D. Sundararajan vs Kaladevi

Court
Madras High Court

CRP.No.6911 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03-11-2026
CORAM
THE HON'BLE MR JUSTICE N.ANAND VENKATESH
Civil Revision Petition No.6911 of 2026
& CMP.No.29707 of 2026
CNR:{HCMA012242992026}
1. D.Sundararajan, S/o.Dayalan
Residing at No.114,
Bhajanai Koil Street
Maruthuvampadi Vilalge & Post,
Tiruvannamalai Taluk & District
2. Ramesh, S/o.Rajendran
Residing at Door No.187,
Kasipura 4th Cross
Right Side, Shivamogga
Karnataka State.
...Petitioners
Vs
1. Kaladevi, W/o.Rajendran
Residing at No.12, Balakannaiya Street,
Polur Taluk, Tiruvannamalai District.
2. Rajendran, S/o.Late Arimuthu
Residing at No.12, Balakannaiya Street,
Polur TK, Tiruvannamalai District
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CRP.No.6911 of 2026
Karunanidhi, S/o.Late Ponmudi Gounder
3.
Nammiyandal Village & Post,
Tiruvannamalai Taluk & District
4. Periyanayagam
S/o.Suseinathan
Railway Road, Agram Sippandhi
Naidumangalam Koot Road,
Naidumangalam Post,
Tiruvannamalai Taluk & District
5. Bhuvaneswari
W/o.Periyanayagam,
Railway Road, Agram Sippandhi,
Naidumangalam Koot Road,
Naidumangalam Post,
Tiruvannamalai Taluk & District
6. Saravanan, S/o.Murugan
Door No.466, C.C.Road,
Agram Sippandhi,
Naidumangalam Koot Road,
Naidumangalam Post,
Tiruvannamalai Taluk & District
7. The District Collector
District collectorate,
Tiruvannamalai District
8. The District Revenue Officer
Office of the District Revenue Officer,
District Collectorate Campus,
Tiruvannamalai District
9. The Revenue Divisional Officer
Office the Revenue Divisional Officer,
Anna Salai, Tiruvannamalai
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CRP.No.6911 of 2026
The Tahsildar
10.
Office of the Tahsildar
Anna Salai, Tiruvannamalai
11. The Deputy Tahsildar (Zonal)
Vadapuzhudhiyur Village
Thirunjapuram Taluk,
Tiruvannamalai District
12. The Revenue Inspector
Naidumangalam Firka,
Tiruvannamalai Taluk & District
The Taluk Surveyor
13.
Vadapuzhudhiyur Villalge,
Office of the Tahsildar,
Anna Salai, Tiruvannamalai
14. The Village Administrative Offier
Vadapuzhudhiyur Village,
Tiruvannamalai Taluk & District.
...Respondents
PETITION under Article 227 of The Constitution of India
against the fair and decretal order dated 10.7.2026 passed in
I.A.No.7 of 2026 in O.S.No.91 of 2021 on the file of the Principal
District Munsif Court, Tiruvannamalai District.
For Petitioners: Mr.B.Manibharathi
For Respondents: Mrs.D.Chitra Maragatham, GA
for R7 to R14
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CRP.No.6911 of 2026
ORDER
This civil revision petition has been filed under Article 227 of
The Constitution of India against the order dated 10.7.2026 passed
in I.A.No.7 of 2026 in O.S.No.91 of 2021 on the file of the Principal
District Munsif Court, Tiruvannamalai District (for short, the Court
below) wherein the application filed by the petitioner/plaintiff under
Order VI Rule 17 of the Civil Procedure Code (CPC) for amendment
of the plaint, came to be dismissed.
2. Heard the learned counsel for the petitioners and the
learned Government Advocate accepting notice for respondents 7 to
14.
3. This Court has carefully considered the submissions of the
learned counsel on either side and perused the materials available
on record and more particularly the impugned order.
4. The petitioners, who are the plaintiffs, filed the said suit
seeking for the relief of permanent injunction.
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CRP.No.6911 of 2026
5. In the said suit, the pleadings were completed, the issues
were framed and the trial commenced. Further, PW1 was examined
in chief. However, PW1 did not appear before the Court below for
cross examination. Hence, the evidence of PW1 was closed.
