GULAB CHAND SAHU vs UNION OF INDIA
- Court
- Chhattisgarh High Court
1
CGHC010270752020 2026:CGHC:44480
N AFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
SHYNA
AJAY
WPC No. 3086 of 2020
Digitally signed
by SHYNA AJAY
Date:
2026.10.16
20:02:18 +0530
1 - Lacch Kumar S/o Sukhram Satnami Aged About 35 Years Resident Of Village
Tariyapara Parsathi , Ward No. 18, Parsathi 2, Tahsil Abhanpur , District Raipur
Chhattisgarh., District : Raipur, Chhattisgarh
--- Petitioner(s)
versus
1 - State Of Chhattisgarh Through Secretary Department Of Revenue And Disaster
Management Mahanadi Bhawan New Raipur District Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
2 - Collector Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
3 - Competent Officer (Land Acquisition) Cum Sub Divisional Officer (Revenue)
Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
4 - National Highway Authority Of India Project Implementation Unit Anupam Nagar
Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 995 of 2023
1 - Gokul Dewangan S/o Bishambhar Dewangan Aged About 73 Years R/o Ward
No. 08, Tanki Chowk, P.O. Bendri Nimora, Raipur, District Raipur (C.G.)
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan-I, Parliament Street, New
Delhi-110001
2
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No.-30), Raipur Section, District Raipur (C.G.)
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur (Chhattisgarh)
4 - The Collector Raipur, District-Raipur (C.G.)
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur,
District-Raipur (C.G.)
--- Respondent(s)
WPC No. 1002 of 2023
1 - Mohan Lal Bandhe S/o Shri Kartik Ram Bandhe Aged About 45 Years R/o
Village Nimora, Post- Bendari, District : Raipur, Chhattisgarh
2 - Bugali Bai Bandhe W/o Shri Kartik Ram Bandhe Aged About 68 Years R/o
Village Nimora, Post- Bendari, District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan-I, Parliament Street, New
Delhi- 110001, District : New Delhi, Delhi
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A (N. R. R. No. 30), Raipur Section, District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District : Raipur, Chhattisgarh
4 - The Collector Raipur, District : Raipur, Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer, Abhanpur,
District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 440 of 2021
1 - Jitendra Kumar Barle S/o Bhagirathi Barle Aged About 31 Years R/o Village
Parsathi Tehsil Abhanpur, District Raipur Chhattisgarh
3
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Of Road, New Delhi, District New
Delhi, Delhi.
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit Anupam Nagar Raipur District Raipur Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan, Raipur District Raipur Chhattisgarh
4 - Collector Raipur District Raipur Chhattisgarh
5 - Sub Divisional Officer Cum Competent Authority Land Acquisition Abhanpur,
District Raipur Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur District Raipur Chhattisgarh
--- Respondent(s)
WPC No. 515 of 2021
1 - Shree Ramadhar Dewangan S/o Late Sarhu Ram Aged About 71 Years R/o
Village- Seoni, Tehisl- Champa, District- Janjgir-Champa, Chhattisgah., District :
Janjgir-Champa, Chhattisgarh
2 - Laxman Bareth S/o Anant Ram Bareth Aged About 55 Years R/o Village- Seoni,
Tehisl- Champa, District- Janjgir-Champa, Chhattisgah., District : Janjgir-Champa,
Chhattisgarh
3 - Laxn Bai Bareth Wd/o Shirotan Bareth @ Dasrath Aged About 50 Years R/o
Village- Seoni, Tehisl- Champa, District- Janjgir-Champa, Chhattisgah., District :
Janjgir-Champa, Chhattisgarh
4 - Geshvari Lal Sahu S/o Late Sakhan Lal Sahu Aged About 50 Years R/o Village-
Seoni, Tehsil- Champa, District- Janjgir-Champa, Chhattisgah., District : Janjgir-
Champa, Chhattisgarh
4
5 - Dukalu Ram Bareth S/o Bhukhau Ram Bareth Aged About 50 Years R/o Village-
Seoni, Tehisl- Champa, District- Janjgir-Champa, Chhattisgah., District : Janjgir-
Champa, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry And Highways Transport Bhawan 1,
New Delhi., District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig-1, Abhilasha Parisar Behind New Bus Stand Tifra,
Bilaspur, Chhattisgarh., District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
4 - Collector Champa, District- Janjgir-Champa, Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
5 - Sub- Divisional Officer Cum-Competent Authority Land Acquisition Champa,
District- Janjgir-Champa, Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 555 of 2021
1 - Pawan Kumar S/o Salik Ram Aged About 28 Years R/o Village Kamridh Tehsil
Champa, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
Chhattisgarh
2 - Dataram Kanwar S/o Ratan Lal Aged About 58 Years R/o Village Kamridh Tehsil
Champa, District Janjgir Champa, Chhattisgarh, District : Janjgir-Champa,
Chhattisgarh
3 - Baldau Prasad Kashyap S/o Hiharu Ram Aged About 80 Years R/o Village
Kamridh Tehsil Champa, District Janjgir Champa, Chhattisgarh, District : Janjgir-
Champa, Chhattisgarh
5
4 - Gopal S/o Panch Ram Aged About 60 Years R/o Village Kamridh Tehsil
Champa, District Janjgir Champa, Chhattisgarh
5 - Bhajo Ram Kashyap S/o Sukhdev Kashyap Aged About 59 Years R/o Village
Kamridh Tehsil Champa, District Janjgir Champa, Chhattisgarh
6 - Fool Bai Yadav Wd/o Bodhram Yadav Aged About 75 Years R/o Village Kamridh
Tehsil Champa, District Janjgir Champa, Chhattisgarh
7 - Sammelal Gabel S/o Ramdas Aged About 57 Years R/o Village Kamridh Tehsil
Champa, District Janjgir Champa, Chhattisgarh
8 - Ghasnin Kewat Wd/o Nanki Aged About 67 Years R/o Village Kamridh Tehsil
Champa, District Janjgir Champa, Chhattisgarh
9 - Uttam Kumar Kashyap S/o Sunaram Aged About 28 Years R/o Village Kamridh
Tehsil Champa, District Janjgir Champa, Chhattisgarh
10 - Savan Singh S/o Salau Ram Aged About 53 Years R/o Village Kamridh Tehsil
Champa, District Janjgir Champa, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Of Road, New Delhi, District New
Delhi, Delhi, District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig- 1, Abhilasha Parisar Behind New Bus Stand Tifra
Bilaspur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur, District Raipur, chhattisgarh, District : Raipur, Chhattisgarh
4 - Collector Champa District Janjgir Champa, Chhattisgarh
5 - Sub- Divisional Officer Cum Competent Authority Land Acquisition Champa,
District Janjgir, Champa District Janjgir Champa, Chhattisgarh, District : Janjgir-
Champa, Chhattisgarh
6
6 - Inspector Generar Registration And Superintendent Of Stamp Gst Bhawan
Raipur, District Raipur, Chhattisgarh, District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 561 of 2021
1 - Umesh Kumar Barle S/o Bhagirathi Barle Aged About 35 Years R/o Village-
Parsathi, Tehsil- Abhanpur, District- Raipur, Chhattisgarh., District : Raipur,
Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Of Road, New Delhi, District- New
Delhi, Delhi, District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit Anupam Nagar, Raipur, District- Raipur, Chhattisgarh.,
District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgah Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur, District- Raipur, Chhattisgarh.
