Parul Kumar vs DEFENCE

Court
Central Administrative Tribunal

1
Item No. 43 (C-2)

O.A. No. 3748/2026

Central Administrative Tribunal
Principal Bench, New Delhi

O.A. No. 3748/2026
M.A. No. 5257/2026

th
This the 15 day of October, 2026

Hon’ble Mr. R.N. Singh, Member (J)
Hon’ble Shri B. Anand, Member (A)

1. Parul Kumar, Aged- 38 Years,
S/o Sh. Anand Sharma,
Working as Junior Works Manager/AVNL, New Delhi
Office on Deemed deputation basis
R/o B-4/85, Yamuna Vihar, Bhajanpura, Delhi-110053

2. Anuj Kumar, Aged- 38 Years,
S/o Sh. Charan Singh,
Working as Junior Works Manager/AVNL, New Delhi
Office on Deemed deputation basis
R/o Tajpur, District Amroha-244231

3. Rahul Yadav, Aged- 34 Years,
S/o Sh. Krishan Kumar,
Working as Junior Works Manager/AVNL, New Delhi
Office on Deemed deputation basis R/o A-3, Double
Storey, Idgah Road, Delhi-II 0006

4. Pankaj Prajapat, Aged- 32 Years,
S/o Sh. Om Prakash;
Working as Junior Works Manager/AVNL,New Delhi
Office on Deemed deputation basis
R/o C6-B, 63, Ground Floor, Janakpuri, Delhi-l10058

5. Arvind Kumar, Aged- 40 Years,
S/o Sh. Sheesh Pal Singh,
Working as Junior Works Manager/AVNL,
New Delhi Office on Deemed deputation basis
R/o 2C1170, Sector-2C, Vasundhra, Ghaziabad

6. Deepak Singh, Aged- 34 Years,
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Item No. 43 (C-2)

O.A. No. 3748/2026

S/o Sh. J.Y. Singh,
Working as Junior Works Manager in
India Optel Limited, New Delhi Office on Deemed
deputation basis R/o Flat No.503, Tower-B, Tulip Heights,
Sector-11, Faridabad-121 006

7. Naresh Kumar, Aged- 38 Years,
S/o Late Shri Bhagwan Sahay,
Working as Junior Works Manager in
India Optel Limited, New Delhi Office on Deemed deputation
basis R/o E-I8, Jaivihar Phase-I, South West Delhi, Najafgarh,
Delhi-110043
...Applicants
(By Advocate: Mr. Yogesh Sharma)

Versus

1. Union of India through Secretary,
Department of Defence Production
Ministry of Defence,
Room No. 25098-101, Kartavya Bhawan-2
New Delhi- 110001.

2. The Director General Ordnance,
Directorate of Ordnance (Coordination and Services),
Ministry of Defence, Govt. of India,
IOA, S.K. Boss Road, Kolkata

3. The Deputy Director General (M&P),
Depmiment of Defence Production,
Management and Policy Division,
Ministry of Defence, Defence Office Complex,
Room No. 604, C-Block, K.G.Marg, New Delhi.

4. The Secretary,
Ministry of Personnel, Public Grievances &
Pension Department of Personnel & Training,
Room No. 31042, Kartavya Bhawan-3
New Delhi-110001
... Respondents
(By Advocate: Mr. Dilbag Singh)
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Item No. 43 (C-2)

O.A. No. 3748/2026

O R D E R (ORAL)

Hon’ble Mr. R.N. Singh, Member (J)

1. In the present O.A. filed under Section 19 of the
Administrative Tribunals Act, 1985, the applicants have
prayed for the following relief(s):-
“ (i) That the Hon'ble Tribunal may graciously be
pleased to pass an order of quashing the impugned
Notification dated 2.9.2026 by which the proviso has
been inserted below sub rule (7) of Rule 37 of
CCS(Pension) Rules, 2021 for the employees working
in Ordnance Factories (OFB) declaring to the effect
that the same is illegal, arbitrary and discriminatory.
(ii) That the Hon'ble Tribunal may graciously be
pleased to pass an order of quashing the impugned
order dated 15.6.2026 and impugned condition 1.2 (c)
of the impugned order dated 25.06.2026 and
consequently, pass an order of considering the case of
the applicants for their redeploy- ment as per Rule-37
(7) (sub rule-7 )of the CCS (Pension) Rules, 2021.
(iii) Any other relief which the Hon'ble Tribunal deem
fit and proper may also be granted to the applicants
along with the costs of litigation.”
2. Today, learned counsel for the applicants, under
instructions, submits that keeping in view the recent
developments, the applicants seek permission to withdraw
the present O.A. with liberty to them to agitate their
surviving grievances, if any, in accordance with law.
3. The permission is granted.
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Item No. 43 (C-2)

O.A. No. 3748/2026

4. The O.A. stands dismissed as withdrawn with liberty as
prayed for. Associated M.A. also stands disposed of
accordingly.
5. There shall be no order as to costs.


(B. Anand) (R.N. Singh)
Member (A) Member (J)

/dd /
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