Thereafter, the case was listed for examination of further witnesses
on the side of the petitioners/plaintiffs. At that stage, the said
application came to be filed before the Court below under Order 6
Rule 17 of the CPC seeking for the following amendments :
“ kDjhuh;fs; / thjpfspd; tof;fwpQh;
Nkw;nfhs;sg;gl Ntz;ba jpUj;jq;fspd;
tptuk;:
(1) Nkw;gb mry; tof;fpd;
tof;Fiuapy; gj;jp vz;.1 Koikahf
ePf;fg;glNtz;Lk;. njhlh;e;J gj;jp vz;
KiwNa
‘ 1(m) tof;F nrhj;J kw;Wk; gpw
nrhj;Jf;fs; Mjpapy; jpUtz;zhkiy
tl;lk;> tlGOjpa+h; fpuhkk; rp.ehjKdp
Iaq;fhh; vd;gtUf;F ghj;jpag;gl;l
/
nrhj;jhFk;. fpiua Mtz vz;.1433 1927-d;
gb rh;Nt vz;.162 / 2 Vf;fh; 3.22 gug;gsTs;s
epyk; MWKf cilahh; Fkhuh;fs; (1)
Rg;guht; cilahh; (2) ma;ahrhkp vd;fpw
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CRP.No.6911 of 2026
mg;ghrhkp cilahh; (3) godp cilahh; (4)
nghd;Drhkp cilahh; (5) kd;dhh; cilahh;
MfpNahh;fSf;F ghj;jpag;gl;L mDgtpj;J
te;jdh;. Nkw;gb MWKf cilahh;
Fkhuh;fSf;F ,ilapy; tof;F nrhj;J
cs;spl;l gpw nrhj;Jf;fis tha;nkhopahf
Vw;gLj;jpf;nfhz;l ghfg;gphptpid
mbg;gilapy; tof;F nrhj;J cl;gl
tlGOjpa+h; fpuhk rh;Nt vz;.162 / 2-y; 3.22
Vf;fh; epyk; mg;ghrhkp cilahUf;F
ghj;jpag;gl;L mth; KO chpikahsuhf
mDgtp;j;J te;jhh;.
1(M) Nkw;gb mg;ghrhkp cilahh; (1k;
thjpapd; je;ij jahsd; mth;fspd;
ghl;ldhh;) fhyj;jpw;F gpd;dh; mthpd; xNu
kfdhd NjtNfhl;b cilahh; mDgtpj;J
te;J mtuJ ,wg;Gf;F gpd;dh; mtuJ
kidtp ghh;tjp mk;khs; kw;Wk; ikdh;
Fkhuh;fs; rq;fud;> fpU\;zd;> jahsd; (1k;
thjpapd; je;ij) MfpNahh; thhpR
mbg;gilapy; mDgtpj;J te;jdh;. Nkw;gb
ghh;tjp mk;khs; kw;Wk; mtuJ ikdh;
kfd;fs; fpua Mtz vz;.2242 / 1955-d; gb
rpd;drhkp kfd; fjph;Nty; vd;gth; fpiua
kWgad; juhkYk; RthjPdj;ij ngwhkYk;
Nkw;gb nrhj;J KotijAk; ngaustpy;
fpuak; ngw;whh;. Mdhy; fpiua kWgad;
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CRP.No.6911 of 2026
njhif fjph;Nty; nrYj;jhjjhy; tof;F
nrhj;J cl;gl rh;Nt vz;.162 / 2 y; 3.22
Vf;fh; KOikAk; RthjPdk; xg;gilf;fhky;
jhNd epWj;jpf; nfhz;L ghh;tjp mk;khs;
Mz;L mDgtpj;J te;jhh;. Nkw;gb fjph;Nty;
mtUf;F nfhLj;j fpuak; KOik
milahky; ngaustpy; jhd; fpiua gj;jpuk;
,Ue;jJ.
