TARUN CHOUHAN S/O JOGARAM CHOUHAN vs STATE OF RAJASTHAN
- Court
- Rajasthan High Court
[2026:RJ-JP:43587]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18993/2024
CNR: RJHC021067182024 | URN: CW / 39863U / 2024
1. Baldev Prasad S/o Shri Mahavir Prasad, Aged About 31
Years, R/o Vpo Jatoli, Tehsil And District Dholpur
Rajasthan.
2. Sanjay Khan S/o Shri Iqbal Hussain, Aged About 32
Years, R/o Masjid Wali Gali, Mandir Ke Pass, Bundi
Rajasthan.
3. Anup Kumar Chouhan S/o Shri Ram Singh Chouhan, Aged
About 33 Years, R/o Village Bholoo Post Barodiya Kalan,
Ramganj Mandi Kota.
4. Manoj Kumar Mourya S/o Shri Devi Sahay Mouria, R/o
Vpo Nayabas Via Samod Tehsil Shahpura, District Jaipur.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Medical Health Services, Government Of
Rajasthan, Government Secretariat Jaipur Rajasthan.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. State Institute Of Health And Family Welfare (Sihfw),
Jhalana Institutional Area, Jaipur Through Its Director.
----Respondents
Connected With
S.B. Civil Writ Petition No. 6421/2024
CNR: RJHC020341982024 | URN: CW / 13459U / 2024
1. Tarun Chouhan S/o Jogaram Chouhan, Aged About 30
Years, R/o 23, Rajan Vihar, Cheembai Sancheti, Gups
School, Indra Colony Extension, Pali, Rajasthan.
2. Jagdish Kumar S/o Chela Ram, Aged About 33 Years, R/o
484, Muwalo Ki Guvadi, Degana Ganv, District Nagaur,
Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
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Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
4. The Principal And Controller, Govt. Medical College, Pali.
----Respondents
S.B. Civil Writ Petition No. 19014/2024
CNR: RJHC021055942024 | URN: CW / 39905U / 2024
Dinesh Chand Jalwania S/o Harkaran Jalwania, H R/o 33, Ounkar
Sadan, Shive Colony, Delwara Road, Beawar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
4. The Chief Medical And Health Officer, Ajmer.
5. The Principal Medical Officer, Government Amritkaur
Hospital, Beawar, District Ajmer.
----Respondents
S.B. Civil Writ Petition No. 19052/2024
CNR: RJHC021068532024 | URN: CW / 40040U / 2024
Devika Sharma Daughter Of Shri Tarachand Sharma, Aged About
28 Years, Resident Of Village Pura Ki Dhani Post Sabalpura Tehsil
Dhod District Sikar (Raj).
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Department Of Medical And Health And Family Welfare
Department, Secretariat, Jaipur (Raj).
2. Director, State Health And Family Welfare Institution,
Jhalana, Institutional Area, Jaipur (Raj).
3. Additional Director, Non Gazzeted, Medical And Health
Department, Swasthya Bhawan, Tilak Marg, Jaipur (Raj).
----Respondents
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S.B. Civil Writ Petition No. 19078/2024
CNR: RJHC021072472024 | URN: CW / 40096U / 2024
Saddam Hussain Son Of Shokat Hussain, Aged About 34 Years,
Resident Of Rest House Ke Samne, Bapawar Road, Sangod,
Distt. Kota, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary To The
Government, Department Of Medical And Health Services,
Government Of Rajasthan, Government Secretariat Jaipur
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. State Institute Of Health And Family Welfare (Sihfw),
Jhalana Institutional Area, Jaipur, Through Its Director.
----Respondents
S.B. Civil Writ Petition No. 19261/2024
CNR: RJHC021079482024 | URN: CW / 40571U / 2024
Balwant Sigh Son Of Shri Manohar Singh Shekhawat, Aged
About 27 Years, Resident Of Rajputo Ka Mohalla, Mor,
Todaraisingh, Tonk, Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary To The
Government, Department Of Medical And Health Services,
Government Of Rajasthan, Government Secretariat Jaipur
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. State Institute Of Health And Family Welfare (Sihfw),
Jhalana Institutional Area, Jaipur, Through Its Director.
4. Joint Director, Office Of Chief Medical And Health Officer,
Kota.
5. Superintendent/principal, J.k. Lon Mother And Child
Hospital, Kota.
----Respondents
S.B. Civil Writ Petition No. 19264/2024
CNR: RJHC021079572024 | URN: CW / 40575U / 2024
Manish Rathor Son Of Shri Sitaram Rathor, Aged About 32 Years,
Resident Of 917 Vhl, Vivekanand Nagar, Ladpura, Kota,
Rajasthan.
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----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary To The
Government, Department Of Medical And Health Services,
Government Of Rajasthan, Government Secretariat Jaipur
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. State Institute Of Health And Family Welfare (Sihfw),
Jhalana Institutional Area, Jaipur, Through Its Director.
4. Joint Director/ Chief Medical And Health Officer, Kota.
5. Superintendent/principal, J.k. Lon Mother And Child
Hospital, Kota.
----Respondents
S.B. Civil Writ Petition No. 19269/2024
CNR: RJHC021079552024 | URN: CW / 40584U / 2024
Dileep Kumar Meena Son Of Shri Ramcharan Meena, Aged About
27 Years, Resident Of Village Bamulia, Post Gajanpura, Distt.
Baran, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary To The
Government, Department Of Medical And Health Services,
Government Of Rajasthan, Government Secretariat Jaipur
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. State Institute Of Health And Family Welfare (Sihfw),
Jhalana Institutional Area, Jaipur, Through Its Director.
4. Chief Medical And Health Officer, Kota.
5. Chief Medical Officer, Shaheed Rajmal Meena Govt.
District Hospital, Baran
6. Superintendent, Govt. District Hospital, Rampura, Kota.
7. Superintendent/principal, J.k. Lon Mother And Child
Hospital, Kota.
----Respondents
S.B. Civil Writ Petition No. 19270/2024
CNR: RJHC021079562024 | URN: CW / 40585U / 2024
Satyendra Meena S/o Shri Kishalal Meena, Aged About 32 Years,
R/o Bade Mandir Ke Pass, Ranodiya, Kota, Rajasthan.
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----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary To The
Government, Department Of Rajasthan, Government
Secretariat Jaipur.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. State Institute Of Health And Family Welfare (Sihfw),
Jhalana Institutional Area, Jaipur, Through Its Director.
