SRI VENKATARAYAPPA vs SRI M OBANNA
- Court
- Karnataka High Court
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HC-KAR
NC: 2026:KHC:59150
MFA No. 5120 of 2022
CNR: KAHC010324152022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 15 DAY OF OCTOBER, 2026
BEFORE
THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
MISCELLANEOUS FIRST APPEAL NO.5120 OF 2022 (CPC)
BETWEEN:
SRI VENKATARAYAPPA
S/O MUNIYAPPA
AGED ABOUT 81 YEARS,
R/O K E B ROAD
SIDLAGHATTA TOWN-562105
…APPELLANT
(BY SRI.DILLI RAJAN, ADV. FOR SRI. SUBBA REDDY K
N.,ADVOCATES)
AND:
1. SRI M OBANNA
S/O O MUNIYAPPA
AGED ABOUT 62 YEARS
R/AT K E B ROAD
SIDLAGHATTA TOWN-562 105
2.
SRI NAGARAJA
S/O LATE SMT NARAYANAMMA
AGED ABOUT 58 YEARS
3. SRI.GOPALA KRISHNA
S/O LATE SMT NARAYANAMMA
AGED ABOUT 56 YEARS
4. SMT.YASHODAMMA
D/O LATE SMT NARAYANAMMA
AGED ABOUT 55 YEARS
ALL ARE R/AT GAMBEERABAHALLI VILLAGE
JANGAMAKOTE HOBLI
SIDDLAGHATTA TALUK - 562 105
SIGN
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MFA No. 5120 of 2022
CNR: KAHC010324152022
5. SMT.DODDA OBAMMA
W/O O THIMMAIAH
AGED ABOUT 75 YEARS
R/A T B ROAD
SIDLAGHATTA TOWN-562 105
6. SMT.CHIKKA OBAMMA
W/O V BYYANNA HINDU
AGED ABOUT 70 YEARS
R/A GAMBEERANAHALLI VILLAGE
JANGAMAKOTE HOBLI
SIDLAGHATTA TALUK-562 105
7. SRI V KRISHNAM RAJU
S/O VENKATARAJU
AGED ABOUT 73 YEARS
R/AT D.NO.2662
GANDHINAGAR
BANGARPETE TOWN
KOLAR DISTRICT-563 114
8. SMT.PRABHAVATHI
D/O RAMESH RAJU
AGED A BOUT 45 YEARS
R/AT FORT, SIDLAGHATTA TOWN-562 105
9. SMT K SATHYAVATHI
D/O KRISHNAM RAJU
AGED ABOUT 50 YEARS
R/AT FORT, SIDLAGHATTA TOWN-562 105
10. SMT SHANTHAMMA
W/O KRISHNAM RAJU
AGED ABOUT 60 YEARS
R/AT FORT, SIDLAGHATTA TOWN-562 105
11. SMT GULABJAN
W/O CHAND PASHA
AGED ABOUT 60 YEARS
R/AT JANGAMAKOTE VILLAGE AND POST
SIDLAGHATTA TOWN-562 105
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NC: 2026:KHC:59150
MFA No. 5120 of 2022
CNR: KAHC010324152022
12. SMT NOOR JAN
W/O IMTIYAZ PASHA
AGED ABOUT 67 YEARS
R/AT 2ND KURUBARAPETE
SIDLAGHATTA TOWN-562 105
13. SMT TASEEN
W/O MAHABOOB PASHA
AGED ABOUT 60 YEARS
R/AT MAHABOOB NAGAR
SIDLAGHATTA TOWN-562 105
14.
SMT GORI(BABY)
W/O BABAJAN
AGED ABOUT 50 YEARS
R/AT MAHABHOOB NAGAR
NALLIMARADAHALLI
SIDLAGHATTA TOWN-562 105
15. SRI SARDAR
S/O KHASIM SABI
AGED ABOUT 38 YEARS
R/AT MAHABHOOB NAGAR
NALLIMARADAHALLI
SIDLAGHATTA TOWN-562 105
16. SRI SARDAR
S/O MAHABOOB SABI
AGED ABOUT 34 YEARS
17. SMT SHAMSHUNNISSA
W/O ABDUL KHUDDUS
AGED ABOUT 40 YEARS
18.
