Sachidanandam vs The Managing Director
- Court
- Madras High Court
WP(MD) No. 3341 of 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 13-10-2026
CORAM
THE HON'BLE MR JUSTICE B.PUGALENDHI
WP(MD) No. 3341 of 2025
CNR:{HCMD010138912025}
to WP(MD)No.3345 of 2025
and WMP(MD)Nos.2348, 2351, 2349, 2352 and 2350 of 2025
WP(MD)No.3341 of 2025
Sachidanandam
S/o. Rajenderan,
Bazzar street,
Thiruvaiyaru Taluk,
Thiruchotruthurai,
Thanjavur District.
..Petitioner(s)
Vs
1. The Managing Director
Tamil Nadu State Marketing Corporation
Limited,
CMDA Tower-II, IV Floor,
Egmore, Chennai - 600008.
2. The Senior Regional Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Trichy.
3. The District Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Thanjavur District.
4. S.Govindaraj
S/o. Name Not Known,
Salesman Shop No. 7928,
Vilangudi Road,
Thiruvaiyaru,
Thanjavur District.
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WP(MD) No. 3341 of 2025
..Respondent(s)
WP(MD) No. 3342 of 2025
Sankar
S/o.Rengasamy,
No.60, Melavattam,
Thiruvauyaru Taluk,
Thiruvauyaru,
Thanjavur District.
..Petitioner(s)
Vs
1. The Managing Director
Tamil Nadu State Marketing Corporation
Limited,
CMDA Tower-II, IV Floor,
Egmore, Chennai - 600008.
2. The Senior Regional Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Trichy.
3. The District Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Thanjavur District.
4. S.Govindaraj
S/o. Name Not Known,
Salesman Shop No. 7928,
Vilangudi Road,
Thiruvaiyaru,
Thanjavur District.
..Respondent(s)
WP(MD) No. 3343 of 2025
Kodeeswaran
S/o. Singaram,
No.94, Adhithiravidar Street,
Anthanakuruchi,
Thiruvaiyaru Taluk,
Thanjavur District.
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WP(MD) No. 3341 of 2025
..Petitioner(s)
Vs
1. The Managing Director
Tamil Nadu State Marketing Corporation
Limited,
CMDA Tower-II, IV Floor,
Egmore, Chennai - 600008.
2. The Senior Regional Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Trichy.
3. The District Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Thanjavur District.
4. S.Govindaraj
S/o. Name Not Known,
Salesman Shop No. 7928,
Vilangudi Road,
Thiruvaiyaru,
Thanjavur District.
..Respondent(s)
WP(MD) No. 3344 of 2025
Durairaj
S/o. Panneerselvam,
No. 389, Keelatheru,
Thiruvaiyaru taluk,
Thiruchotruthurai,
Thanjavur District.
..Petitioner(s)
Vs
1. The Managing Director
Tamil Nadu State Marketing Corporation
Limited,
CMDA Tower-II, IV Floor,
Egmore, Chennai - 600008.
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WP(MD) No. 3341 of 2025
2. The Senior Regional Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Trichy.
3. The District Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Thanjavur District.
4. S.Govindaraj
S/o. Name Not Known,
Salesman Shop No. 7928,
Vilangudi Road,
Thiruvaiyaru,
Thanjavur District.
..Respondent(s)
WP(MD) No. 3345 of 2025
Selvaganapathy
S/o Sundarajan,
No.1A, North Street,
Anthanakuruchi,
Thiruvaiyaru Taluk,
Thanjavur District.
..Petitioner(s)
Vs
1. The Managing Director
Tamil Nadu State Marketing Corporation
Limited,
CMDA Tower-II, IV Floor,
Egmore, Chennai - 600008.
2. The Senior Regional Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Trichy.
3. The District Manager
Tamil Nadu State Marketing Corporation
Limited, TASMAC Limited,
Thanjavur District.
__________
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WP(MD) No. 3341 of 2025
4. S.Govindaraj
S/o. Name Not Known,
Salesman Shop No. 7928,
Vilangudi Road,
Thiruvaiyaru,
Thanjavur District.
..Respondent(s)
Prayer in WP(MD) No. 3341 of 2025: Writ Petition, filed under Article
226 of the Constitution of India, praying this court to issue a Writ of
Certiorarified Mandamus, to call for the records pertaining to the
rd
impugned order passed by the 3 respondent in Na.Ka.No. 484/A1/2024
dated 09.01.2025 and quash the same as illegal and consequently direct
rd
the 3 respondent to place the petitioner in the same shop No. 7928.