4. Chief Medical And Health Officer, Kota.
----Respondents
S.B. Civil Writ Petition No. 19453/2024
CNR: RJHC021082412024 | URN: CW / 41049U / 2024
Aasheesh Kumar S/o Sh. Purushottam Lal, Aged About 40 Years,
R/o Sanjay Colony, Ward No. 26, Gangapur City, Distt. Gangapur
City (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. Director, State Health And Medical Welfare Institution
Jhalana Institutional Area, Jaipur.
3. Director (Non-Gazetted), Medical And Health Services,
Jhalana Institutional Area, Jaipur
4. National Health Mission, Through Its Project Director,
Directorate Of Medical Health And Family Welfare, Govt.
Of Rajasthan, Swasthya Bhawan, Tilak Mark, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 19482/2024
CNR: RJHC021091092024 | URN: CW / 41111U / 2024
1. Juber Bagwan S/o Shri Nasruddin Bagwan, Aged About 31
Years, R/o Ward No. 32, Shekhpura Road, Sikar,
Rajasthan.
2. Mintu Kumari S/o Shri Prahlad Rai, Aged About 31 Years,
R/o Ward No. 16, Abhawas, Sikar, Rajasthan.
3. Priyanka Choudhary S/o Pokhar Mal, Aged About 27
Years, R/o Arjunpura, Gothra Tagalan, Sikar, Rajasthan
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----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary,
Department Of Medical Health And Family Welfare, Govt.
Of Rajasthan, Secretariat, Jaipur (Raj.).
2. The Director, State Institute Of Medical Health And Family
Welfare, Jhlana Doongi Colony, Ghat Ki Guni, Jaipur
(Raj.).
3. The Joint Secretary, Medical And Health Department
(Group- 3), Jaipur (Raj.).
4. Prakash Godara S/o Moola Ram, Selected At S. No. 2766,
Through The Director, State Institute Of Medical Health
And Family Welfare, Jhlana Doongi Colony, Ghat Ki Guni,
Jaipur (Raj.).
5. Kiran D/o Ami Lal, Selected At S. No. 2807, Through The
Director, State Institute Of Medical Health And Family
Welfare, Jhlana Doongi Colony, Ghat Ki Guni, Jaipur
(Raj.).
----Respondents
S.B. Civil Writ Petition No. 19517/2024
CNR: RJHC021089842024 | URN: CW / 41229U / 2024
Pramila Kumari Meena D/o Khana Ram Meena W/o Rajesh Kumar
Meena, Aged About 38 Years, R/o Panasha Supervisor Ka Bada,
Jahazpur, Dist - Bhilwara, Raj.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. The Director, State Institute Of Health And Family
Welfare, Rajasthan, Tilak Marg, C-Scheme, Jaipur, Raj.
3. The Nodal Officer (Recruitment Cell) And Joint Director
(Non-Gazetted), Medical And Health Services, Rajasthan,
Jaipur.
----Respondents
S.B. Civil Writ Petition No. 19588/2024
CNR: RJHC021093322024 | URN: CW / 41362U / 2024
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Surendra Kumar Sharma S/o Sh. Babu Lal Sharma, Aged About
41 Years, R/o Sainik Nagar, Karam Chari Colony, Gangapur City,
Distt. Gangapur City (Raj).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Govt. Of Rajasthan,
Secretariat, Jaipur.
2. Director, State Health And Medical Welfare Institution
Jhalana Institutional Area, Jaipur.
3. Director (Non-Gazetted), Medical And Health Services,
Jhalana Institutional Area, Jaipur
4. National Health Mission, Through Its Project Director,
Directorate Of Medical Health And Family Welfare, Govt.
Of Rajasthan, Swasthya Bhawan, Tilak Mark, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 19690/2024
CNR: RJHC021103842024 | URN: CW / 41547U / 2024
Dharmendra Chawla Son Of Shri Gajanand Chawla, Aged About
33 Years, R/o Adarsh Colony, Jobner, Tehsil Jobner, District
Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
And Health Department, Secretariat, Jaipur.
2. Director, State Institute Of Health And Family Welfare
Rajasthan (Sihfw), Jhalana Doongari, Ghat Ki Guni,
Jaipur.
3. Director, Medical And Health Services, Rajasthan, Jaipur.
4. Nodel Officer (Recruitment Cell) And Joint Director (Non
Gazetted), Medical And Health Services, C-Scheme,
Ashok Nagar, Jaipur (Raj.).
5. Chief Medical And Health Officer, Nagaur Now District
Deedwana-Kuchaman City (Raj.).
----Respondents
S.B. Civil Writ Petition No. 30/2025
CNR: RJHC021096482024 | URN: CW / 68U / 2025
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Deepak Chouhan S/o Tejkaran Chouhan, Aged About 29 Years,
R/o In Front Of Jalkheda Road Rampura, Tehsil Ladpura District
Kota , Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
Medical, Health And Family Welfare, Government Of
Rajasthan, Secretariat, Jaipur, Raj.
2. Director, State Institute Of Health And Family Welfare,
Government Of Rajasthan, Jhalana Institutional Area,
Near Doordarshan Kendra, Jaipur, Raj.
3. Superintendent, New Medical College Hospital, Kota, Raj.
4. Principal And Controller, Government Medical College,
Kota, Raj.
5. Niti Nirdharam Samiti, Department Of Medical , Health
And Family Welfare, Government Of Rajasthan,
Secretariat, Jaipur, Raj. Through Its Chairman.
----Respondents
S.B. Civil Writ Petition No. 250/2025
CNR: RJHC021104572024 | URN: CW / 553U / 2025
Yogesh Bilkhiwal S/o Shri Shrawan Kumar Bilkhiwal, Aged About
33 Years, R/o Sikar, Rajasthan - 332001.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare
Institution,jaipur.
3. The Director (Non-Gazette), Medical And Health
Services,rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 262/2025
CNR: RJHC021104602024 | URN: CW / 583U / 2025
Md. Shahrukh Khan S/o Abdul Rahman, Aged About 28 Years,
R/o Ward No. 22, Behind Hardayal Dharm Shala, Mohalla
Karigran, Sikar, Rajasthan - 332001.
----Petitioner
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Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare
Institution,jaipur.