1(,) Nkw;gb ngaustpyhd fpiuag;
gj;jpuj;jpd; mbg;gilapy; khzpf;f cilahh;
kfd; itahGhp cilahh; vd;gtUf;F
Nkw;gb fjph;Nty; Mtz vz;.484 / 1962 vd;w
mlkhd fld; Mtzj;jpd; topahf
mlkhdk; Vw;gLj;jpdhh;. vdpDk; Nkw;gb
rh;Nt vz;zpy; cs;s nrhj;Jf;fspy;
RthjPdk; ghh;tjp mk;khs; trNk ,Ue;J
te;jJ. NkYk; Nkw;gb mlkhdf; flDf;F
ghh;tjp mk;khs; Ml;Nrgiz nra;jjhy;
Nkw;gb mlkhdf; flid rpd;drhkp
cilahhh; kfd; fjph;Nty; 1962-k;
Mz;bNyNa igry; nra;J nfhz;lhh;.
1(<) 1965-k; Mz;L Nkw;gb NjtNfhl;b
cilahh; kidtp ghh;tjp mk;khs; (1k;
thjpapd; ghl;b) 2015-k; Mz;L ,wg;gpw;Fg;
gpd;dh; tof;F nrhj;J cl;gl rh;Nt vz;.
162 / 2-y; Vf;fh; 3.22 epyj;ij NjtNfhl;b
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CRP.No.6911 of 2026
cilahh; kf;fs; rq;fud;> fpU\;zd; kw;Wk;
jahsd; $l;lhf mDgtpj;J te;jdh;.
mt;thwhd epiyapy; Nkw;gb fjph;Nty;
jd;dplk; mDgtj;jpy; ,y;yhj Nkw;gb
nrhj;ij fpua Mtzk; 646 / 1966 thapyhf
Nfhghy; ma;ah; kfd; fpU\;z%h;j;jp ma;ah;
vd;gtUf;F ngaustpyhd fpuaj;ij
nfhLj;jhh;.
1(c) Nkw;gb fpuaj;jpw;F Kjyhk;
gpujpthjpapd; je;ij jahsd; kw;Wk; mtuJ
rNfhjuh;fs; fLk; Ml;Nrgiz njhptpj;jjhy;
mth;fSf;F njhpahky; ghy ntq;fl;uhk
A.B
nrl;bahh; kfd; .Nfhghy; nrl;bahh;
vd;gthplk; fld; thq;fpajhf
jpUtz;zhkiy khtl;l chpikapay;
A.B
ePjpkd;wj;jpd; thapyhf Nkw;gb .Nfhghy;
nrl;bahh; tof;F nrhj;J cs;spl;l
tlGOjpa+h; fpuhk rh;Nt vz;.162 / 2-y; Vf;fh;
3.22 ½ epyj;ij thjpapd; jfg;gdhh; jahsd;
kw;Wk; mtuJ rNfhjuhplk; RthjPdk;
,Ug;gij kiwj;J 1972k; Mz;L Mtz
L5/
vz;. 1972 %yk; Vyk; vLj;jhh;. vdpDk;
Nkw;gb Vyj;jpy; vLf;fg;gl;l nrhj;jpd;
mDgtk; thjpapd; jfg;gdhh; jahsd;
kw;Wk; mtuJ rNfhjuh;fsplj;jpy; ,Ue;J
te;jjhy; RthjPdj;ij ePjpkd;wk; Nkw;gb
A.B
.Nfhghy; nrl;bahUf;F vLj;Jj;
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CRP.No.6911 of 2026
jutpy;iy. gpd;dhspy; ePjpkd;wk; thapyhf
Vyj;jpy; vLj;j nrhj;Jf;fis RthjPdk;
vLf;f Kbahjjhy; me;j Vyk;
fhyhtjpahfp nraypoe;Jtpl;lJ. njhlh;e;J
thjpapd; jfg;gdhuhd jahsd; kw;Wk;
mtuJ rNfhjuh;fNs njhlh;e;J mDgtpj;J
te;J RthjPdk; jf;fitj;Jf;
nfhz;bUe;jdh;. Nkw;gb Mtz vz;.646 / 1966
thapyhf fpiuak; ngw;wjhf $wpa
fpU\;z%h;j;jp ma;ah; mth;fSf;F kw;Wk;
ePjpkd;wj;jpd; thapyhf Vyk; vLj;jjhf
A.B
$wpa .Nfhghy; nrl;bahh; mth;fSf;Fk;
rh;Nt vz;.162 / 2-y; 3.22 Vf;fh; epyk;
vg;NghJk; RthjPdk; kw;Wk; chpik %yk;
milatpy;iy. mth;fSf;F tof;F nrhj;J
cs;spl;l rh;Nt vz;.162 / 2-y; 3.22 Vf;fh;
epyk; vg;NghJk; mDgtj;jpy; ,y;iy.
chpikAk; ngwtpy;iy.
