the case
and all rights and contentions of the parties
are left open to be agitated before the
concerned Appellate Court.
v) List this matter before the District Court on
04.12.2026.
Sd/-
(PRADEEP SINGH YERUR)
JUDGE
RCK, List No.: 1 Sl No.: 30