3. The Director (Non-Gazette), Medical And Health
Services,rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 299/2025
CNR: RJHC021102952024 | URN: CW / 678U / 2025
Ganesh Sankhala S/o Shri Prabhu Dayal Sankhala, Aged About
34 Years, Resident Of Ward No.6, Near Rainbow Tower, Soni
Colony, Shrimadhopur, District Sikar (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Additional Chief Secretary,
Department Of Medical, Secretariat, Rajasthan, Jaipur
(Raj.)
2. Director, Medical And Health Service, Swasthya Bhawan,
Tilak Marg, C-Scheme, Jaipur, Rajasthan.
3. Chief Medical And Health Officer, Jaipur-I, Mini Swasthya
Bhawan, Main Road, Sethi Colony, Jaipur, Rajasthan.
4. Chief Medical And Health Officer, Jaipur-Ii, Mini Swasthya
Bhawan, Main Road, Sethi Colony, Jaipur, Rajasthan.
5. Emri Greens Health Service, Through Director, Having
Registered Office C-26C1, Opposite King Win Chemical,
Malviya Nagar Industrial Area, Jaipur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 305/2025
CNR: RJHC020018682025 | URN: CW / 700U / 2025
Nitin Kumar S/o Jagadish Prasad, Aged About 37 Years, R/o
Helak Gate, Kumher, Deeg, Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
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Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 306/2025
CNR: RJHC020018752025 | URN: CW / 701U / 2025
Devraj Malav S/o Gajanand Malav, Aged About 32 Years, R/o
Village Sitapura, Post Alfa Nagar, Tehsil Talera District Bundi,
Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical,
Health And Family Welfare Department, Rajasthan, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jhalana, Institutional Area, Jaipur (Raj.)
3. The Director (Non-Gazette), Medical And Health Services
Rajasthan Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
S.B. Civil Writ Petition No. 331/2025
CNR: RJHC020016042025 | URN: CW / 765U / 2025
1. Abhisek Sharma S/o Satyanarayan Sharma, Aged About
33 Years, R/o Near Old Bsnl Office, Malarna Doongar,
District Sawai Madhopur, Rajasthanj- 322028
2. Pankaj Kumar Nagar S/o Khayali Ram Nagar, Aged About
29 Years, R/o Khatiko Ka Mohalla, Vpo Antela, Tehsil
Viratnagar, District Jaipur, Rajasthan- 303119
3. Vijay Shukla S/o Babu Lal Shukla, Aged About 33 Years,
R/o House No. 357-B, Char Darwaja, Khura Ke Upar,
Mandi Khatikan, Ramganj, District Jaipur, Rajasthan-
302003.
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary,
Department Of Medical Health And Family Welfare, Govt.
Of Rajasthan, Secretariat, Jaipur (Raj.)
2. The Director, State Institute Of Medical Health And Family
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Welfare, Jhalana Doongi Colony, Ghat Ki Guni, Jaipur
(Raj.)
----Respondents
S.B. Civil Writ Petition No. 352/2025
CNR: RJHC020018432025 | URN: CW / 806U / 2025
Mahaveer Prasad Nagar S/o Parmanand Nagar, Aged About 31
Years, R/o Talab Mohalla, V And P Eklera, Tehsil And District
Baran, Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Secretary, Medical,
Health And Family Welfare Department, Rajasthan, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jhalana, Institutional Area, Jaipur (Raj.)
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur
----Respondents
S.B. Civil Writ Petition No. 484/2025
CNR: RJHC021102332024 | URN: CW / 1142U / 2025
1. Anoop Kumar Sharma S/o Shri Bajrang Lal Sharma, Aged
About 35 Years, R/o Ward No. 7, Phagalwe, Sikar, District
Sikar (Rajasthan).
2. Ranjeet Saini S/o Shri Teekuram Saini, Aged About 37
Years, R/o Ward No. 26, Kishan Colony, Indusrial Area
Sikar, District Sikar (Rajasthan).
3. Ashivini Pareek S/o Shri Bhagwati Prasad, Aged About 37
Years, R/o Ward No. 8, Ramleela Maidan Sikar, District
Sikar (Rajasthan).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Principal Secretary
To The Government, Medical And Health Department,
Secretariat, Jaipur (Rajasthan).
2. The Director, State Health And Family Welfare Institution,
Jhalana Institutional Area, Near Doordarshan, Kendra,
Jaipur-302004 (Rajasthan).
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3. The Joint Director, Medical And Health Services
Department, Swasthya Bhavan, Tilak Marg Rajasthan,
Jaipur.
4. The State Tuberculosis Officer, Medical And Health
Services Rajasthan Jaipur.
5. The Chief Medical And Health Officer, Sikar District Sikar
(Raj.)
----Respondents
S.B. Civil Writ Petition No. 550/2025
CNR: RJHC020030762025 | URN: CW / 1283U / 2025
Mahesh Prasad S/o Rameshwar Dayal, Aged About 36 Years, R/o
Vpo Papdi, Tehsil Indragarh, District Bundi, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 556/2025
CNR: RJHC020009532025 | URN: CW / 1291U / 2025
Kirti D/o Pukhraj Singh Jhalla, Aged About 30 Years, R/o 3/18,
Jhalla Niketan, Jamalpura, Beawar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 559/2025
CNR: RJHC021103252024 | URN: CW / 1296U / 2025
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Smt. Koyal Kumari W/o Shri Suresh Kumar, Aged About 41
Years, R/o Village Kalipahari, Post Gopipra, Tehsil Mundawar,
District Alwar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Medical
And Health Department, Government Secretariat, Govt.
Of Rajasthan, Jaipur.
2. Director Medical And Health Department, Govt. Of
Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
Jaipur.
3. Director State Institute Of Health And Family Welfare,
Govt. Of Rajasthan, Jhalana Institutional Area, Jaipur.
4. Chief Medical And Health Officer, Alwar (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 598/2025
CNR: RJHC020023942025 | URN: CW / 1379U / 2025
Sunil Kumar Sharma S/o Shri Prakash Chand Sharma, Aged
About 29 Years, R/o Village Dhanwada, Post Shyampura, Tehsil
Mandalgarh, Distt. Bhilwara (Rajasthan).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Principal Secretary
To The Government, Medical And Health Department,
Secretariat, Jaipur (Rajasthan).
2. The Director, State Health And Family Welfare
Institution, Jhalana Institutional Area, Near Doordarshan
Kendra, Jaipur-302004 (Rajasthan).