Prayer in WP(MD) No. 3342 of 2025: Writ Petition, filed under Article
226 of the Constitution of India, praying this court to issue a Writ of
Certiorarified Mandamus, to call for the records pertaining to the
rd
impugned order passed by the 3 respondent in Na.Ka.No. 484/A1/2024
dated 09.01.2025 and quash the same as illegal and consequently direct
the 3rd Respondent to place the petitioner in the same shop No. 7928.
Prayer in WP(MD) No. 3343 of 2025: Writ Petition, filed under Article
226 of the Constitution of India, praying this court to issue a Writ of
Certiorarified Mandamus, to call for the records pertaining to the
rd
impugned order passed by the 3 respondent in Na.Ka.No. 484/A1/2024
dated 09.01.2025 and quash the same as illegal and consequently direct
the 3rd Respondent to place the petitioner in the same shop No. 7928.
Prayer in WP(MD) No. 3344 of 2025: Writ Petition, filed under Article
226 of the Constitution of India, praying this court to issue a Writ of
Certiorarified Mandamus, to call for the records pertaining to the
rd
impugned order passed by the 3 respondent in Na.Ka.No. 484/A1/2024
dated 09.01.2025 and quash the same as illegal and consequently direct
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WP(MD) No. 3341 of 2025
the 3rd Respondent to place the petitioner in the same shop No. 7928.
Prayer in WP(MD) No. 3345 of 2025: Writ Petition, filed under Article
226 of the Constitution of India, praying this court to issue a Writ of
Certiorarified Mandamus, to call for the records pertaining to the
rd
impugned order passed by the 3 respondent in Na.Ka.No. 484/A1/2024
dated 09.01.2025 and quash the same as illegal and consequently direct
the 3rd Respondent to place the petitioner in the same shop No. 7928.
For Petitioner(s): Mr.K.Navaneetharaja
Advocate (in all cases)
For Respondent(s): Mr.H.Arumugam
Standing Counsel for R1 to R3
(in all cases)
COMMON ORDER
The petitioners are working as Salesmen and Supervisor,
respectively, in Shop No.7928 at Thiruvaiyaru, Thanjavur District. They
were transferred by order dated 09.01.2025. Aggrieved by the same, the
petitioners have filed these writ petitions.
2. The case of the petitioners is that the petitioner in W.P.
(MD)No.3343 of 2025, namely, Kodeeswaran, had lodged a complaint
against one Govindaraj before the District Manager, TASMAC,
Thanjavur. Therefore, the petitioners have been transferred to various
th
places at the instance of the 4 respondent, namely, Govindaraj. In the
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WP(MD) No. 3341 of 2025
typed set of papers, a copy of the complaint dated 28.08.2024 has also
rd
been enclosed, which was affixed with the seal of the 3 respondent.
3. Therefore, this Court, being satisfied with the averments made
by the petitioners, has interfered with the order of transfer, by granting an
order of interim stay, on 05.02.2025 and directed the respondents to allow
the petitioners to continue in the same shop. Accordingly, the petitioners
have been allowed to continue in the same place.
rd
4. In the counter affidavit by the 3 respondent, a stand has been
taken that there was no material for the receipt of the complaint dated
28.08.2024. Since the petitioners claim that the complaint was affixed
rd
with the seal of the 3 respondent, this Court, by order dated 03.09.2026,
directed the first respondent to conduct an inquiry into the complaint
dated 28.08.2024.
5. Now, the first respondent has filed a report stating that they are
intending to conduct a transparent transfer counselling. This would
certainly resolve many problems in the TASMAC.
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WP(MD) No. 3341 of 2025
6. Placing appreciation to the first respondent Managing Director
for evolving a transparent transfer policy, this writ petition is disposed of
with liberty to the respondents to take a call during the transfer
counselling, instead of transferring a person on the ground of allegations.
The respondents shall ensure proper administration in the TASMAC
shops by installing CCTV cameras in all the shops and the same shall
also be monitored from the Regional Offices. No costs. Consequently,
connected miscellaneous petitions are closed. Consequently, connected
miscellaneous petitions are closed.
13-10-2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
ogy
To
1. The Managing Director
Tamil Nadu State Marketing Corporation Limited,
CMDA Tower-II, IV Floor,
Egmore, Chennai - 600008.
2. The Senior Regional Manager
Tamil Nadu State Marketing Corporation Limited, TASMAC Limited,
Trichy.
3. The District Manager
Tamil Nadu State Marketing Corporation Limited, TASMAC Limited,
Thanjavur District.
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WP(MD) No. 3341 of 2025
B.PUGALENDHI J.
ogy
WP(MD)Nos. 3341 to 3345 of 2025
13-10-2026
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