SRI MUNIYAPPA K vs STATE OF KARNATAKA
- Court
- Karnataka High Court
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HC-KAR
NC: 2026:KHC:59129-DB
RP No. 429 of 2026
CNR: KAHC010519242026
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 16 DAY OF OCTOBER, 2026
PRESENT
THE HON'BLE MR. JUSTICE D K SINGH
AND
THE HON'BLE MR. JUSTICE T.M.NADAF
REVIEW PETITION NO. 429 OF 2026
BETWEEN:
1. SRI. MUNIYAPPA K.,
S/O KALAPPA,
AGED ABOUT 65 YEARS,
2. SMT. MUNIRATHNAMMA,
W/O MUNIYAPPA,
AGED ABOUT 57 YEARS,
3. SMT. SHAMALA,
D/O MUNIYAPPA,
AGED ABOUT 38 YEARS,
4. SMT. BHAGYA.M
D/O MUNIYAPPA,
AGED ABOUT 35 YEARS,
5. SMT. RADHA.M,
D/O MUNIYAPPA,
AGED ABOUT 32 YEARS,
PRESENTLY RESIDING AT:
VADDARA PALYA,
MALLATHAHALLI POST,
DODDABALLAPURA TALUK,
BENGALURU RURAL-561 201.
…PETITIONERS
(BY SRI. UDAYA HOLLA SR. ADVOCATE FOR
SRI. MALLIKARJUNAIAH K S., ADVOCATE)
Digitally
signed by
REKHA R
Location:
High Court
of Karnataka
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NC: 2026:KHC:59129-DB
RP No. 429 of 2026
CNR: KAHC010519242026
AND:
1. STATE OF KARNATAKA,
REPRESENT BY ITS PRINCIPAL SECRETARY
TO URBAN DEVELOPMENT,
VIDHANA SOUDHA,
BENGALURU - 560 001.
2. THE BENGALURU DEVELOPMENT AUTHORITY,
SANKEY ROAD.
BENGLAURU - 560 020.
3. THE SPECIAL LAND ACQUISITION OFFICER,
BENGALURU DEVELOPMENT AUTHORITY,
SANKEY ROAD, BENGALURU - 560 020.
4. BANGALORE METRO RAIL CORPORATION LIMITED,,
RD
3 FLOOR, BMTC COMPLEX, K.H.ROAD,
SHANTHINAGAR, BANGALORE - 27
REPRESENTED BY ITS MANAGING DIRECTOR
THROUGH ITS GENERAL MANAGER (LA AND E)
5. SRI. VENKATESH,
S/O LATE MUNISWAMPPA,
AGED ABOUT 76 YEARS,
6. SRI. M. ASHWATH,
S/O LATE MUNISWAMPPA,
AGED ABOUT 71 YEARS,
7. SMT. AMARAVATHI,
W/O LATE ANAND,
AGED ABOUT 61 YEARS,
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RP No. 429 of 2026
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8. SRI. JAGADISH,
S/O LATE NARAYANAPPA,
AGED ABOUT 56 YEARS,
RESPONDENT NO.5 TO 8 ARE
RESISING AT NO. 309,
TH
10 CROSS WILSON GARDEN,
BENGALURU - 560 027.
9. SRI. PRABAT JIVARAJ PATEL,
S/O JIVARAJ D PATEL,
AGED ABOUT 74 YEARS,
10. SRI. SURESH JIVARJ PATEL,
S/O JIVARAJ D PATEL,
AGED ABOUT 52 YEARS,
11. SRI. PRABHUDAS JIVARAJ PATEL,
S/O JIVARAJ D PATEL,
AGED ABOUT 59 YEARS,
12.
12. SRI.VINOD JIVARAJ PATEL,
S/O JIVARAJ D PATEL,
AGED ABOUT 62 YEARS,
RESPONDENTS NO.9 TO 12 ARE
RESIDING AT SWASTIKA TIMBER,
TRADING COMPANY, NO. 155 AND 166,
HOSUR ROAD, ROOPENA AGRAHARA,
BENGALURU - 560 068.
13. SRI.S.V.SHIVRAM,
S/O LATE M.NARAYNAPPA,
ST
R/A NO.3/9, 1 MAIN,
S.G.PALYA,
BENGALURU - 560 029.
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RP No. 429 of 2026
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14. SMT. NAGARATHNAMMA,
D/O LATE RAMAKRISHNA,
AGED ABOUT 61 YEARS,
NO. 2/1, LASKHMIVENKATESHWARA NILAYA
LASKHMANA LAYOUT, J.P. NAGAR,
TH
GOTIGERE POST, 5 STAGE,
BENGALURU - 560 083.
15. SMT. SHAMALA. M.,
D/O MUNIYAPPA,
AGED ABOUT 63 YEARS,
LAKSHMANA LAYOUT, J.P.NAGAR NO.2/1
LAKSHMIVENKATESHWARA,
NILAYA GOTIGERE POST,
TH
5 STAGE,
BENGALURU - 560 083.