3. The Joint Director, Medical And Health Services
Department, Swasthya Bhavan, Tilak Marg Rajasthan,
Jaipur.
4. The State Tuberculosis Officer, Medical And Health
Services, Bhilwara Rajasthan
5. The Chief Medical And Health Officer Bhilwara, District
Bhilwara (Raj.)
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6. The Joint Director Medical And Health Service, Ajmer
Zone, Ajmer (Raj.)
----Respondents
S.B. Civil Writ Petition No. 647/2025
CNR: RJHC020030682025 | URN: CW / 1511U / 2025
Bhupesh Sharma S/o Mohan Lal Sharma, Aged About 36 Years,
R/o 9,10, Parshuram Nagar, Gautam Colony, Behind All India
Radio, Sawaimadhopur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 768/2025
CNR: RJHC020024812025 | URN: CW / 1928U / 2025
Anurodh Sharma S/o Deen Dayal Sharma, Aged About 30 Years,
R/o Helak Gate, Kumher, District Bharatpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 970/2025
CNR: RJHC020051772025 | URN: CW / 2430U / 2025
Mohammad Safiq Ansari S/o Shri Mohammad Rafiq Ansari, Aged
About 44 Years, Resident Of Sopriya Ki Masjid Ke Pass, Ward No.
17, Baran (Raj.)
----Petitioner
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Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. State Institute Of Health And Family Welfare, Through Its
Director, Jhalana Doongri, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 1028/2025
CNR: RJHC020046932025 | URN: CW / 2597U / 2025
1. Ashish Kumar Parashar S/o Prahlad Mal Parashar, Aged
About 34 Years, R/o Near Shiv Temple, Shiwar,
Sawaimadhopur, Rajasthan.
2. Ravindra Kumar S/o Rajendra Prasad, Aged About 36
Years, R/o Vpo Jakhrana, Tehsil Behror, District Alwar,
Rajasthan.
3. Abhishek Sharma S/o Govind Naraian Sharma, Aged
About 35 Years, R/o 13, Shyam Sarovar, Saipura,
Sanganer, Jaipur, Rajasthan.
4. Sanjay Mittal S/o Gopal Lal Mittal, Aged About 37 Years,
R/o 172/179, Sector-17, Pratap Nagar, Jaipur, Rajasthan.
5. Pramod Bangarwa S/o Ishwar Ram Bangarwa, Aged
About 36 Years, R/o Vpo Daudsar, Tehsil Ratangarh,
District Churu, Rajasthan.
6. Gaurav Kumar Sain S/o Gopal Prasad Sain, Aged About
34 Years, R/o Madhuwan Vihar Colony, Saithal Mod,
Dausa, Rajasthan.
7. Rambabu Singh S/o Bram Singh, Aged About 36 Years,
R/o Village Jungenpura, Post Sunderpura, Tehsil And
District Karauli, Rajasthan.
8. Vinod Kumar S/o Ram Chandra Singh, Aged About 39
Years, R/o Village Ghassu Ka Bas, Post Ghassu, Via Khuri
Bari, Tehsil Laxmangarh, District Sikar, Rajasthan.
9. Jexy Jacob D/o Jacob K J, Aged About 37 Years, R/o
131/29, Hansmukhi Balaji Road, Gani No. 2, Manikya
Nagar, Bhilwara, Rajasthan.
10. Rajiram Prajapat S/o Sanwarmal Prajapat, Aged About 34
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Years, R/o Khandwa Patta, Pithisar, Village Khandwa,
Tehsil And District Churu, Rajasthan
11. Gaurav Kumar Goyal S/o Dinesh Chand Goyal, Aged
About 33 Years, R/o Main Market, Kurgaon, Tehsil
Sapotara, District Karauli, Rajasthan.
12. Justee John D/o Jessy John, Aged About 38 Years, R/o H.
No. 395, Prem Shivalaya, Near Charbhuja Mandir, Kotri,
Kota, Rajasthan.
13. Mahesh Patidar S/o Giriraj Patidar, Aged About 39 Years,
R/o Vpo Barodiya, Tehsil Asnawar, District Jhalawar,
Rajasthan.
14. Vijay Laxmi D/o Sujan Singh Yadav, Aged About 32 Years,
R/o Village Dumhera, Post Ladpur, Tehsil Kotkasim,
District Alwar, Rajasthan.
15. Rajendra Kumar S/o Dhanna Lal, Aged About 38 Years,
R/o Vpo Musaigujran, Tehsil Atru, District Baran,
Rajasthan.
16. Bhanu Sharma S/o Kailash Sharma, Aged About 38 Years,
R/o Plot No. 2, Jai Hind Nagar, Tehsil Ladpura, District
Kota, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare Institution,
Jaipur.
3. The Director (Non-Gazette), Medical And Health Services,
Rajasthan, Jaipur.
4. State Nodal Officer And Ceo, Nmhp, Psychiatric Centre,
Govind Marg, Sethi Colony, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 1075/2025
CNR: RJHC020051682025 | URN: CW / 2717U / 2025
1. Ram Prasad Mali S/o Shri Kanhaiya Lal Mali, Aged About
46 Years, Resident Of Bajrang Vihar Colony, Bonli, Tehsil
Bonli, District Sawai Madhopur, 322023
2. Surendra Kumar Gupt S/o Shri Ramesh Chand Gupt, Aged
About 40 Years, Resident Of Plot No. 56, Rajnagar Colony,
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Bajariya, Sawai Madhopur, 322001
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur
2. The Director, Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur
3. State Institute Of Health And Family Welfare, Through Its
Director, Jhalana Doongri, Jaipur
----Respondents
S.B. Civil Writ Petition No. 1180/2025
CNR: RJHC020064352025 | URN: CW / 2896U / 2025
1. Dinesh Kumar Garg S/o Shri Kailash Chand Garg, Aged
About 38 Years, R/o Village Post Kantaliya, Via. Sojat
Road District Pali At Present A-9, Puneet Vihar, Sector-7,
Vidhyadhar Nagar, Jaipur- 306103
2. Ashish Kumar Trivedi S/o Shri Rajendra Prasad Sharma,
Aged About 37 Years, R/o Jain Mandir Ke Samne,
Bhandarez, Tehsil And District Dausa- 303501
3. Vishnu Pratap S/o Shri Prahlad Narayan Sain, Aged About
36 Years, R/o Near Pratap School, Bandikui, District
Dausa- 303313
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. State Institute Of Health And Family Welfare, Through Its
Director, Jhalana Doongri, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 1419/2025
CNR: RJHC020074072025 | URN: CW / 3668U / 2025
Prita Kumari D/o Shri Hari Shankar W/o Shri Jitendra, Aged
About 31 Years, R/o Sarvoday School Ke Pass, Prem Nagar-3,
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Udyog Puri, Kota (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. State Institute Of Health And Family Welfare, Through Its
Director, Jhalana Doongri, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 1449/2025
CNR: RJHC020074282025 | URN: CW / 3716U / 2025
Mohammad Wahid Khan S/o Shri Mohammad Ismail, Aged About
35 Years, Resident Of Kile Ka Chowk, Purane Hosiptal Ke Pass,
Sarwad, Kekri, Ajmer - 305403 (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur.
