Jayammal (Died) R.Sasikumar vs A. Paramasivam

CRP No. 6948 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03-11-2026
CORAM
THE HON'BLE MR JUSTICE N. ANAND VENKATESH
CRP No. 6948 of 2026
and CMP No. 29893 of 2026
CNR: {HCMA012632812026}
Jayammal (Died)
1.R.Sasikumar
S/o. Late. N.Rangasamy,
Door No.1/91,
Kottapalayam Cusba,
Kottapalayam,
Mallasamudram Post,
Tiruchengode Taluk,
Namakkal District.
..Petitioner(s)
Vs
1. A. Paramasivam
S/o. Arthanari,
Rajgoundenpalayam,
Suriyampalayam Post,
Tiruchengode Taluk,
Namakkal District.
2. G.Periyasamy
S/o. Rukmani,
Door No.1/6,
Arasamara Pillaiyar Kovil Street,
Velanatham,
Aataiyampatti Village,
Salem Taluk,
Salem District.
3. G.Rukmani
D/o.Gurusamy,
Door No.1/6,
Arasamara Pillaiyar Kovil Street,
Velanatham,
Aataiyampatti Village,
__________
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CRP No. 6948 of 2026
Salem Taluk,
Salem District.
4. G.Gobi
S/o. Rukmani,
Door No.1/6,
Arasamara Pillaiyar Kovil Street,
Velanatham,
Aataiyampatti Village,
Salem Taluk,
Salem District.
5. A.Singaravel
S/o. A.Arumuga Mudaliar,
Kalianna Gounder Kadu,
Vennandur Village,
Rasipuram Taluk,
Namakkal District.
6. A.Kannan
S/o. M.Annamalai,
Door No.20
Karukkampalayathar Street,
Valluvar Pavadi,
Aataiyampatti,
Velanatham Village,
Salem Taluk,
Salem District.
7. Amudha
W/o. M.Annamalai,
Door No.20
Karukkampalayathar Street,
Valluvar Pavadi,
Aataiyampatti,
Velanatham Village,
Salem Taluk,
Salem District.
8. A.Mudhusudhanan
S/o.M.Annamalai,
Door No.20
Karukkampalayathar Street,
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CRP No. 6948 of 2026
Valluvar Pavadi,
Aataiyampatti,
Velanatham Village,
Salem Taluk,
Salem District.
9. A.Mohanraj
S/o. M.Annamalai,
Door No.20
Karukkampalayathar Street,
Valluvar Pavadi,
Aataiyampatti,
Velanatham Village,
Salem Taluk,
Salem District.
10.Rani
W/o. M.Annamalai,
Door No.20
Karukkampalayathar Street,
Valluvar Pavadi,
Aataiyampatti,
Velanatham Village,
Salem Taluk,
Salem District.
11.R.Saraswathi
W/o. A.Rajamanickam,
Door No.8/147,
Rajaganapathi Kovil Street,
Vennandur Village,
Rasipuram Taluk,
Namakkal District.
12.T.Lakshmi
W/o. R.Thangavel,
Residing at Door No.36-C,
Kothukkarar Street,
Veerappan Chathiram,
Erode District.
13.T.Latha
D/o. R.Thangavel,
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CRP No. 6948 of 2026
Residing at Door No.36-C,
Kothukkarar Street,
Veerappan Chathiram,
Erode District.
14.Velumani
S/o. Mariappan,
Door No.59-A,
Weavers Colony,
Velanatham Village,
Attaiyampatti,
Salem Taluk,
Salem District.
15.Sumathi
W/o. Mariappan,
Door No.59-A,
Weavers Colony,
Velanatham Village,
Attaiyampatti,
Salem Taluk,
Salem District.
16.Senthilkumar
S/o. Rukmani,
Velanatham Village,
Attaiyampatti,
Salem Taluk,
Salem District.
17.K.Balakrishnan
S/o. Karuppannan,
Door No.35,
West Radha Road,
Mallasamuthram Keelmugam Village,
Tiruchengode Taluk,
Namakkal District.
18.R.Boopathiraj
S/o.M. Ramasamy
Door NO.6,
Karnam Street,
Mallasamuthram Keelmugam Village,
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CRP No. 6948 of 2026
Tiruchengode Taluk,
Namakkal District.
19.S.Senthilkumar
S/o. Sivaraman, Dr.Subarayan Road,
Mallasamuthram Keelmugam Village,
Tiruchengode Taluk, Namakkal District.
G.Saraswathi (Died)
20.G.Thenmozhi
W/o. Gopal,
Door No.7/49, Sengunthampillaiyar Kovil
Street, Vennandur Village,
Rasipuram Taluk,
Namakkal District.
21.M.Saravanan
S/o. S.Muthu,
6C, Vellalar Colony,
Sooriyampalayam Village,
Thiruchengode Taluk,
Namakkal District.
22.A.Sampath
S/o. Arthanari Mudaliar,
Street No.5
16A. Rajagoundampalayam,
Sooriyampalayam Post Office,
Thiruchengode Taluk, Namakkal District.
23.The Tahsildar
Taluk Office, Vellore Road, Thiruchengode
Taluk, Namakkal District.
24.S.Ponni
W/o. Saravanan,
Door No.29/32,
Kamaraj Nagar,
Veerappan Chathiram,
Erode District.
..Respondent(s)
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CRP No. 6948 of 2026
PRAYER : Civil Revision Petition filed under Article 227 of the Constitution of
India, to set aside the Fair and Decreetal order dated 10.08.2026 made in IA
No.14 of 2026 in OS No.97 of 2010 on the file of the Principal Sub Court,
Thiruchengode by allowing this Civil Revision Petition.
For Petitioner(s): Mr.CE.Pratap
ORDER
When this Court was not inclined to entertain this Civil Revision Petition,
the learned counsel for the petitioners sought for the permission of this Court to
withdraw this Civil Revision Petition. He has also made an endorsement to that
effect.
2.In view of the endorsement made by the learned counsel appearing for
the petitioners, this Civil Revision Petition is dismissed as withdrawn. No Costs.
Consequnently, the connected miscellaneous petition is closed.
03-11-2026
Index: Yes/No
Speaking/Non-speaking order
Neutral Citation: Yes/No
SSR
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CRP No. 6948 of 2026
To
The Principal Sub Court, Thiruchengode.
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CRP No. 6948 of 2026
N.ANAND VENKATESH, J.
SSR
CRP No. 6948 of 2026
03-11-2026
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