SRI PRADEEP ARVIND DEV vs THE CHIEF SECRETARY
- Court
- Karnataka High Court
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HC-KAR
NC: 2026:KHC:59104
WP No. 38790 of 2025
CNR: KAHC010848222025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
TH
DATED THIS THE 17 DAY OF OCTOBER, 2026
BEFORE
THE HON'BLE MR. JUSTICE K. V. ARAVIND
WRIT PETITION NO. 38790 OF 2025 (GM-CPC)
BETWEEN:
1.
SRI PRADEEP ARVIND DEV
S/O SRI ARAVIND GANAPATHI DEV
AGED ABOUT 54 YEARS,
R/AT SIRSI TALUK AND POST
UTTARA KANNADA DISTRICT - 581401
2. SRI G. MUNIRATHNAM NAIDU
S/O LATE GANGULU NAIDU
AGED BOUT 56 YEARS
R/AT NO.849, 5TH CROSS
2ND BLOCK, BANASHANKARI 1ST STAGE
BENGALURU-560070.
3. SRI T SIDDAIAH NAIDU
S/O SRI RAMA NAIDU
AGE ABOUT 85 YEARS
R/AT NO.1197, 22ND 'A' CROSS
BSK 2ND STAGE
BENGALURU-560070.
4.
SRI P VENKATESH
S/O SRI PAPAIAH NAIDU
AGED ABOUT 86 YEARS
R/AT NO.1917, 26TH MAIN
SOUTH 'D' CROSS
9TH BLOCK, JAYANAGAR
BENGALURU-560011
Digitally
signed by
VINUTHA B S
Location:
High Court of
Karnataka
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WP No. 38790 of 2025
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PETITIONER NOS.1 TO 4
ARE REPRESENTED BY THEIR POWER
OF ATTORNEY HOLDER
SRI RAVICHANDRA BABU
S/O SRI CHANDRAYYA NAIDU
AGED ABOUT 48 YEARS
R/AT NO.105, 17TH B MAIN
HSR LAYOUT, SECTOR 4
BENGALURU-560 102.
…PETITIONERS
(BY SRI. PRASANNA KUMAR P., ADVOCATE)
AND:
1.
THE CHIEF SECRETARY
GOVERNMENT OF KARNATAKA
VIDHANA SOUDHA
BANGALORE - 560 001.
2. THE DEPUTY COMMISSIONER
BENGALURU URBAN DISTRICT,
KANDAYA BHAVAN
KEMPEGOWDANAGAR
BENGALURU - 560 009.
3. THE SPECIAL DEPUTY COMMISSIONER
BENGALURU SOUTH,
KANDAYA BHAVAN,
KEMPEGOWDANAGAR
BENGALURU - 560 009.
4. THE ASSISTANT COMMISSIONER
BENGALURU SOUTH,
KANDAYA BHAVAN,
KEMPEGOWDANAGAR
BENGALURU - 560 009.
5. THE TAHASILDAR
BENGALURU SOUTH
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KANDAYA BHAVAN,
KEMPEGOWDANAGAR
BENGALURU - 560 009.
6. THE SPECIAL TAHASILDAR
BENGALURU SOUTH
KANDAYA BHAVAN,
KEMPEGOWDANAGAR
BENGALURU - 560 009.
7. THE SUB REGISTRAR
RAJARAJESHWARINAGAR
BENGALURU - 560098
8. SMT. SALAMMA @ SHALAMMA
W/O LATE VENAKTASWAMY @ PEDDA
VENKATASWAMY,
AGED ABOUT 78 YEARS,
RESIDING AT NO.42,
BHUVANESHWARI NAGAR,
JANATHA COLONY, DODDAGOLLARAHATTI
BENGALURU - 560056.
9. SMT. RADHA
D/O LATE CHIKKAVENKATASWAMY
@ NADUPAPPA
AGED ABOUT 40 YEARS,
W/O SRI SRINIVASA
RESIDING AT DINNE PALYA
HOMMADVANAHALLI DHAKALE
GOTTIGERE POST, B G ROAD,
BEGUR HOBLI,
BENGALURU - 560083
10. SMT. VENKATAMMA
W/O LATE CHINNAPPA
ALIAS CHINNANNA,
AGED ABOUT 74 YEARS,
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11. SMT. VARALAKSHMI
D/O LATE CHINNAPPA @ CHINNANNA,
AGED ABOUT 46 YEARS
12. SMT. PREMA
D/O LATE CHINNAPPA @ CHINNANNA
W/O SRI RAMESHA
AGED ABOUT 38 YEARS
13. SMT SHAKUNTALA
D/O LATE CHINNAPPA @ CHINNANNA,
W/O SRI PRAKASHA,
AGED ABOUT 30 YEARS,
RESPONDENTS 10-13
ALL ARE R/AT C K PALYA,
HULLAHALLI DAKHLE,
JIGANI HOBLI, ANEKAL TALUK,
BENGALURU-560083
14. SMT. MUNIYAMMA
D/O SRI MUNIYAPPA,
W/O LATE RAMASWAMY,
AGED ABOUT 59 YEARS,
15. SRI PAVAN KUMAR R
S/O LATE RAMASWAMY,
AGED ABOUT 35 YEARS
16. MASTER VAISHNAV RAJ
S/O PAVAN KUMAR,
AGED ABOUT 9 YEARS,
17.