4 - Collector Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
5 - Sub- Divisional Officer Cum-Competent Authority Land Acquisition Abhanpur,
District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 737 of 2021
1 - Jodhiram Uraon S/o Ramdayal, Aged About 54 Years R/o Village Seoni Tehsil
Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
2 - Phagwan Singh Gond @ S/o Panchram Aged About 49 Years R/o Village Seoni
Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
--- Petitioner(s)
Versus
7
1 - Union Of India Through Secretary, Ministry Of Road, New Delhi, District New
Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig - 1 Abhilasha Parisar Behind New Bus Stand Tifra
Bilaspur Chhattisgarh., District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
4 - Collector Champa District - Janjgir Champa Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
5 - Sub - Divisional Officer Cum Competent Authority Land Acquisition Champa
District Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 774 of 2021
1 - Kalindri Bai Kasyap W/o Tiharu Ram Aged About 45 Years R/o Village Kamridh
Tehsil Champa District Janjgir-Champa, Chhattisgarh
2 - Khem Saya Kasyap S/o Late Hira Lal Aged About 32 Years (In The
Compensation Chart The Name Of Petitioners Father Is Mentioned He Is Dead,
After His Death The Petitioner Is The Legal Successor) R/o Village Kamridh Tehsil
Champa District Janjgir-Champa, Chhattisgarh
3 - Battu Lal Kashyap S/o Sukhdev Aged About 70 Years R/o Village Kamridh Tehsil
Champa District Janjgir-Champa, Chhattisgarh
4 - Rameshyar S/o Kanhaiya Lal Aged About 61 Years R/o Village Kamridh Tehsil
Champa District Janjgir-Champa, Chhattisgarh
5 - Patram Kashyap S/o Ghasi Ram Aged About 47 Years R/o Village Kamridh
Tehsil Champa District Janjgir-Champa, Chhattisgarh
8
6 - Dharam Lal Suryawanshi S/o Mangan Aged About 56 Years R/o Village Kamridh
Tehsil Champa District Janjgir-Champa, Chhattisgarh
7 - Chhote Lal Yadav S/o Gautiya Aged About 68 Years R/o Village Kamridh Tehsil
Champa District Janjgir-Champa, Chhattisgarh
8 - Bhawan Prasad Kashyap S/o Tiharu Aged About 59 Years R/o Village Kamridh
Tehsil Champa District Janjgir-Champa, Chhattisgarh
9 - Dikesh Kumar Kashyap S/o Chhatram Aged About 38 Years R/o Village Kamridh
Tehsil Champa District Janjgir-Champa, Chhattisgarh
10 - Pradeep Kumar Kaushika S/o Hemlal Aged About 35 Years R/o Village
Kamridh Tehsil Champa District Janjgir-Champa, Chhattisgarh
11 - Dadu Ram Yadav S/o Mulchand Aged About 68 Years R/o Village Kamridh
Tehsil Champa District Janjgir-Champa, Chhattisgarh
12 - Chhote Lal S/o Alakram Aged About 64 Years R/o Village Kamridh Tehsil
Champa District Janjgir-Champa, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through, Secretary, Ministry Of Road Transport And Highways
Transport Bhawan, 1, Parliament Street New Delhi- 110001
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig-1 Abhilasha Parisar Behind New Bus Stand Tifra
Bilaspur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur, District Raipur, Chhattisgarh
4 - Collector Champa District- Janjgir Champa, Chhattisgarh
5 - Sub-Divisional Officer Cum Competent Authority Land Acquisition Champa
District Janjgir Champa, Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur District Raipur, Chhattisgarh
9
--- Respondent(s)
WPC No. 1164 of 2021
1 - Bhagbali Barle S/o Shri Biselal Barle Aged About 58 Years R/o Satnami Para,
Ward No. 17, Nimora, Mana Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road , Transport And
Highways, Government Of India Transport Bhawan 1, Parliament Street, New Delhi
110001., District : New Delhi, Delhi
2 - National Highway Authority Of India Through Its Chief Engineer , National
Highway No. 12 A(N.R.R. No. 30), Raipur Section, District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary , Revenue Department , Mantralaya ,
Mahanadi Bhawan, Capital Complex, Naya Raipur , District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
4 - The Collector Raipur , District Raipur Chhattisgarh., District : Raipur,
Chhattisgarh
5 - Sub Divisional (Revenue) Cum Land Acquisition Officer Abhanpur , District
Raipur Chhattisgarh.