SRI NAZEER AHAMED
S/O SATTAR SABI
AGED ABOUT 55 YEARS
19. SMT HASEENA BEGUM
W/O SHARIFF AHAMED
AGED ABOUT 56 YEARS
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MFA No. 5120 of 2022
CNR: KAHC010324152022
20. SRI RAFIQ
S/O BHASHEER KHAN
AGED ABOUT 48 YEARS
21. SRI SHAIK MUQTHIYAR
S/O BABJANSAB
AGED ABOUT 55 YEARS
22. SRI PEER PASHA
AGED ABOUT 55 YEARS
23. SRI CHANPASHA
S/O RAHIMSAB
AGED ABOUT 45 YEARS
24. SRI ATTAULLA
S/O SYED AMEER HUSSAIN
AGED ABOUT 50 YEARS
25. SRI B CHAND PASHA
S/O SHARIFF AHAMED
AGED ABOUT 40 YEARS
26. SRI BABAJAN
S/O DASTAGIR SAB
AGED ABOUT 42 YEARS
27.
SRI SARDAR SAB
S/O NOT KNOWN
AGED ABOUT 50 YEARS
28. SMT SALLIMABEE
W/O ABDUL JABBAR SAB
AGED ABOUT 60 YEARS
RESPONDENTS 16 TO 28 ARE
R/AT MAHABOOB NAGAR
SIDLAGHATTA TOWN-562 105
29. SRI RIYAZULLA
S/O PYLAVAN BABJAN SAB
AGED ABOUT 50 YEARS
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MFA No. 5120 of 2022
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30. SRI SYED HAFEEZ PASHA
S/O SYED DASTAGIR SAB
AGED ABOUT 40 YEARS
RESPONDENTS 29 AND 30 ARE
R/AT FORT
SIDLAGHATTA TOWN-562 105
31. SRI VENKATA REDDY
S/O MUNIYAPPA
AGED ABOUT 55 YEARS
32.
SMT VENKATALAKSHMAMMA
W/O VENKATAREDDY
AGED ABOUT 50 YEARS
BOTH ARE R/AT VARDANAYAKANAHALLI VILLAGE
KASABA HOBLI
SIDLAGHATTA TALUK-562 105
33. SMT SABEEN TAJ
W/O CHAND BEIG
AGED ABOUT 45 YEARS
34. SMT HASEENA BEE
W/O BAKASH KHAN
AGED ABOUT 50 YEARS
BOTH ARE R/AT MAHABOOB NAGAR
SIDLAGHATTA TOWN-562 105
35. SRI PIRU SAB
S/O ABDUL JABBAR
AGED ABOUT 45 YEARS
36. KHADAR PASHA
S/O ABDUL JABBAR
AGED ABOUT 42 YEARS
37.
MUNIR PASHA
S/O ABDUL JABBAR
AGED ABOUT 45 YEARS
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HC-KAR
NC: 2026:KHC:59150
MFA No. 5120 of 2022
CNR: KAHC010324152022
38. PEER PASHA
S/O ABDUL JABBAR
AGED ABOUT 35 YEARS
39. TAJ PASHA
S/O ABDUL JABBAR
AGED ABOUT 32 YEARS
40.
MUBARAK PASHA
S/O ABDUL JABBAR
AGED ABOUT 40 YEARS
41. FAZAL PASHA
S/O ABDUL JABBAR
AGED ABOUT 30 YEARS
RESPONDENTS 35 TO 41 ARE
R/AT MEHABOOB NAGAR
SIDDLAGHATTA TOWN-562105
…RESPONDENTS
(BY SRI.SARAVANA S .,ADVOCATE FOR C/R-1;
NOTICE TO R-7 TO R-41 IS DISPENSED WITH V.O.D
27.07.2022)
THIS MFA IS FILED UNDER ORDER 43 RULE 1 OF CPC,
AGAINST THE ORDER DATED 12.04.2022 PASSED ON I.A. NO.
2 IN R.A.NO. 98/2018 ON THE FILE OF THE II ADDITIONAL
DISTRICT AND SESSIONS JUDGE, CHIKKABALLAPURA,
SITTING AT CHINTAMANI, ALLOWING I.A. NO.2 FILED
UNDER ORDER 39 RULE 1 AND 2 OF CPC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
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HC-KAR
NC: 2026:KHC:59150
MFA No. 5120 of 2022
CNR: KAHC010324152022
ORAL JUDGMENT
Learned counsel for appellant as well as learned counsel
for respondents are present. They submit that the Regular
Appeal before the District Court has been disposed of. Hence,
the present appeal would not survive for consideration.
2. Accordingly, the present appeal is dismissed as
having become infructuous.
3. In view of dismissal of the appeal, pending
interlocutory applications, if any would not survive for
consideration and the same pale into insignificance.
Sd/-
(PRADEEP SINGH YERUR)
JUDGE
GSS
List No.: 1 Sl No.: 12