MASTER LOKAJITHA P
S/O PAVAN KUMAR,
AGED ABOUT 9 YEARS,
SINCE MINOR,
REP BY SRI PAVAN KUMAR
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18. SMT MANJULA
D/O LATE RAMASWAMY,
AGED ABOUT 33 YEARS,
RESPONDENT No.14 TO 18
ALL ARE R/AT C K PALYA,
HULLAHALLI DAKHLE,
JIGANI HOBLI, ANEKAL TALUK,
BENGALURU-560083.
19. SMT VENKATAMMA
W/O LATE SUBBAIAH @ SUBBA,
AGED ABOUT 57 YEARS,
20.
SRI GOVINDARAJU S
S/O LATE SUBBAIAH @ SUBBA,
AGED ABOUT 38 YEARS,
21. KUM G DHANUSHREE
D/O GOVINDARAJ S,
AGED ABOUT 14 YEARS,
22. KUM SUPRIYA
D/O GOVINDARAJ S,
AGED ABOUT 14 YEARS,
SINCE MINOR,
REP BY SRI GOVIND RAJ S,
23.
SRI JAYARAM S
S/O LATE SUBBAIAH @ SUBBA,
AGED ABOUT 36 YEARS,
24. KUM VIJAYA SHREE
D/O JAYARAM S,
AGED ABOUT 11 YEARS,
25. MASTER THANUSH
S/O SRI JAYARAM S ,
AGED ABOUT 9 YEARS,
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SINCE MINORS
REP BY SRI JAYARAM S
26. SRI MANJUNATH S
S/O LATE SUBBAIAH,
AGED ABOUT 31 YEARS,
RESPONDENT No. 19 TO 26
ALL ARE R/AT C K PALYA,
HULLAHALLI DAKHLE,
JIGANI HOBLI, ANEKAL TALUK,
BENGALURU-560083.
27.
SMT VENKATAMMA
D/O LATE CHIKKA ABBAIAH,
W/O LATE CHIRINANNA,
AGED ABOUT 74 YEARS,
28. SMT KRISHNAMMA
W/O LATE SURESH,
AGED ABOUT 51 YEARS,
29. SRI BABU S
S/O LATE SURESH,
AGED ABOUT 35 YEARS,
30. KUM B S POOJA
D/O SRI BABU S,
AGED ABOUT 12 YEARS,
31. MASTER TEJAS B S
S/O BABU S,
AGED ABOUT 10 YEARS,
SINCE MINORS,
REP BY SRI BABU S ,
32. SRI MANJUNATH S
S/O LATE SURESH,
AGED ABOUT 32 YEARS,
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33.
MASTER MITHUN
S/O MANJUNATH S.,
AGED ABOUT 6 YEARS,
34. KUM MEGHANA
D/O MANJUNATH S,
AGED ABOUT 4 YEARS,
SINCE MINORS,
REP BY SRI MANJUNATH S.,
35. SRI CHANDRA SHEKAR
S/O LATE SURESH
AGE ABOUT 30 YEARS
36. SMT SAVITHRAMMA
W/O LATE CHANDRA @ CHANDRAPPA
AGE ABOUT 52 YEARS
37.
SRI HEMANTH KUMAR
S/O LATE CHANDRA@ CHANDRAPPA
AGE ABOUT 30 YEARS
38. SMT. HEMAVATHI C
CHANDRAPPA
AGE ABOUT 28 YEARS
RESPONDENT No.27 TO 38
ALL ARE R/AT NO 132
BANNERGHATTA ROAD
NEAR SALLAPURAMMA TEMPLE
C K PALYA SAKALWARA POST
ANEKAL TALUK BANGALORE 560083
39.
SMT CHAITRA KISHORE KUMAR
W/O SRI B K KISHORE KUMAR
AGE ABOUT 40 YEARS
RESIDING AT BHUVANESHWARI NILAYA
NO 99 BASAVANAPURA
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BANNERGHATTA MAIN ROAD
BENGALURU 560083.
40. SRI P. RAMAIAH
S/O LATE PULETAPPA
AGE ABOUT 78 YEARS
R/A NO 864 TRIMURTHI NILYA
BEGUR VILLAGE BEGURU HOBLI
BENGALURU 560068
41. SRI R PRABHAKARA REDDY
S/O SRI RAMAIAH REDDY
AGE ABOUT 44 YEARS
R/A MYLASANDRA VILAGE
BEGURU HOBLI AND POST
BENGALURU SOUTH TALUK
…RESPONDENTS
(BY SRI G.S. ARUNA, HCGP FOR R1-R7;
VIDE ORDER DATED 30.12.2025 NOTICE TO
R8-R38, R40-41 IS DISPENSED WITH;
SRI BHASKAR GOWDA N.M., ADVOCATE FOR R39)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET
ASIDE THE ORDER DATED 11.12.2025 PASSED IN OS NO.
1033/2025 ON THE FILE OF THE LEARNED VII ADDL. CIVIL
JUDGE BENGALURU RURAL (PRODUCED VIDE ANNX-A).
THIS PETITION, COMING ON FOR DISMISSAL THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE K. V. ARAVIND
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ORAL ORDER
Learned counsel appearing for respondent No.39 submits
that the writ petition has been rendered infructuous. In that
view, memo dated 30.06.2026 is filed.
2. As there was no representation on behalf of the
petitioners, the matter was listed for response of the learned
counsel for the petitioners under the caption dismissal.
3. The memo and submission has not been objected.
4. In that view, the petition is dismissed as
infructuous.
Sd/-
(K. V. ARAVIND)
JUDGE
VBS
List No.: 1 Sl No.: 69