1(C) ,t;thwhd epiyapy; Nkw;gb
fpU\;z%h;j;jp ma;ah; fhyj;jpw;F gpd;dh;
mtuJ kfd;fshd Re;juk; kw;Wk; tp[ad;
Mfpa ,UtUk; 2-k; gpujpthjpf;F tof;F
/
nrhj;J cs;spl;l rh;Nt vz;.162 2-y; 3.22
Vf;fh; epyj;ijAk; 1554 / 2008 vd;w nghJ
mjpfhu Mtzj;jpd; thapyhf tpw;gid
nra;tjw;F mjpfhuk; mspj;jdh;.
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CRP.No.6911 of 2026
fpU\;z%h;j;jp ma;ah; mtUf;Nf
chpik ,y;yhj epiyapy; mtuJ kfd;fs;
Nkw;gb nghJ mjpfhu gj;jpuj;ij 2-k;
gpujpthjpf;F vOjpf; nfhLj;jJ nry;yhjJ.
thjpfis vt;tpjj;jpYk; fl;Lg;gLj;jhJ.
mg;nghJ mjpfhu gj;jpuk; tof;F
tprhuizapd; NghJ khz;gik ePjpkd;wj;jpy;
Kd;dpiyg;gLj;j jahuhf cs;shh;.
1(v) nry;yhj nghJ mjpfhug;
gj;jpuj;jpd; thapyhf 1-k; gpujpthjp
fyhNjtpf;F mtuJ fztuhd 2-k;
gpujpthjp 1115 / 2009 Mtz vz;zpd;
Kd;dpiyf;F Vw;gLj;jpa fpiua Mtzk;
nry;yhj xd;W MFk;. thjpfis
fl;Lg;gLj;jhj xd;W MFk;.
1(V) njhlh;r;rpahf fpU\;z%h;j;jp
ma;ah; mth;fspd; thhpRfs; kfd; Re;juk;
tp[ad; kfs; fyh kw;Wk; tp[ad; kfd;
Mfh\; MfpNahh; $l;lhf Nrh;e;J 3-k;
gpujpthjpf;F tof;F nrhj;J cs;spl;l rh;Nt
vz;.162 / 2-y; 3.22 ½ Vf;fh; epyj;ij 3-k;
/
gpujpthjpf;F fpiua Mtz vz;.781 2010
thapyhf fpiuak; nfhLj;Js;sdh;. Nkw;gb
fpiua Mtzk; nry;yhj xd;whFk;.
mf;fpiuaj;jpd; mbg;gilapy; RthjPdk;
vJTk; xg;gilf;fg;gltpy;iy.
fpU\;z%h;j;jp ma;ah; mth;fSf;Nf chpik
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CRP.No.6911 of 2026
%yk; 1972-k; Mz;L khh;r; khjj;jpNyNa
Kwpe;Jtpl;l epiyapy; Nkw;gb
ngaustpyhd fpiuak; nry;yh xd;whFk;.
thjpfis ve;jtpjj;jpYk; fl;Lg;gLj;jhJ.
1(I) tof;F nrhj;J cs;spl;l
tlGOjpa+h; fpuhk rh;Nt vz;.162 / 2-y; 3.22
Vf;fh; epyk; Kjyhk; thjpapd; jfg;gdhh;
kw;Wk; mtuJ rNfhjuh;fs; rq;fud; kw;Wk;
fpU\;zd; MfpNahh;fs; Mjpfhyk; njhl;Nl
mDgtpj;J te;J mth;fSf;Fs; Vw;gLj;jpf;
nfhz;l tha;nkhop FLk;g nrl;by;nkd;l; gb
1-k; thjpapd; jfg;gdhh; NjtNfhl;il
cilahh; kfd; jahsd; mth;fSf;F
xJf;fg;gl;L mth; njhlh;e;J mDgtpj;J
te;jhh;. tUtha; Jiwf;F thpAk; nrYj;jp
te;jhh;. fle;j Ik;gJ Mz;Lfshf
njhlh;e;J jk; nrhe;j N`hjhtpy;
ifafg;gLj;jp ahUila ,ila+Wk; ,d;wp
jd; ngahpy; gl;lh khw;wk; nra;J
mDgtpj;J te;jhh;. vd;W Nrh;f;fg;gl ’
Ntz;Lk;.