--- Respondent(s)
WPC No. 1873 of 2021
1 - Ishwar Prasad Sahu S/o Shri Brijlal Sahu Aged About 64 Years R/o Village
Nimora, Ward No. 12 Near Ram Janki Temple, Tehsil Abhanpur, District Raipur
Chhattisgarh., District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Of Ministry Of Road, Transport And
Highways, Government Of India Transport Bhawan - I, Parliament Street New Delhi
- 110001., District : New Delhi, Delhi
2 - National Highway Authority Of India Through Its Chief Engineer National
Highway No. 12-A (N.R.R. No. 30), Raipur Section, District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
10
3 - State Of Chhattisgarh Through Secretary, Revenue Department Mantralaya,
Mahanadi Bhawan, Capital Complex Naya Raipur, District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
4 - The Collector Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur,
District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 1783 of 2021
1 - Amrika Bai Wife Of Mahettar Sahu Aged About 72 Years Resident Of Village
Madanpur, Singhri, Bilaspur, Tehsil And District Bilaspur, Chhattisgarh., District :
Bilaspur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Ministry Of Road, New Delhi, District New
Delhi, Delhi., District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig-1 Abhilasha Parisar Behind New Bus Stand Tifra
Bilaspur Chhattisgarh., District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
4 - Collector Bilaspur District - Bilaspur Chhattisgarh., District : Bilaspur,
Chhattisgarh
5 - Sub-Divisional Officer Cum Competent Authority Land Acquisition Bilaspur
District Bilaspur Chhattisgarh., District : Bilaspur, Chhattisgarh
--- Respondent(s)
WPC No. 1899 of 2021
1 - Ramadhar Sahu S/o Shri Shivdayal Sahu Aged About 67 Years R/o Sahu Para,
Nimora, Post Office Bendri , Tehsil Abhanpur , District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
11
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road , Transport And
Highways, Government Of India, Transport Bhawan I, Parliament Street , New
Delhi 110001.
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12 A (N.R.R No. - 30) , Raipur Section , District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya ,
Mahanadi Bhawan, Capital Complex, Naya Raipur , District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
4 - The Collector Raipur, District Raipur Chhattisgarh., District : Raipur,
Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur ,
District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 289 of 2022
1 - Gopal Ram Sahu S/o Shri Tatu Ram Sahu Aged About 42 Years R/o Village
Nimora, P. O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan-I, Parliament Street, New
Delhi-110001
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A (N. R. R. No. 30), Raipur Section District Raipur Chhattisgarh
3 - State Of Chhattisgarh, Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur District Raipur Chhattisgarh
4 - The Collector, Raipur District Raipur Chhattisgarh
12
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer, Abhanpur,
District Raipur Chhattisgarh
--- Respondent(s)
WPC No. 387 of 2022
1 - Beniram Sahu S/o Shri Sonau Ram Sahu Aged About 74 Years R/o Vill Nimora,
P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And Highways
, Government Of India , Transport Bhawan I, Parliament Street, New Delhi 110001.
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12- A (N.R.R. No. - 30), Raipur Section District Raipur Chhattisgarh.
3 - State Of Chhattisgarh Through Secretary, Revenue Department , Mantralaya ,
Mahanadi Bhawan, Capital Complex, Naya Raipur , District Raipur Chhattisgarh.
4 - The Collector Raipur District Raipur Chhattisgarh.
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur,
District Raipur Chhattisgarh.
--- Respondent(s)
WPC No. 535 of 2022
1 - Doulat Ram S/o Shri Sitaram Barchhiha Aged About 63 Years R/o Village
Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh.
2 - Koushal Barchhiha S/o Shri Sitaram Barchhiha Aged About 52 Years R/o Village
Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh.
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan - I, Parliament Street New
Delhi 110001.
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No. 30), Raipur Section, District Raipur Chhattisgarh.
13
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur Chhattisgarh.
4 - The Collector Raipur, District Raipur Chhattisgarh.
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur,
District Raipur Chhattisgarh.
--- Respondent(s)
WPC No. 533 of 2022
1 - Smt. Anita Sahu W/o Late Hemnath Sah Aged About 42 Years R/o Village
Nimora , Sahupara, Post Office Bendri, Tehsil Abhanpur, District Raipur
Chhattisgarh.
f
2 - Madhulata Sahu D/o Late Hemnath Sahu Aged About 29 Years R/o Village
Nimora , Sahupara , Post Office Bendri, Tehsil Abhanpur , District Raipur
Chhattisgarh.
3 - Manju Sahu D/o Late Hemnath Sahu Aged About 27 Years R/o Village Nimora ,
Sahupara , Post Office Bendri, Tehsil Abhanpur , District Raipur Chhattisgarh.
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan I, Parliament Street, New Delhi
110001.
2 - National Highway Authority Of India Through Its Chief Engineer , National
Highway No. 12a (N.R.R. No. 30) Raipur Section, District Raipur Chhattisgarh.
3 - State Of Chhattisgarh Through Secretary Revenue Department Mantralaya
Mahanadi Bhawan, Capital Complex, Naya Raipur , District Raipur Chhattisgarh.
4 - The Collector Raipur District Raipur Chhattisgarh.
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur District
Raipur Chhattisgarh.
--- Respondent(s)
14
WPC No. 559 of 2022
1 - Shivdayal S/o Mahettar Joshi Aged About 68 Years R/o Satnami Para, Ward No.
18, Parsatti, District Raipur Chhattisgarh.
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And Transport
Bhawan -I, Parliament Street, New Delhi 110001.
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No. - 30), Raipur Section, District Raipur Chhattisgarh.
3 - State Of Chhatttisgarh, Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur Chhatisgarh.
4 - The Collector, Raipur, District Raipur Chhattisgarh.
5 - Sub Divisional Officer (Revenue) Cum, Land Acquisition Officer, District Raipur
Chhattisgarh.