3. State Institute Of Health And Family Welfare, Through Its
Director, Jhalana Doongri, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 1456/2025
CNR: RJHC020074022025 | URN: CW / 3732U / 2025
Dinesh Kumar Sharma S/o Shri Om Prakash Sharma, Aged
About 46 Years, Resident Of 1-C-9, Jawahar Nagar, Jhalawar
Road, Baran-325205 (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur.
2. The Director, Medical And Health Services, Swasthya
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Bhawan, Tilak Marg, C-Scheme, Jaipur
3. State Institute Of Health And Family Welfare, Through Its
Director, Jhalana Doongri, Jaipur
----Respondents
S.B. Civil Writ Petition No. 1814/2025
CNR: RJHC020077392025 | URN: CW / 4916U / 2025
Sunil Yadav Wife Of Shri Veer Singh, Aged About 39 Years,
Resident Of Jakhrana Kalan, Alwar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary To The
Government, Department Of Medical And Health Services,
Government Of Rajasthan, Government Secretariat,
Jaipur.
2. Director, Medical And Health Services, Rajasthan, Jaipur.
3. State Institute Of Health And Family Welfare (Sihfw),
Jhalana Institutional Area, Jaipur, Through Its Director.
4. Chief Medical And Health Officer, Alwar.
----Respondents
S.B. Civil Writ Petition No. 2822/2025
CNR: RJHC020154572025 | URN: CW / 7696U / 2025
1. Jitendra Verma S/o Shri Inder Lal Verma, Aged About 36
Years, Resident Of 116/5, Vijay Colony, Malviya Nagar,
Jaipur
2. Ayaz Ahmed S/o Shri Iftiquar Ahmed, Aged About 36
Years, Resident Of Ward No. 1, Quazi Para Todabhim,
Karauli
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Government Secretariat,
Jaipur
2. The Director, Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur
3. State Institute Of Health And Family Welfare, Through Its
Director, Jhalana Doongri, Jaipur
----Respondents
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S.B. Civil Writ Petition No. 12276/2025
CNR: RJHC020672332025 | URN: CW / 27694U / 2025
Arif Khan Son Of Shree Babu Khan, Aged About 35 Years,
Resident Of Uparwali Guwadi, Village Kaklana, District Ajmer-
305205 (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Medical Health And Family Welfare,
Government Secretariat, Jaipur 302005 (Raj.)
2. Director State Institute Of Health And Family Welfare
(Sihfw) Through Its Director, Having Its Office At Jhalana
Doongari Colony, Ghat Ki Guni, Jaipur 302004 (Raj.)
3. Director (Non Gazetted) Department Of Medical And
Health, Swasthya Bhawan, Tilak Marg, C Scheme, Jaipur
30205 (Raj.)
4. Additional Director (Non Gazetted) Department Of Medical
And Health, Swasthya Bhawan, Tilak Marg, C Scheme,
Jaipur 30205 (Raj.)
5. Principal And Controller J.l.n. Medical College, Ajmer
(Raj.)
6. Member Secretary, Rajasthan Medicare Relief Society,
Government Satellite District Hospital, Ajmer (Raj.)
----Respondents
S.B. Civil Writ Petition No. 13247/2025
CNR: RJHC020729062025 | URN: CW / 29885U / 2025
Ritesh Gocher S/o Shri Nandgopal Gocher, Aged About 36 Years,
R/o Jalpa Road, Samod Distt. Kota, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. The Director Department Of State Health And Family
Welfare, Govt. Of Rajasthan, Jhalana Institutional Area,
Near Durdarshan Kendra, Jhalala Dungri, Jaipur- 302004.
3. The Chief Medical Officer Health Officer, Kota.
4. Medical And Health Officer, Govt. Community Health
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Center Sangod, Distt. Kota.
----Respondents
S.B. Civil Writ Petition No. 12741/2026
CNR: RJHC020654022026 | URN: CW / 27953U / 2026
Munna Lal Mali S/o Ramkishan Mali, Aged About 33 Years, R/o
Gangaji Ki Kothi, Post Khanpur Baroda, Gangapurcity,
Sawaimadhopur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare
Institution, Jaipur.
3. The Director (Non-Gazette), Medical And Health
Services, Rajasthan, Jaipur.
4. The Chief Medical And Health Officer, Sawaimadhopur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 12517/2026
CNR: RJHC020653902026 | URN: CW / 27603U / 2026
Radhe Shyam Raigar S/o Harikesh Raigar, Aged About 36
Years, R/o Village Gurjar Baroda, Post Baman Baroda, Tehsil
Bamanwas, District Sawaimadhopur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department, Secretariat, Jaipur.
2. The Director, State Health And Family Welfare
Institution, Jaipur.
3. The Director (Non-Gazette), Medical And Health
Services, Rajasthan, Jaipur.
4. The Chief Medical And Health Officer, Sawaimadhopur.
----Respondents
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For Petitioner(s) : Mr. Laxmi Kant Malpura
Mr. Ram Pratap Saini with
Mr. Aamir Khan
Mr. Giri Raj Rajoria
Ms. Sudesh Panwar
Mr. Pradeep Singh with
Ms. Prachi
Mr. Ramalesh Sharma
Mr. Akshit Gupta
Ms. Pragya Seth
Mr. Kamalesh Sharma
Mr. Nakul Bansal
Mr. Shreyansh Dhariwal &
Mr. Pallav Pancholi
Mr. Naveen Dhuwan with
Mr. Pradeep Bohaliya
Mr. Fouji Chawla
Ms. Nikita Singhal for
Mr. Inder Raj Saini
Mr. Punit Singhvi
Ms. Urja Sharma
Mr. Ajay Gupta
Mr. Harendra Neel with
Mr. Prashant Tada
Mr. Sunil Kumar Singodiya
Mr. Tanveer Ahamad with
Mr. Iliyas Khan,
Mr. Rakesh Kumar Dhawan,
Ms. Harshita Sharma &
Mr. Pradhyuman Parmar
Mr. Hitesh Bagri with
Mr. Nadeem Mazahir
For Respondent(s) : Mr. Archit Bohra, AGC with
Mr. Rahul Verma
JUSTICE ANOOP KUMAR DHAND
Order
27/10/2026
Reportable
1. Since common question of law and facts are involved in all
these petitions, hence, with the consent of counsel of the parties,
their arguments have been heard together and the same are being
decided by this common order.