2) gj;jp 9-y;
Kjyhk; thp ,j; jhthtpw;F ‘
tpah[;[pa %ykhdJ vd;gij njhlh;e;J ’
gpd;tUkhW Nrh;f;f Ntz;lg;gLfpwJ :
‘ tof;F nrhj;J cs;spl;l Vida
nrhj;Jf;fis tlGOjpa+h; fpuhkj;jpy;
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CRP.No.6911 of 2026
rp.ehjKdp ma;aq;fhh; mDgtpj;J te;J
1927-k; Mz;L thjpapd; Kd;Ndhh;fSf;F
fpuak; nfhLj;j ehs; KjYk;> Kjyhk;
thjpapd; je;ij jahsd; cilahh;
ghl;ldhh; mg;ghrhkp cilahh; mDgtpj;J
te;j ehs;KjYk; njhlh;e;J mtuJ Fkhuh;
NjtNfhl;b cilahh; mDgtpj;J te;J
njhlh;e;J thjpapd; je;ij kw;Wk; rNfhjuh;
kw;Wk; thjpapd; ghl;b ghh;tjp mk;khs; 1955-
k; Mz;L RthjPdk; ngwhky; fjph;Nty;
vd;gtu; ngaustpy; fpuak; ngw;w ehs;
KjYk; 1962-k; Mz;L fjph;Nty; xU
itahGhp cilahh; vd;gtUf;F mlkhd
fld; nfhLj;j ehs; KjYk; mNj Mz;by;
flid igry; nra;j ehs; KjYk; thjpapd;
je;ij jahsd; kw;Wk; mtuJ rNfhjuUf;F
njhpahky; 1966-k; Mz;L fjph;Nty; xU
fpU\;z%h;j;jp ma;ah; vd;gtUf;F
ngaustpy; fpuak; nfhLj;j ehs;KjYk;
1972-k; Mz;L tof;F nrhj;J kw;Wk; gpw
nrhj;Jf;fis jpUtz;zhkiy khtl;l
chpikapay; ePjpkd;wk; thapyhf
A.B .Nfhghy; nrl;bahh; vd;gth; Vyk;
vLj;j ehs; KjYk; njhlh;e;J ePjpkd;wk;
RthjPdk; vLj;Jf; nfhLf;fhky;
fhyhtjpahd ehs; KjYk; njhlh;e;J
fpU\;z%h;j;jp Fkhuh;fs; Re;juk; kw;Wk;
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CRP.No.6911 of 2026
tp[ad; 2-k; thjpf;F 2008-k; Mz;L nghJ
mjpfhuk; nfhLj;j ehs; KjYk; 2-k;
gpujpthjp 2009-k; Mz;L gpujpthjpf;F
fpuak; nfhLj;j ehs;KjYk; kPz;Lk;
fpU\;z%h;j;jp ma;ah; thhpRfs; Re;juk;
tp[ad; Mfh\; fyh MfpNahh;fs; 3k;
gpujpthjpf;F 2010-k; Mz;L ngaustpy;
fpuak; nfhLj;j ehs;KjYk; fle;j 1955-k;
Mz;bw;F Kd;gpUe;Nj thjpfspd;
Kd;Ndhh;fs; kw;Wk; ,d;W tiuapYk;
thjpfspd; mDgtj;jpy; ,Ue;J tUk;
ehs;KjYk; vd Nrh;f;fNtz;Lk;. ’
3) gj;jp 11-I njhlh;e;J –
‘ 11-v Mtzq;fs; nry;yhJ vd
tpsk;Gif ghpfhuk; kjpg;gPl;L tptuk; ’
nghJ mjpfhu Mtzk; nry;yhJ vd
mwptpf;ff;NfhUk; ghpfhuj;jpw;fhd kjpg;gPL :
&.5000-
,jw;F jkpo;ehL ePjpkd;w fl;lzk;
rl;lk; gphpT 25( d ) d;gb : &.150-
/
‘ fpiua Mtzk; 1115 2009 nry;yhJ ’
vd mwptpf;f NfhUk; ghpfhuj;jpw;fhd
kjpg;gPL : &.5000-
,jw;F jkpo;ehL ePjpkd;w fl;lzk;
rl;lk; gphpT 25( d ) d;gb : &.150-
‘ fpiua Mtzk; 781 / 2010 nry;yhJ ’
vd mwptpf;f NfhUk; ghpfhuj;jpw;fhd
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CRP.No.6911 of 2026
kjpg;gPL : &.5000-
,jw;F jkpo;ehL ePjpkd;w fl;lzk;
rl;lk; gphpT 25( d ) d;gb : &.150-
tof;fpd; nkhj;j kjpg;G : &.17000-
nrYj;jg;gLk; ePjpkd;w fl;lzk; :
&.510- vd;W Nrh;f;f Ntz;Lk.