--- Respondent(s)
WPC No. 558 of 2022
1 - Puntu Ram Sahu S/o Gaind Ram Sahu Aged About 65 Years R/o Village
Nimora, Ward No. 11 , Near Ram Janki Temple , Post Office Bendri, Tehsil
Abhanpur , District Raipur Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan I, Parliament Street, New Delhi
110001.
2 - National Highway Authority Of India Through Its Chief Engineer , National
Highway No. 12 A, (N.R.R. No. - 30), Raipur Section ,district Raipur Chhattisgarh.
3 - State Of Chhattisgarh Through Secretary, Revenue Department,
Mantralaya,mahanadi Bhawan , Capital Complex, Naya Raipur , District Raipur
Chhattisgarh.
4 - The Collector Raipur , District Raipur Chhattisgarh.
15
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur ,
District Raipur Chhattisgarh.
--- Respondent(s)
WPC No. 590 of 2022
1 - Chova Ram S/o Late Shri Heera Singh Aged About 34 Years R/o
Dewanganpara, Village- Nimora, P.O. Bendri, Tehsil- Abhanpur, District- Raipur,
Chhattisgarh, District : Raipur, Chhattisgarh
2 - Chandrashekhar Sahu S/o Late Shri Heera Singh Aged About 29 Years R/o
Dewanganpara, Village Nimora, P.O. Bendri, Tehsil Abhanpur, District- Raipur,
Chhattisgarh, District : Raipur, Chhattisgarh
3 - Yamini Sahu D/o Late Shri Heera Singh Aged About 32 Years R/o C/o Toram
Kumar Sahu, Durga Vihar, Donda Basti, Talab Para, District- Raipur, Chhattisgarh,
District : Raipur, Chhattisgarh
4 - Narmada Sahu W/o Late Shri Heera Singh Aged About 56 Years R/o
Dewanganpara, Village Nimora, P.O. Bendri, Tehsil Abhanpur, District- Raipur,
Chhattisgarh, District : Raipur, Chhattisgarh
5 - Beersingh Sahu S/o Shri Thanu Ram Sahu Aged About 55 Years R/o Plot No.
02, Street No. 11, Ashish Nagar ( West) Risali, Civil Centre Bhilai, Durg, District
Durg, Chhattisgarh, District : Durg, Chhattisgarh
6 - Dilip Kumar Sahu S/o Shri Thanu Ram Sahu Aged About 49 Years R/o
Dewanganpara, Village- Nimora-2, P.O. Bendri, Tehsil- Abhanpur, District- Raipur,
Chhattisgarh, District : Raipur, Chhattisgarh
7 - Prakash Chandra Sahu S/o Shri Thanu Ram Sahu Aged About 44 Years R/o
Kharun Rail Vihar, Fafadih Chowk, Engineering Colony, Raipur, Chhattisgarh,
District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Raod, Transport And
Highways, Government Of India, Transport Bhawan-1, Parliament Street, New
Delhi-110001, District : New Delhi, Delhi
16
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A ( N.R.R. No.-30 ), Raipur Section, District- Raipur, Chhattisgarh,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh, Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District- Raipur, Chhattisgarh,
District : Raipur, Chhattisgarh
4 - The Collector, Raipur, District- Raipur, Chhattisgarh, District : Raipur,
Chhattisgarh
5 - Sub Divisional Officer ( Revenue) Cum Land Acquisition Officer, Abhanpur,
District- Raipur, Chhattisgarh, District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 594 of 2022
1 - Uttam Das Markande S/o Shri Ramadhar Aged About 43 Years R/o Kodia, Durg,
District Durg, Chhattisgarh., District : Durg, Chhattisgarh
2 - Meghkaran Markande S/o Shri Ramadhar Aged About 42 Years R/o Kodia,
Durg, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
3 - Harishankar Markande S/o Shri Ramadhar Aged About 41 Years R/o Kodia,
Durg, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
4 - Arun Das Markande S/o Shri Ramadhar Aged About 34 Years R/o Kodia, Durg,
District Durg, Chhattisgarh., District : Durg, Chhattisgarh
5 - Naresh Kumar Markande S/o Shri Ramadhar Aged About 30 Years R/o Kodia,
Durg, District Durg, Chhattisgarh.,
6 - Savita D/o Shri Ramadhar Aged About 39 Years R/o Kodia, Durg, District Durg,
Chhattisgarh., District : Durg, Chhattisgarh
7 - Shashi Bai Deshlahre W/o Shri Harichand Aged About 35 Years R/o Umarpoti
Purai, Durg, District Durg, Chhattisgarh., District : Durg, Chhattisgarh
8 - Rajeshwari D/o Shri Ramadhar Aged About 21 Years R/o Kodia, Durg, District
Durg, Chhattisgarh., District : Durg, Chhattisgarh
17
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan-I, Parliament Street, New Delhi
- 110001.
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No. 30), Raipur Section, District Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
4 - The Collector Raipur, District Raipur, Chhattisgarh., District : Raipur,
Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur,
District Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 595 of 2022
1 - Chandrashekhar Barchhiha S/o Shri Thakur Ram Barchhiha Aged About 54
Years R/o Village Nimora, Post Office Bendri, Tehsil Abhanpur, District- Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
2 - Mukesh Barchhiha S/o Shri Thakur Ram Barchhiha Aged About 56 Years R/o
Village Nimora, Post Office Bendri, Tehsil Abhanpur, District- Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
3 - Reva Shankar Barchhiha S/o Shri Thakur Ram Barchhiha Aged About 60 Years
R/o Village Nimora, Post Office Bendri, Tehsil Abhanpur, District- Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
4 - Smt. Sandhya Barchhiha W/o Shri Reva Shankar Barchhiha Aged About 54
Years R/o Sec.-3, Road No.02, Golden Kids School, Professor Colony, Raipur,
District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
18
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan-I, Parliament Street, New
Delhi. 110001, District : New Delhi, Delhi
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No.-30), Raipur Section, District- Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh. Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District- Raipur, Chhattisgarh.