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2. For the sake of convenience, the facts pleaded in SB Civil
Writ Petition No.18993/2024 have been taken into consideration.
3. The instant writ petition has been preferred with the
following prayer:
“a) By an appropriate writ, order and direction in the
nature thereof the respondents may kindly be directed
to consider the experience of the petitioners, award
bonus marks and also to consider the candidature of
the petitioners and include name of the petitioners in
the Final Merit List dated 6.12.2024 and accordingly
give appointment to the petitioners on the post of
Officer in pursuance to Nursing Officer Recruitment
2023 in their respective category on merits with all
consequential benefits.
b) Any other relief as this Hon'ble Court may deem fit
and proper be also passed in favour of the Petitioners.”
4. The brief facts of the case are that an advertisement has
been issued by the respondents on 05.05.2023 for appointment
on the post of Nursing Officer. As per the terms and conditions of
the advertisement, a candidate must have educational
qualification of: I. Senior Secondary or its equivalent; II. GNM
Course or its equivalent qualification from an institute recognized
by the State Government, and III. Registered with the Rajasthan
Nursing Council. In addition to the above, as per the condition
No. , those candidates who are having experience of performing
t
the work and discharging the duties in various schemes of the
State of Rajasthan would be entitled to get bonus marks.
5. As per the second proviso appended the Rule 19 of the
Rajasthan Medical and Health Subordinate Service Rules, 1965
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(for short, ‘the Rules of 1965’), all the applications of the
applicants are required to be scrutinized. In case of appointment
to the posts other than Pharmacist, which are not falling under the
purview of the Commission, merit shall be prepared by the
Appointing Authority on the basis of the marks obtained in such
qualifying academic examination or professional examination or
both, as specified in the schedule appended to these Rules and
such bonus marks, as may be specified by the State Government,
having regard to the length of experience of similar work under
the Government, National Rural Health Mission, Medi Care Relief
Society, Chief Minister BPL Jeevan Raksha Kosh, AIDS Control
Society, Revised National Tuberculosis Control Programme
(RNTCP), Jhalawar Hospital and Medical College Society,
Integrated Disease Surveillance Project or State Institute for
Health and Family Welfare.
6. The Department of Medical and Health, Government of
Rajasthan vide its order/circular dated 25.07.2023 has formulated
a scheme for providing bonus marks to those candidates, who are
working in the aforesaid schemes. For ready reference, the
order/circular dated 25.04.2023 is reproduced as under:
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7. As per the aforesaid order/circular, the eligible candidate who
has completed a period of one year would be entitled to receive 10
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bonus marks; such candidates who have completed a period of
two years would be entitled to get 20 bonus marks; and those
candidates who have completed three years in regular recruitment
would be entitled to get 30 bonus marks.
8. It is worthy to note here that those candidates, appointed
prior to the COVID-19 pandemic and have served during COVID-
19 pandemic period from 22.03.2022 to 13.02.2022 currently
working or not; and those candidates who were appointed during
COVID-19 pandemic from 22.03.2022 to 13.02.2022 irrespective
of the fact whether they are currently working or not, would be
entitled to get 15 bonus marks if working period of their
contractual/urgent temporary appointment is less than two years;
20 bonus marks if working period of their contractual/ urgent
temporary appointment is two years or more but less than three
years; and 30 bonus marks if working period of their contractual/
urgent temporary appointment is three years or more
respectively.
9. The instant bunch of writ petitions has been preferred by
several petitioners on the basis of the duties performed by them.
It is the case of the petitioners that they are having similar
experience of the same work, as performed by the Nursing
Officers and the competent authority has also issued experience
certificate certifying their work in those schemes, but in spite of
having the valid experience certificate, the respondents are not
considering their experience, as valid experience for the purpose
of getting benefit of bonus marks. Hence, under these
circumstances, they have approached this Court by way of filing
the instant writ petitions seeking appropriate directions.
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10. Per contra, learned counsel appearing on behalf of the
respondents opposed the arguments, raised by counsel for the
petitioners and submitted that mere working in any of the
schemes, as mentioned in Rule 19 of the Rules of 1965, does not
entitle the petitioners to get the benefit of bonus marks, as the
petitioners have not performed the duties and works assigned to
the Nursing Officer. Hence, under these circumstances, the
petitioners are not entitled to get the bonus marks and the instant
writ petitions are liable to be rejected.
11. Heard and considered the submissions made at the Bar and
perused the material available on the record.
12. Perusal of the record indicates that in terms of Rule 19 of the
Rules of 1965, the candidates who have performed their duties in
any of the scheme, are entitled to get bonus marks as per the
experience gained by them in respective years i.e. one year, two
years or three years and more. Several kinds of documents have
been placed on record by different petitioners on the basis of
which they are seeking benefit of bonus marks and the respondent
State is opposing their prayer on a technical count that they have
not performed the duties of the Nursing Officer.
13. It is the case of the State that the job responsibilities of
Health Personnel working on the post of Nurse Gr.I and Nurse Gr.
