N ARIRAMAKRISHNAN vs M/O FINANCE AND 2 OLTHERS
- Court
- Central Administrative Tribunal
1 MA 310/00566 & 567/2026
in OA 310/00957/2023
CENTRAL ADMINISTRATIVE TRIBUNAL
CHENNAI BENCH
MAs 310/00566, 567/2026 in OA/310/00957/2023
th
Dated Wednesday, the 14 day of October, Two Thousand and Twenty Six
CORAM :
HON'BLE MR. M. SWAMINATHAN, Member (J)
&
HON'BLE MR. M.L. SRIVASTAVA, Member (A)
1. Union of India, Represented by
The Principal Chief Commissioner of GST & Central Excise,
TN & Puducherry,
26/1, Mahatma Gandhi Road,
Chennai 600034.
2. The Secretary,
Ministry of Finance,
Government of India,
New Delhi.
3. The Chairman,
Central Board of Indirect Taxes & Customs,
Ministry of Finance,
Department of Revenue,
Government of India,
New Delhi. .... Applicants / Respondents
By Advocate Mr. Su. Srinivasan, SCGSC
Vs.
1. N. Ariramakrishnan
2. T.R. Sundar,
3. K.Asokkumar
4. C. Venkatachalaperumal
5. A. Soundarapandy,
6. S. Kasi Viswanathan
7. A. Niraikulam,
8. R. Rangarajan
9. R. Vijayakumar
2 MA 310/00566 & 567/2026
in OA 310/00957/2023
10. A. Peter
11. G.S. Venkatramanan
12. M.A. Sundararaj,
13 G. Sekar
14. R. Jegannathan
15. N. Krishnamurthy
16. G. Venkatesan
17. D. Stephen Samuel
18. S. Baskaran
19. S. Elango
20. S. Sridhar
21. N. Kaliappan
22. R. Padmavathi
23. C.S. Natarjan
24. H. lmdadulla
25. K. Devarajan
26. K. Narayanasamy
27. K. Thiyagarajan,
28. K. Rajkumar
29. T. Mangayarkarasi,
30. A. Shanmugaraj
31. K.V. Krishnamurthy
32. M. Ramaswamy
33. G. Bazul Ashhab
34. C. Rajendran
35. S. Periasamy
36. P. Ramakrishnan
37. G. Raymond
38. M. Rajan
39. D. Rajareswari
40. S. Muralitharan
41. P. K. Murugasamy
42. G. Manoharan
43. V. Selvaraj
44. V. Krishnaveni
45. R. Padmini
46. Jeyanthi Rajan
47. K.S. Raghunathan
48. M.S. Vaidyanathan
49. P.V. Mohan
50. S. Jeya
51. R. Maran
52. P.R. Ganesh
53. A Roshankhan
3 MA 310/00566 & 567/2026
in OA 310/00957/2023
54. Woolridge Lindsay Barry
55. G. Ravisankar
56. R. Raghavan
57. G. Gurusankaranarayanan
58. R. Panneer Selvam
59. B. Jeyachandran
60. M. Vijayaraghavan
61. U.Thiyagarajan
62. C.R.Ramesh Babu
63. P. Paramaguru
64. V. Arjunan
65. R. Venugopal
66. M. Veerasekaran
67. A.S. Selvin
68. J. Sivakumar
69. Chellam
70. K. Subbiah
71. T. Veerapandian
72. D.Antony Balasingam
73. M. Parameswaran
74. A. Srinivasan
75 S. Kathiresan
76. P. Kaleeswaran
77. M Mani
78. M. Karunanidhi
79. S. Tamilmani
80. R. Gnanadoss
81. A. Pushparaj
82. S. Bose Pandian
83. M. Mohan Morrison
84. S. Jeyaraman
85. K. Dhanasekaran
86. S. Nagarajan
87. S. Murugesan
88. P. Somanathan
89. E.V. Radhakrishnan
90. S. Shanmugakkani
91. C. Annamalai
92. K. Chinnathambi
93. R. Rajan
94. M.Xavier Balachandran
95. R. Sankaranarayanan
96. S. Duraisamy
4 MA 310/00566 & 567/2026
in OA 310/00957/2023
97. S. Jothimani
98. A. Kathiravan ... Respondents / Applicants
By Advocate Mr. Thirumalai Rajagopal
5 MA 310/00566 & 567/2026
in OA 310/00957/2023
ORAL ORDER
(Pronounced by Hon'ble Mr. M. Swaminathan, Member(J))
MA 310/00566/2026 is filed by the respondents to condone the delay of
23 days in filing the MA for extension of time. For the reasons stated in the MA
and in the interest of justice, MA 310/00566/2026 is allowed.
2. MA 310/00567/2026 is filed by the respondents in the OA seeking
an extension of time of three months, to comply with the common order, dated
17.04.2026, passed by this Tribunal in OA 310/00957/2023 and batch.
3. For the reasons stated in the MA and in the interest of justice, an
extension of two months from today is granted for complying with the order of
this Tribunal dated 17.04.2026. No further extension of time is allowed.
4. In view of the same, the MA 310/00567/2026 seeking extension of time is
disposed of. No order as to costs.
(M.L. Srivastava) (M. Swaminathan)
Member (A) Member (J)
14.10.2026
Digitally signed
by P ARUNA
SOWBHAGYA
Date: 2026.11.02
15:11:42 +05'30'
P ARUNA SOWBHAGYA
COURT MASTER
CAT,MADRAS BENCH