4 - The Collector Raipur, District- Raipur, Chhattisgarh.
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer, Abhanpur,
District- Raipur, Chhattisgarh.
--- Respondent(s)
WPC No. 292 of 2022
1 - Thanu Ram Sahu S/o Late Shri Budhram Sahu Aged About 79 Years R/o Ward
No. 5, Dewangan Para, Village- Nimora, P.O. Bendri, Tehsil Abhanpur, District-
Raipur, Chhattisgarh, District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Raod, Transport And
Highways, Government Of India, Transport Bhawan I, Parliament Street, New
Delhi-110001, District : New Delhi, Delhi
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12a, ( N.R.R. No. 30), Raipur Section, District- Raipur, Chhattisgarh,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh, Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District- Raipur, Chhattisgarh,
District : Raipur, Chhattisgarh
4 - The Collector, Raipur, District- Raipur, Chhattisgarh, District : Raipur,
Chhattisgarh
19
5 - Sub Divisional Officer ( Revenue) Cum Land Acquistion Officer, Abhanpur,
District- Raipur, Chhattisgarh, District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 675 of 2022
1 - Lakshmi Bai D/o Asai Satnami Aged About 33 Years W/o Resham Sonwani, ,
R/o Basin, District Gariyaband Chhattisgarh.
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And Highways
, Government Of India Transport Bhawan I, Parliament Street New Delhi 110001.
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No. 30), Raipur Section District Raipur Chhattisgarh.
3 - State Of Chhattisgarh Through Secretary, Revenue Department , Mantralaya
Mahanadi Bhawan, Capital Complex, Naya Raipur , District Raipur Chhattisgarh.
4 - The Collector Raipur, District Raipur Chhattisgarh.
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur ,
District Raipur Chhattisgarh.
--- Respondent(s)
WPC No. 544 of 2021
1 - Dayaram Rathore S/o Ramlalla Rathore Aged About 82 Years R/o Karvarpara,
Ward 01, Seoni, Tehsil- Champa. District- Janjgir-Champa, Chhattisgarh., District :
Janjgir-Champa, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Road Transport And Highways
Transport Bhawan, 1, Parliament Street New Delhi,, District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig-1, Abhilasha Parisar Behind New Bus Stand Tifra,
Bilaspur, Chhattisgarh., District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgah Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
20
4 - Collector Champa, District- Janjgir-Champa, Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
5 - Sub- Divisional Officer Cum-Competent Authority Land Acquisition Champa,
District- Janjgir-Champa, Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
--- Respondent(s)
WPC No. 585 of 2021
1 - Puniram Uranw S/o Rama Uranw Aged About 71 Years Resident Of Village
Seoni Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
2 - Nammu Bareth S/o Nanki Aged About 68 Years Resident Of Village Seoni Tehsil
Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
3 - Santoshi Bai D/o Puran Aged About 45 Years Resident Of Village Seoni Tehsil
Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
4 - Hiralal S/o Puran Aged About 48 Years Resident Of Village Seoni Tehsil
Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
5 - Aswani Kumar S/o Sunderlal Aged About 50 Years Resident Of Village Seoni
Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
6 - Chetan S/o Kushwa Aged About 45 Years Resident Of Village Seoni Tehsil
Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
7 - Lav Kumar S/o Chotu Ram Aged About 50 Years Resident Of Village Seoni
Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
8 - Tulsi S/o Kapil Aged About 46 Years Resident Of Village Seoni Tehsil Champa
District Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
21
9 - Lashmi Prasad S/o Achhe Ram Aged About 50 Years Resident Of Village Seoni
Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
10 - Chameli Bai W/o Bhagwat Aged About 56 Years Resident Of Village Seoni
Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Ministry Of Road Transport And Highways, Transport
Bhawan, 1, Parliament Street New Delhi 110001., District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig 1, Abhilasha Parisar Behind New Bus Stand Tifra
Bilaspur Chhattisgarh., District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
4 - Collector Champa District Janjgir Champa Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
5 - Sub Divisional Officer Cum Competent Authority Land Acquisition Champa
District Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 580 of 2021
1 - Padum Bai W/o Nanki Baoo Aged About 67 Years R/o Village- Seoni Tehsil-
Champa, District- Janjgir-Champa, Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
2 - Kirtan Lal Uraon S/o Ram Dayal Aged About 62 Years R/o Village- Seoni Tehsil-
Champa, District- Janjgir-Champa, Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
22
3 - Ram Krishna Pandey S/o Bodhram Pandey Aged About 57 Years R/o Village-
Seoni Tehsil- Champa, District- Janjgir-Champa, Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Of Road Transport And Highways
Transport Bhawan 1, Parliament Street, New Delhi., District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig-1, Abhilasha Parisar Behind New Bus Stand Tifra,
Bilaspur, Chhattisgarh., District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgah Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
4 - Collector Champa, District- Janjgir-Champa, Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
5 - Sub- Divisional Officer Cum-Competent Authority Land Acquisition Champa,
District- Janjgir-Champa, Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur, District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 613 of 2021
1 - Sitaram Rathore S/o Nanaki Ram Aged About 56 Years Resident Of Village
Seoni Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
2 - Gayaram Rathore S/o Ramlalla Aged About 72 Years Resident Of Village Seoni
Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-Champa,