II has been prepared by the State Institute of Health and Family
Welfare, Government of Rajasthan, which defines the work and
responsibilities of Nurse Gr.I and Gr. II. For ready reference, the
same is reproduced as under:
“ Job Responsibilities of Nurse Grade-I and II
Reports to : Medical Officer Incharge
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Responsible for :
1. Patient Care
2. Administration
3. Teaching and Training
4. Quality Assurance and Infection Prevention
5. Implementation of Act and Legislations
6. Other
Brief Description of Duties and Responsibilities:
1. Patient Care
a) Take daily detailed rounds of the Ward, twice in a
day.
b) Attend and assess all the patients, enquire about
their condition, comfort and diet, complaints and
compliance for Medicine intake.
c) Accompany MO I/C for rounds of wards and note
instructions.
d) Going around the wards periodically to ensure that
staffs are alertly present at their duty position and that
patients are comfortable.
e) Carry out the orders and instructions of MO and
Matron, relating to the treatment of patients and
management of ward.
f) Fill up all forms in case sheets with necessary
details, enter investigation reports date wise, enter
clinical information e.g. temperature, BP, input-output
charts, other patient charts and checklists when
required.
g) Check all the case sheets, attach extra case sheets
and prepare lab forms for investigation.
h) Collect investigation results and attach them to case
sheet/patient file.
i) Completing case sheets of discharge/
transfer/death/LAMA patients.
j) Completing daily treatment book, report book, diet
sheet and other records.
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k) Take blood sample for investigations, check
specimens, enter in specimen book and send to Lab
timely and ensure that specimens have been received
in Lab in good condition.
l) Carry out bedside investigations like ECG, Blood
sugar etc.
m) Record vital signs, Height and Weight of new cases
on admission.
n) Give injections and record them as prescription
order.
o) Administer injections/tablets or liquid medicines
requiring care in giving e.g. oily medications.
p) Maintain all procedure trays in readiness.
q) Maintain emergency trays and other duty room
trays, sterilizer, instruments in working condition by
getting indents from sister or getting repairs done in
case of a break down.
r) Make beds of serious patients and help students
make beds, supplying necessary linen.
s) Ensure that serious patients going for investigations
i.e. Sonography, ECG, X-ray, and referral are
accompanied by ward boy or sweeper. Listen to
patient's problem and help to solve them through
various means.
t) Write the diet register and supervise distribution of
diet. Ensure that special diets are served and eaten by
the patient.
u) Ensure that a discharged patient goes home with
proper understanding of the follow-up procedure and
details of the diet, medication, exercises and other
relevant information/health education as required.
v) Immediately inform the duty doctor / treating doctor
in case of any emergency / a patient dying during duty
time.
w) All concerned records, reports must be completed
and handed over to the next shift staff nurse.
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x) Ensure universal safety precautions during all
patient care activities. Never forget hand washing.
y) Take special care whenever posted in following
areas:
Area Special Care
A)Labour
Room
Ensure Asepsis in LR
Follow Standard Labour room Pratices and
procedures.
Conduct normal, Difficult and abnormal
deliveries, Ensure essential new born care,
special care of premature and low birth
weight babies
b)Mental
Hospital
Prepare Patient for ECT and assisting doctor
with it. Care of mentally ill/mentally
retarded clients (Where such Unit exists).
c) ICU Ensure Asepsis. Follow standard procedure
for infection procedure. Ensure total patient
care, helping with ECG or any other
investigation procedure.
d) Emergency
department/
CPR unit
Total patient care, Maintain patient line,
continuous monitoring of ECG, ventilator etc
Send specimens for prescribed investigation
and inform results to the doctor in time.
Assist in life saving procedures/Perform CPR
Note: If posted at CHC/PHC, carry out fieldwork
including immunization services. As and when assigned
by the in-charge, in addition to medical care services.
If Posted in OT
i) Prepare patients for operations and see that the
patient is sent to operation theatre with all necessary
papers and medications.
ii) Counsel pre operative patients to reduce their
tension and give them confidence.
iii) Get patients clothes and bed linen changed as and
when necessary.
iv) Care of instruments and gloves. See sterilization
trays and trolleys are ready to use.
v) Keep I/V or blood transfusion tray ready and help
the doctor with the procedure.
vi) Ensure that all investigation specimens are sent to
the proper laboratory with forms.
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vii) Observe all patients conditions and report changes
to ward in-charge and/or the doctor.
viii) Carry out nursing procedures for all serious
patients.
ix) Help newly posted students to carry out their
nursing procedures.
2. Administrative
a) Help the ward in-charge to carry out her/his work.
b) Supervision and guidance of all subordinates/junior
staff
c) Work in place of the ward in-charge in his/her
absence.
d) Ensure maintenance of general cleanliness of the
ward and the Facilities (Toilets).
e) Maintain up to date inventory of scheduled
drugs/poison.
f) Take over from previous duty nurse, all new and
serious patients, instruments, supplies drugs, etc.
g) Supervise medicine given by students or do it in
case there are no students.
h) Supervise nursing care being given by nursing
student.
i) Maintain good inter-personal relations with all other
staff.
j) Information of MLC cases to Medical Jurist and unit
head
k) Maintaining BPL patient and DOTS patients record.
l) Co-operates in activities related to National Health
Program.
m) Completes discharge or death ticket of patient
before sending it to record room.
n) Ensure safe disposal of biomedical waste.
o) Reporting of all OPD related work should be done.
3. Teaching and Training
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a) Orient and instruct the newly posted staff for their
work responsibility (for Nurse grade-I)
b) Instruct students in their work and orient newly
posted students.
c) Carry out health teaching for individual or group of
patients.
d) Instruct student specially the newly appointed ones
in the correct ways of handing bed pans, urinals,
sputum cups, kidney trays, soiled dressings, bandages,
binders, lines etc.
e) Provide for and demonstrate methods of dis-
infection and cleaning.
f) Participate/Co-operated in CNE/ in service training of
health personnel on various health programs including
RCH.
4.Quality assurance and infection prevention
a) Ensure that equipment, instruments, linen etc are
always kept ready for use.
b) Ensure that sterilizers are always in working
condition and when any repair is required, bring it to
the notice of MO I/C.
c) Ensure that linen, instruments and dressing
materials are sterilized effectively and timely and that
they are kept under aseptic condition.
d) Ensure sterility of equipment, Operation Theatre,
Labour room.
e) Ensure that anaesthetic gases, oxygen, intravenous
infusion fluids, IV Sets and life saving drugs are
available in sufficient quantity.
f) Bringing to the notice of the Medical Officer any case
of breach of discipline or absence of in-patients without
permission for necessary action.
9) Ensuring that unauthorized persons do not enter the
ward and visitors are not allowed during the non-
visiting hours.
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h) Keep required items (i.e., medicines, phenyl, patient
kits etc.) ready for next shift and Night shift use.
5. Implementation of Act and Legislation
a) Deal with medico legal cases as per Act and
Legislation.
b) Keep confidentiality of patients records and
information.
c) Ensure compliance of all relevant Act and Rules as
per annexure No. 2.