16. SRI. RAVI M.,
S/O MUNIYAPPA,
AGED ABOUT 47 YEARS,
NO.2/1 LAKSHMIVENKATESHWARA NILAYA,
LAKSHMANA LAYOUT, J.P.NAGAR,
TH
GOTIGERE POST, 5 STAGE,
BENGALURU - 560 083.
17. SMT. RATHNAMMA,
W/O LATE KRISHNAPPA,
AGED ABOUT 83 YEARS,
NO.2/1 LAKSHMIVENKATESHWARA NILAYA,
LAKSHMANA LAYOUT, J.P.NAGAR,
TH
GOTIGERE POST, 5 STAGE,
BENGALURU - 560 083.
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18. SRI. VENKATESH K.,
S/O LATE KRISHNAPPA,
AGED ABOUT 57 YEARS,
NO.2/1 LAKSHMIVENKATESHWARA NILAYA,
LAKSHMANA LAYOUT, J.P.NAGAR,
TH
GOTIGERE POST, 5 STAGE,
BENGALURU - 560 083.
19. SMT.LAKSHMIDEVI.R
W/O NARAYANA.K.
AGED ABOUT 51 YEARS,
20. KUMARI. RAMYA N.,
D/O NARAYANA K,
AGED ABOUT 25 YEARS,
21. MR. KISHAN KUMAR. N.,
S/O NARAYANA.K.
AGED ABOUT 24 YEARS,
ST
R/A NO.11, 1 'A' CROSS,
ST
1 BLOCK EAST, BYRASANDRA,
JAYANAGARA,
BENGALURU - 560 011.
22. SMT. SHASHIKALA,
D/O LATE BHAGYA K.
AGED ABOUT 24 YEARS,
ST
R/A NO.11, 1 A CROSS,
ST
1 BLOCK EAST,
BYRASANDRA, JAYANAGARA,
BENGALURU - 560 011.
23.
SMT. RAJALAKSHMI,
D/O LATE BHAGYA K,
AGED ABOUT 39 YEARS,
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24. SRI. MEGHA RAJ,
S/O LATE BHAGYA K.
AGED ABOUT 30 YEARS,
25. SHRUTHI R,
D/O LATE BHAGYA K.,
AGED ABOUT 36 YEARS,
RESPONDENT NO.22 TO 25 ARE
ST
R/A NO.11, 1 A CROSS,
ST
1 BLOCK EAST, BYRASANDRA,
JAYANAGARA,
BENGALURU - 560 011.
26. SMT. LAKSHMI K.,
S/O LATE KRISHNAPPA,
AGED ABOUT 52 YEARS,
NO.2/1 LAKSHMIVENKATESHWARA NILAYA
LAKSHMANA LAYOUT, J.P.NAGAR,
TH
GOTTIGERE POST, 5 STAGE,
BENGALURU - 560 083.
27. SMT. MANJULA K.,
D/O LATE KRISHNAPPA,
AGED ABOUT 44 YEARS,
NO.2/1 LAKSHMIVENKATESHWARA NILAYA
LAKSHMANA LAYOUT J.P.NAGAR,
TH
GOTIGERE POST, 5 STAGE,
BENGALURU - 560 083.
28. SMT. AMMAYAMMA,
D/O LATE KRISHNAPPA,
AGED ABOUT 72 YEARS,
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HC-KAR
NC: 2026:KHC:59129-DB
RP No. 429 of 2026
CNR: KAHC010519242026
NO.2/1 LAKSHMIVENKATESHWARA NILAYA,
LAKSHMANA LAYOUT J.P.NAGAR,
TH
GOTIGERE POST, 5 STAGE,
BENGALURU - 560 083.
…RESPONDENTS
THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF CPC 1908, PRAYING TO REVIEW
THE ORDER DATED:10.06.2026 PASSED IN WRIT APPEAL
NO.979/2016 (LA-BDA) ON THE GROUNDS URGED IN THIS
REVIEW PETITION AND ETC.,
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE D K SINGH
and
HON'BLE MR. JUSTICE T.M.NADAF
ORAL ORDER
(PER: HON'BLE MR. JUSTICE D K SINGH)
The present review petition has been filed seeking
review of the judgment and order dated 10.06.2026
passed by this Court in W.A.No.979/2016.
We find no error apparent on the face of the records
either on law or facts to review the judgment and order.
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HC-KAR
NC: 2026:KHC:59129-DB
RP No. 429 of 2026
CNR: KAHC010519242026
dismiss
We therefore this review petition.
Sd/-
(D K SINGH)
JUDGE
Sd/-
(T.M.NADAF)
JUDGE
RR
List No.: 19 Sl No.: 6