Chhattisgarh
3 - Sanjay Kumar Rathore S/o Shyamlal Rahtore Aged About 40 Years Resident Of
Village Seoni Tehsil Champa District Janjgir Champa Chhattisgarh., District :
Janjgir-Champa, Chhattisgarh
23
4 - Lakhan Lal Sahu S/o Jhabbu Lal Sahu Aged About 64 Years Resident Of Village
Seoni Tehsil Champa District Janjgir Champa Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Of Road, New Delhi, District New
Delhi , Delhi., District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D 61, Hig 1 Abhilasha Parisar Behind New Bus Tifra Bilaspur
Chhattisgarh., District : Bilaspur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur District Raipur Chhatitsgarh., District : Raipur, Chhattisgarh
4 - Collector Champa District Janjgir Champa Chhattisgarh., District : Janjgir-
Champa, Chhattisgarh
5 - Sub Divisional Officer Cum Competent Authority Land Acquisition Champa
District Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
6 - Inspector General Registration And Superintendent Of Stamp Gst Bhawan
Raipur District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 598 of 2021
1 - Gayaram Rathore S/o Ramlalla Rathore Aged About 71 Years R/o Karvarpara,
Ward 01, Seoni Tehsil Champa District Janjgir Champa Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Of Road, Transport And Highways
Transport Bhawan, 1 Parliament Street New Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig-1, Abhilash Parisar Behind New Bus Stand Tifra
Bilaspur Chhattisgarh
3 - State Of Chhattisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur District Raipur Chhattisgarh
24
4 - Collector Janjgir Champa District Janjgir Champa Chhattisgarh
5 - Sub Divisional Officer Cum Competent Authority Land Acquisition Champa
District Janjgir Champa Chhattisgarh
--- Respondent(s)
WPC No. 631 of 2021
1 - Gayaram Rathore S/o Ramlalla Rathore Aged About 71 Years R/o Karvarpara,
Ward 01, Seoni, Tehsil Champa, District Janjgir Champa (Chhattisgarh), District :
Janjgir-Champa, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary, Ministry Of Road Transport And Highways
Transport Bhawan, 1, Parliament Street, New Delhi., District : New Delhi, Delhi
2 - Project Director National Highway Authority Of India (Nhai) Project
Implementation Unit D-61, Hig-1, Abhilasha Parisar Behind New Bus Stand Tifra,
Bilaspur (Chhattisgarh), District : Bilaspur, Chhattisgarh
3 - State Of Chhatisgarh Through Secretary Department Of Revenue Mahanadi
Bhawan Raipur District Raipur (Chhattisgarh), District : Raipur, Chhattisgarh
4 - Collector Champa District- Janjgir Champa (Chhattisgarh), District : Janjgir-
Champa, Chhattisgarh
5 - Sub-Divisional Officer Cum Competent Authority Land Acquisition Champa,
District Janjgir Champa (Chhasttisgarh), District : Janjgir-Champa, Chhattisgarh
--- Respondent(s)
WPC No. 1896 of 2021
1 - Bhagbali Barle S/o Shri Biselal Barle Aged About 58 Years R/o Satnami Para,
Ward No. 17, Nimora, Post Office Bendri, Tehsil Abhanpur, District Raipur
Chhattisgarh, District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
25
1 - Union Of India Through Secretary Of Ministy Of Road, Transport And Highways,
Government Of India, Transport Bhawan I, Parliament Street, New Delhi 110001,
District : New Delhi, Delhi
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12- A (N. R. R. No.- 30 ), Raipur Section, District Raipur Chhattisgarh
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur Chhattisgarh
4 - The Collector Raipur, District Raipur Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur,
District Raipur Chhattisgarh
--- Respondent(s)
WPC No. 1870 of 2021
1 - Smt. Kumari Bai Kurrey Wd/o Late Kamta Prasad Kurrey, Aged About 65 Years
R/o Village Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh,
District : Raipur, Chhattisgarh
2 - Akash Kumar Kurrey (Minor), S/o Lt. Suresh Kumar, Aged About 16 Years
Through Natural Guardian Kishni Jangde (Mother) W/o Lt. Suresh Kumar, A/o 33
Years, R/o Village Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur
Chhattisgarh, District : Raipur, Chhattisgarh
3 - Devdas Kurrey (Minor), S/o Lt. Suresh Kumar, Aged About 12 Years Through
Natural Guardian Kishni Jangde (Mother) W/o Lt. Suresh Kumar, A/o 33 Years, R/o
Village Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
4 - Hori Lal Kurrey, S/o Lt. Kamta Prasad Kurrey, Aged About 33 Years R/o Village
Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
5 - Smt. Geeta Bai Barle @ Ganeshiya Kurrey, W/o Shri Chinta Ram Barle, Aged
About 36 Years R/o Village Pacheda, Tehsil Abhanpur, District Raipur
Chhattisgarh., District : Raipur, Chhattisgarh
26
6 - Smt. Kalyani Bai, W/o Shri Raj Kumar Maheshwari, Aged About 35 Years R/o
Village Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh., District :
Raipur, Chhattisgarh
7 - Smt. Rekha Joshi, W/o Shri Dhananjay Joshi, Aged About 45 Years R/o
Singarbhatha, Ward No. 07, Tehsil Abhanpur, District Raipur Chhattisgarh, District :
Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan- I, Parliament Street, New
Delhi- 110001, District : New Delhi, Delhi
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No.-30), Raipur Section, District Raipur Chhattisgarh,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur Chhattisgarh,
District : Raipur, Chhattisgarh
4 - The Collector, Raipur, District Raipur Chhattisgarh, District : Raipur,
Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer, Abhanpur,
District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 1882 of 2021
1 - Komal Singh Verma S/o Shri Khem Singh Verma Aged About 70 Years R/o Pipal
Chowk, Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur (C.G.)
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan-I, Parliament Street, New
Delhi-110001.
27
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No. 30), Raipur Section District Raipur (C.G.)
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur (Chhattisgarh)
4 - The Collector, Raipur District, Raipur (C.G.)
5 - Sub Divisional Officer,(Revenue) Cum Land Acquisition Officer, Abhanpur,
District Raipur (C.G.)
