Sanjoy Kr Barman And 8 Ors vs The State Of Assam And 2 Ors.
- Court
- Gauhati High Court
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GAHC010119702026
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2563/2026
1.SRI TAPASH RANJAN DAS
SON OF LATE CITTA RANJAN DAS, RESIDENT OF - AKSHOY SARANI,
SATSANGHA ASRAM ROAD, CHIBITABICHIA PT IX, P.O - VIVEKANANDA
ROAD, P.S -SILCHAR, DISTRICT- CACHAR, ASSAM, PIN-788007.
2: SRI RATHINDRA KUMAR NATH
SON OF LATE RABENDRA CH. NATH RESIDENT OF VILL.-UTTAR
GANAKGARI P.O. P.S- SORBHOG DIST- BARPETA ASSAM PIN-781317.
3: SRI MUNINDRA PATAR
SON OF LATE DIMBESWAR PATAR RESIDENT OF VILL.- PATIDAYA
P.O.- PATIDAYA P.S-MARIGAON DISTMORIGAON PIN-782104 ASSAM.
4: SRI RAJASHREE NAIDING
SON OF TAPASH PURUSA RESIDENT OF VILL.-HAFLONG GOVT. COLLEGE
COLLEGE ROAD HAFLONG NORTH CACHAR HILLS ASSAM-788819
5: SRI JABA TALUKDAR
DAUGHTER OF KAMAL TALUKDAR RESIDENT OF VILL.- SWADESH
NAGAR DREAMLAND AMUSEMENT PARK KHANAPARA PIN781022
ASSAM.
6: SRI KESHABANANDA BORDOLOI
SON OF LATE GAHIN BORDOLOI VILL.- BARACHILA P.O.- BEBEJIA
DISTMORIGAON PIN-782142
VERSUS
1.THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, COOPERATION DEPTT., DISPUR, GUWAHATI781006.
2:THE REGISTRAR OF COOPERATIVE SOCIETIES ASSAM
KHANAPARA GUWAHATI-22.
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3:SANJOY KR BARMAN
SON OF LATE KAMINI BARMAN SR. INSPECTOR
ARCS CACHAR SILCHAR DISTRICT-CACHAR ASSAM
4:SHRI RAMKAMAL SINHA
JR. INSPECTOR ARCS
CACHAR SILCHAR DISTRICT - CACHAR ASSAM
5:JAHIR RIZWAN CHOUDHURY
SR. INSPECTOR/AUDITOR ARCS
HAILAKANDI ASSAM
6:RAJIB AHMED LASKAR
JR. INSPECTOR/AUDITOR
RAMKRISHNA NAGAR ARCS KARIMGANJ DISTRICT - KARIMGANJ
ASSAM
7:NUR AHMED LASKAR
JR. INSPECTOR/AUDITOR ARCS
CACHAR SILCHAR DISTRICT - CACHAR ASSAM.
8:NURUL HASAN MOZUMDAR
SR. INSPECTOR/AUDITOR ARCS
HAILAKANDI DISTRICT - HAILAKANDI ASSAM
9:SHRI AJOY BAISHYA
JR. INSPECTOR ARCS
CACHAR SILCHAR DISTRICT - CACHAR ASSAM.
10:ABU SHARIF ALI
SR. INSPECTOR/AUDITOR RCS
GUWAHATI - 22 DISTRICT - KAMRUP M ASSAM.
11:NABAJYOTI PATOWARY
SR. INSPECTOR/AUDITOR RCS
GUWAHATI - 22 DISTRICT - KAMRUP M ASSAM
Linked Case : WP(C)/3684/2021
1.SANJOY KR BARMAN AND 8 ORS
S/O- LT. KAMINI BARMAN
SR. INSPECTOR ARCS
CACHAR SILCHAR DIST.- CACHAR ASSAM
2: RAMKAMAL SINHA
JR. INSPECTOR ARCS
CACHAR SILCHAR DIST.- CACHAR ASSAM
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3: JAHIR RIZWAN CHOUDHURY
SR. INSPECTOR/AUDITOR ARCS
HAILAKANDI ASSAM
4: RAJIB AHMED LASKAR
JR. INSPECTOR/AUDITOR
RAMKRISHNA NAGAR ARCS KARIMGANJ
DIST.- KARIMGANJ ASSAM
5: NUR AHMED LASKAR
JR. INSPECTOR/AUDITOR
ARCS CACHAR SILCHAR DIST.- CACHAR ASSAM
6: NURUL HASAN MOZUMDAR
SR. INSPECTOR/AUDITOR
ARCS HAILAKANDI DIST.- HAILAKANDI ASSAM
7: AJOY BAISHYA
JR. INSPECTOR ARCS
CACHAR SILCHAR DIST.- CACHAR ASSAM
8: ABU SHARIF ALI
SR. INSPECTOR/AUDITOR RCS
GHY-22 DIST.- KAMRUP (M) ASSAM
9: NABAJYOTI PATOWARY
SR. INSPECTOR/AUDITOR RCS
GHY-22 DIST.- KAMRUP (M) ASSAM
VERSUS
1.THE STATE OF ASSAM AND 2 ORS.
(REP. BY THE COMM. AND SECY. TO THE GOVT OF ASSAM
COOPERATION DEPTT.
DISPUR GHY-06)
2:THE REGISTRAR OF COOPERATIVE SOCIETIES
ASSAM KHANAPARA GHY-22
3:SUBHANJAN DAS
S/O-LATE SANKESWAR DAS R/O- HAILAKANDI TOWN
WARD NO-8 P.O. AND DIST.- HAILAKANDI ASSAM PIN-788151.
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For the Applicant(s)/Petitioner(s) : Mr. S. Hazarika, Advocate in I.A.(Civil)
No.2563/2026.
: Mr. B. Sinha, Advocate in WP(C) No.3684/2021.
For the Respondent(s) : Mr. S.K. Talukdar, Standing Counsel, Cooperation
Department.
: Mr. B. Sinha, Advocate in I.A.(Civil) No.2563/2026.
– B E F O R E –
HON’BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON’BLE MR. JUSTICE KAUSHIK GOSWAMI
04.11.2026
(Ashutosh Kumar, CJ)
Let WP(C) No.3684/2021 be listed under the heading
“ Admission ” along with I.A.(Civil) No.2563/2026 on 26.11.2026.
JUDGE CHIEF JUSTICE
Comparing Assistant