4) gj;jp 11-y; thpfs; 11> 12 kw;Wk; 13
ePf;fg;glNtz;Lk;.
5) gj;jp 12-y; m gpuhh;j;jidia ‘ ’
njhlh;e;J
m1) fyrghf;fk; rhh;gjpthsh;
mYtyf nghJ mjpfhu gj;jpu vz;.1554 /
2008 nry;yhJ vd tpsk;Gif nra;aTk;
m2) fyrghf;fk; rhh;gjpthsh;
mYtyf fpiua Mtz vz;.1115 / 2009
nry;yhJ vd tpsk;Gif nra;aTk;
m3) fyrghf;fk; rhh;gjpthsh;
/
mYtyf fpiua Mtz vz;.781 2010
nry;yhJ vd tpsk;Gif nra;aTk; vd
”
Nrh;f;f Ntz;Lk;.
,izf;fg;gl;Ls;s Mtzq;fspd;
gl;bay;:
1. fyrghf;fk; rhh;gjpthsh;
mYtyf fpiua Mtz vz;.1115 / 2009
2. fyrghf;fk; rhh;gjpthsh;
mYtyf fpiua Mtz vz;.781 / 2010. ”
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CRP.No.6911 of 2026
6. By the impugned order, the Court below dismissed the said
application on the ground that by virtue of the amendment, the
petitioners/plaintiffs introduced new facts, altered the cause of
action and sought for a larger relief and thereby attempted to alter
the very structure of the plaint. Aggrieved by that, the above
revision has been filed before this Court.
7. On a plain reading of the averments extracted supra that
have been pleaded by the petitioners/plaintiffs,, it can be seen that
the petitioners/plaintiffs are now attempting to come up with new
facts by altering the cause of action and also seeking for a
substantive relief. This has been done post trial and therefore, the
Proviso to Order VI Rule 17 of the CPC will also come into play. As
rightly found by the Court below, such an amendment cannot be
permitted. This is more so since P.W.1 had not subjected himself to
cross examination and the petitioners/plaintiffs realized that the said
suit, in its present form, may not be able to be prosecuted.
8. As the petitioners/plaintiffs decided to seek for substantive
relief by bringing in new facts, instead of making such an attempt by
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CRP.No.6911 of 2026
amending the plaint, they can always seek for withdrawal of the said
suit and file a fresh suit seeking for a substantive relief. That will be
the correct course of action to be adopted by the petitioners/
plaintiffs. It is made clear that this observation, by itself, will not
give any cause of action to the petitioners/plaintiffs and it is only a
thought that crossed the mind of this Court while disposing of the
above revision.
9. In the light of the above, the civil revision petition is
dismissed and the impugned order dated 10.7.2026 passed in
I.A.No.7 of 2026 in O.S.No.91 of 2021 on the file of the Principal
District Munsif Court, Tiruvannamalai District stands confirmed. No
costs. Consequently, the connected CMP is also dismissed.


03-11-2026
To
The Principal District Munsif Court,
Tiruvannamalai, Tiruvannamalai District.
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CRP.No.6911 of 2026
N.ANAND VENKATESH,J
RS
CRP.No.6911 of 2026&
CMP.No.29707 of 2026
03-11-2026
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