--- Respondent(s)
WPC No. 1872 of 2021
1 - Ishwar Kumar Sen S/o Shri Hemant Kumar Sen Aged About 30 Years R/o
Village- Nimora, P.O.- Bendri, Tehsil- Abhanpur, District- Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
2 - Trilochan Prasad Sen S/o Shri Hemant Kumar Sen Aged About 26 Years R/o
Village- Nimora, P.O.- Bendri, Tehsil- Abhanpur, District- Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan- I, Parliament Street, New
Delhi-110001., District : New Delhi, Delhi
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A, ( N. R.R.No.- 30), Raipur Section, District- Raipur,
Chhattisgarh., District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, naya Raipur, District- Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
4 - The Collector Raipur, District- Raipur, Chhattisgarh., District : Raipur,
Chhattisgarh
28
5 - Suh Divisional Officer(Revenue) Cum Land Acquisition Officer Abhanpur,
District- Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 1884 of 2021
1 - Ghuroova Ram Sahu S/o Shri Ram Bharosa Sahu Aged About 68 Years R/o
Village Nimora, Ward No. 19, Bajrang Chowk, P.O. Bendri , Tehsil Abhanpur,
District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan - I , Parliament Street, New
Delhi 110001., District : New Delhi, Delhi
2 - National Highway Authority Of India Through Its Chief Engineer , National
Highway No. 12-A (N.R.R. No. - 30) , Raipur Section , District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
3 - State Of Chhattisgarh Through Secretary, Revenue Department , Mantralaya ,
Mahanadi Bhawan, Capital Complex, Naya Raipur , District Raipur Chhattisgarh.,
District : Raipur, Chhattisgarh
4 - The Collector Raipur , District Raipur Chhattisgarh., District : Raipur,
Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur ,
District Raipur Chhattisgarh., District : Raipur, Chhattisgarh
--- Respondent(s)
WPC No. 291 of 2022
1 - Bishat Sahu S/o Shri Ferhu Ram Sahu Aged About 65 Years R/o Pani Tanki Ke
Pas, Ward No.8, Vill.- Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur (C.G.)
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan-1, Parliament Street, New
Delhi-110001
29
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No.- 30), Raipur Section, District- Raipur (C.G.)
3 - State Of Chhattisgarh, Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur (Chhattisgarh)
4 - The Collector, Raipur, District- Raipur (C.G.)
5 - Sub Divisional Officer (Revenue)cum Land Acquisition Officer, Abhanpur,
District- Raipur (C.G.)
--- Respondent(s)
WPC No. 275 of 2022
1 - Gulab Chand Sahu S/o Shri D.C. Prasad Sahu Aged About 60 Years R/o
Hanuman Mandir Gali, Village Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur
Chhattisgarh.
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road Transport And Highways,
Government Of India, Transport Bhawan - I, Parliament Street, New Delhi - 110001.
2 - National Highway Authority Of India Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No. 30), Raipur Section District Raipur Chhattisgarh.
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur Chhattisgarh.
4 - The Collector Raipur, District Raipur Chhattisgarh.
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer Abhanpur,
District Raipur Chhattisgarh.
--- Respondent(s)
WPC No. 396 of 2022
1 - Smt. Gayatri Sahu W/o Late Parmanand Sahu Aged About 55 Years R/o Village
Nimora, P. O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh
30
2 - Khulesh Kumar Sahu S/o Late Parmanand Sahu Aged About 31 Years R/o
Village Nimora, P. O. Bendri, Tehsil Abhanpur District Raipur Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through The Secretary, Secretary Of Ministry Road, Transport Of
Highways, Government Of India, Transport Of Bhawan-1, Parliament Street, New
Delhi 110001
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A, (N. R. R. No. 30), Raipur Section, District Raipur Chhattisgarh
3 - State Of Chhattisgarh Through The Secretary, Revenue Department, Mahanadi
Bhawan, Mantralaya, Capital Complex, Atal Nagar, Naya Raipur District Raipur
Chhattisgarh
4 - The Collector, Raipur District Raipur Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer, Abhanpur,
District Raipur Chhattisgarh
--- Respondent(s)
WPC No. 593 of 2022
1 - Anuj Sahu S/o Late Shri Radheshyam Sahu, Aged About 44 Years R/o Ram
Janki Gali, Ward No. 11, Village Nimora, P.O. Bendri, Tehsil Abhanpur, District
Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2 - Tulesh Sahu, S/o Shri D.C. Prasad Sahu, Aged About 60 Years R/o Hanuman
Mandir Gali, Nimora, P.O. Bendri, Tehsil Abhanpur, District Raipur Chhattisgarh,
District : Raipur, Chhattisgarh
--- Petitioner(s)
Versus
1 - Union Of India Through Secretary Of Ministry Of Road, Transport And
Highways, Government Of India, Transport Bhawan- I, Parliament Street, New
Delhi- 110001., District : New Delhi, Delhi
2 - National Highway Authority Of India, Through Its Chief Engineer, National
Highway No. 12-A (N.R.R. No.-30), Raipur Section, District Raipur Chhattisgarh,
District : Raipur, Chhattisgarh
31
3 - State Of Chhattisgarh Through Secretary, Revenue Department, Mantralaya,
Mahanadi Bhawan, Capital Complex, Naya Raipur, District Raipur Chhattisgarh,
District : Raipur, Chhattisgarh
4 - The Collector, Raipur, District Raipur Chhattisgarh, District : Raipur,
Chhattisgarh
5 - Sub Divisional Officer (Revenue) Cum Land Acquisition Officer, Abhanpur,
District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
--- Respondent(s)
(Cause Title downloaded from CIS Periphery)
For respective
Petitioner(s)
: Mr. Kamal Kishore Patel, Advocate and Mr. Akash
Deep Sharma, Advocate on behalf of Mr. Atul Kumar
Kesharwani, Advocate.
For Respective
: Mr. Ramakant Mishra, DSGI with Mr. Sagar Soni,
Respondents
Advocate, Mr. Sangharsh Pandey, Govt. Advocate,
Mr. Dheeraj Wankhede, Advocate.
SB: Hon’ble Mr. Justice Amitendra Kishore Prasad
Order on Board
14/10/2026
1. Since all the captioned writ petitions involve a common question
of law and are founded on similar facts and circumstances, they
have been clubbed together, heard analogously and are being
disposed of by this common order.