6.Others
Handing over duty : The person will not leave duty
without handing over charge to next person on duty.
Before going off duty, the person will-
i) Complete their work.
ii) Hand over and take over SIL/DIL patients, post
operative cases, symptomatic patients, new cases,
delivery cases and such other cases requiring attention
of Senior Nurse taking over charge, at bedside.
iii) Complete the report book. Apart from notes on the
condition of the patients, other important matters
which may necessary for the information of the MO or
for the guidance of specialist and relieving nurse will
also be noted in the report book
Nurse Grade-l, on shift duty, after taking over as above
will also check treatment book and duty report book of
wards to acquaint themselves regarding orders for
treatment and other instructions in respect of
particular patient and ensure that the same are carried
out correctly.
Carry out other orders as given by competent authority
from time to time.”
14. It is the case of the petitioners that their case falls within the
above job responsibilities, but the respondents are not treating
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their functions/experience as valid for getting the benefit of bonus
marks.
15. The core controversy involved in these writ petitions is
“Whether the work and duties performed by the petitioners, under
different Government schemes, can be treated as equivalent to
the work and duties performed by the Nursing Officers for the
purpose of grant bonus marks.”
16. This Court is not an expert to adjudge and examine the
grievance of each singular petitioner and arrive at a definite
conclusion that whether duties/functions discharged by him/her
under any of the schemes fall within the purview of the job and
functions of Nursing Officer or not. Certainly, this task is required
to be performed by an expert body of the field.
17. This Court is conscious of the settled principle of law that it
cannot function as an expert of any subject matter and such
function has to be performed by the field / subject matter expert.
Whether the duties of a Nursing staff, working under various
schemes of the Government, or other contractual schemes are in
any manner identical, similar or distinct from the duties of a
regular Nursing Officer, is certainly a technical and factual
question, requiring evaluation by persons having domain
knowledge in the field of nursing and health administration.
18. This Court, while exercising jurisdiction under Article 226 of
the Constitution of India, cannot undertake a comparative
assessment of job profiles, work charts and duties of different
categories of Nursing Staff. Such exercise essentially falls within
the domain of the Health Department and subject matter experts.
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19. The Hon’ble Supreme Court in the case of The Maharashtra
Public Service Commission through its Secretary vs.
Sandeep Shriram Warade and Others reported in 2019 (6)
SCC 362 has held that the Court should not sit as an expert over
the opinion of experts and where specialized knowledge is
required, the matter should be left to the experts. It has been
held in para 9 and 10 as under:
“9. The essential qualifications for appointment to a
post are for the employer to decide. The employer may
prescribe additional or desirable qualifications,
including any grant of preference. It is the employer
who is best suited to decide the requirements a
candidate must possess according to the needs of the
employer and the nature of work. The court cannot lay
down the conditions of eligibility, much less can it delve
into the issue with regard to desirable qualifications
being at par with the essential eligibility by an
interpretive rewriting of the advertisement. Questions
of equivalence will also fall outside the domain of
judicial review. If the language of the advertisement
and the rules are clear, the Court cannot sit in
judgment over the same. If there is an ambiguity in the
advertisement or it is contrary to any rules or law the
matter has to go back to the appointing authority after
appropriate orders, to proceed in accordance with law.
In no case can the Court, in the garb of judicial review,
sit in the chair of the appointing authority to decide
what is best for the employer and interpret the
conditions of the advertisement contrary to the plain
language of the same.
10. The fact that an expert committee may have been
constituted and which examined the documents before
calling the candidates for interview cannot operate as
an estoppel against the clear terms of the
advertisement to render an ineligible candidate eligible
for appointment.”
20. Considering the controversy involved and in order to avoid
any injustice to either side, this Court deems it appropriate to
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direct the State Government to constitute a Committee comprising
of field /subject matter experts to form an opinion on the issue
involved.
21. Accordingly, it is directed that:
1. the Principal Secretary, Medical & Health Department,
Government of Rajasthan shall constitute a Committee
within a period of three weeks, comprising of:
(i) Principal Secretary, Department of Medical and
Health;
(ii) Director (non-gazetted), Department of Medical and
Health;
(iii) Director, State Institute of Health and Family Welfare,
Government of Rajasthan;
(iv) Joint Director, Medical and Health (Nodal Officer-
Recruitment);
(v) Principal, Sawai Man Singh Medical College, Jaipur;
(vi) Principal, Jawahar Lal Nehru Medical College, Ajmer;
(vii) Principal, Jhalawar Medical College, Jhalawar; and
(viii) Registrar, Rajasthan Nursing Council, Jaipur.
2. the said Committee shall examine the Job Description,
Work Experience Certificates, Appointment Letters, and
actual duties performed by the petitioners vis-a-vis the
duties prescribed for Nursing Officers, and submit a
reasoned report within a period of four weeks thereafter
as to whether the work performed by the petitioners can
be considered equivalent for grant of bonus marks.
3. The Committee shall afford an opportunity of hearing
to the petitioners/receive their representations and shall
submit its report within a period of six weeks from the
date of receipt of certified copy of this order.
22. The State Government shall thereafter take a final decision
on entitlement of bonus marks, based on the report of expert
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committee, within a period of four weeks thereafter, strictly in
accordance with law and relevant recruitment rules.
23. If the case of the petitioners fall within the opinion, so
framed by the experts, then the respondents would consider the
case of each of the petitioners for appointment on the post of
Nursing Officer, if they are found otherwise eligible.
24. In case, the experience certificate of any of the petitioner is
not found to be in purview of the opinion so framed, he/she would
be at liberty to approach this Court again by way of filing fresh
petition.
25. For a period of two months from today or till receipt of the
report of the expert Committee, the interim order passed in favour
of the petitioners shall remain in currency.
26. The claim of the petitioners for receiving bonus marks shall
be subject to the final decision to be taken by the Government as
per expert opinion.
27. With the aforesaid observations and directions, all the instant
writ petitions stand disposed of. The stay applications and all
pending applications, if any, also stand disposed of.
(ANOOP KUMAR DHAND),J
KuD/193, 212, 216, 217, 218, 221, 222, 224,
225, 228, 230, 231, 233, 235, 236, 239, 242,
244, 246, 247, 248, 249, 250, 251, 252, 253,
256, 258, 260, 261, 262, 263, 266, 267, 271,
272, 280, 286, 294, 295, 379, 380
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