2. For the sake of convenience and clarity, WPC No.1485/2019 has
been treated as the lead case and the facts of the said petition
are being referred to for the purpose of adjudication. The decision
rendered herein shall, however, govern the connected writ
petitions as well, as the issues raised therein are identical in
nature.
32
3. Brief facts of the case are that the petitioner is the owner of the
land bearing Khasra No.176 admeasuring area 1247 sq.meter
situated at Village Parsathi Tehsil Abhanpur District Raipur. The
said land of the petitioner was acquired vide award dated
21.6.2015 passed in Land Acquisition Case No.01(2)/A-82, Year
2014-15, Village Parsathi P.H.N.18 Tahsil Abhanpur District
Raipur (CG) by the competent Land Acquisition Officer-cum-Sub
Divisional Officer, Raipur (CG). The petitioner’s land comprising
1247 sq. meter was acquired, for which he was awarded
Rs.16,82,577/-. For 460 sq. meter of land, he was awarded
Rs.42,07,344/- and for 470 square meter, Rs.42,98,808/- was
awarded. The grievance of the petitioner is that for more land,
less compensation was given and for less land, more
compensation was given.
4. Learned counsel for the petitioners submits that inadequate
compensation has been awarded to the petitioners in the course
of acquiring their properties for the purpose of construction of
respective National Highways. According to the petitioners, the
authorities have not applied proper multiplier while quantifying the
compensation. Similarly, the authorities concerned have applied
different yardsticks for similar nature of properties lying adjacent
to each other and in the process, different rates of compensation
have been given to different owners which also is arbitrary.
5. Learned counsel for the Respondent- NHAI submits that the
petitioners have efficacious alternative remedy under Section
33
3(G) (5) of the National Highways Act, 1956 (in short “the Act of
1956”) to redress their grievance before the Arbitrator. He further
submits that this Court while dealing with a similar issue in WPC
No.2207/2020 (Puriram Kashyap and others Vs. State of
Chhattisgarh and others) has relegated the petitioners
therein/affected land owners to the Arbitrator under Section 3(G)
(5) of the Act of 1956. The said view also affirmed by the Division
Bench in WA No.423/2020 vide order dated 12.3.2021 and the
appellants therein were granted liberty to raise dispute in terms of
Section 3G(5) of the Act of 1956 before the Arbitrator to decide
the dispute at the earliest in accordance with law keeping in mind
the order passed by this Court in WA No.7 of 2019 (Ashutosh
Agarwal and another Vs. Union of India and others). In the said
Writ Appeal, this Court was faced with the following questions :
(f) If there is patent arbitrariness in the ‘decision making
process’ and the decision taken, should the party be
relegated to the remedy by way of Arbitration and whether
the course pursued by the learned Single Judge declining to
interfere under Article 226 of the Constitution of India can
be justified; more so, where there is no disputed question of
fact ?
(g) Is the alternate remedy a bar of law, or rule of
convenience ?”
The Division Bench of this Court in para 17 held as under:-
17 . After hearing both the sides and also in view of the
precedents cited from both the sides, we do not have any
34
doubt to hold that power of this Court under Article 226 of
the Constitution of India, which is even wider of the power
of the Apex Court under Article 32 cannot be curtailed by
any statute. The existence of alternate remedy is more a
'rule of convenience' and the parties would be relegated to
pursue such remedy, under normal circumstances. But if
special circumstances are involved or whether the
proceeding under challenge is per se arbitrary and illegal
or if it has resulted in total miscarriage of justice, the
discretionary power vested in this Court to have the matter
considered under Article 226 is always there, to be invoked.
In view of the particular nature of challenge raised and the
factual position demonstrated by the Appellants, resulting
in payment of higher compensation to an adjoining /
identical property having a lesser extent/area while
awarding only a lower amount to the Appellants (merely
for the reason that the property involved is having a higher
extent) cannot but be held as an arbitrary exercise and we
find it appropriate to have it considered by this Court. The
question is answered in favour of the Appellants and
against the Respondents.”
6. Having heard learned counsel for the parties and having perused
the documents annexed with the petition(s), this Court finds that
the acquisition of the properties in the present case is governed
by the provisions of the Act of 1956. Section 3G(5) of the Act of
1956 reads as under:
“3G(5) If the amount determined by the
competent authority under sub-section (1) or
sub-section (2) is not acceptable to either of the
parties, the amount shall on an application by
35
either of the parties, be determined by the
arbitrator to be appointed by the Central
Government.”
7. On a bare perusal of the aforesaid provision, it is evident that
when the competent authority decides the amount of
compensation for acquired land and if the landowner is
dissatisfied with that amount, he can apply for arbitration. In the
present case, since there are considerable number of petitioners
whose properties situated at different places have been acquired
and who are aggrieved by the multiplier applied in the process of
quantifying the compensation, this Court is of the opinion that the
matter is one which needs to be dealt with individually by raising
an appropriate individual dispute by each of the petitioners
before the Arbitrator under the provisions of Section 3 G (5) of the
Act of 1956.
8. Accordingly, subject to the petitioners’ approaching the Arbitrator,
it is expected that the Arbitrator shall take into consideration the
judgment of the Division Bench of the High Court of Chhattisgarh
as mentioned above and also other guidelines and parameters
that have been laid down for the purpose of quantifying
compensation. It is also expected that the Arbitrator shall decide
the same objectively by passing a speaking order. All the
petitioners are directed to raise their dispute individually before
the Arbitrator in accordance with law at the earliest, preferably
within a period of 2 weeks from the date of receipt of a copy of
36
this order and thereafter, the Arbitrator is expected to take a
decision at the earliest preferably within 60 days from the date of
receipt of the application of the petitioners.
9. It is observed that Counsel for the respective respondents will
assist Counsel for the petitioners with regard to appointment of
Arbitrator.
10. With the aforesaid observations / directions, all the Writ
Petition stand disposed of.
Sd/-
(Amitendra Kishore Prasad)
Judge
Shyna Ajay